KOTAK COMMODITY SERVICES PRIVATE LIMITED

Activity: Finance in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
3 Available. Click Here.
PAN No
AAACK1581D
CIN
U65910MH1987PTC042230
ROC
RoC-Mumbai
Incorporation Date
14-01-1987
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
042230
Registration Date
14-01-1987
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 500,00,000
Paid Up Capital
Rs. 43,07,000



Contact Information

E-Mail Address
kcs.compliance@kotakcommodities.com
Registered Address
7th Floor, Dani Corporate Park, 158 CST Road, Kalina, Santacruz (East) Mumbai Mumbai City MH 400098 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to KOTAK COMMODITY SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 22-02-2023 17:31
12-04-2019 Kotak Commodity Services Pvt. Ltd. Versus National Commodity & Derivatives Exchange Ltd. SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
07-09-2009 Ways Infotechnologies Pvt. Ltd. Versus Kotak Commodity Services Ltd. & Others High Court of Delhi



GST Number(s) for KOTAK COMMODITY SERVICES PRIVATE LIMITED

KARNATAKA 29AAACK1581D1ZQ  
WEST BENGAL 19AAACK1581D1ZR  
ANDHRA PRADESH 37AAACK1581D1ZT  



Directors

DIN Name Since
02962142 VENKATASUBRAMANIAN RADHAKRISHNAN 23-04-2019
00019439 VINAY NAROTTAMDAS KOTAK 01-07-2011
00019333 SURESH AMRITLAL KOTAK 06-11-2003
00019502 RAJESH HARKISHANDAS DOSHI 18-12-2002
00019473 SUMANLAL BABULAL SHAH 18-12-2002

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