DIN: 00347229

KIRAN MAZUMDAR SHAW

Companies Associated
CIN Company Name Status
U24232KA2014PLC077036 BIOCON PHARMA LIMITED Active
U85100KA2013NPL069050 MAZUMDAR SHAW MEDICAL FOUNDATION Active
U80301KA2013NPL072272 BIOCON ACADEMY Active
L85110KA1993PLC014937 SYNGENE INTERNATIONAL LIMITED Active
U24231KA2002PLC030643 BIOCON BIOPHARMACEUTICALS LIMITED Amalgamated
L24234KA1978PLC003417 BIOCON LIMITED Active
U85110KA2014PTC076218 NARAYANA VAISHNO DEVI SPECIALTY HOSPITALS PRIVATE LIMITED Active
U92419KA2015NPL083911 SCIENCE GALLERY BENGALURU Active
L36999KA1999PLC025195 UNITED BREWERIES LIMITED Active
L85110KA2000PLC027497 NARAYANA HRUDAYALAYA LIMITED Active
U74999KA2016NPL095481 INVEST KARNATAKA FORUM Active
U24304KA2019PLC130965 BIOCON BIOSPHERE LIMITED Active
U24119KA2016FLC093936 BIOCON BIOLOGICS INDIA LIMITED Active
AAI-4891 GLENLOCH PROPERTIES LLP
U85195KA2000PLC027566 CLINIGENE INTERNATIONAL LIMITED Amalgamated
U73100KA2021PLC145487 BIOFUSION THERAPEUTICS LIMITED Active
U73100KA2008PLC046583 BIOCON RESEARCH LIMITED Active
L85110KA1981PLC013115 INFOSYS LIMITED Active
U24230KA2018PTC119691 IMMUNEEL THERAPEUTICS PRIVATE LIMITED Active


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