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DIN: 00852248 KHUSHROO KEKI DRIVER |
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Companies Associated |
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| CIN | Company Name | Status |
| U85100MH1986PTC039785 | BOMBAY INSTITUTE OF ADVANCED MARITIME STUDIES PVT LTD | Strike Off |
| U01110MH1977PTC020019 | GLENGARRY BEHRAMDUBASH ESTATE AND AGRICULTURAL FARM PRIVATE LIMITED | Active |
| U29268MH2009PTC192262 | STALLON FITNESS EQUIPMENTS PRIVATE LIMITED | Strike Off |
| U74300MH1971PTC015027 | SELVEL PUBLICITY AND CONSULTANTS PRIVATE LIMITED | Active |
| U74900MH2011PTC212228 | SELVEL AD SERVICES PRIVATE LIMITED | Active |
| U25200MH1985PTC037113 | AMBER POLYPROPYLENE PVT LTD | Strike Off |
| U74300MH1997PTC108649 | HIGHLIGHT MEDIA COMMUNICATIONS PRIVATE LIMITED | Active |
| U70102MH2010PTC206916 | SAMSON REALTORS PRIVATE LIMITED | Active |
| U70102MH2009PTC195156 | ANNA ABODES PRIVATE LIMITED | Active |
| U93000DL2012NPL230757 | X PRIZE FOUNDATION INDIA | Active |
| U67190MH2010PTC206727 | BRUTUS INVESTMENT ADVISORS PRIVATE LIMITED | Active |
| AAC-4126 | K AND K CAPITAL ADVISORS LLP | Active |
| U74100MH2004PTC145287 | K AND K CORPORATE SOLUTIONS PRIVATE LIMITED | Active |
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