KHANDELWAL RUBBER PRODUCTS PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Uttar Pradesh.Active |
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CIN U25191UP1991PTC013030 |
ROC RoC-Kanpur |
Incorporation Date 11-09-1991 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 013030 |
Registration Date 11-09-1991 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance ACTIVE compliant |
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Last AGM Date 29-09-2018 |
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Last Balance Sheet Date 31-03-2018 |
Financials |
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Authorized Capital Rs. 20,00,000 |
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Paid Up Capital Rs. 20,00,000 |
Contact Information |
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E-Mail Address omnihawai@gmail.com |
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Registered Address 306SHANKAR DAYAL RODE PRATAPGARH UTTER PRADESH UP 230001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KHANDELWAL RUBBER PRODUCTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-07-2022 07:00
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| 17-08-2020 | National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another | National Consumer Disputes Redressal Commission NCDRC |
Directors |
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| DIN | Name | Since |
| 01075478 | OM PRAKASH KHANDELWAL | 11-09-1991 |
| 07472005 | ANURAG KHANDELWAL | 01-06-2016 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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