KHANDELWAL EXTRACTIONS LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Uttar Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
09AAACK5505F1ZS
PAN No
AAACK5505F
CIN
L24241UP1981PLC005282
ROC
RoC-Kanpur
Incorporation Date
24-04-1981
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Listed
Suspended at Exchange
-
 
Registration Number
005282
Registration Date
24-04-1981
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
28-09-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 88,00,500



Contact Information

E-Mail Address
KELKNP@YAHOO.COM
Registered Address
51/47NAYA GANJ KANPUR U P UP 208001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to KHANDELWAL EXTRACTIONS LIMITED

Last Checked Past / Closed Litigation On 10-03-2023 10:32
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for KHANDELWAL EXTRACTIONS LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




GST Number(s) for KHANDELWAL EXTRACTIONS LIMITED

UTTAR PRADESH 09AAACK5505F1ZS  



Directors

DIN Name Since
00159563 ATUL BAGLA 30-06-2004
BETPP8188N SURABHI PASARI 10-02-2016
06889864 REKHA KEJRIWAL 29-07-2014
00159819 ANIL KAMTHAN 31-01-2009
ABBPK4576B DINESH KHANDELWAL 01-04-2014
00161893 VISHWA NATH KHANDELWAL 24-04-1981
00161831 DINESH KHANDELWAL 24-04-1981
00037250 KAILASH NATH KHANDELWAL 24-04-1981
00135288 ASHOK GUPTA 30-06-2004

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