Some PAST Judgements / Case Laws similar to KG CORPORATION LIMITED
Last Checked Past / Closed Litigation On 02-04-2021 21:43
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11-03-2021 |
M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another |
High Court of Judicature at Madras |
12-01-2021 |
K.G. Saji Versus State of Kerala, Represented by the Secretary to Government, General Education Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
22-10-2020 |
H.P. Shobha & Others Versus K.G. Hanumantha Raju & Others |
High Court of Karnataka |
09-10-2020 |
K.G. Jijish Kumar Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala & Others |
High Court of Kerala |
03-09-2020 |
Meharaj @ Meharaj Begum Versus State by K.G. Halli P.S., Rep. by Government Pleader |
High Court of Karnataka |
30-07-2020 |
K.G. Ravikiran Versus The State of Karnataka, Rep. by SPP |
High Court of Karnataka |
23-07-2020 |
Syed Hidayath @ Chotu Dubbel Versus State by KG Halli PS Police Station, Rep. by Public Prosecutor, Bengaluru |
High Court of Karnataka |
12-06-2020 |
K.G. Purushothaman Versus State of Kerala, Represented by Secretary, Local Self Government Institution, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
17-02-2020 |
K.G. Krishna, Bangalore Versus State of Karnataka, by Central Crime Branch, Bangalore & Another |
High Court of Karnataka |
03-02-2020 |
K.G. Shiju, Junior Health Inspector Gr.II, Primary Health Centre, Velom, Kozhikode Versus The Secretary to Government, Health & Family Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
10-01-2020 |
The Central Board of Excise & Customs, Rep. by its Chairman, New Delhi & Others Versus M/s. K.G. Denim Limited, (Rep. by V. Arulanandham, Dy. General Manager), Mettupalayam |
High Court of Judicature at Madras |
19-12-2019 |
Ananthakrishnan Versus K.G. Rangasamy, K.G. Ramasamy & Co., by its partner, K.G.R. Sekar & Others |
Before the Madurai Bench of Madras High Court |
18-12-2019 |
A.K. Bhaskaran Versus K.G. Sheeba & Another |
High Court of Kerala |
06-11-2019 |
K.G. Balachandar Versus Union of India, Rep. by its Secretary to Government of India Ministry of Home Affairs - PERS II, New Delhi & Others |
High Court of Judicature at Madras |
05-11-2019 |
K.G. Seshadri Versus The Presiding Officer, Central Government Industrial Tribunal Cum Labour Court, Chennai & Others |
High Court of Judicature at Madras |
24-10-2019 |
The State of Kerala Represented by Secretary to Government, Department of Revenue, Secretariat, Thiruvananthauram & Others Versus Dr. K.G. Suresh, Pathanamthitta |
High Court of Kerala |
13-09-2019 |
M/S. K.G. Developers Pvt. Ltd. Versus Dr. Monojit Kulabhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-09-2019 |
Kamal Mitra Versus M/s. K.G. Developers Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-09-2019 |
Anjaneyaswamy Temple, K.G. Jayasheelan Versus State of Karnataka |
High Court of Karnataka |
28-08-2019 |
K.G. Krishnasamy @ Appu, Represented by K. Sarath Versus State by Inspector of Police, Vishnu Kanchi Police, Kancheepuram, Tamil Nadu & Others |
High Court of Judicature at Madras |
16-08-2019 |
S. Girija Kumar, Higher Secondary School Teacher (Physics), Amrita Sanskrit Higher Secondary School, Kollam & Others Versus K.G. Rajitha & Others |
High Court of Kerala |
30-07-2019 |
M/s. KG Foundations (P) Limited, Rep.by its Director Haresh Kishor Versus M/s. Consolidated Construction Consortium Ltd., Rep.by its Managing Director S. Sivaramakrishnan |
High Court of Judicature at Madras |
19-07-2019 |
S. Anilkumar & Others Versus K.G. Giriprasad & Others |
High Court of Kerala |
18-06-2019 |
M/s. Steel Complex Limited, Wisco Manor, Calicut, Represented by The Managing Director Versus K.G. Subramania Iyer |
High Court of Kerala |
10-06-2019 |
Tabbarak Pasha & Others Versus State of Karnataka by K.G. Halli Police Station, Represented by Public Prosecutor |
High Court of Karnataka |
20-05-2019 |
Spiegel Verlag Rudolf Augstein GMBH & Co. KG VersusGovt. of NCT of Delhi & Another |
High Court of Delhi |
16-04-2019 |
Dr. K.G. Senthilvasan Versus The Registrar (i/c), Coimbatore |
High Court of Judicature at Madras |
09-04-2019 |
M/s. K.G. Denim Finance Limited, Coimbatore Represented by D. Ramesh Versus M/s. Salem Textiles Limited, Rep by R. Prabakaran, Salem & Another |
High Court of Judicature at Madras |
18-03-2019 |
K.G. Ashokan Versus State of Kerala, Represented By The Secretary, Taxes (G) Department, Government Secretariat, Thiruvananthapuram & Another |
High Court of Kerala |
12-02-2019 |
K.G. Sampathkumar & Others Versus The Government of Tamil Nadu, Rep. by the Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
06-02-2019 |
Power Company of Karnataka Ltd, : KTPCL Building, Kaveri Bhavan, K.G. Road, Bangalore & Others Versus Central Electricity Regulatory Commission & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
05-02-2019 |
K.G. Lakshminarayanappa & Others Versus State of Karnataka, Represented by its Chief Secretary & Others |
High Court of Karnataka |
11-01-2019 |
Hugo Boss Trade Mark Management GMBH & Co. KG Versus Sheeta Sabharwal T/A Boss Big Boss |
High Court of Delhi |
20-12-2018 |
Blue Cube Germany Assets GmbH & Co. KG Versus Vivimed Labs Limited |
High Court of Andhra Pradesh |
23-10-2018 |
K.G. Kuriakose Versus Mohanan Velayudhan & Others |
High Court of Kerala |
10-10-2018 |
K.G. Arun & Another Versus The Marriage Registrar, Kozhikode Corporation & Another |
High Court of Kerala |
03-08-2018 |
K.G. Pramod Versus S. Malini & Another |
High Court of Kerala |
06-04-2018 |
K.G. Gopalan & Others Versus Dhanamithra Kuries Pvt. Ltd., Irinjalakkuda P.O, Thrissur & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
08-12-2017 |
K.G. Srinivas Versus State of Karnataka by Nelamangala Rural Police, Rep. by Public Prosecutor |
High Court of Karnataka |
30-11-2017 |
K.G. Senthil Prabhu Versus The Government of Tamil Nadu Rep by its Secretary Department of Land Administration & Revenue, Chennai & Others |
High Court of Judicature at Madras |
24-11-2017 |
K.G. Nanjundaiah Versus P.C. Rajanna & Others |
High Court of Karnataka |
16-11-2017 |
K.G. Versus State of Delhi & Another |
High Court of Delhi |
25-10-2017 |
Beteiligungsgesellschaft LPG Tankerflotte MBH & Co KG & Another Versus Mitsui & Co Ltd. & Others |
United Kingdom Supreme Court |
28-09-2017 |
No. 13946690k Ex Hav K.G. Lohiya, Trichur, Kerala Versus Union of India, Through the Secretary, Ministry of Defence (Army), South Block, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
08-09-2017 |
K.G. Denim Ltd V/S CC, Coimbatore |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
31-08-2017 |
K.G. Manohari & Others Versus The District Collector, Dharmapuri |
High Court of Judicature at Madras |
17-08-2017 |
K.G. Radhakrishnan, Ex Gnr/Owa No. 1166620 X, Kerala Versus Union of India, Represented By Its Secretary Ministry of Defence, South Block, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
03-08-2017 |
K.G. Jilendran & Others Versus Mohideen Andavar Dharga, through its Trustees & Others |
Before the Madurai Bench of Madras High Court |
02-08-2017 |
K.G. Vijayan Versus Union of India, represented by the Secretary to Government of India, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
14-07-2017 |
M/s. Ashapura Minechem Limited Rep. by its Authorized Signatory, S. Gopala Krishnan Versus M/s. Oldendorff Carriers GMBH & Co., KG & Another |
In the High Court of Judicature at Hyderabad |
14-07-2017 |
K.G. Krishnappa Ex No. 13909548 Sepoy of Indian Army A Disabled Soldier represented by His wife Anusuyamma Versus Union of India, represented by its Secretary, Ministry of Defence, New Delhi & Others |
Armed Forces Tribunal Regional Bench Koch |
23-05-2017 |
Simplex Castings Limited Versus SHW Casting Technologies GMBH & Co. Kg & Others |
High Court of Judicature at Calcutta |
25-04-2017 |
K.G. Naveenkumar Versus J.P. Shivakumar & Others |
High Court of Karnataka |
11-04-2017 |
K.G. Joseph Didakose Versus The Chairman, Cochin Port Trust & Another |
High Court of Kerala |
03-04-2017 |
K.T.V. Handloom Centre, Represented by its Partner, K.V. Ramamoorthy & Others Versus Seenivasa Investments, Rep. by its Managing Partner, K.G. Ramasamy |
Before the Madurai Bench of Madras High Court |
01-03-2017 |
K.G. Lathika Versus State of Kerala represented by its Secretary To Government, General Education Department & Others |
High Court of Kerala |
03-11-2016 |
K.G. Rajendran Versus Kusum Latha |
High Court of Judicature at Madras |
07-10-2016 |
Prof. K.G. Asha Manjari Versus State of Karnataka & Others |
High Court of Karnataka |
06-10-2016 |
K.G. Jagadeesha Versus State of Karnataka by its Principal Secretary to Government & Another |
High Court of Karnataka |
29-09-2016 |
Sri Venkateswara Service Station a registered Firm by its Managing Partner, K.G. Loganathan, Chennai Versus Bharat Petroleum Corporation Ltd., Chennai & Another |
High Court of Judicature at Madras |
16-09-2016 |
K.G. Parthasarathy & Another Versus The State of Tamil Nadu, rep by the Principal Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
01-09-2016 |
Joest (Pty) Ltd. Versus Jost GmbH + KG & Others |
Supreme Court of Appeal of South Africa |
01-08-2016 |
K.G. Sundaram & Others Versus The Management of Tamil Nadu State Transport Corporation (Kumbakonam) Ltd. |
Before the Madurai Bench of Madras High Court |
10-06-2016 |
K.G. Anuradha Versus The Inspector General of Registration, Chennai & Others |
Before the Madurai Bench of Madras High Court |
07-06-2016 |
K.G. Bharathy & Another Versus Branch Manager, Oriental Insurance Co. Ltd., Hassan & Another |
High Court of Karnataka |
02-06-2016 |
M/s. Guruson Engineering Enterprises & Another Versus K.G. Girishappa & Another |
High Court of Karnataka |
07-04-2016 |
Managing Director, State Bank of Travancore Versus K.G. Viswanathan |
High Court of Kerala |
23-02-2016 |
K.G. Purushothaman Nair Versus K.G. Komalavallyamma & Others |
High Court of Kerala |
28-01-2016 |
MAC Personal Care Pvt. Ltd. & Another Versus Laverana GMBH & Co. KG & Another |
High Court of Delhi |
23-11-2015 |
K.G. Santhosh Versus Nandakumar B. Menon & Another |
High Court of Kerala |
08-10-2015 |
K.G. Premkumar Versus S. Gurusamy |
Before the Madurai Bench of Madras High Court |
10-09-2015 |
M/s. Fore Square Retail Pvt. Ltd. Versus Revell GMBH & Co. KG. |
High Court of Delhi |
03-09-2015 |
K.G. Pramila & Others Versus State of Karnataka & Others |
High Court of Karnataka |
01-09-2015 |
K.G. Keerthi Kumar & Another Versus K.P. Ramesh @ Ganapathy |
High Court of Karnataka |
01-09-2015 |
Suresh Kumar & Another Versus Dr. K.G. Marwah & Another |
National Consumer Disputes Redressal Commission NCDRC |
06-07-2015 |
K.G. Kannan Versus The State of Tamil Nadu, Kanyakumari District & Others |
Before the Madurai Bench of Madras High Court |
08-04-2015 |
POL India Projects Limited & Another Versus Aurelia Reederei Eugen Friederich GmbH Schiffahrtsgesellschaft & Company KG & Others |
High Court of Judicature at Bombay |
26-03-2015 |
K.G. Soudamini Versus The District Collector, Office of the District Collector, Ayyanthole, Thrissur District & Others |
High Court of Kerala |
19-03-2015 |
Renuga & Another Versus K.G. Chandran & Another |
High Court of Judicature at Madras |
09-03-2015 |
Sai Siva @ K.G. Siva Subramanian Versus The Post Master, Theni District & Others |
Before the Madurai Bench of Madras High Court |
23-02-2015 |
K.G. Geetha Rudresh Versus The State of Karnataka, Department of Urban Development, Bangalore & Others |
High Court of Karnataka |
28-01-2015 |
K.G. Chinnaiya Naidu & Others Versus The State of Tamilnadu, represented by its Secretary, Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
27-01-2015 |
Jaya Raghavaa Colour, Amman Nagar, Komarapalayam rep. By is Proprietor K.G. Manickam Versus Euro Impex by its Managing Partner, Karur & Others |
High Court of Judicature at Madras |
22-01-2015 |
K.G. Sathyamurthy Versus M/s. State Bank of Travancore, Pollachi Branch & Another |
High Court of Judicature at Madras |
07-01-2015 |
K.G. Uthayakumar Versus The State, rep. by The Superintendent of Police & Another |
Before the Madurai Bench of Madras High Court |
15-12-2014 |
K.G. Jose Mels Versus Authorised Officer, Kotak Mahindra Bank Ltd. rep. by its Authorised Officer/Manager & Others |
High Court of Judicature at Madras |
10-12-2014 |
K.G. Products Salem Versus The Joint Commissioner (CT) (SMR) Office of the Special Commissioner & Commissioner of Commercial Taxes Chennai |
High Court of Judicature at Madras |
13-11-2014 |
M/s. K.G. Denim Ltd. Versus CCE, Salem |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
07-11-2014 |
Delhi State Industrial & Infrastructure Development Corporation Ltd. Versus M/S. K.G. Electronics Pvt. Ltd. & Another |
High Court of Delhi |
05-11-2014 |
K.G. Saravanakumar Versus Superintendent of Police, Thiruvallur District, Thiruvallur & Others |
High Court of Judicature at Madras |
31-10-2014 |
K.G. Krishna Versus The State of Karnataka & Another |
High Court of Karnataka |
29-10-2014 |
The Registrar, Indian Maritime University Versus Dr. K.G. Viswanathan & Another |
High Court of Kerala |
20-10-2014 |
Neena Devadas Versus K.G. Sajeendran & Others |
High Court of Kerala |
25-09-2014 |
A. Rajangam Versus K.G. Ravichandran |
Before the Madurai Bench of Madras High Court |
16-09-2014 |
K.G. Revanasiddeshwara Versus State Election Commission For Co-Operation & Others |
High Court of Karnataka |
30-08-2014 |
K.G. Natarajan Versus Hyundai Motor India Ltd. & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
25-08-2014 |
K.G. Natesan & Others Versus State represented by The Deputy Superintendent of Police |
High Court of Judicature at Madras |
21-08-2014 |
Commissioner of Central Excise Versus M/s. K.G. Denim Ltd. |
High Court of Judicature at Madras |
02-04-2014 |
K.G. Dharanesh Versus M.T. Pushpa |
High Court of Karnataka |
27-03-2014 |
K.G. Gupta & Another Versus Commissioner of Customs & Central Excise, Goa |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |