KERALA GARMENTS LTDActivity: Manufacturing (Textiles) in Kerala.Active |
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CIN U18101KL1974SGC002619 |
ROC RoC-Ernakulam |
Incorporation Date 17-07-1974 |
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Class Public |
Category Company limited by Shares |
Sub-Category State Govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 002619 |
Registration Date 17-07-1974 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 48,00,000 |
Contact Information |
E-Mail Address hanveev@gmail.com |
Registered Address P M 32/249THILLERI RD CANNANORE Kannur KL 670001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KERALA GARMENTS LTDLast Checked Past / Closed Litigation On 20-06-2022 12:25
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03-09-2021 | Kitex Garments Limited, Represented By Its Hr Manager, R. Satheesh Kurup & Another Versus State of Kerala, Represented by Principal Secretary, Health & Family Welfare Department, Thiruvananthapuram & Others | High Court of Kerala |
17-01-2017 | Kitex Garments Ltd., represented by its Managing Director-Sabu M. Jacob Versus State of Kerala, represented by Principal Secretary To Government, Taxes (H) Department & Another | High Court of Kerala |
24-02-2009 | Kitex Garments Ltd., Versus State Of Kerala | High Court of Kerala |
26-10-2006 | Kerala Textile and Garments Dealer Welfare Association and Another Versus The State of Kerale | High Court of Kerala |
Directors |
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DIN | Name | Since |
07567643 | SUDHIR KRISHNADAS | 24-04-2018 |
07969891 | KUMMARAMBIL SUNILKUMAR | 24-04-2018 |
07607550 | KANNANKARA GOPALAN NAIR VIJAYAKUMARAN NAIR | 13-12-2018 |
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