KEPPEL BRADY SERVICES PRIVATE LIMITEDActivity: Business Services in Delhi.Under Liquidation |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74900DL2008PTC176067 |
ROC RoC-Delhi |
Incorporation Date 28-03-2008 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 176067 |
Registration Date 28-03-2008 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2017 |
Last Balance Sheet Date 31-03-2017 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 100,00,000 |
Contact Information |
E-Mail Address morarka.whbrady@gmail.com |
Registered Address 14/15F CONAUGHT PLACE NEW DELHI DL 110001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KEPPEL BRADY SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 12-03-2023 17:33
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for KEPPEL BRADY SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00174796 | PAVAN GOKULCHAND MORARKA | 28-03-2008 |
03317242 | MILO TWOHY DOCHOW | 30-06-2015 |
01630306 | VAIBHAV PAVAN MORARKA | 15-03-2012 |
India's most comprehensive litigation gathering and reporting.