Some PAST Judgements / Case Laws similar to KEDAR NATH CO. INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 27-12-2020 10:38
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28-03-2019 |
Rajinder Tiwari Versus Kedar Nath (Deceased) Thr. L.Rs. & Others |
Supreme Court of India |
27-03-2018 |
Kedar Nath Kohli (Dead) by LRs. Versus Baldev Singh |
Supreme Court of India |
02-01-2017 |
Adarsh Kumari Versus Kedar Nath Aneja |
High Court of Judicature at Allahabad |
05-10-2016 |
Jasvinder Singh & Others Versus Kedar Nath & Others |
High Court of Himachal Pradesh |
25-07-2016 |
Kedar Nath Singh & Another Versus State of UP. through Prin. Secretary Secondary Edu. Govt. of up & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
04-07-2016 |
Kedar Nath Singh Versus Moti Lal |
High Court of Judicature at Allahabad |
14-12-2015 |
Kedar Nath Gupta Versus Sanjay Kumar |
High Court Of Judicature At Allahabad Lucknow Bench |
23-11-2015 |
Kedar Nath Versus Waqf Sheikh Abdullah Charitable Madursa & Others |
High Court of Judicature at Allahabad |
15-09-2015 |
State of U.P. & Others Versus Kedar Nath & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
29-10-2014 |
HUDA & Another Versus Kedar Nath |
Supreme Court of India |
04-09-2014 |
Kedar Nath Jaiswal Versus State of West Bengal |
High Court of Judicature at Calcutta |
19-08-2014 |
Ravindra Pal Kaur Versus Pandit Kedar Nath Prabhakar |
High Court of Judicature at Allahabad |
07-08-2014 |
Kedar Nath Shukla Versus State of U.P. |
High Court of Judicature at Allahabad |
11-07-2013 |
Sri Kedar Nath Yadav Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
17-04-2013 |
Kedar Nath Singh of Late Rama Nand Singh, Versus The Union of India |
High Court of Judicature at Patna |
17-07-2012 |
Kedar Gurjar Versus Ram Nath & Others |
High Court of Rajasthan |
09-04-2012 |
Shiv Narain Barbar Versus Kedar Nath Sahu |
High Court of Judicature at Allahabad |
23-12-2011 |
Anurodh Versus Kedar Nath Gupta & Others |
High Court of Rajasthan |
20-07-2011 |
Kedar Nath Verma Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
13-07-2011 |
Kedar Nath Sharma Versus UOI & Others |
Armed Forces Tribunal Chandigarh Bench at Chandimandir |
19-07-2010 |
Shri Kedar Nath & Another Versus Vijay Kumar Kapani |
High Court of Delhi |
19-05-2010 |
Kedar Nath Shyam Sundar Versus Hemlata Kotecha |
High Court of Jharkhand |
19-04-2010 |
Kedar Nath & Another Versus PT. Siri Kishan Thru LRS. & Others |
High Court of Delhi |
04-03-2009 |
Kedar Nath Gupta Versus State & Others |
High Court of Rajasthan |
09-02-2009 |
Kedar Nath Fatehpuria Versus Captain Kishore Kumar Kejriwal |
High Court of Judicature at Calcutta |
15-09-2008 |
Municipal Commissioner Versus Kedar Nath Bansal |
High Court of Judicature at Calcutta |
28-03-2008 |
Kedar Nath Mukhopadhyay Versus State Of Jharkhand |
High Court of Jharkhand |
21-02-2008 |
Kedar Nath Mishra Versus Appellate Authority Under Payment Of Gratuity Act, 1972 And Regional Labour Commissioner |
High Court of Madhya Pradesh |
28-11-2005 |
Kedar Nath Singh Versus State of Bihar |
High Court of Bihar |
16-11-2005 |
Kedar Nath Sethi Versus New India Assurance Company & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-05-2005 |
Kedar Nath Dubey (D) by Lrs. and others versus Sheo Narain Dubey (D) by Lrs. and others
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Supreme Court of India |
13-10-2004 |
Kedar Nath Agrawal (Dead) and another versus Dhanraj Devi (dead) by Lrs. and another
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Supreme Court of India |
04-02-2004 |
Suresh kr. Dhanuka Versus Kedar Nath Dhanuka |
High Court of Assam |
22-10-2003 |
Kedar Nath Kohli Versus Sardual Singh |
High Court of Delhi |
07-10-2003 |
Kedar Nath Saini Versus State of Rajasthan & Others |
High Court of Rajasthan |
01-09-2003 |
Kedar Nath Singh Versus State of Bihar |
High Court of Bihar |
01-09-2003 |
Kedar Nath Sahay Versus State of Bihar |
High Court of Bihar |
25-06-2003 |
Kedar Nath Verma Versus Bihar State Electricity Board |
High Court of Bihar |
18-01-2002 |
Kedar Nath Sharma Versus Union of India |
High Court of Delhi |
15-05-2000 |
Anita Shinh Chauhan Versus Kedar Nath |
High Court of Delhi |
02-02-2000 |
Kedar Nath Jhunjhunwala Versus State of Bihar |
High Court of Bihar |
12-10-1999 |
Tara Rani Chakraborty Versus Kedar Nath Pyne |
High Court of Judicature at Calcutta |
13-09-1999 |
Kedar Nath Versus Rattan Chand |
High Court of Punjab and Haryana |
06-08-1999 |
Kedar Nath Agarwal Versus District Judge, Ballia |
High Court of Judicature at Allahabad |
15-07-1999 |
Rajendra Nath Mukherjee Versus Kedar Nath Fatephuria |
High Court of Judicature at Calcutta |
24-11-1998 |
Kedar Nath Versus Ram Parkash |
High Court of Delhi |
16-03-1998 |
Kedar Nath Ram Lakhan Versus Commissioner of Sales Tax U P |
High Court of Judicature at Allahabad |
12-02-1998 |
United India Insurance Co.Ltd. Versus Kedar Nath Bhagat |
High Court of Bihar |
08-01-1998 |
State of Himachal Pradesh and Another Versus Kedar Nath Sood and Another
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Supreme Court of India |
06-11-1997 |
Kedar Nath Gupta Versus J.K. Organisation |
High Court of Delhi |
14-10-1997 |
Kedar Nath Dhingra Versus Kanwal Bhatia |
High Court of Punjab and Haryana |
27-09-1997 |
Anita Shinh Chauhan Versus Kedar Nath |
High Court of Delhi |
16-09-1997 |
Kedar Nath Versus State of U P |
High Court of Judicature at Allahabad |
11-08-1997 |
Kedar Nath Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
07-02-1997 |
Kedar Nath Versus Ram Prakash |
High Court of Delhi |
20-08-1996 |
Delhi Development Authority Versus Kedar Nath Parashar |
Delhi State Consumer Disputes Redressal Commission New Delhi |
24-01-1996 |
Oriental Insurance Company Ltd. Versus Kedar Nath Singh |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
25-07-1995 |
Kedar Nath Singh Versus State
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High Court of Delhi |
18-05-1995 |
Kedar Nath Shaw Versus Sultan Sheik alias Sultan Ahmed |
High Court of Judicature at Calcutta |
23-02-1995 |
Kedar Nath Mandurya Versus D I O S Azamgarh |
High Court of Judicature at Allahabad |
20-07-1994 |
KEDAR NATH MISRA VERSUS U.O.I. & OTHERS
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National Consumer Disputes Redressal Commission NCDRC |
15-07-1994 |
Kedar Nath Versus Union of India and Another
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Supreme Court of India |
03-02-1994 |
Mahabir Prasad Sharma Versus Kedar Nath Pandey |
High Court of Judicature at Calcutta |
05-08-1993 |
Kedar Nath Versus State of Rajasthan |
High Court of Rajasthan |
28-10-1992 |
Kedar Nath Modi Versus Commissioner of Income Tax
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High Court of Delhi |
24-09-1992 |
V.G. Nigam Versus Kedar Nath Gupta
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Supreme Court of India |
26-03-1991 |
Jai Manmohan Kapoor Versus Kedar Nath Sekhri |
High Court of Jammu and Kashmir |
21-03-1991 |
Kedar Nath Singh Gautam Versus Secretary, Board of High School and Intermediate Education Uttar Pradesh at Allahabad |
High Court of Judicature at Allahabad |
08-11-1990 |
Kedar Nath and Others Versus State of Madhya Pradesh
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Supreme Court of India |
22-10-1990 |
Commissioner of Income-tax Versus Kedar Nath Finishing Works |
High Court of Judicature at Allahabad |
28-07-1987 |
Samar Singh Versus Kedar Nath Alias K. N. Singh and Others
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Supreme Court of India |
22-01-1987 |
Kedar Nath Tiwari Versus State of Uttrpradesh |
High Court of Judicature at Allahabad |
23-09-1985 |
Kedar Nath Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
25-03-1985 |
Kedar Nath Versus Dwarika Nath |
High Court of Bihar |
28-11-1984 |
Kedar Nath Shaw Versus Narma Devi, State |
High Court of Judicature at Calcutta |
03-06-1983 |
State of Rajasthan Versus Kedar Nath |
High Court of Rajasthan Jaipur Bench |
26-11-1982 |
Kedar Nath Versus Firm Rekh Chand Dasu Ram Through L.R's. of Navranglal (Deceased) and Others |
High Court of Judicature at Allahabad |
16-07-1982 |
Laxmi Moni Basak Versus Kedar Nath Basak |
High Court of Judicature at Calcutta |
11-05-1982 |
Paras Nath Dubey Versus Kedar Nath Kejriwal |
High Court of Judicature at Calcutta |
26-12-1981 |
Kedar Nath Surinder Kumar v/s Income Tax Officer |
Income Tax Appellate Tribunal ITAT Amritsar Bench |
04-09-1981 |
Math Sauna and Others Versus Kedar Nath @ Uma Shankar and Others
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Supreme Court of India |
18-12-1980 |
Dip Narain Singh Versus Kedar Nath Singh |
High Court of Bihar |
05-07-1979 |
Kedar Nath Goenka Versus State of Bihar |
High Court of Bihar |
24-05-1979 |
Kedar Nath Versus Bishan Das |
High Court of Rajasthan |
25-11-1976 |
Mannalal Khetan and Others Versus Kedar Nath Khetan and Others
|
Supreme Court of India |
04-11-1976 |
Kedar Nath Sanwal Dass Versus Commissioner Of Income-Tax |
High Court of Punjab and Haryana |
02-11-1976 |
Birbal Singh Versus Kedar Nath
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Supreme Court of India |
09-07-1976 |
Math Sauna & Others Versus Kedar Nath Chaube |
High Court of Judicature at Allahabad |
25-03-1976 |
Ram Bahadur Nath Tiwary Versus Kedar Nath Tiwari |
High Court of Bihar |
09-10-1973 |
KEDAR NATH VERSUS RAM NATH ETC
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High Court of Delhi |
23-11-1972 |
KEDAR NATH VERSUS MONGA PERFUMERY AND FLOUR MILLS
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High Court of Delhi |
09-08-1972 |
KEDAR NATH VERSUS MOHANI DEVI
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High Court of Delhi |
10-04-1972 |
Samachar Bharti Versus Kedar Nath |
High Court of Bihar |
29-03-1972 |
Kedar Nath Versus Badri Prasad |
High Court of Judicature at Allahabad |
02-02-1972 |
Shri Kedar Nath Bahl Versus State of Punjab and Others
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Supreme Court of India |
24-01-1972 |
Sammbhu Nath Jha Versus Kedar Prasad Sinha and Others
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Supreme Court of India |
13-12-1971 |
ASSISTANT CONTROLLER OF CUSTOMS,NEW DELHI VERSUS KEDAR NATH
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High Court of Delhi |
05-09-1969 |
Kedar Nath Lal and Another Versus Ganesh Ram and Others
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Supreme Court of India |
03-06-1969 |
KEDAR NATH VERSUS MUNICIPAL CORPORATION OF DELHI
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High Court of Delhi |
27-02-1969 |
Sri Ram Nath Versus Sri Kedar |
High Court of Judicature at Allahabad |