DIN: 01610888

KAVITA BHUPATHI

Companies Associated
CIN Company Name Status
U92490MH2017PTC301384 PARADISAL TENNIS LEAGUE PRIVATE LIMITED Active
U92412KA2010PTC053551 GLOBOSPORT PLATINUM RYE PRIVATE LIMITED Strike Off
U92410KA2009PTC049509 PLAY SPORTS SURFACES & RECREATIONAL SOLUTIONS PRIVATE LIMITED Active
U92132KA2005PTC038026 MAHESH BHUPATHI TENNIS ACADEMIES PRIVATE LIMITED Active
AAC-3627 TAUREAN BUILD LLP Active
U92419KA2002PTC031101 GLOBOSPORT INDIA PRIVATE LIMITED Active
U92414KA1995PTC018004 BHUPATHI TENNIS ACADEMY PRIVATE LIMITED Active
U92412KA2012PTC066755 ASIAN TENNIS PREMIER LEAGUE PRIVATE LIMITED Strike Off
U92120KA2007PTC042230 BIG DADDY PRODUCTIONS PRIVATE LIMITED Active
U72900KA2008PTC045133 GLOBOSPORT LICENSING AND MERCHANDISING PRIVATE LIMITED Active
U92419KA2010PTC056437 LET'S THINK BRAND PRIVATE LIMITED Strike Off
U93000KA2013PTC071493 ZEVEN SPORTS PRIVATE LIMITED Active
U92412KA2009PTC051591 CZAR CAST PRIVATE LIMITED Strike Off


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