KATEEKA FASHION PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Active |
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CIN U18100MH2022PTC384202 |
ROC RoC-Mumbai |
Incorporation Date 08-06-2022 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 384202 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address surya@swagfashionshub.com |
Registered Address 31,FLOOR-3,240/242, AJAY DEEP, PERIN NARIMAN STREET, FORT, MUMBAI Mumbai City MH 400001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to KATEEKA FASHION PRIVATE LIMITEDLast Checked Past / Closed Litigation On 17-03-2023 14:33
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for KATEEKA FASHION PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
01603093 | MAHESH BHUPATHI | 08-06-2022 |
05216155 | GAUTAM KITCHLU | 08-06-2022 |
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