KASHMIR CORPORATION PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Jammu and Kashmir.Strike Off |
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CIN U15410JK2013PTC003982 |
ROC RoC-Jammu |
Incorporation Date 04-09-2013 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 003982 |
Registration Date 04-09-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
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Active Compliance --- |
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Last AGM Date --- |
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Last Balance Sheet Date --- |
Financials |
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Authorized Capital Rs. 1,00,000 |
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Paid Up Capital Rs. 1,00,000 |
Contact Information |
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E-Mail Address cs.jeelani@gmail.com |
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Registered Address PARRAY PORA NEAR SDA COMPLEX SRINAGAR Srinagar JK 190005 IN |
TradeMarksTotal 0 marks found. |
Directors |
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| DIN | Name | Since |
| 06646002 | SHEIKH TALAT MUSTAFA | 04-09-2013 |
| 05334688 | KASHIF AHMAD KHAN | 04-09-2013 |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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