KARNATAKA URBAN DEVELOPMENT CORPORATION LIMITED

Activity: Construction in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45202KA1970ULL001975 		ROC
RoC-Bangalore 		Incorporation Date
14-02-1970
Class
Public 		Category
Unlimited Company 		Sub-Category
State Govt company
Listed
Unlisted 		Suspended at Exchange
- 		No of Members
3  
Registration Number
001975 		Registration Date
14-02-1970 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 15,000



Contact Information
E-Mail Address
NA
Registered Address
III FLOOR MINI TOWER YISWES WARYA CENTRE DR AMBEDKAR VEEDHE BANGALORE-1 BANGALORE KA 560001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to KARNATAKA URBAN DEVELOPMENT CORPORATION LIMITED

Last Checked Past / Closed Litigation On 01-07-2022 18:49
20-06-2022 The Bangalore Development Authority, Reptd. by its Commissioner, Bangalore & Another Versus The State of Karnataka by its Secretary Department of Urban Development, Bangalore & Others High Court of Karnataka
25-05-2022 M.R. Govindraju & Others Versus State of Karnataka, Represented by its Secretary to Government Department of Housing & Urban Development, Bangalore & Others High Court of Karnataka
20-04-2022 Satya Constructions, Represented by its Proprietor, R. Satheesh, Bengaluru Versus State of Karnataka, Department Of Urban Development, Represented by its Principal Secretary, Bengaluru & Others High Court of Karnataka
18-04-2022 K. Lakshmikanta & Others Versus The State Of Karnataka, Rep. by The Principal Secretary Urban Development Department, Bengaluru & Others High Court of Karnataka
23-03-2022 M. Veerabhadra Swamy & Others Versus State of Karnataka, Rep By Its Secretary Urban Development Authority, Bengaluru & Others High Court of Karnataka
17-01-2022 Dr. B.C. Arun Kumar & Others Versus State of Karnataka, Urban Development Department, Represented by its Principal Secretary, Bengaluru & Others High Court of Karnataka
20-12-2021 Radhika Bhat Versus Mysore Urban Development Authority, Represented By Commissioner, Karnataka High Court of Karnataka
30-09-2021 Narayanaswamy Versus The State of Karnataka, Represented by its Department of Urban Development, Principal Secretary, Bengaluru & Others High Court of Karnataka
12-08-2021 H.M. Shanthakumari Versus The State of Karnataka, Department of Urban Development, Represented by its Secretary, Bengaluru & Others High Court of Karnataka
23-06-2021 Malavika Gubbivani & Others Versus The State of Karnataka, Represented by Addl. Chief Secretary Urban Development Department, Bangalore & Others High Court of Karnataka
15-04-2021 B.V. Shivaswamy Versus The Government of Karnataka, Represented by its Principal Secretary, Urban Development Department, Bangalore & Others High Court of Karnataka
28-01-2021 Rajshekar Mugabasav Versus The Principal Secretary, Government of Karnataka, urban Development Department, Bengaluru & Others High Court of Karnataka
28-01-2021 Rajshekar Mugabasav Versus The Principal Secretary, Government of Karnataka, urban Development Department, Bengaluru & Others High Court of Karnataka
18-01-2021 Jayanthi Versus State of Karnataka, Urban Development Department, Repd. by Its Secretary, Bangalore & Others High Court of Karnataka
18-01-2021 Ravindra Ijjeri Versus The State of Karnataka, Department of Urban Development, Represented by its, Principal Secretary, Bengaluru & Others High Court of Karnataka
13-01-2021 B.S. Ramaswamy Versus State of Karnataka, by its Secretary to Government, Urban Development Department, Bengaluru & Others High Court of Karnataka
10-12-2020 Anand & Others Versus State of Karnataka, Represented by Principal Secretary Urban Development Department, Bengaluru & Others High Court of Karnataka
02-12-2020 M.N. Murthy & Others Versus The State of Karnataka, Rep. by Addl. Chief Secretary Urban Development, Bangalore & Others High Court of Karnataka
02-12-2020 M.N. Murthy & Others Versus The State of Karnataka, Rep. by Addl. Chief Secretary Urban Development, Bangalore & Others High Court of Karnataka
01-12-2020 The Karnataka Housing Board, Represented by its Commissioner, Bengaluru & Another Versus The State of Karnataka, Housing & Urban Development Department, Represented by its Secretary, Bengaluru & Others High Court of Karnataka
25-11-2020 C. Ananda Versus The State Of Karnataka, Represented by its Additional Chief Secretary Department of Urban Development, Bangalore & Others High Court of Karnataka
05-10-2020 Savithramma & Others Versus The State of Karnataka, by its Secretary Urban Development Authority, Bangalore & Others High Court of Karnataka
03-08-2020 Sadanand Versus The State of Karnataka, Rep. by its Secretary Urban Development Department, Bengaluru & Another High Court of Karnataka Circuit Bench OF Kalaburagi
29-05-2020 Aejaz Hussain Versus State of Karnataka, Department of Urban Development & Others High Court of Karnataka Circuit Bench OF Kalaburagi
05-05-2020 V. Divakar Versus The State of Karnataka, Department of Urban Development, Represented by its Principal Secretary, Bengaluru & Others High Court of Karnataka
05-05-2020 Prabhu & Others Versus The State of Karnataka, by its Secretary Department of Housing & Urban Development, Bangalore & Others High Court of Karnataka Circuit Bench At Dharwad
24-02-2020 Moogambigai Charitable & Educational Trust (R) by its Executive Director Dr. S. Vijayanand, Bengaluru Versus The State of Karnataka, by its Principal Secretary, Department of Urban Development, Bengaluru & Another High Court of Karnataka
28-01-2020 Shashidhar Channappa Kagawad Versus The State of Karnataka, Represented by under Secretary, Department of Urban Development, Bengaluru & Others High Court of Karnataka Circuit Bench At Dharwad
06-01-2020 The Karnataka Urban Housing Co-operative Society Ltd., Rep. by its Secretary, Nazimulla Shariff Versus State of Karnataka by its Secretary, Department of Urban & Housing Development & Others High Court of Karnataka Circuit Bench At Dharwad
20-12-2019 Mainuddin & Others Versus The State of Karnataka, Represented by Principal Secretary, Department of Urban Development, Bengaluru & Others High Court of Karnataka Circuit Bench OF Kalaburagi
18-11-2019 G. Chandra Shekhar Versus State of Karnataka Represented by its Principal Secretary, Urban Development Department High Court of Karnataka
05-09-2019 A. Chandrashekar Versus The State of Karnataka by its Secretary to Department of Housing & Urban Development, Dr. Ambedkar Veedhi, Bangalore & Others High Court of Karnataka
27-08-2019 Abdul Gafoor & Another Versus State of Karnataka, Rep. by Principal Secretary, Department of Urban Development, Bengaluru & Others High Court of Karnataka
04-07-2019 Jayalakshmamma & Others Versus State of Karnataka, Urban Development Department, Bangalore & Others High Court of Karnataka
04-02-2019 The State of Karnataka, Department of Urban Development Authority & Others Versus Venkatamma & Others High Court of Karnataka
16-01-2019 Anthony Reddy & Others Versus State of Karnataka, by its Secretary to Department of Housing & Urban Development, Bengaluru & Others High Court of Karnataka
30-11-2018 G. Dinesh Versus The State of Karnataka by its Secretary to Housing & Urban Development Department, Bangalore & Others High Court of Karnataka
26-09-2018 Sri Srinath Mangalore, M/s. Nandi Infrastructure Corridor Enterprise Limited, Bangalore & Others Versus The State of Karnataka, Urban Development Department, Represented by Principal Secretary, Bangalore & Others High Court of Karnataka
31-08-2018 Indian Gymkhana, Represented by its Secretary, M. Gopala Reddy Versus The State Of Karnataka Department Of Housing & Urban Development, Bengaluru & Others High Court of Karnataka
21-08-2018 B.R. Pushpa & Others Versus The State of Karnataka Department of Urban Development & Others High Court of Karnataka
13-04-2018 Gopal Hanumanth Kase Versus The State of Karnataka, Department of Urban Development, Rep. by its Principal Secretary & Others High Court of Karnataka
09-04-2018 H. Govindaraju Versus The State of Karnataka, By Urban Development Department, Represented by its Secretary & Another High Court of Karnataka
26-02-2018 K. Anand Krishna Versus The State of Karnataka Urban Development, Represented by Under Secretary & Others High Court of Karnataka
21-02-2018 Kirloskar Electrical Co. Pvt. Ltd, Represented by its Associate Vice President-Legal & Company Secretary, Chinmoy Patnaik Versus State of Karnataka, Urban Development Department, Rep. by its Secretary & Another High Court of Karnataka Circuit Bench At Dharwad
05-02-2018 N. Jayamma & Another Versus The State of Karnataka, Rep. by its Principal Secretary, Urban Development Department & Another High Court of Karnataka
01-02-2018 Hasnatha Bi & Others Versus The State of Karnataka, Department of Urban Development, Represented by its Secretary & Others High Court of Karnataka
01-02-2018 V. Ramachandran, Represented by his GPA Holder, M/s. B.V.S. Properties, A Partnership Firm, Represented by its Partners & Others Versus State of Karnataka, Represented by its Principal Secretary, Department of Housing & Urban Development & Others High Court of Karnataka
12-01-2018 N. Shankarappa & Others Versus State of Karnataka, Rep. by its Secretary to Government, Housing & Urban Development Department & Others High Court of Karnataka
02-01-2018 Lakshmamma & Others Versus State of Karnataka, Rep. by its Secretary to Government Department of Urban Development & Others High Court of Karnataka
08-12-2017 Bangalore Development Authority, Rep by its Commissioner Versus State of Karnataka, Represented by its Principal Secretary, Department of Housing & Urban Development, Bengaluru & Others High Court of Karnataka
06-10-2017 Bhawarlal H Ranka & Another Versus The Government of Karnataka, By Its Principal Secretary, Department of Urban Development, Bengaluru & Others High Court of Karnataka
04-10-2017 Chaduranga Kantharaj Urs & Others Versus State of Karnataka, Urban Development Department, Rep by its Secretary & Others High Court of Karnataka
15-09-2017 Huchamma Versus State of Karnataka, rep. by Its Secretary, Urban Development Department & Others High Court of Karnataka
14-09-2017 K.N. Subramanya Versus State of Karnataka by its Secretary to Government, Urban Development Department, Bengaluru & Others High Court of Karnataka
14-09-2017 Bangalore Development Authority, Represented By Its Commissioner & Another Versus The State of Karnataka, Department of Urban Development, Represented by its Principal Secretary & Others High Court of Karnataka
07-09-2017 Shamanna & Others Versus State of Karnataka, rep. by its Secretary, Department of Housing and Urban Development & Others High Court of Karnataka
28-08-2017 T.R. Srinivasa Reddy Versus State of Karnataka by its Secretary, Department of Urban Development, Bangalore & Another High Court of Karnataka
28-07-2017 N. Muniraju Versus The State of Karnataka, Department of Urban Development, rep. by its Principal Secretary & Others High Court of Karnataka
19-07-2017 M.P. Gundappa Versus State of Karnataka by its Secretry Department of urban Development & Others High Court of Karnataka
18-07-2017 Munibyrappa & Others Versus State of Karnataka Reb by its Secretray, Urban Development Department & Others High Court of Karnataka
04-07-2017 R. Gangaraju & Others Versus The State of Karnataka, Department of Urban Development, Rep. by Secretary & Others High Court of Karnataka
05-04-2017 JSC Apartment Owners Welfare Association, Represented by its President Hariwansh Roy & Another Versus State of Karnataka, Urban Development Department, Represented by the Principal Secretary & Others High Court of Karnataka
30-03-2017 The State of Karnataka, rep. by the Principal Secretary to Government, Department of Urban Development & Another Versus Vishwanath & Others High Court of Karnataka Circuit Bench OF Kalaburagi
03-02-2017 T.K. Ramesh Kumar Versus State of Karnataka, Rep. by its Secretary, Urban Development Department (BBMP) & Others High Court of Karnataka
23-01-2017 C. Arogyaswamy & Others Versus State of Karnataka, Dept. of Urban Development Authority, Bangalore & Others High Court of Karnataka
11-01-2017 B.V. Srinivas Reddy Versus State of Karnataka, Dept. of Urban Development Authority, by its Secretary & Others High Court of Karnataka
05-12-2016 V. Basappa & Others Versus State of Karnataka Dept. of Urban Development and Muncipal Corporation represented by its Secretary & Others High Court of Karnataka
14-11-2016 Alla Saheb Versus The State of Karnataka Through its Principal Secretary, Department of Urban Development & Others High Court of Karnataka Circuit Bench OF Kalaburagi
07-11-2016 R. Shanmugham & Others Versus The State of Karnataka represented by its Principal Secretary, Urban Development Department & Others High Court of Karnataka
29-08-2016 Shivaling Kondaguli, Working as Chief Officer-Grade-II, Town Panchayat, Sargur, H.D. Kote Taluk, Mysore & Another Versus State of Karnataka, Represented by its Principal Secretary, Urban Development Department, Bangalore & Others High Court of Karnataka
26-07-2016 G. Nagabhushana & Others Versus The State of Karnataka, rep. by its Secretary, Urban Development Department & Another High Court of Karnataka
01-07-2016 K. Basavana Gowda & Others Versus Government of Karnataka, Housing & Urban Development Department & Others High Court of Karnataka
25-05-2016 M/s. Manyata Promoters Pvt. Ltd., Represented by its Authorized Signatory, B.S. Mohan Versus State of Karnataka, Represented by its Principal Secretary, Urban Development Department & Others High Court of Karnataka
15-03-2016 Indian Institute of Management, Bangalore Versus State of Karnataka, Dept. of Housing & Urban Development, Bangalore & Another High Court of Karnataka
10-03-2016 K.M. Chikkathayamma & Others Versus The State of Karnataka, Urban Development Department, Represented by its Principal Secretary & Others High Court of Karnataka
12-02-2016 Sreeramappa & Others Versus State of Karnataka, Department of Housing and Urban Development & Others High Court of Karnataka
13-01-2016 Commissioner, Mysore Urban Development Authority, Karnataka Versus C.R. Ananda Rao National Consumer Disputes Redressal Commission NCDRC
27-11-2015 M. Pramila & Others Versus State of Karnataka, Urban Development Department & Others High Court of Karnataka
24-07-2015 Preethi Ranka Versus The State of Karnataka, rep. by its Secretary, Urban Development Department & Another High Court of Karnataka
22-07-2015 C. Vasudeva Versus The State of Karnataka, Department of Urban Development, rep., by its Additional Secretary & Others High Court of Karnataka
24-06-2015 Arun Kumar Nevatia & Others Versus State of Karnataka, Housing and Urban Development, Department, Vikasas Soudha, Bangalore High Court of Karnataka
25-04-2015 M. Byrappa Versus State of Karnataka, Department of Housing & Urban Development & Others High Court of Karnataka
05-03-2015 Madhukar & Others Versus The State of Karnataka, By its Secretary, Department of Rural and Urban Development & Others High Court of Karnataka Circuit Bench At Dharwad
23-02-2015 K.G. Geetha Rudresh Versus The State of Karnataka, Department of Urban Development, Bangalore & Others High Court of Karnataka
12-01-2015 A. Venkatesh & Others Versus The State of Karnataka, Urban Development Department & Others High Court of Karnataka
01-12-2014 Ozone Urbana Infra Developers Private Limited (Formerly Known as MFAR Infrastructure Development Private Limited & Ozone Urban Land Developers Private Limited), Bangalore Versus State of Karnataka & Others High Court of Karnataka
08-09-2014 Pillappa Versus State of Karnataka, Urban Development Department & Others High Court of Karnataka
24-07-2014 M/s. Shyamaraju & Company (India) Pvt. Ltd. Versus The Managing Director, Karnataka Urban Infrastructure Development & Finance Corporation (KUIDFC) & Others High Court of Karnataka Circuit Bench At Dharwad
02-06-2014 Ramesh Versus The State of Karnataka, Urban Development Department & Others High Court of Karnataka Circuit Bench At Dharwad
20-05-2014 Arathamma & Others Versus The State of Karnataka, Department of Housing and Urban Development & Others High Court of Karnataka
14-02-2014 Manikrao & Others Versus The State of Karnataka by its Secretary Department of Housing & Urban Development & Others High Court of Karnataka Circuit Bench At Gulbarga
07-01-2014 A.K. Lakshmanappa Versus State of Karnataka, rep. by its Secretary, Urban Development Authority & Others High Court of Karnataka
19-12-2013 Chandramma & Others Versus The State of Karnataka, Dept of Urban Development, rep. by its Under Secretary & Others High Court of Karnataka
05-11-2013 J.G. College of Commerce, Hubli by its Principal R. Nataraj & Others Versus State of Karnataka by its Secretary Department of Urban Development & Local Authorities & Another High Court of Karnataka Circuit Bench At Dharwad
30-10-2013 Pavan Agarwal Versus State of Karnataka Represented By The Secretary, Urban Development Department & Another High Court of Karnataka
12-08-2013 Vidya Vikas Educational Trust Mysore represented by its Chairman Vasu Versus State of Karnataka represented by its Principal Secretary Department of Urban Development & Others High Court of Karnataka
08-08-2013 Lokesh V Nayaka & Another Versus The State of Karnataka, represented by its Secretary to Government, Urban Development Department & Others High Court of Karnataka
08-08-2013 Mrs. J. Varalakshmi & Another Versus The State of Karnataka, Department of Urban Development, represented by its Secretary & Others High Court of Karnataka
21-05-2013 D. Ganesh Shankar & Others Versus The State of Karnataka, represented by the Principal Secretary, Housing & Urban Development Department & Others High Court of Karnataka
26-04-2013 B.R. Ganesh & Others Versus The State of Karnataka, Represented by the Principal Secretary, Housing and Urban Development Department & Others High Court of Karnataka



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