DIN: 00019719

KARAN GROVER

Companies Associated
CIN Company Name Status
U18110CH1988PLC007928 AMARTEX INDUSTRIES LIMITED Active
U74899DL1995PTC074798 CHANDIGARH MALT PRIVATE LIMITED Active
U17200HR2010PTC041252 JANAK GLOBAL RESOURCES PRIVATE LIMITED Active
U74999HR2005PLC035752 SHIVAKS IMPEX LIMITED Active
U18101DL2003PTC120770 K V S INTERNATIONAL PRIVATE LIMITED Active
U52390PB2022PTC055173 G AND G VALUE RETAIL PRIVATE LIMITED Active


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