Some PAST Judgements / Case Laws similar to KALYAN CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 03-04-2021 02:49
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09-03-2021 |
Arun Mhatre & Others Versus Kalyan Dombivali Municipal Corporation & Others |
High Court of Judicature at Bombay |
18-12-2020 |
M/s. Kalyan Complex, Rep. by its Proprietor Ranimal Sokal Chandji Versus Sha Sumermalji |
High Court of Andhra Pradesh |
01-12-2020 |
Tata Sky Limited, Represented by its General Manager, V. Kalyan Kumar Versus The State of Tamil Nadu, Represented by the Secretary, Commercial Taxes and Regulations Department, Chennai & Another |
High Court of Judicature at Madras |
06-10-2020 |
Jan Kalyan Samiti Versus State of Haryana & Others |
High Court of Punjab and Haryana |
07-08-2020 |
Dakshin Purva Madhya Railway Kuli Kalyan Samiti, District Bilaspur C.G Versus Union of India |
High Court of Chhattisgarh |
09-07-2020 |
M/s Kalyan Toll Infrastructure Ltd., Madhya Pradesh Versus Bilaspur Smart City Limited, Bilaspur (CG) & Others |
High Court of Chhattisgarh |
20-05-2020 |
Karan Alias Kalyan Versus State (NCT of Delhi) |
High Court of Delhi |
08-05-2020 |
State (Through) Central Bureau of Investigation Versus Kalyan Singh (Former CM of Up) & Others |
Supreme Court of India |
14-02-2020 |
Barnali Mazumdar Versus Kalyan Mazumdar |
High Court of Judicature at Calcutta |
28-01-2020 |
Shakuntala Devi Jan Kalyan Samiti Through Secy. & Others Versus State of U.P. Through Prin.Secy. Home Lucknow & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
08-01-2020 |
Mahanth Kalyan Das & Others Versus State of U.P. & Another |
High Court Of Judicature At Allahabad Lucknow Bench |
27-11-2019 |
M/s. Uttarakhand Purv Sainik Kalyan Nigam Limited Versus Northern Coal Field Limited |
Supreme Court of India |
07-11-2019 |
M/s. Kalyan Jewellers India Pvt. Ltd., Rep. by its. Manager V/S The Assistant Commissioner (CT), Commercial Taxes, Coimbatore |
High Court of Judicature at Madras |
16-04-2019 |
Sarv Jan Kalyan Sewa Samiti Versus Union of India & Others |
Supreme Court of India |
02-04-2019 |
Anant Shankar Bhave Versus Kalyan Dombivli Municipal Corporation |
Supreme Court of India |
04-03-2019 |
Abidabanu Najirkhan Mulla & Others Versus The Jilha Parishad Satara, Through Deputy Executive Officer (Bal Kalyan) & Others |
High Court of Judicature at Bombay |
15-02-2019 |
M/s. D. Chakraborty & Alliances., Rep. by Mr. Debabrata Chakraborty & Others Versus Kalyan Sadhu |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
09-01-2019 |
Kalyan Debnath Versus The State of Tripura, Represented by the Secretary to the Government of Tripura & Others |
High Court of Tripura |
04-01-2019 |
State of Madhya Pradesh Versus Kalyan Singh & Others |
Supreme Court of India |
02-11-2018 |
Kalyan Memorial Hospital, KDJ Hospital & Kalyan Test Tube Baby Centre & Another Versus Sandhya Dubey |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
12-10-2018 |
Kalyan Singh Versus State of M.P. |
High Court of Madhya Pradesh Bench at Gwailor |
12-09-2018 |
Kalyan Bose & Another Versus D.L.F. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-09-2018 |
Kalyan Singh Versus Ravinder Kaur (D) Thr. Lrs. |
Supreme Court of India |
04-09-2018 |
THE HONOURABLE MR. JUSTICE KALYAN RAI SURANA |
High Court of Gauhati |
02-08-2018 |
Kamgar Kalyan Kendra Chalisgaon Dist. Jalgaon through Kamgar Kalyan Ayukta & Others Versus Kashinath Brindavan Bundelkhandi & Others |
In the High Court of Bombay at Aurangabad |
02-08-2018 |
Mina Kalyan Devdhe Versus The Commissioner Nasik Division Nasik & Others |
In the High Court of Bombay at Aurangabad |
31-07-2018 |
Chillara Kalyan & Others Versus M/s. Berggruen Estate Projects Private Limited, having their office at Span Centre, Mumbai |
High Court of Judicature at Madras |
23-07-2018 |
Kalyan Pal Versus State of M.P. |
High Court of Madhya Pradesh Bench at Gwailor |
26-06-2018 |
Jaiprakash Vishwanath Jaiswal & Others Versus Municipal Corporation of cities of Kalyan and Dombivali & Others |
High Court of Judicature at Bombay |
07-06-2018 |
Kalyan Kumar Ghosh Versus The Proprietress , Unique Matrimonial |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-04-2018 |
Kakulamarri Kalyan Srinivasa Rao Versus The Central Bureau of Investigation Bank Securities and Frauds Cell, Rep.by Superintendent of Police, Bangalore, Karnataka |
High Court of Judicature at Madras |
10-04-2018 |
Prakash Versus The Chairman, Abhay Yuva Kalyan Kendra & Another |
In the High Court of Bombay at Aurangabad |
09-04-2018 |
B. Lalith Kalyan Versus Dr. N.T.R. University of Health Sciences, Rep. by its Vice Chancellor & Another |
In the High Court of Judicature at Hyderabad |
23-03-2018 |
Uddipana Goswami Versus Suman Kalyan Chakrabarti |
High Court of Gauhati |
06-02-2018 |
Jagdish Sharaf Versus State Of Chhattisgarh The Secretary, Adim Jati Kalyan Vibhag, D K S Bhawan, Raipur & Others |
High Court of Chhattisgarh |
05-02-2018 |
Kalyan Kr. Chakraborty Versus State of Assam |
High Court of Gauhati |
02-02-2018 |
Bengal Chemists & Druggists Assn. Versus Kalyan Chowdhury |
Supreme Court of India |
22-01-2018 |
Rajendra Jayant Devalekar Versus Kalyan-Dombivli Municipal Corporation & Others |
High Court of Judicature at Bombay |
11-01-2018 |
M/s. Uttarakhand Purv Sainik Kalyan Nigam Limited Versus Northern Coal Field Limited |
High Court of Madhya Pradesh |
21-11-2017 |
Kalyan & Others Versus The State of Maharashtra & Others |
In the High Court of Bombay at Aurangabad |
16-11-2017 |
Kalva Praveen Kumar Versus N. Surendra Kalyan |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
25-10-2017 |
Poorva Sainik Kalyan Bahu Uddaishya Sahakari Samiti Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
09-10-2017 |
Bhootpurva Sainik Kalyan & Aam Janta, Through General Secretary, Harish Chand Verma Versus Area Commander, Head Office 61 (Independent) Sub- Area Military Area |
High Court of Rajasthan Jaipur Bench |
09-10-2017 |
K.V. Kalyan Shanker Versus Visakhapatnam Port Trust & Others |
In the High Court of Judicature at Hyderabad |
15-09-2017 |
Kalyan Mondal Versus Rajat Koruri |
High Court of Judicature at Calcutta |
21-08-2017 |
Pradeshik Sanskrit Mahavidyalaya Adhaypak Kalyan Samiti & Another Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
21-07-2017 |
Kalyan Bandopadhyay Versus State of West Bengal |
High Court of Judicature at Calcutta |
10-07-2017 |
Kalyan Silks Trichur (P) Limited, represented by its Managing Director, T.S. Pattabhiraman Versus State of Kerala, represented by The Secretary, Taxes Department & Others |
High Court of Kerala |
07-07-2017 |
Shramik Kalyan Samiti V/S Commissioner of Central Excise, Bhopal |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
27-06-2017 |
Synergy Universal Private Limited, Kalyan Nagar, Bangalore Versus Commissioner for Transport in Karnataka, Shanthinagar, Bangalore & Others |
High Court of Karnataka |
12-05-2017 |
Kakulamarri Kalyan Srinivasa Rao Versus The Central Bureau of Investigation, Bank Securities & Frauds Cell rep. By its Superintendent of Police, Karnataka |
High Court of Judicature at Madras |
09-05-2017 |
Geeta Kanwar wife of Kalyan Singh & Others Versus Sampatlal son of Bhanwarlal Patwa & Others |
High Court of Rajasthan Jodhpur Bench |
01-05-2017 |
Himachal Pensioners Kalyan Sangh Versus Principal Secretary (Coop.) & Others |
High Court of Himachal Pradesh |
24-04-2017 |
M.R.S. Shri Krishna Pranami Jan Kalyan Shikshan Sansthan Versus National Council for Teacher Education & Others |
High Court of Rajasthan Jaipur Bench |
19-04-2017 |
Kalyan Dey Chowdhury Versus Rita Dey Chowdhury Nee Nandy |
Supreme Court of India |
19-04-2017 |
State (through) Central Bureau of Investigation Versus Shri Kalyan Singh (former CM of UP) & Others |
Supreme Court of India |
18-04-2017 |
Chennai Network Infrastructure Ltd. & Another Versus The Kalyan Dombivli Municipal Corporation & Others |
High Court of Judicature at Bombay |
17-04-2017 |
Sagar Jila Khad Beej Krishi Aushadhi Vikereta Kalyan Samiti Versus Union of India & Another |
High Court of Madhya Pradesh |
23-03-2017 |
Sri Kalyan Biswas & Another Versus The Kolkata Municipal Corporation & Others |
High Court of Judicature at Calcutta |
20-03-2017 |
Kanchan Jan Kalyan Samiti Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
15-03-2017 |
Larica Estates Ltd. & Another Versus Kalyan Ghosh |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
07-03-2017 |
Ram Kumar Kalyan & Another Versus State of Haryana & Another |
High Court of Punjab and Haryana |
23-01-2017 |
M/s. Kalyan Tourist Home represented by its Managing Partner P. Ajaikumar Versus State of Kerala represented by its Principal Secretary To Taxes Department |
High Court of Kerala |
16-01-2017 |
Secretary, Siemens Employee Co-Operative Credit Society Ltd. Versus Kalyan Mukherjee |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-09-2016 |
Kalyan Chowdhury Versus Bengal Chemist & Druggist Association & Others |
National Company Law Tribunal Kolkata |
20-09-2016 |
Maa Sheetla Sayapeeth Mandir Vyavasthapan Samiti/Shitla Mata Kalyan Samiti Versus State of M.P. & Others |
High Court of Madhya Pradesh Bench at Gwailor |
15-09-2016 |
Rita Dey Chowdhury nee Nandy Versus Dr. Kalyan Dey Chowdhury |
High Court of Judicature at Calcutta |
28-07-2016 |
Manager, Kalyan Silks Versus P.V. Viswanathan |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
01-07-2016 |
Akhil Bhartiya Manav Kalyan Evam Samajothhan & Another Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
24-06-2016 |
Subhasish Biswas & Others Versus Kalyan Kumar Nandi & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
13-06-2016 |
Kalyan Singh alias Bitto Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
07-06-2016 |
M/s. Citi Bank N.A. Home Loan Department, represented by its Manager, Begumpet Branch & Others Versus Ramesh Kalyan Durg & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-05-2016 |
Raja Ram Yadav Versus Zila Samaj Kalyan Adhikari |
High Court of Judicature at Allahabad |
25-04-2016 |
Kalyan Dombivli Municipal Corporation & Another Versus Kaustubha Dattatraya Gokhale & Others |
High Court of Judicature at Bombay |
25-04-2016 |
Khori Gaon Colony Kalyan Samiti Versus State of Haryana & Others |
High Court of Punjab and Haryana |
06-04-2016 |
Mallesh Shivan Shetty Versus The Commissioner, Kalyan Dombivali Municipal Corporation Kalyan & Others |
High Court of Judicature at Bombay |
05-04-2016 |
Suman Kalyan Nayak Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
28-03-2016 |
Gramin Janta Kalyan Samiti, Kuthera Versus State of H.P. & Others |
High Court of Himachal Pradesh |
21-03-2016 |
V. Kalyan Versus The Tamilnadu Electricity Generation & Distribution Corporation Ltd. & Others |
Before the Madurai Bench of Madras High Court |
17-02-2016 |
Maa Bhagwati Shiksha Avam Jan Kalyan Samiti Versus The Board of Secondary Education & Others . |
High Court of Madhya Pradesh Bench at Gwailor |
29-01-2016 |
Col. Kalyan Singh Thr. his Lr. Versus Wimpy International Ltd. & Others |
High Court of Delhi |
27-01-2016 |
Sajeev Antony, Managing Director, Kalyan Ayur Heal Pvt. Ltd. Versus T. Pradeep Kumar |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
15-01-2016 |
Kalyan Janta Sahakari Bank Ltd. Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
08-01-2016 |
Cox & Kings Ltd. Versus Kalyan Kumar Biswas & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-12-2015 |
Parveen Aara Versus Sachiv, Alp Sankhyak Kalyan Evam Waqf & Others |
High Court of Judicature at Allahabad |
30-11-2015 |
M/s. Keventer Agro Limited Versus M/s. Kalyan Vyapar Pvt. Ltd. & Another |
High Court of Delhi |
30-11-2015 |
Navbharat Press Karmachari Kalyan Sangh Through its President Versus State of Chhattisgarh Through its Dy. Labour Commissioner |
High Court of Chhattisgarh |
17-11-2015 |
All Assam Middle Graduate Asstt. Teacher Kalyan Samittee & Another Versus State of Assam, represented by the Secretary to the Government of Assam, Education(Elementary) Dept. Sachivalaya, Dispur, Guwahati & Others |
High Court of Gauhati |
08-10-2015 |
P.V. Kalyan Versus The Superintendent of Police, Pudukkottai & Another |
Before the Madurai Bench of Madras High Court |
29-09-2015 |
Kalyan Sahai Saini Versus State & Another |
High Court of Rajasthan Jaipur Bench |
17-09-2015 |
Kalyan Apartments Owners Welfare Association Versus M/s. Sandeep Developers |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2015 |
Kalyan Singh & Others Versus State of Himachal Pradesh |
High Court of Himachal Pradesh |
18-08-2015 |
Tridev Jan Kalyan Samiti, Sehore, M.P. Versus U.P. Subuddhi (I.F.S.) former D.F.O., Bhopal (M.P.) & Another |
High Court of Madhya Pradesh |
12-08-2015 |
Kalyan Chemicals Versus Government of A.P. & Others |
Supreme Court of India |
10-08-2015 |
Shivam Jan Kalyan Samiti, Kulmipura Versus State of Rajasthan & Another |
High Court of Rajasthan Jaipur Bench |
27-07-2015 |
Kalyan Roy Versus Priyanka Roy (Banerjee) |
High Court of Judicature at Calcutta |
24-07-2015 |
Purav Sainik Kalyan Sahkari Samiti Ltd Versus State of Rajasthan & Others |
High Court of Rajasthan |
22-07-2015 |
Gurudev Siddha Peeth Versus Income-tax Officer, Ward-1 (1), Kalyan |
Income Tax Appellate Tribunal Mumbai |
01-07-2015 |
Lily Raj Kalyan Versus M/s. Saini Builders Pvt.Ltd. |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
05-06-2015 |
Jan Kalyan Samiti Kakara Dubawal, Alld. Versus Santosh Kumar Yadav |
High Court of Judicature at Allahabad |