DIN: 00026078

KAILASH NATH BHANDARI

Companies Associated
CIN Company Name Status
L27020MH1958PLC011238 HINDALCO INDUSTRIES LIMITED Active
U74140RJ2002PTC017541 KENBEE CONSULTANTS PRIVATE LIMITED Converted to LLP and Dissolved
U45201DL1997PLC089616 SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED(AMAL) Amalgamated
L26941GJ1956PLC000840 SAURASHTRA CEMENT LIMITED Active
L40101MP1994PLC042920 JAIPRAKASH POWER VENTURES LIMITED Active
L26940GJ1973PLC002245 GUJARAT SIDHEE CEMENT LIMITED Active
L65922WB1990PLC049541 SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Active
AAE-1363 KENBEE CONSULTANTS LLP
U40300MH2000PLC128785 SUVAS HOLDINGS LIMITED Active
L14106UP1995PLC019017 JAIPRAKASH ASSOCIATES LIMITED Active
L65191RJ1943PLC000135 THE BANK OF RAJASTHAN LIMITED Amalgamated
U74999DL2002PLC118123 AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Active
U27203MH2007PLC166651 HINDALCO-ALMEX AEROSPACE LIMITED Active
L26942AP1936PLC002379 ANDHRA CEMENTS LIMITED Active
U66000WB2009PLC136327 MAGMA HDI GENERAL INSURANCE COMPANY LIMITED Active


Some PAST Judgements / Case Laws similar to KAILASH BHANDARI

Not loaded a search specifically in Names of Litigants ( parties ).


Will give a results, where name appears only in parties!



Not loaded a search of this nam, anywhere in document.


Will give a wider set of results!


Want Ongoing Litigation, Information ?     Please contact info@LawyerServices.in


Want the same info your lawyer gets?
Auto Case Information
Get direct, automatic court updates on your cases, just the same as your lawyer / law firm gets.
Efficiently interact with your Lawyer
Login to a case management system, and have access to the same tools your lawyers do.
Online Case Management
  • Don't miss court dates!
  • Avoid unnecessary delays!
  • Save time and money!
LawyerServices MY-Lawyer
If your lawyer / law firm is not part of our system, you may send us their information at info@LawyerServices.in and we can get them onboarded.


Legal Audit
Merger / Acquisition
Want to know litigation background or want legal assessment done?
Business / Partnership
Want to analyze risk? Defaulter list checking?
Vendor On Boarding
Want to test litigation sensitivity?
Background Verification ?
For employees / colleagues / competitors, do you want to check if any legal issues?
On - Going Litigation, Information ?
Please contact info@LawyerServices.in


LawyerServices is a Premium Legal Tech solution.


Lawyers, Law Firms, Government Departments and Corporates rely on us for, Workflow Automation, Data Aggregation, Timely Updates, Case Management, Intelligent Research, Latest Legal Data Updates and a LOT more!

If you are a legal professional, CONTACT US, in order to see how our UNIQUE solution can benefit your organization.

Features Intro Close Box





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.