K V R INSTITUTE PRIVATE LIMITED

Activity: Community, personal & Social Services in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U80903TN2001PTC046438 		ROC
RoC-Chennai 		Incorporation Date
11-01-2001
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
046438 		Registration Date
11-01-2001 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2009
Last Balance Sheet Date
31-03-2009



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
saikishorep@yahoo.co.in
Registered Address
NO76,HABIBULLAH ROAD,T.NAGAR NEAR KODAMBAKKAM RLY STATION, CHENNAI-600017. TAMILNADU TN 600017 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K V R INSTITUTE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 18-09-2021 11:29
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12-08-2021 Dr. Suman Shivanagouda Patil Versus The Director, Koppal Institute of Medical Sciences, Koppal & Another High Court of Karnataka Circuit Bench At Dharwad
09-08-2021 Shri Jeet Ram Smarak Institute Of Engineering & Technology Versus All India Council For Technical Education High Court of Delhi
23-07-2021 Indira Gandhi Institute of Dental Sciences, A Self Finance Education Institution, Ernakulam, Represented by Its Principal Dr. Julian Jose Versus State of Kerala, Represented by Its Department of Higher Education, Thiruvananthapuram & Others High Court of Kerala
06-07-2021 Sri Sai RR Institute of Pharmacy & Another Versus Dr. A.P.J. Abdul Kalam Technical University & Another Supreme Court of India
03-07-2021 SVKM's Mithibai College of Arts, Chauhan Institute of Science & Amrutben Jivanlal College of Commerce and Economics a recognized Autonomous College affiliated to University of Mumbai & Another Versus University of Mumbai & Others High Court of Judicature at Bombay
30-06-2021 M/s. URC Construction Pvt. Ltd., Rep. By its Managing Director, Erode Versus Indian Institute of Technology Madras Rep.by its Superintending Engineer, Engineering Unit, IIT Madras, Chennai High Court of Judicature at Madras
11-06-2021 Poulami Mondal & Others Versus All India Institute of Medical Sciences & Others Supreme Court of India
07-06-2021 R.K. Lalit Singh Versus The National Institute of Technology (NIT), Manipur through its Director, Manipur & Others High Court of Manipur
01-06-2021 Dr. V. Arun Anirudhan Versus Sree Chitra Tirunal Institute for Medical Sciences and Technology, Thiruvananthapuram, Represented by its Director & Others Central Administrative Tribunal Ernakulam Bench
13-05-2021 Risha Lodha Versus The Institute Of Chartered Accountants Of India, Through Its President Ca Nihar N Janbusaria, New Delhi & Another High Court of Rajasthan Jaipur Bench
05-05-2021 Dr. D. Rajasree & Another Versus The Registrar, Mahatma Gandhi Medical College & Research Institute, Pondy Cuddalore Main Road, Puducherry & Others High Court of Judicature at Madras
30-04-2021 All India Institute of Medical Sciences Versus Elsy Jacob & Others High Court of Delhi
28-04-2021 The Registrar, Pondicherry Institute of Medical Sciences, Rep. by its Interim Chairman Versus N. Naga Harihara Sudan & Others High Court of Judicature at Madras
26-04-2021 Joshi John Versus The Institute of Chartered Accountants of India, Represented by Its Secretary, New Delhi & Others High Court of Kerala
26-04-2021 Vellore Institute of Technology, Represented by Chairman & Managing Trustee, G. Viswanathan, Vellore Versus Commissioner of Income Tax (Central-I), Chennai Before the Madurai Bench of Madras High Court
23-04-2021 Kiranbhai Amritlal Desai Versus Indian Institute of Management High Court of Gujarat At Ahmedabad
23-04-2021 SMS Integrated Facility Services Private Limited, Mumbai Versus Expat Educational Institute, Bangalore KA National Company Law Appellate Tribunal
23-04-2021 A. John Eraiarasu Versus The Management G.V.K.Emergency Management, and Research Institute, Health Visitors Training Institute, Triplicane & Another High Court of Judicature at Madras
23-04-2021 Krishabh Kapoor Versus Sardar Vallabhbhai National Institute of Technology, Surat High Court of Gujarat At Ahmedabad
21-04-2021 The Registrar, The Rajiv Gandhi University of Health Science, Bangalore & Others Versus The Bethel Medical Institute of Nursing & Physiotherapy, Rep. by its President, Sunny Daniel, Bengaluru & Others High Court of Karnataka
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13-04-2021 All India Institute of Medical Sciences Versus Raju Singh National Consumer Disputes Redressal Commission NCDRC
24-03-2021 Devarakonda Surya Sesha Mani Versus Care Hospitals Institute of Medical Sciences & Others National Consumer Disputes Redressal Commission NCDRC
22-03-2021 Niraj Kumar Sinha, Assistant Accounts Officer, Institute of Govt. Accounts & Finance (INGAF), North Eastern Region Ministry of Finance, Department of Expenditure, Mizoram & Another Versus The Union of India, Represented by the Secretary to the Department of Posts, Government of India, Ministry of Finance, Department of Expenditure, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
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04-03-2021 Soumya Ranjan Acharya Versus Secretary, National Institute of Open Schooling, (NIOS) & Others High Court of Orissa
04-03-2021 Tarun Parihar & Another Versus The National Institute of Ayurved Jorawar Singh Gate, through its Registrar, Jaipur & Another High Court of Rajasthan Jaipur Bench
22-02-2021 Joy Joseph & Another Versus Institute of Human Resources Development (IHRD), Thiruvananthapuram, Represented by Its Director & Others High Court of Kerala
22-02-2021 University of Kerala, Represented by The Registrar, Office of The Kerala University, Thiruvananthapuram & Others Versus Dr. S. Ambeeshmon, Assistant Professor, Institute of Management In Kerala, Kariavattom Campus High Court of Kerala
19-02-2021 Dr. Renju Ravi Versus The National Institute of Fisheries Post-Harvest Technology & Training, Represented by its Director, Cochin & Another Central Administrative Tribunal Ernakulam Bench
18-02-2021 The Director, State Institute of Medical Education & Technology (SI-MET), Thiruvananthapuram Versus C.S. Swapna, Senior Lecturer (Child Health Nursing) Si-Met College of Nursing, Tripunithura & Others High Court of Kerala
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16-02-2021 Punata Hanglem Versus The National Institute of Technology, Manipur through the Director NIT, Manipur & Others High Court of Manipur
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10-02-2021 Jawal suraj chhasiya Versus Dean, Surat Municipal Institute of Medical Education & Research High Court of Gujarat At Ahmedabad
09-02-2021 Nikhil Institute & Engineering, Mathura & Another Versus Vipul Dixit Uttar Pradesh State Consumer Disputes Redressal Commission Lucknow
09-02-2021 Shrishti Puri Versus All India Institute of Medical Sciences & Others National Consumer Disputes Redressal Commission NCDRC
04-02-2021 Sher-I-Kashmir Institute of Medical Sciences & Another Versus Naseer Mir J&K & Others High Court of Jammu and Kashmir
27-01-2021 Pandit Dwarka Prasad Mishra, Indian Institute of Information Technology, Design & Manufacturing Versus Director General (Works), CPWD & Others High Court of Madhya Pradesh
22-01-2021 Lakshmanan & Another Versus Project Executive, Valliammal Society and SRM Institute, Department of Construction, Chennai & Another High Court of Judicature at Madras
19-01-2021 Athokpam Shanti Devi Versus Regional Institute of Medical Sciences, Represented by its Director, Imphal High Court of Manipur
18-01-2021 K.P. Sivasubramaniam & Another Versus Victoria Technical Institute, Chennai, Rep. by Its President & Others High Court of Judicature at Madras
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06-01-2021 A. Jayaveeran Versus The Member Secretary, Pondicherry Institute of Post Matric Technical Education, (PIPMATE) (Sponsored by the Government of Puducherry), Rep. by Union of India & Another High Court of Judicature at Madras
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14-10-2020 B. Mohanan Versus The Gandhigram Rural Institute-Deemed University, Rep. by its Registrar, Gandhigram, Dindigul District & Another Before the Madurai Bench of Madras High Court
01-10-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972 (Joint Commissioner of Labour), Coimbatore & Others High Court of Judicature at Madras
30-09-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972, Coimbatore & Others High Court of Judicature at Madras
16-09-2020 Biplab Mukherjee & Others Versus Indian Institute of Engineering, Science & Technology & Others High Court of Judicature at Calcutta
03-09-2020 Tvl. Ponnaiyah Ramajayam Institute of Medical Sciences, Rep. by its Chancellor P. Murugesan, Kancheepuram Versus The Regional Transport Officer, Chengalpattu & Another High Court of Judicature at Madras
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27-08-2020 Aasish Choudhury Versus Calcutta Medical Research Institute & Others National Consumer Disputes Redressal Commission NCDRC
27-08-2020 Central Soil & Water Conservation Research & Training Institute & Another Versus Jagira & Others High Court of Punjab and Haryana
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19-08-2020 Post Graduate Institute of Medical Education & Research & Another Versus Arun Kumar Jain & Others High Court of Punjab and Haryana
19-08-2020 Dr. Aminu Aliyar Versus All India Institute of Medical Sciences High Court of Delhi
14-08-2020 Nipun Sharma Versus Post Graduate Institute of Medical Education & Research, Sector 12, Chandigarh High Court of Punjab and Haryana
06-08-2020 Kavita & Another Versus Post Graduate Institute of Medical Education & Research, Through Its Director & Others High Court of Punjab and Haryana
05-08-2020 Dav Institute of Management, Chandigarh Versus Punjab University, Chandigarh High Court of Punjab and Haryana
30-07-2020 Mahrishi Arvind Institute of Engineering, Rajasthan Versus Ranjit Singh & Another National Consumer Disputes Redressal Commission NCDRC
27-07-2020 Cooner Institute of Health Care & Research Centre Pvt. Ltd. Versus Income Tax Officer Ward 6(3) High Court of Delhi
22-07-2020 V. Venkata Siva Kumar Versus Institute of Cost Accountants of India, Rep. by the President, M.K. Thakur & Others High Court of Judicature at Madras
21-07-2020 Anie Philip, Principal, Food Craft Institute, Kalamassery & Others Versus State of Kerala, Represented by Secretary To Government, Tourism Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
24-06-2020 Rajendra Bose Versus Institute of Cost Accountants of India & Others High Court of Judicature at Calcutta
23-06-2020 Post Gradugate Institute of Medical Education & Research Versus Tarandeep Singh Grewal & Another High Court of Punjab and Haryana
19-06-2020 The Indian Institute of Technology, Kharagpur & Another Versus Dr. Subroto Roy & Others High Court of Judicature at Calcutta
17-06-2020 R. Murugan Versus The Deputy Director of Public Health and Preventive Medicine Institute of Public Health, Poonamallee, Chennai High Court of Judicature at Madras
05-06-2020 Tanveer Jahan Versus All India Institute Of Medical Science, Through Its Director, New Delhi & Another National Consumer Disputes Redressal Commission NCDRC
26-05-2020 O.R. Rahul & Others Versus Indian Institute of Space Science & Technology, Represented by Its Registrar, Thiruvananthapuram & Others High Court of Kerala
22-05-2020 Santosh Kumar Malviya Versus Industrial Training Institute & Others High Court of Madhya Pradesh
21-05-2020 The Institute of the Ursuline Franciscan Congregation, Represented by the Power of Attorney Versus The Chief Executive Officer, Karnataka State Board of Wakf, Bengaluru & Others High Court of Karnataka
19-05-2020 The Director, Jubilee Mission Medical College & Research Institute, Trichur & Others Versus The State of Kerala, Rep. by The Secretary To Health & Family Welfare Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
19-05-2020 M.G. Narasimha Rao Versus The Chairman, Board of Governors, Indian Institute of Technology, Mumbai & Others High Court of Judicature at Madras
15-05-2020 K. Maharajan Versus The Director, TATA Institute of Fundamental Research, An Autonomous Institution of the Department of Atomic Energy, Government of India, Mumbai & Others High Court of Judicature at Madras
04-05-2020 Motilal Nehru Farmers Training Institute Phulpur Alld Versus Presiding Officer Labour Court & Others High Court of Judicature at Allahabad
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20-03-2020 D.K. Gupta Versus M/s. Escort Heart Institute & Research Center, (Through its Medical Superintendent of M/s. EHIRC,Sarai Julaena, New Delhi) & Others Delhi State Consumer Disputes Redressal Commission New Delhi
19-03-2020 Siddhartha Institute of Technology, Marlur, Tumkur Versus G. Aparna & Another High Court of Karnataka
18-03-2020 Anuja Chaudhary Versus Shivam Hospital & Research Institute National Consumer Disputes Redressal Commission NCDRC
13-03-2020 Manubhai & Shah LLP Chartered Accountants Versus Secretary, Institute of Chartered Accountants of India High Court of Gujarat At Ahmedabad
06-03-2020 Adarsh Films & TV Institute, Bangalore Versus B.N. Kodandaramaiah & Another High Court of Karnataka
05-03-2020 Dr.(Mrs) Sania Akhtar, Working as Principal Director (Senior Principal Scientist), Central Institute of Plastics Engineering & Technology SARP, Bangalore Versus The Director General, Central Institute of Plastics Engineering & Technology, Ministry of Chemical & Fertilizers, Guindy, Chennai & Another Central Administrative Tribunal Bangalore Bench
05-03-2020 The Pharmacy Council of India Versus Dr. S.K. Toshniwal Educational Trusts Vidarbha Institute of Pharmacy & Others Supreme Court of India
28-02-2020 The Bethel Medical Institute of Nursing Sciences & Physiotherapy, Rep. by its President Sunny Daniel & Others Versus The State of Karnataka, Rep. by its Principal Secretary, Bengaluru & Others High Court of Karnataka
28-02-2020 A.V. Institute of Nursing & Paramedical Sciences Versus State of J&K & Others High Court of Jammu and Kashmir



Directors
DIN Name Since
02427122 SATHYAVATHI KANDURI 11-01-2001
01218638 KANDURI VENKATESWARA RAO 11-01-2001

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