K V NARAYAN CONSTRUCTIONS PRIVATE LIMITEDActivity: Construction in Karnataka.Strike Off |
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CIN U45201KA1980PTC004046 |
ROC RoC-Bangalore |
Incorporation Date 18-12-1980 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 004046 |
Registration Date 18-12-1980 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 1,000 |
Contact Information |
E-Mail Address NA |
Registered Address NO.95,11TH CROSS MALLESWARAM,,BANGALORE BANGALORE KA 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to K V NARAYAN CONSTRUCTIONS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-06-2022 08:31
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02-12-2019 | MunMun Chakraborty Versus Triveni Constructions Rep. by Satyendra Pandey & Nag Narayan Mishra & Others | West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-08-2013 | B. Vijay Venkatasamy & Others Versus B. Lakshmit Narayan M/s. Jain Housing & Constructions Ltd rep by its General Manager S. Palaniappan | High Court of Judicature at Madras |
17-01-2013 | M/s. Seema Constructions Represented through Biswatosh Chakraborty & Others Versus Sandip Narayan Roychowdhury | West Bengal State Consumer Disputes Redressal Commission Kolkata |
06-08-2012 | Jai Laxmi Constructions through its Managing Partner Jayram s/o. Narayan Nambiar & Others Versus The State of Maharashtra Through its P.W.D. Department & Others | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
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