Some PAST Judgements / Case Laws similar to K V DEVELOPMENT AND INVESTMENT CO PVT LTD
Last Checked Past / Closed Litigation On 04-08-2022 01:10
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03-01-2022 |
Small Industries Development Bank of India Versus M/s. Sibco Investment Private Limited |
Supreme Court of India |
28-06-2021 |
Rajasthan State Industrial Development & Investment Corporation Ltd. (RIICO LTD.) & Another Versus Ram Kumar Aggarwal & Others |
Debts Recovery Appellate Tribunal at Delhi |
01-02-2021 |
K.V. Badari Prasad Versus The Karnataka State Industrial Investment & Development Corporation Ltd., (KSIIDC), Gulbarga & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
23-07-2019 |
Rajasthan Industrial Development & Investment Corporation Limited Versus Rajasthan Fasterners Private Limited |
High Court of Rajasthan Jaipur Bench |
24-04-2019 |
Delhi Development Authority Versus Nalwa Sons Investment Ltd. & Another |
Supreme Court of India |
24-04-2019 |
Delhi Development Authority Versus Nalwa Sons Investment Ltd. & Another |
Supreme Court of India |
24-04-2019 |
Delhi Development Authority Versus Nalwa Sons Investment Ltd. & Another |
Supreme Court of India |
12-02-2019 |
Delhi Development Authority and Others. VS Karamdeep Finance & Investment (I) Pvt. Ltd. and Others. |
Supreme Court of India |
16-01-2019 |
Vintage Foods & Industries Ltd. & Others Versus Karnataka State Industrial Investment & Development Corporation Ltd. & Another |
High Court of Karnataka |
22-11-2018 |
Alps Industries Limited, Mettupalayam, Puducherry, Rep. by its Company Secretary & General Manager (Legal), Ajay Gupta Versus The Pondicherry Industrial Promotion Development & Investment Corporation Limited (PIPDIC), Represented by its General Manager (Development) |
High Court of Judicature at Madras |
02-07-2018 |
M/s. SRS Alloys Pvt. Ltd. Rep. by its Director, Renukananda Versus M/s. Karnataka State Industrial Investment & Development Corporation Ltd., Rep. by its Managing Director. |
High Court of Karnataka |
14-02-2018 |
M/s. Kranchy Food Products, Rep.by its Prop.R.K. Nadaraj Versus The Pondicherry Industrial Promotion Development & Investment Corporation, Repd by its M.D. |
High Court of Judicature at Madras |
28-04-2017 |
M/s Ashoka Build state Developers Pvt. Ltd., through its Director Ram Chandra Khetan Versus Rajasthan State Industrial Development & Investment Corporation Ltd. (RIICO) & Others |
High Court of Rajasthan Jaipur Bench |
03-02-2017 |
The Small Industries Development Bank of India Versus Rajasthan State Industrial Development & Investment Corporation Ltd. & Others |
High Court of Rajasthan Jodhpur Bench |
09-08-2016 |
Rajasthan State Industrial Development & Investment Corporation Ltd., through its Senior Regional Manager Versus M/s. Modi Thread Mills, Katla Bazar |
High Court of Rajasthan |
09-08-2016 |
Rajasthan State Industrial Development & Investment Corporation Ltd., through its Senior Regional Manager Versus M/s. Modi Thread Mills, Katla Bazar, Jodhpur, through Rajmal |
High Court of Rajasthan |
18-11-2015 |
M/s. Medical Designs (India) Pvt. Ltd. Versus Rajasthan State Industrial Development & Investment Corporation Ltd. & Others |
High Court of Rajasthan Jaipur Bench |
12-10-2015 |
M/s. Nidhikamal Automobiles Pvt. Ltd. Versus Rajasthan State Industrial Development and Investment Corporation Ltd. (RIICO) & Another |
High Court of Rajasthan Jaipur Bench |
18-09-2015 |
Rajasthan State Industrial Development & Investment Corporation Limited Versus Board of Revenue & Others |
High Court of Rajasthan |
02-09-2015 |
Shakti Dan Charan & Another Versus Raj. State Industrial Development & Investment Corporation Ltd. (RIICO) & Others |
High Court of Rajasthan Jaipur Bench |
29-06-2015 |
Rajasthan State Industrial Development & Investment Corporation Ltd.(RIICO) Versus Official Liquidator Lath Steels Pvt. Ltd. |
High Court of Rajasthan Jaipur Bench |
10-06-2015 |
Commissioner of Income-Tax & Another Versus Karnataka State Industrial Investment Development Corporation Ltd. |
High Court of Karnataka |
17-04-2015 |
Deputy Commissioner of Income-tax Versus Zuari Estate Development & Investment Co. Ltd. |
Supreme Court of India |
13-03-2015 |
M/s. Sibco Investment Pvt. Ltd. Versus Small Industries Development Bank of India |
High Court of Judicature at Calcutta |
15-09-2014 |
V.C. Metagud & Others Versus Karnataka State Industrial Investment & Development Corporation Limited & Another |
High Court of Karnataka Circuit Bench At Dharwad |
27-09-2013 |
Rajasthan State Industrial Development & Investment Corporation Ltd. & Another Versus M/S. NKM Jewels Pvt. Ltd. Through its partner Navneet Kumar Maalpani & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-03-2013 |
Karnataka State Industrial Investment Development Corporation Ltd., Versus Commissioner of Income-Tax, Mangalore & Another |
High Court of Karnataka |
12-02-2013 |
The Rajasthan State Industrial Development and Investment Corporation Versus Subhash Sindhi Cooperative Housing Society Jaipur & Others |
Supreme Court of India |
12-02-2013 |
The Rajasthan State Industrial Development and Investment Corporation & Another Versus Diamond and Gem Development Corporation Ltd Another |
Supreme Court of India |
16-08-2012 |
Nalwa Sons Investment Ltd. & Another Versus Delhi Development Authority & Another |
High Court of Delhi |
11-04-2012 |
Rajasthan State Industrial Development & Investment Corporation Ltd. Versus Board of Revenue, Ajmer & Others |
High Court of Rajasthan |
13-01-2012 |
Hsbc Institutional Trust Services (Singapore) Ltd, (Trustee Of Starhill Global Real Estate Investment Trust) Versus Toshin Development Singapore Pte Ltd |
Supreme Court of Singapore |
03-01-2012 |
Bhavanva Path Nirman (Bohra) & Co. Versus Rajasthan State Industrial Development and Investment Corporation Ltd. |
High Court of Rajasthan |
16-12-2011 |
Rajasthan State Industrial Development & Investment Corporation Ltd., Jaipur Versus Gopi (since deceased) through LRs. & Others |
High Court of Rajasthan |
16-08-2011 |
M/S United Breweries (Holding) Ltd, Bangalore Versus Karnataka State Industrial Investment and Development Corporation Limited, Bangalore & Others |
High Court of Karnataka |
02-05-2011 |
Mandir Shri Siraram Ji Versus Rajasthan State Industrial Development & Investment Corporation Limited & Others |
High Court of Rajasthan |
21-04-2011 |
M/s. Vels Holding and Investment Pvt. Ltd., Represented by its Director, Dr. Ishari K. Ganesh Versus The Member-Secretary, Chennai Metropolitan Development Authority, Chennai |
High Court of Judicature at Madras |
25-11-2010 |
G.V. Shabbir Ahmed Versus Karnataka State Industrial Investment & Development Corporation Ltd. & Others |
High Court of Karnataka |
09-07-2010 |
Rajasthan State Industrial Development And Investment Corporation Ltd. (RIICO) Versus M/s Diksha Enterprises |
National Consumer Disputes Redressal Commission NCDRC |
14-05-2010 |
Official Liquidator M/s Rathi Alloys and Steel Ltd. Versus Rajasthan State Industrial Development and Investment Corporation Limited |
High Court of Rajasthan |
23-03-2010 |
HMP Cements Limited & Another Versus Karnataka State Industrial Investment & Development Corporation Ltd., & Others |
High Court of Karnataka |
01-12-2009 |
Rajasthan State Industrial Development and Investment Corporation Limited (RIICO), Jaipur and anothers v/s IDBI Bank, Jaipur and others |
Debt Recovery Appellate Tribunal At Delhi |
27-10-2009 |
The Official Liquidator Of M/S Mercara Curers Private Limited, Bangalore Versus M/s. Karnataka state industrial investment and development Corporation Limited, Bangalore, rep. By its Dy. Manager |
High Court of Karnataka |
01-10-2009 |
Bangalore Housing Development & Investment, Bangalore Versus IBC Knowledge Park Private Limited, Banglore |
High Court of Karnataka |
11-12-2008 |
Karnataka State Industrial Investment & Development Corporation Ltd. Versus S.K.K. Kulkarni & Others
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Supreme Court of India |
20-10-2008 |
M/s. Karnataka Horologicals Ltd. Versus M/S. Karnataka State Industrial Investment & Development Corporation Ltd. & Others
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High Court of Karnataka |
30-09-2008 |
K. Swarnalatha Versus The Karnataka State Industrial Investment and development Corporation Ltd., Bangalore
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High Court of Karnataka |
30-09-2008 |
K. Swarnalatha Versus The Karnataka State Industrial Investment And Development Corporation Limited, Bangalore & Others
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High Court of Karnataka |
09-04-2008 |
Sibco Investment Pvt. Ltd. Versus Small Industries Development Bank of India |
High Court of Judicature at Calcutta |
04-01-2008 |
Karnataka State Industrial Investment and Development Corporation Ltd & Another Versus Karnataka Horologicals Ltd Karmikara Sangha, By its General Secretary & Others
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High Court of Karnataka |
05-10-2007 |
Karnataka State Industrial Investment & Development Corporation Ltd., Versus M/s H.M.P. Cements Ltd. & Others
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High Court of Karnataka |
15-06-2007 |
MacarthurCook Property Investment Pte Ltd & Another Versus Khai Wah Development Pte Ltd |
Supreme Court of Singapore |
07-11-2006 |
Madan Lal Sobti Versus Rajasthan State Industrial Development & Investment Corporation Ltd. |
High Court of Delhi |
07-06-2005 |
Karnataka State Industrial Investment & Development Corporation Limited Versus The Secretary Government of India & Others
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High Court of Karnataka |
30-03-2005 |
Karnataka State Industrial Investment and Development Corporation Ltd. versus M/s. Cavalet India Ltd. and others
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Supreme Court of India |
18-03-2005 |
Rajasthan State Industries Development & Investment Corporation Ltd. Versus Marudhar Handicrafts |
National Consumer Disputes Redressal Commission NCDRC |
31-01-2005 |
R. N. SHETTY VERSUS KARNATAKA INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED, BANGALORE
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High Court of Karnataka |
14-10-2004 |
Karnataka Bank Limited, Head Office At Kankanadi, Mahaveer Circle, Mangalore v/s (1) Messrs Dasprakash Paradise, Vivekananda Road, Yadavagiri, Mysore, Represented Herein By Its Receivers Viz., K. Ramvittaldas, K. Gangaprasad; (2) K. Balkrishna Rao; (3) K. Narayana Das; (4) K. Vijaya Das; (5) K. Madhwamuni Das; (6) K. Ramavittal Das; (7) Karnataka State Industrial Investment and Development Corporation Limited (Ksiidc), Cunningham Road, Bangalore, Reprresented By Its Managing Director; (8) Canara Bank, Mysore Main Branch Road, Represented By Its Manager; (9) Syndicate Bank, K.R. Circle, Mysore, Represented By Its Manager; (10) Asha; (11) Vikram, (12) Vishwanath, (13) Madhavi, Ananthapadmanabha Ballal; (14) Kamala |
Debt Recovery Appellate Tribunal At Chennai |
03-02-2004 |
Karnataka State Industrial Investment And Development Corporation Ltd.
Versus State Bank Of India & Another
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High Court of Karnataka |
28-01-2004 |
State Bank of India, Represented By Its Branch Manager, Red Hills, Hyderabad v/s (1) D.V.S. Raju; (2) Messrs A.P. Carbides Limited (In Liquidation), Represented By The Official Liquidator, High Court of Andhra Pradesh, Hyderabad; (3) N.V. Janardhana Rao; (4) Industrial Development Bank of India, "Parishrama Bhavan", Fatehmaidan Road, Basheerbagh, Hyderabad; (5) Industrial Finance Corporation of India, Bank of Baroda Building, New Delhi; (6) Industrial Credit and Investment Corporation of India Limited, Bombay Reclamation Scheme, Mumbai; (7) Life Insurance Corporation of India, "Yogakshema", Jeevan Bhima Marg, Mumbai; (8) Unit Trust of India, Sir Vittaldas Thackerey Marg, Mumbai |
Debt Recovery Appellate Tribunal At Chennai |
30-07-2003 |
Zuari Estate Development & Investment Co. Pvt. Ltd. Versus J.R. Kanekar, Deputy Commissioner of Income Tax & Another |
In the High Court of Bombay at Goa |
13-12-2001 |
Rajasthan State Industrial Development & Investment Corporation Ltd. Versus Somani Industries |
National Consumer Disputes Redressal Commission NCDRC |
16-08-2001 |
Commissioner of Income Tax Versus Pondicherry Industrial Promotion Development Investment Corporation Limited
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High Court of Judicature at Madras |
07-07-2000 |
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED VERSUS ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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High Court of Karnataka |
11-08-1998 |
Commissioner of Income Tax Versus Pondicherry Industrial Promotion Development and Investment Corporation Limited
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High Court of Judicature at Madras |
29-01-1998 |
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED VERSUS INTERMODEL TRANSPORT TECHNOLOGY SYSTEMS
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High Court of Karnataka |
29-05-1997 |
SUPREME CHEMICAL INDUSTRIES & OTHERS VERSUS
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT
& INVESTMENT CORPORATION LTD. & OTHERS
|
National Consumer Disputes Redressal Commission NCDRC |
06-05-1997 |
Maharaja Electrobright Engg., rep. by its Proprietor George Verghese & Another Versus Pondicherry Industrial Promotion Development and Investment Corporation Ltd., rep. by its G.M. Development Thiru. V. Ramakrishnan |
High Court of Judicature at Madras |
21-03-1997 |
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED VERSUS SHIVMONI STEEL TUBES LIMITED
|
High Court of Karnataka |
06-09-1996 |
Municipal Corp of Great Bombay Versus Industrial Development & Investment Co.(P)Ltd.
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Supreme Court of India |
13-12-1994 |
GLOBAL GRANIMARMO LTD. VERSUS RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. & ANOTHER
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National Consumer Disputes Redressal Commission NCDRC |
11-10-1990 |
Rajasthan State Industrial Development & Investment Corporation Limited Versus Premier Paints |
National Consumer Disputes Redressal Commission NCDRC |
15-09-1988 |
Secure Investment Company Versus Delhi Development Authority |
High Court of Delhi |
15-09-1988 |
Secure Investment Company Versus Delhi Development Authority |
High Court of Delhi |
14-07-1988 |
Industrial Development & Investment Co. Pvt. Ltd. & another Versus State of Maharashtra & others
|
High Court of Judicature at Bombay |
17-12-1984 |
Rajasthan State Industrial Development & Investment Corporation Limited Versus State of Rajasthan & Others |
High Court of Rajasthan |
01-05-1981 |
Khwaja Printing And Process Pali Versus Rajssthan State Industrial Development And Investment Corp Ltd |
High Court of Rajasthan |