K. TECH (INDIA) LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U24222MH2000PLC123695 		ROC
RoC-Mumbai 		Incorporation Date
18-01-2000
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
123695 		Registration Date
18-01-2000 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 600,00,000
Paid Up Capital
Rs. 500,00,000



Contact Information
E-Mail Address
mailshobhitsrivastava@gmail.com
Registered Address
7B BATA COMPOUNDEASTERN EXPRESS HIGHWAY KHOPAT THANA MH 400601 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K. TECH (INDIA) LIMITED

Last Checked Past / Closed Litigation On 20-01-2021 20:07
07-12-2020 Uma Shankar Versus M/s. Hi-Tech Air Power(P) Ltd., Represented by its Sales Manager, D. Mahendra Kumar High Court of Judicature at Madras
19-11-2020 M/s. Bio Tech System & Others Versus State of U.P. & Others High Court of Judicature at Allahabad
12-11-2020 Dr. B. M. Gandhi Versus M. Tech Developers Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
19-10-2020 M/s. VA Innova Alloy Steel Tech Pvt. Ltd. Versus Avinash Daga High Court of for the State of Telangana
15-10-2020 M/s. Swift Tech Engineers (India) Private Limited, Rep. by its Director P.M. Suresh Babu, Chennai Versus M/s. Bindhu Techflow Solutions Private Limited, Chennai & Another High Court of Judicature at Madras
29-09-2020 M/s. VA Tech Wabag Ltd., Through Power of Attorney holder of S. Varadarajan, Director & Chief Growth Officer, Chennai Versus M/s. Travancore Titanium Products Ltd., Through Its Managing Director, Thiruvananthapuram High Court of Kerala
16-09-2020 Dipesh Ku. Padhihari Versus Hi-Tech Medical College & Hospital & Others High Court of Orissa
01-09-2020 M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Administering Shree Venkateshwara Hi-Tech Engineering College, Erode Versus The Deputy Director (i/c), Employees' State Insurance Corporation, Sub Regional Office, Coimbatore & Others High Court of Judicature at Madras
16-07-2020 Hi-Tech Pipes Ltd. Versus National Stock Exchange of India Ltd. & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
08-06-2020 P.P. Jose, Manager, Mattoor, Kalady, Rice Tech Agro Mills Pvt. Ltd. Versus M.M. Abdulkhader, Proprietor, East India Trading Company, Kothamangalam & Another High Court of Kerala
01-05-2020 Rashtriya Ispat Nigam Ltd. Versus Space Tech Equipments & Structurals Private Limited High Court of Andhra Pradesh
07-04-2020 Ultra Tech Nathdwara Cement Ltd. Versus Union of India & Others High Court of Rajasthan
13-03-2020 M/s. Inno-Tech Electronics Systems, Rep. by it's Proprietor – M. Ravichandran Versus The Commercial Tax Officer, Mylapore Assessment Circle, Chennai & Another High Court of Judicature at Madras
28-02-2020 A. Krishnan Versus PNB Tech Waves(P) Ltd, Rep.by its Director, K. Ponnusamy High Court of Judicature at Madras
20-02-2020 Shree Rama Multi Tech Limited Versus Regional Director High Court of Gujarat At Ahmedabad
17-02-2020 Steelbird HI-Tech India Ltd. Versus Asia Fibre Glass Products & Another High Court of Delhi
06-02-2020 Soumitra Mukherjee Versus Green Tech IT City Pvt. Ltd. West Bengal State Consumer Disputes Redressal Commission Kolkata
21-01-2020 M/s. Oasys Green Tech Private Limited Versus Income Tax Officer, Chennai High Court of Judicature at Madras
21-01-2020 M/s. Oasys Green Tech Private Limited, Represented by its authorised signatory E. Venkatakrishnaiah Versus Income Tax Officer, Corporate Ward – 5(1), Chennai High Court of Judicature at Madras
13-01-2020 Congruent Info-tech Pvt. Ltd., Thiruvanmiyur, Chennai, Rep. by its Director, Shaileshkumar Limaye Versus The Regional Director, Southern Region, Ministry of Company Affairs, Chennai & Others High Court of Judicature at Madras
13-01-2020 Delhi Vyapar Mahasangh, Delhi Versus Flipkart Internet Private Limited and its affiliated entities Buildings Alyssa, Begonia & Clover, Embassy Tech Village, Bengaluru & Others Competition Commission of India
07-01-2020 West Fort Hi-Tech Hospital Limited Versus Punjab National Bank & Others National Consumer Disputes Redressal Commission NCDRC
18-12-2019 M/s. G-Tech Stone Limited, Alwarpet & Another Versus BFIL Finance Limited, Mumbai, (formerly known was ITC Bhadrachalam Finance and Investment Limited, and since amalgamated with Russel Credit Limited) High Court of Judicature at Madras
16-12-2019 Abhey Kumar Sharma & Another Versus Ansal Hi-Tech Townships Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
24-10-2019 Municipal Corporation of Greater Mumbai & Others Versus M/s. Sunbeam High Tech Developers Private Ltd. Supreme Court of India
09-10-2019 M.L. Kumawat & Another Versus Bharat Bio Tech International Ltd. National Consumer Disputes Redressal Commission NCDRC
04-09-2019 India SME Asset Reconstruction Co. Ltd. Versus Medirad Tech India Ltd. National Company Law Appellate Tribunal
30-07-2019 M Tech Developers Pvt. Ltd. Versus State of NCT of Delhi & Others Supreme Court of India
12-07-2019 Cauvery Build Tech (P) Ltd. Kalamassery, Represented by Its Regional Manager & Power of Attorney holder Sivaji Versus Aneesh James, Proprietor, Immaculate Ceilings & Floorings, Kochin & Another High Court of Kerala
04-07-2019 Guma Tech Marine Services Versus State of Maharashtra & Others High Court of Judicature at Bombay
03-07-2019 Union of India & Others Versus Ultra Tech Cement Limited & Another High Court of Judicature at Calcutta
27-06-2019 M/s. Shree Venkateshwara Educational & Charitable Trust, Represented by its Chairman, P. Venkatachalam, Administering Shree Venkateshwara Hi-Tech Engineering College, Erode Versus The Registrar, Anna University, Chennai & Others High Court of Judicature at Madras
25-06-2019 The Manager, Amma's Auto Tech (Tata Motors), Authorized Service Centre, V.V. Nagar, Cheruvathur Versus Dineshan Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-05-2019 Chairman & Dgof, Ordnance Factory Board & Another Versus Cable Tech Machines, CTM House & Another High Court of Punjab and Haryana
03-05-2019 Ramesh Chandra Agarwal & Another Versus M/s. Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
02-05-2019 Dr. Kushagra Katariya Versus M/s. Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
02-05-2019 Medirad Tech India Limited & Another Versus Technology Development Board High Court of Delhi
02-05-2019 Green Tech IT City Pvt. Ltd. Versus Sukumal Dey West Bengal State Consumer Disputes Redressal Commission Kolkata
30-04-2019 Vijay Mohan, Sole Proprietor M/s. Agri Tech Versus M/s. Real Blue International Pvt. Ltd., Rep. by its Director Manoj Soman & Others High Court of Judicature at Madras
24-04-2019 Soumitra Das Versus Green Tech IT City Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
10-04-2019 Tech Mahindra Ltd. Versus Tata Communications Transformation Services Ltd. High Court of Judicature at Bombay
05-04-2019 The Managing Director, Hi tech Engineering and Eco Solution (P) Ltd., Edayar, Paravoor, Ernakulam Versus Mathew Philip, Vettikkad Estate, Kaliasanad & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-03-2019 Bharat Hi-Tech (Cement) Private Limited Versus Ajay Sengupta & Others High Court of Judicature at Calcutta
22-02-2019 M/s. Grid Infra Tech Pvt. Ltd. Versus M/s. Hythro Power Corporation Ltd. National Company Law Appellate Tribunal
05-02-2019 M/s. Yes & Yes Hi-Tech Promoters India Pvt. Limited, Soolai, Erode Versus The Commissioner of Central Excise and Service Tax, Salem High Court of Judicature at Madras
08-01-2019 National Insurance Co. Ltd. Versus Super Build Tech Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
30-11-2018 Palladam Hi-Tech Weaving Park, Represented by its Administrative Officer M.S. Murali, Tirupur Versus State of Tamil Nadu, Represented by District Collector, Tirupur & Another High Court of Judicature at Madras
30-11-2018 Palladam Hi-Tech Weaving Park, Represented by its Administrative Officer M.S. Murali, Tirupur Versus State of Tamil Nadu, Represented by District Collector, Tirupur & Another High Court of Judicature at Madras
29-11-2018 Sri Krishna Geo-Tech Service Thiruchenkodu, represented thro' its one of the partners K. Venkateswaran Versus Meenakshi (Died) & Others Before the Madurai Bench of Madras High Court
27-11-2018 Bangalore International Airport Area Planning Authority Versus Birla Super Bulk Terminal (Now A Unit of Ultra Tech Cement Ltd.) & Others Supreme Court of India
05-10-2018 Sameer Gupta & Others Versus Unitech Hi-Tech Developers Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
19-09-2018 P. Ganesh, Commercial Director, Hi Tech Mineral Industries Covai P. Ltd, Salem Versus The Commissioner of Central Excise, Salem-1 High Court of Judicature at Madras
11-09-2018 The Chairman-cum-Managing Director, Tripura State Electricity Corporation Ltd. & Another Versus M/s. Horizon Hi-Tech Engicon Ltd. & Another High Court of Tripura
31-08-2018 Ippagunta Venkata Naga Manoj Kanth & Another Versus Mid Land Infra Tech India Private Limited, Rep. by its Managing Director, Dhulipalla Venkata Subbaiah Chowdary & Another High Court of Andhra Pradesh
31-08-2018 Ippagunta Venkata Naga Manoj Kanth & Another Versus Mid Land Infra Tech India Private Limited Rep. by its Managing Director, Dhulipalla Venkata Subbaiah Chowdary & Another High Court of Andhra Pradesh
10-08-2018 In the Matter of: Impex Ferro Tech Private Limited & In the Matter of: Auroma Coke Limited High Court of Judicature at Calcutta
26-07-2018 In The Matter of: Rohit Ferro ? Tech Limited & Another High Court of Judicature at Calcutta
04-07-2018 LDK Solar Hi-Tech (Suzuhou) Co. Ltd Versus Hindustan Cleanenergy Limited (Formerly Moser Bear Clean Energy Limited) High Court of Delhi
02-07-2018 Suyash Srivastava & Others Versus Unitech Hi-Tech Developers Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
18-06-2018 Tech Mahindra Ltd V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
12-06-2018 Amit Rastogi & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
11-06-2018 M/s. NPS Tech Molds Pvt. Ltd. Versus M/s. Vishal Precision Products Pvt. Ltd. High Court of Judicature at Madras
07-06-2018 Surender Kumar Gangahar Versus M/s. Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
05-06-2018 Tanveer Kaur Sidhu & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
04-06-2018 The Management of Sungwoo Stampings Pvt.Ltd., (Formerly Gestamp Sungwoo Hi Tech (Chennai) Pvt.Ltd.), Sriperumbudur, Rep. by its Assistant General Manager-HR Versus The Industrial Tribunal, Rep. by its Presiding Officer & Another High Court of Judicature at Madras
01-06-2018 M-Tech Developers Pvt. Ltd. Versus B.M. Gandhi Delhi State Consumer Disputes Redressal Commission New Delhi
23-05-2018 Manish Gupta & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
11-05-2018 Rohit Ferro-Tech Limited & Another Versus National Stock Exchange of India Limited SEBI Securities Exchange Board of India Securities Appellate Tribunal
09-05-2018 ICICI Bank Limited Versus Jaypee Infra Tech Limited
24-04-2018 The Commissioner of Income Tax-IV, Ahmedabad Versus M/s. Shree Rama Multi Tech Ltd. Supreme Court of India
06-04-2018 West Fort Hi-Tech Hospital Limited Versus Punjab National Bank, Thrissur Branch, R/by A.G.M. Thrissur & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-04-2018 Shweta Gupta & Another Versus Unitech Hi-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
26-03-2018 M/s. Sunbeam High Tech Developers Private Limited & Others Versus MCGM & Others High Court of Judicature at Bombay
07-03-2018 M/s. Dharani Hi-TEch Projects Pvt Ltd., Rep by its Authorised Representative, S. Veera Sekar Versus The District Collector / Chairman, D.R.D.A. (District Rural Development Agency), Pudukkottai & Others Before the Madurai Bench of Madras High Court
06-03-2018 Meera Chaudhary Versus M/s. M-Tech Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
02-03-2018 State of Karnataka, Represented by its Secretary, Bengaluru & Others Versus M/s. Skill Tech Engineers & Contractors Pvt. Ltd., Represented by its Executive Director L. Arun Kumar High Court of Karnataka
01-03-2018 Sanjay Kumar Chowdhary Versus Super Tech Limited National Consumer Disputes Redressal Commission NCDRC
28-02-2018 Hi-Tech Engineers Versus Commissioner of Customs (ACC & Import), Mumbai Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
19-02-2018 Hari Om Versus M/s. Balaji Mech-Tech Private Limited High Court of Delhi
06-02-2018 Commissioner of Income Tax Versus Ajitnath Hi-Tech Builders Pvt. Ltd. High Court of Judicature at Bombay
01-02-2018 Commissioner of Central Excise Service Tax Versus Ultra Tech Cement Ltd. Supreme Court of India
31-01-2018 Nu-Tech Associates, Prop B. Nagi Reddy, Chennai Versus Syndicate Bank, Housing Finance Branch, Chennai & Others High Court of Judicature at Madras
11-01-2018 Southern Opto Electronic Devices Private Ltd., Represented by its Authorised Signatory & Power of Attorney Holder, Nikhat Zaheer Versus M/s. Sold-Tech Systems W-12, Represented by its Partner, Rajesh Ashok Rajguru High Court of Karnataka
21-12-2017 ERI- Tech Ltd. Versus The Board of Trustees for Port of Kolkata & Others High Court of Judicature at Calcutta
21-12-2017 M/s. Joint Venture, M/s. ACE Infra-tech, Pvt. Ltd, Jammu & Matprop Technical Service, Cochin Versus State of J&K & Others High Court of Jammu and Kashmir
11-12-2017 G.R. Tech Services Pvt. Ltd. V/S Commissioner of C. Ex., Cus. & S.T., Cochin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
08-12-2017 The Assistant Manager, Indian Overseas Bank, Perungulathur Branch Versus The Managing Director, M/s. Global Power tech Equipment Pvt. Ltd. & Others High Court of Judicature at Madras
06-12-2017 MW High Tech Projects India Private Limited Versus M/s. Grauer & Weil (India) Limited In the High Court of Judicature at Hyderabad
27-11-2017 M/s. Dharani Hi-Tech Projects Pvt. Ltd., Rep. by its Authorized Representative, Thiruvarur Versus The Project Director, DRDA, Pudukkottai & Another Before the Madurai Bench of Madras High Court
01-11-2017 M/s. Varun Tech Industries Versus The State of Andhra Pradesh Rep. by its Principal Secretary Revenue (CT), Secretariat & Others In the High Court of Judicature at Hyderabad
01-11-2017 Venture Global Engineering LLC & Others Versus Tech Mahindra Ltd. & Others Supreme Court of India
30-10-2017 Tamil Nadu Asbestos (Pipes) (A Unit of Tamil Nadu Cement Corporation Ltd), Rep. By its Manager (Tech) Versus The Regional Director (Tamil Nadu), Employees State Insurance Corporation Chennai & Another High Court of Judicature at Madras
18-10-2017 Ultra Tech Cement Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
18-10-2017 Ultra Tech Cement Ltd V/S Commissioner of C. Ex., Kolhapur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
09-10-2017 M/s. Prism Infra Tech, By its proprietor Sadiq Versus State of Karnataka, Reptd. by its Chief Secretary to Government, Bengaluru & Others High Court of Karnataka
22-09-2017 The State of Karnataka Versus M/s. M.K. Agro Tech Pvt. Ltd. Supreme Court of India
20-09-2017 HI-Tech Syringes Pvt. Ltd V/S Commissioner of Central Excise Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
25-08-2017 Amit Tyagi Versus Unitech Hi-Tech Developers Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
21-08-2017 Maruthi Bio Tech V/S Commissioner of Central Excise, Chennai IV Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-08-2017 R. Karunakaran Versus M/s. Hi-Tech Construction & Another High Court of Judicature at Madras



Directors
DIN Name Since
00296210 SHOBHIT SUBHASH CHANDRA SRIVASTAVA 18-01-2000
00296203 SUBHASHCHANDRA MAHESHCHANDRA SRIVASTAVA 18-01-2000
00296187 KIRAN BALA SUBHASHCHANDRA SRIVASTAVA 18-01-2000

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