K T AUTOMOBILES PVT LTD

Activity: Others in Uttar Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999UP1959PTC002730 		ROC
RoC-Kanpur 		Incorporation Date
24-02-1959
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
002730 		Registration Date
24-02-1959 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-1965
Last Balance Sheet Date
31-03-1965



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 56,000



Contact Information
E-Mail Address
NA
Registered Address
14, MAHATMA GANDHI MARG,LUCKNOW LUCKNOW Lucknow UP 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K T AUTOMOBILES PVT LTD

Last Checked Past / Closed Litigation On 29-04-2022 11:53
12-08-2021 M/s. Eureka Automobiles Private Limited, (Represented by its Director N.S. Srinivasan) Versus The Assistant Commissioner (CT), T.Nagar Assessment Circle, R.A. Puram & Others High Court of Judicature at Madras
30-07-2021 M/s. Deepak Automobiles Versus Bharat Petroleum Corporation Limited High Court of Gujarat At Ahmedabad
26-07-2021 M/s. Eureka Automobiles Private Ltd., Rep., by its Director, N.S. Srinivasan Versus The Assistant Commissioner (CT), T. Nagar Assessment Circle, Chennai High Court of Judicature at Madras
22-04-2021 M.O.H. Automobiles, Rep. By its partner M.O.H. Iqbal, Chennai Versus The Commissioner, Chennai Corporation, Chennai & Others High Court of Judicature at Madras
21-12-2020 M/s. Himgiri Automobiles Pvt. Ltd. Versus Regional P.F. Commissioner-II, Delhi (East) High Court of Delhi
21-12-2020 M/s. Himgiri Automobiles Pvt. Ltd. Versus Regional P.F. Commissioner-II, Delhi (East) High Court of Delhi
16-12-2020 Jain Automobiles H.P.C. Dealer Through Its Dealer And Proprietor D.C. Jain Versus Hindustan Petroleum Corporation Limited High Court of Judicature at Allahabad
15-12-2020 Brij Mohan Sharma Versus Vikas Automobiles & Another National Consumer Disputes Redressal Commission NCDRC
10-11-2020 Jayashree Automobiles Versus Dharmadas Pandey National Consumer Disputes Redressal Commission NCDRC
20-03-2020 M/S. Govind Minerals & Chemicals Versus M/s. Star Automobiles (M.P) Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
24-02-2020 M/s. Hindustan Automobiles Through Its Manager Ramanuj Mishra Versus Chief Election Officer of U.P.Lucknow & Others High Court Of Judicature At Allahabad Lucknow Bench
17-02-2020 Babubhai Ranchodbhai Patel Versus Manager, Kataria Automobiles Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
06-02-2020 Solomon Pulickal Versus The Branch Manager, Hyundai KTC Automobiles Pvt. Ltd., Kodungallur, Thrissur District & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
28-01-2020 The Commissioner of Customs, Customs House, Marmagoa, Goa & Others Versus Shree Balaji Automobiles & Others In the High Court of Bombay at Goa
08-11-2019 Joint District Registrar (Class-I) & Collector of Stamps, Nagpur & Another Versus M/s. Jaika Automobiles Private Limited In the High Court of Bombay at Nagpur
15-10-2019 Impact Event Management and Others V/S Garodia Automobiles Pvt. Ltd. and Others. National Company Law Tribunal Kolkata
15-10-2019 M/s Fortune Automobiles (India) Pvt., Ltd., (Ford authorized sales and services dealers), Represented by its Managing Director, Mr.Nirva Modi & Others Versus Bandi Venu Telangana State Consumer Disputes Redressal Commission Hyderabad
28-08-2019 M/s. Mohali Automobiles Private Limited Versus Union Bank of India & Others High Court of Punjab and Haryana
25-06-2019 K.T.C. Automobiles, Calicut Versus The Deputy Commissioner of Income Tax, Calicut High Court of Kerala
26-04-2019 Vinodkumar & Others Versus M/s. Baheti Automobiles & Others In the High Court of Bombay at Nagpur
08-03-2019 FCA India Automobiles Pvt. Ltd. Versus Torque Motor Cars Pvt. Ltd. High Court of Judicature at Bombay
29-01-2019 Union of India & Others Versus M/s Premier Limited (Formerly Premier Automobiles Ltd.) & Others Supreme Court of India
07-01-2019 Partha Sarathi Saha (Proprietor of M/s Sri Krishna Automobiles) Versus Assistant Provident Fund Commissioner High Court of Delhi
05-11-2018 M/s. Sumpun Automobiles Private Versus Deputy Commissioner of Income Income Tax Appellate Tribunal Lucknow
04-10-2018 U.N. Automobiles Versus Sundaram Finance Ltd. High Court of Rajasthan
19-09-2018 Saya Automobiles Ltd. Versus Anil Sharma & Others Delhi State Consumer Disputes Redressal Commission New Delhi
31-08-2018 M/s. Umiya Automobiles, Mehsana Versus The Asstt. Commissioner of Income Income Tax Appellate Tribunal Ahmedabad
28-08-2018 M/s. Sabita Automobiles Prop. Sudip Rudra Versus Dilip Kumar Sarkar & Another National Consumer Disputes Redressal Commission NCDRC
23-08-2018 Suresh Singla & Another Versus Jaycee Automobiles Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
25-07-2018 Lally Automobiles Pvt. Ltd. Versus Commissioner (Adjudication), Central Excise High Court of Delhi
19-06-2018 Ichibaan Automobiles P. Ltd V/S CST, Hyderabad - Service Tax Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
15-05-2018 M/s. Singhal Automobiles Versus Chandreshwar Tiwari Uttarakhand State Consumer Disputes Redressal Commission Dehradun
15-05-2018 Fiat India Automobiles Private Limited Versus Ramchandra Barwal & Others National Consumer Disputes Redressal Commission NCDRC
15-05-2018 Star Automobiles Versus Brijendra Tiwari & Others Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
02-05-2018 Shiva Automobiles Private Ltd V/S Commissioner of Central Excise, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
20-02-2018 Commercial Automobiles Ltd. & Another Versus Sukhendra Singh & Another Madya Pradesh State Consumer Disputes Redressal Commission Bhopal
31-01-2018 Vijay Patel Versus Shivnath Automobiles & Another National Consumer Disputes Redressal Commission NCDRC
18-01-2018 Patni Automobiles Versus The Corporation of City of Nagpur, through its Commissioner & Others In the High Court of Bombay at Nagpur
02-01-2018 Prosperous Automobiles Pvt. Ltd. Versus Aparna Mukherjee & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
07-12-2017 M/s. Marketing Times Automobiles Pvt. Ltd. Versus Madan Verma & Another National Consumer Disputes Redressal Commission NCDRC
30-11-2017 The Manager, Apco Automobiles Pvt. Ltd., Patterkulam, Narukara (P.O), Manjeri Versus Rasak & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
28-11-2017 K.C. Shaju Versus Manager, Sakthi Automobiles & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
31-10-2017 Lally Automobiles Pvt. Ltd V/S Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
31-10-2017 Lally Automobiles Pvt. Ltd V/S Commissioner of Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
25-10-2017 Thirumala Raju Appala Venkata Satya Sivaramabhadra Varma Versus Kantipudi Automobiles Pvt. Ltd. & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
03-10-2017 Aboobacker Versus M/s. Savari Automobiles, East Nadakkavu, Eranhipalam & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
07-08-2017 Sagar Automobiles V/S Commissioner of Service Tax, Bangalore-I Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
03-08-2017 Pratham Automobiles, Rep by its Partner R. Deepak Kumar Versus The Assistant Commissioner(CT), Kancheepuram Assessment Circle, Kancheepuram & Another High Court of Judicature at Madras
12-06-2017 Ichibaan Automobiles (P) Ltd V/S Commissioner of Service Tax, Mumbai-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
05-04-2017 Audi Automobiles V/S Commissioner of Central Excise, Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
20-03-2017 Gangu Ram Versus Sai Automobiles & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
24-01-2017 Focus Automobiles Services Pvt. Ltd. & Another Versus Vishnu B Nair & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-11-2016 M/s. Benz Automobiles Private Ltd, Represented by Power of Attorney Holder C.V. Johny versus K. Abdulla High Court of Kerala
09-08-2016 Sairam Automobiles & Services Pvt. Ltd. Versus Vidya Kumar Sendur National Consumer Disputes Redressal Commission NCDRC
29-07-2016 M/s. Auto Craft Engineers Versus Akshar Automobiles Agencies Private Limited High Court of Judicature at Bombay
21-07-2016 M/s. Premier Automobiles Ltd. Versus M. Abdul Latheef & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-07-2016 M/s. Prathul Automobiles Pvt. Ltd. Versus The Asst. Commissioner (CT) II, Enforcement Wing In the High Court of Judicature at Hyderabad
11-07-2016 Tapan Poley Versus Shree Automobiles Pvt. Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
19-05-2016 UCO Bank, Kundli, G.T. Karnal Road, District Sonipat, Haryana, through its Senior Versus Gulshan Rai Bathla, Prop. Samta Automobiles, near General Hospital & Others Haryana State Consumer Disputes Redressal Commission Panchkula
11-05-2016 M/s. Competent Automobiles Co. Ltd. Versus Union of India & Others Supreme Court of India
22-04-2016 M/s J S Automobiles Versus Harvinder Singh Chauhan Delhi State Consumer Disputes Redressal Commission New Delhi
13-04-2016 Hrbm Automobiles Pvt.Ltd. Versus Iqbaljit Singh Punia & Another National Consumer Disputes Redressal Commission NCDRC
06-04-2016 Manoj Kumar Joshi Versus Ultimate Automobiles (P) Ltd. Union Territory Consumer Disputes Redressal Commission UT Chandigarh
19-02-2016 M/s. Lally Automobiles Versus The Oriental Insurance Company Limited Haryana State Consumer Disputes Redressal Commission Panchkula
04-02-2016 M/s. Satyam Automobiles Pvt. Ltd. Versus Mukesh Singh & Another National Consumer Disputes Redressal Commission NCDRC
29-01-2016 Commissioner of Commercial Taxes, Thiruvananthapuram, Kerala Versus M/s K.T.C. Automobiles Supreme Court of India
22-01-2016 Vijaykumar Versus Counto Automobiles Pvt. Ltd. In the High Court of Bombay at Goa
22-01-2016 M/s. Manoharan Automobiles, rep by its Proprietor, S. Manoharan Versus The State of Tamil Nadu, rep by the Secretary & Another High Court of Judicature at Madras
13-01-2016 Swami Automobiles Pvt. Ltd V/S Punjab National Bank and Others. Debt Recovery Appellate Tribunal At Delhi
12-01-2016 M/S. Namash Automobiles & Another Versus Commissioner Of Industries & Another Delhi State Consumer Disputes Redressal Commission New Delhi
05-01-2016 Prem Kumar Bhardwaj & Another Versus Trigun Automobiles & Others National Consumer Disputes Redressal Commission NCDRC
23-12-2015 Competent Automobiles Company Ltd. Through its Authorized Signatory Praveen Maheshwari Versus Village Panchayat of Cansualim-Arossim-Cuelim, Through its Secretary Cansaulim Goa & Others In the High Court of Bombay at Goa
06-11-2015 The Commissioner Commercial Tax U.P. Versus M/s. Vikrant Automobiles Mohakampur Meerut High Court of Judicature at Allahabad
12-10-2015 M/s. Nidhikamal Automobiles Pvt. Ltd. Versus Rajasthan State Industrial Development and Investment Corporation Ltd. (RIICO) & Another High Court of Rajasthan Jaipur Bench
01-10-2015 Avagadda Viveka Chaltanya Gowri Versus M/s. B.K. R Automobiles & Another National Consumer Disputes Redressal Commission NCDRC
13-08-2015 Amit Thaman Versus M/s. Banarsi Dass Automobiles Limited & Others National Consumer Disputes Redressal Commission NCDRC
13-08-2015 Commissioner of Income-tax (C)-I Versus MGF Automobiles Ltd. High Court of Delhi
13-08-2015 Commissioner of Income-tax (C)-I Versus MGF Automobiles Ltd. High Court of Delhi
10-08-2015 Dars Automobiles Incorporation Versus State of Gujarat High Court of Gujarat At Ahmedabad
17-07-2015 S.K. Mafijul Islam Versus Anjali Automobiles & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
14-07-2015 M/s. M.P. Automobiles, Bharatpur & Others Versus Punit Mittal High Court of Rajasthan
13-07-2015 National Automobiles, Barmer Versus Indian Oil Corporation Limited & Others High Court of Rajasthan
07-05-2015 M/s. Wasan Automobiles Ltd. & Another Versus Purshottam Tejwani & Another Maharashtra State Consumer Disputes Redressal Commission Mumbai
07-05-2015 Kedar Kumar Sahu Versus Moonika Automobiles Jharkhand State Consumer Disputes Redressal Commission Ranchi
29-04-2015 Jayabharat Automobiles Limited Versus B.R. International High Court of Judicature at Bombay
22-04-2015 M/s. V.T. Switchgears & Transformers Versus M/s. RNS Automobiles National Consumer Disputes Redressal Commission NCDRC
21-04-2015 The Commissioner of Sales Tax Maharashtra State Versus Ms/. General Cranes Near Pitroda Automobiles Works High Court of Judicature at Bombay
01-04-2015 Harish Chaddha & Another Versus M/s. Natasha Automobiles Pvt. Ltd. & Others Company Law Board Principal Bench New Delhi
20-03-2015 Kataria Automobiles (P.) Ltd. Versus State of Gujarat High Court of Gujarat At Ahmedabad
16-03-2015 Datta R. Kare Versus Fiat India Automobiles Ltd. & Others Goa State Consumer Disputes Redressal Commission Panaji
26-02-2015 M/s. Competent Automobiles Co. Ltd. Versus Union of India & Others Supreme Court of India
26-02-2015 Tvl. Sri Prakash Automobiles Rep. by its Proprietor T. Prakash, Chennai Versus The Commercial Tax Officer, Chennai High Court of Judicature at Madras
12-01-2015 Prakash Automobiles & Another Versus Madhusudan Mohanlal Dave & Another High Court of Judicature at Bombay
30-12-2014 Jupiter Automobiles Versus Greater Hyderabad Municipal Corporation & Others In the High Court of Judicature at Hyderabad
17-12-2014 Radhakrishna Carriers Pvt. Ltd. & Others Versus M/s. Pelhar Automobiles High Court of Judicature at Bombay
05-12-2014 R.B. Sharma & Another Versus Proprietor Sahu Automobiles & Another National Consumer Disputes Redressal Commission NCDRC
27-11-2014 Competent Automobiles Company Ltd. & Another Versus Dr. Atul Rana & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
27-11-2014 M/s. Fiat India Automobiles Ltd. Versus Kusum Bhandari & Others National Consumer Disputes Redressal Commission NCDRC
25-11-2014 M/s. Oberoi Automobiles Pvt. Ltd. Versus Ranbir singh Haryana State Consumer Disputes Redressal Commission Panchkula
24-11-2014 Harihar Automobiles (P) Ltd Versus P.L. Bhargava High Court Of Judicature At Allahabad Lucknow Bench



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