Some PAST Judgements / Case Laws similar to K S HOTELS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 01-03-2023 01:51
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| 31-01-2023 |
East India Hotels Ltd. Versus Commissioner Of Customs, Central Excise & Central GST, New Delhi |
High Court of Delhi |
| 02-01-2023 |
Gold Coins Hotels & Resorts Limited now known as M/s Renown Hotels & Resorts Pvt. Ltd., Represented by its Director, Chetan P. Tayal, Bangalore Versus Mohammed Nissar & Others |
High Court of Karnataka |
| 07-12-2022 |
M/s. Balaji Hotels and Enterprises Limited, represented by its Authorised Signatory the Mallikarjuna Reddy Petitioner Versus The Chennai Metropolitan Development Authority represented by its Member Secretary, Chennai & Others |
High Court of Judicature at Madras |
| 25-08-2022 |
Roofers Hotels Limited & Another Versus The Deputy Commissioner & Others |
High Court of Judicature at Calcutta Circuit Bench at Port Blair |
| 22-08-2022 |
Girindra Global Hospitality, Represented by Its Managing Partner Dheeraj Through by His Power of Attorney Holder Franco Thomas, Thrissur & Another Versus Manappuram Hotels (P) Ltd., Represented by Its Director & Authorised Signatory, Marghasahayam V. Srinivasan, Thrissur & Others |
High Court of Kerala |
| 08-08-2022 |
M/s. Nitesh Residency Hotels Pvt.Ltd , Represented by its General Manager-Legal & Authorised Signatory, K.B. Swamy Versus Union of India, New Delhi & Others |
High Court of Karnataka |
| 27-07-2022 |
Navelkar Hotels, Represented in this act by its partners & Others Versus Anand B. Shirvoikar @ Anand B. Shirvaikar |
In the High Court of Bombay at Goa |
| 18-07-2022 |
Vijayashanthi Builders Limited, Rep. by its Managing Director, Chennai & Another Versus Amient Hotels Resorts and Estates Private Limited, Rep. by its Authorised Signatory, Chennai & Others |
High Court of Judicature at Madras |
| 12-07-2022 |
Asian Hotels (North) Ltd. Versus Alok Kumar Lodha & Others |
Supreme Court of India |
| 01-07-2022 |
M/s. Keyaram Developers & Hotels Pvt Ltd, Represented by its Director, Thiru. Sandrasegaran Karupaiah, Chennai Versus Chennai Metropolitan Development Authority, Chennai & Another |
High Court of Judicature at Madras |
| 29-06-2022 |
M/s.SPN Hotels Private Limited, Rep. by its Managing Director, SP.N. Krishnamoorthy, Chennai Versus M/s. Sree Gokulam Hotels (India) Pvt. Ltd., Rep. by its Director,V.C. Praveen, Chennai & Another |
High Court of Judicature at Madras |
| 24-06-2022 |
Subha Shree Hotels, Represented by its Managing Partner, S. Radhakrishnan, Coimbatore Versus The Assistant Commissioner (ST), Ram Nagar Assessment Circle, Coimbatore |
High Court of Judicature at Madras |
| 22-04-2022 |
Vistrat Real Estates Private Limited Versus Asian Hotels North Ltd. |
High Court of Delhi |
| 21-02-2022 |
Greesh Kumar Bansal & Another Versus Asian Hotels (North) Limited |
High Court of Delhi |
| 09-02-2022 |
APA Hotels Pvt. Limited, Represented by its Director Finance, M. Prabhakaran Versus The Tamil Nadu Generation and Distribution Corporation Ltd. (TANGEDCO), Rep. By its Chairman & Managing Director, Chennai & Others |
High Court of Judicature at Madras |
| 31-01-2022 |
Sarovar Hotels Private Limited Represented by C.K. Cherian Director & Another Versus State of Kerala Represented by Public Prosecutor & Another |
High Court of Kerala |
| 17-01-2022 |
M/s. YKM Entertainment & Hotels Private Limited & Others Versus State Bank of India, Rep. by its Deputy General Manager & Another |
High Court of for the State of Telangana |
| 03-12-2021 |
M/s. Meritas Hotels Pvt. Ltd. Versus The State of Maharashtra through the Government Pleader, High Court, Mumbai & Others |
High Court of Judicature at Bombay |
| 26-10-2021 |
SAS Hotels & Enterprises Ltd., Chennai, Rep. by its Group Finance Controller, S. Prabhakaran & Another Versus State of Tamil Nadu, Rep. by Secretary to Government, Municipal Administration & Water Supply (Election) Department, Chennai & Others |
High Court of Judicature at Madras |
| 26-10-2021 |
Balakrishna Raja, Authorised Signatory BKR Hotels & Resorts Pvt. Ltd. & Adhiparasakthi Promoters & Property Developers, Chennai Versus S. Peter |
High Court of Judicature at Madras |
| 20-10-2021 |
M/s. Ceebros Hotels Pvt.Ltd., Rep. by its Authorized Signatory/GM, R.V. Sundar Versus The State of Tamilnadu, Rep. by its Secretary, Commercial Taxes / Registration, Fort St.George, Chennai & Others |
High Court of Judicature at Madras |
| 07-10-2021 |
M/s. Rajam Hotels P.Ltd., Rep. by its authorized signatory Mr. J. Joseph, Kodambakkam Versus The State of Tamil Nadu, Rep.by its Secretary, Chennai & Others |
High Court of Judicature at Madras |
| 06-10-2021 |
Pandyan Hotels Limited, Represented by its Managing Director, Dr. G. Vasudevan Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Represented by its Chairman and Managing Director, Chennai & Another |
Before the Madurai Bench of Madras High Court |
| 28-09-2021 |
M/s. Nitesh Residency Hotels Private Limited, Represented by its Managing Director, Bengaluru Versus The Archdiocese of Bangalore, Represented by the Archbishop of Bangalore |
High Court of Karnataka |
| 23-09-2021 |
M/s. Karismaa Foundations Pvt. Ltd., Rep. by its Director, C. Rajesh Versus M/s. Olympia Tech Park (Chennai) Pvt. Ltd., (Respondent is substituted in place of M/s. Olympia Infratech Pvt. Ltd. M/s. Opaline Hotels Pvt. Ltd. based on the memo filed) |
High Court of Judicature at Madras |
| 15-09-2021 |
Alok Kumar Lodha Versus Asian Hotels (North) Ltd., |
High Court of Delhi |
| 15-09-2021 |
M/S. Nirvana Woods & Hotels Private Limited Versus State of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
| 27-08-2021 |
Narangs International Hotels Private Limited Versus Delhi International Airport Limited |
High Court of Delhi |
| 13-08-2021 |
M/s. CAG Hotels Private Limited, Rep.by its Managing Director, S.R. Palanisamy Versus The Commissioner, Coimbatore City Municipal Corporation, Coimbatore |
High Court of Judicature at Madras |
| 13-08-2021 |
Arunachalam Hotels Pvt. Ltd. Versus Tirumala Tirupathi Devastanams |
High Court of Andhra Pradesh |
| 13-08-2021 |
M/s. Zapp Hotels & Resorts Pvt. Ltd. & Another Versus M/s. Devi Aashirwad Resorts Pvt. Ltd. & Another |
High Court of Jammu and Kashmir |
| 30-07-2021 |
EIH Limited, an existing company incorporated within the meaning of the Companies Act, 1956 and having its registered office at No.4, Calcutta & Another Versus Balaji Hotels and Enterprises Limited, a Company incorporated under the Companies Act;1956 and havings its registered office at 365 (old No.267), Chennai & Others |
High Court of Judicature at Madras |
| 27-07-2021 |
APA HOTELS PVT LTD., Represented by its Group Finance Controller, S. Prabakaran Versus The State of Tamil Nadu, Represented by its Secretary, Home (Transport) Department, Chennai & Others |
High Court of Judicature at Madras |
| 06-07-2021 |
T.M. Hotels Private Limited, Rep. by its Managing Director T. Murugesan Versus The Additional Commissioner of Central Excise, Office of the Commissioner of Central Excise |
High Court of Judicature at Madras |
| 30-06-2021 |
The Secretary Tourism, Government of Goa, Secretariat Department of Tourism, Porvorim-Goa Versus The Indian Hotels Company Limited & Others |
In the High Court of Bombay at Goa |
| 05-05-2021 |
Ramasamy Palaniappan Versus Radhakrishnan Dharmarajan, Resolution Professional M/s Appu Hotels Ltd., Chennai & Others |
National Company Law Appellate Tribunal |
| 30-04-2021 |
K.N. Rajakumar, Suspended Director, Aruna Hotels Ltd., Chennai Versus V. Nagarajan, Resolution Professional, M/s. Aruna Hotels Limited, Chennai & Others |
National Company Law Appellate Tribunal |
| 30-04-2021 |
Siddhivinayak Realties Pvt. Ltd. Versus V. Hotels Limited & Others |
High Court of Judicature at Bombay |
| 09-03-2021 |
M/s. Cross Country Hotels Ltd. & Another Versus Bhupinder Kumar Malhotra & Others |
In the High Court of Bombay at Goa |
| 03-03-2021 |
N. Subramanian Versus M/s. Aruna Hotels Ltd. & Another |
Supreme Court of India |
| 03-03-2021 |
N. Subramanian Versus M/s. Aruna Hotels Ltd. & Another |
Supreme Court of India |
| 03-03-2021 |
N. Subramanian Versus M/s. Aruna Hotels Ltd. & Another |
Supreme Court of India |
| 24-02-2021 |
M/s. Sampark Hotels (P) Ltd., New Delhi Versus DCIT, Circle 7, New Delhi |
Income Tax Appellate Tribunal Delhi |
| 23-02-2021 |
Le Waterina Resorts & Hotels Ltd., Kancepuram Dist Versus Securities & Exchange Board of India SEBI Bhawan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 23-02-2021 |
Cambay Sez Hotels Pvt. Ltd. Versus Board of Approval for Special Economic Zone |
High Court of Gujarat At Ahmedabad |
| 16-02-2021 |
ACIT, New Delhi Versus ELEL Hotels & Investment Ltd., New Delhi |
Income Tax Appellate Tribunal Delhi |
| 16-02-2021 |
Mission Director, National Health Mission Versus Jagdish Shanti Hotels Pvt. Ltd. & Others |
High Court of Madhya Pradesh |
| 15-02-2021 |
M/s. RAS Adyar Hotels Pvt. Ltd. Rep. by its Chairman & Managing Director, Chennai Versus Deputy Commissioner of Income Tax, Corporate Circle - 5(1) Chennai, Chennai |
High Court of Judicature at Madras |
| 10-02-2021 |
Le Waterina Resorts & Hotels Limited Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
| 09-02-2021 |
OYO Hotels & Homes Pvt. Ltd. Versus Rajan Tewari & Another |
High Court of Delhi |
| 05-02-2021 |
Seven Eleven Hotels Pvt. Ltd. & Others Versus The State of Maharashtra & Others |
Supreme Court of India |
| 30-12-2020 |
M/s. Sarmani Hotels Pvt. Ltd., Rep. by its Managing Director, B.R. Ramakrishna Achar Versus B.S. Venkataramana Thantry |
High Court of Judicature at Madras |
| 24-12-2020 |
Alok Kumar Lodha & Another Versus Asian Hotels (North) Limited & Another |
High Court of Delhi |
| 14-12-2020 |
Fawzunissa Versus The Indian Hotels Co., Ltd., Represented by its Managing Director, Mumbai & Another |
High Court of Judicature at Madras |
| 14-12-2020 |
Fawzunissa Versus The Indian Hotels Co., Ltd., Represented by its Managing Director, Mumbai & Another |
High Court of Judicature at Madras |
| 19-11-2020 |
Brilltech Engineers Private Limited Versus Darrameks Hotels Developers Private Limited |
High Court of Delhi |
| 06-11-2020 |
Anjana Hotels, Rep. by its Proprietor S. Rajapadmanaban & Others Versus The Commissioner of Prohibition & Excise, Chennai |
Before the Madurai Bench of Madras High Court |
| 03-11-2020 |
Royal Orchid Associated Hotels Private Limited Versus Kesho Lal Goyal |
High Court of Delhi |
| 03-11-2020 |
Pearl Hospitality & Events Pvt. Ltd. Versus OYO Hotels And Homes Pvt. Ltd. |
High Court of Delhi |
| 13-10-2020 |
Royal Orchid Hotels Limited, Represented herein by its Authorized Representative Amit Jaiswal, Bengaluru Versus Rock Reality Private Limited, Represented by One of its Directors LMR. Antony Paul, Pune |
High Court of Karnataka |
| 13-10-2020 |
Royal Orchid Hotels Limited Versus Rock Reality Private Limited |
High Court of Karnataka |
| 25-08-2020 |
The Deputy General Manager, Small Industries Development Bank of India, Coimbatore & Another Versus M/s. Annamalai Hotels (Pvt.) Ltd., Rep.by its Managing Director, P. Velusamy, Coimbatore |
High Court of Judicature at Madras |
| 10-06-2020 |
Blue Coast Infrastructure Development Pvt. Ltd. Versus Blue Coast Hotels Ltd. & Another |
High Court of Delhi |
| 05-05-2020 |
In the matter of: M/s. Malabar Hotels Private Limited & Another |
National Company Law Tribunal Chennai |
| 18-03-2020 |
Gwalior Hotels Pvt Ltd. Versus Union of India & Another |
High Court of Madhya Pradesh Bench at Gwailor |
| 09-03-2020 |
Bharat Hotels Limited Versus State of Goa |
In the High Court of Bombay at Goa |
| 25-02-2020 |
Amutha & Another Versus Thalappakatti Hotels Pvt. Ltd., Chennai & Another |
High Court of Judicature at Madras |
| 25-02-2020 |
Amutha & Another Versus Thalappakatti Hotels Pvt. Ltd., Chennai & Another |
High Court of Judicature at Madras |
| 19-02-2020 |
Edelweiss Asset Reconstruction, Represented by its Authorized Signatory, Mumbai V/S Empee Hotels Limited, Represented by its Executive Director, Chennai & Another |
High Court of Judicature at Madras |
| 11-02-2020 |
Club India Resorts & Metro Hotels Private Limited, Rep. by its Director, Bodhee Satvikanath Raju Versus The Superintendent of Police, Dindigul & Others |
Before the Madurai Bench of Madras High Court |
| 28-01-2020 |
Bhanumati Jaisukhbhai Bhuta & Another Versus Ivory Properties & Hotels Private Limited & Another |
High Court of Judicature at Bombay |
| 13-01-2020 |
Vikramjit Singh Oberoi, Managing Director, EIH Associated Hotels Limited & Others Versus The Registrar of Companies, Tamil Nadu |
High Court of Judicature at Madras |
| 02-01-2020 |
Palladian Hotels Private Limited Versus Hotel Horizon Private Limited |
High Court of Judicature at Bombay |
| 19-12-2019 |
Sri Ramani Resorts & Hotels Pvt. Ltd., rep by its Managing Director Sri Ramani Residency, Alwarpet Versus State Bank of India, (Earlier State Bank of Travancore) rep by its Authorized Officer and Assistant General Manager, Stressed Assets Management Branch, Egmore |
High Court of Judicature at Madras |
| 18-12-2019 |
Alchemist Asset Reconstruction Company Limited Versus Sima Hotels & Resorts Limited |
National Company Law Appellate Tribunal |
| 17-12-2019 |
Manoramya Resorts & Hotels Pvt. Ltd. Versus Tinaben Behram Mehta |
High Court of Gujarat At Ahmedabad |
| 11-12-2019 |
V. Hotels Ltd Versus Asset Reconstruction Co. (India) Ltd |
National Company Law Appellate Tribunal |
| 11-11-2019 |
M/s. Boutique Hotels (India) Pvt Ltd. Versus State of Rajasthan, Through The Chief Secretary Government of Rajasthan |
High Court of Rajasthan Jaipur Bench |
| 11-10-2019 |
M/s. Saptarishi Hotels Pvt. Ltd. & Another Versus National Institute of Tourism & Hospitality Management (NITHM) |
High Court of for the State of Telangana |
| 24-09-2019 |
Fusion Foods & Hotels Pvt Ltd. Versus Union of India |
High Court of Andhra Pradesh |
| 13-09-2019 |
Amit Kumar Dutta Versus The Taj Hotels Resorts & Palaces, The Indian Hotels Co. Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 02-08-2019 |
Parameshwari Devi Versus Oriental Hotels Ltd., Owning Taj Coromandel Hotel, Represented by Direcotr (Operates) cum G.M., Chennai |
High Court of Judicature at Madras |
| 29-07-2019 |
M/s. Arasa Hotels Pvt. Ltd. Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
| 16-07-2019 |
Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others |
High Court of for the State of Telangana |
| 16-07-2019 |
Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others |
High Court of for the State of Telangana |
| 02-07-2019 |
Datta Nagari Sahakari Patsanstha Maryadeet (Chinchwad) & Others Versus Tanwani Hotels Pvt. Ltd., Through his Director Amar Ramesh Tanwani & Others |
High Court of Judicature at Bombay |
| 24-06-2019 |
Advani Hotels & Resorts India Ltd. & Another Versus The State of Goa, through its Chief Secretary, Secretariat & Another |
In the High Court of Bombay at Goa |
| 19-06-2019 |
M/s. Jalan Intercontinental Hotels & Another Versus Kolkata Metropolitan Development Authority & Others |
High Court of Judicature at Calcutta |
| 01-05-2019 |
In the application of V Hotels Limited Versus In the matter of Asset Reconstruction Company (India) Limited |
National Company Law Tribunal Mumbai |
| 26-04-2019 |
Heartcup Coffee Avasi Hotels, rep. by its Director & Authorized Signatory M. Pavan Kumar Versus State of Telangana rep. by Principal Secretary, Municipal Administration & Urban Development Department & Another |
High Court of for the State of Telangana |
| 12-04-2019 |
M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali |
High Court of Judicature at Madras |
| 12-04-2019 |
M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali |
High Court of Judicature at Madras |
| 13-03-2019 |
Swagath Hotels Private Limited., rep. by Managing Director, M. Kishore Reddy Versus M/s. Hotel Swagath rep. by its Partner D. Ravinder |
High Court of for the State of Telangana |
| 13-03-2019 |
Vikram Jairath & Another Versus Middleton Hotels Private Limited & Others |
High Court of Judicature at Calcutta |
| 13-03-2019 |
Swagath Hotels Private Limited., rep. by Managing Director, M. Kishore Reddy Versus M/s. Hotel Swagath rep. by its Partner D. Ravinder |
High Court of for the State of Telangana |
| 08-03-2019 |
Consolidated Construction Consortium Limited Versus Blue Horizon Hotels Private Limited |
High Court of Karnataka |
| 07-03-2019 |
Damont Developers Pvt. Ltd. Through Its Authorised Signatory Versus Brys Hotels Pvt. Ltd. |
High Court of Delhi |
| 26-02-2019 |
Sarla Tantia Versus Ramaanil Hotels & Resorts Pvt. Ltd. |
National Company Law Appellate Tribunal |
| 18-02-2019 |
Pr. Commissioner of Income Tax Versus M/s. Lemon Tree Hotels Pvt. Ltd. |
Supreme Court of India |
| 08-02-2019 |
Oriental Insurance Co. Ltd. & Others Versus ELEL Hotels and Investments Ltd. |
Supreme Court of India |
