K. S. CITY PRIVATE LIMITED

Activity: Construction in Madhya Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45201MP2006PTC018691 		ROC
RoC-Gwalior 		Incorporation Date
12-06-2006
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
018691 		Registration Date
12-06-2006 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 60,00,000
Paid Up Capital
Rs. 50,05,000



Contact Information
E-Mail Address
ashish@ksdreams.com
Registered Address
301, Silver Arc Plaza 20/1, New Palasia Indore MP 452001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K. S. CITY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 16-10-2021 11:35
05-10-2021 S. Balasubramanian Versus The Commissioner, Tiruchirappalli City Corporation, Tiruchirapalli & Another Before the Madurai Bench of Madras High Court
05-10-2021 Gopal Laxman Rajendra Versus The Municipal Corporation of City of Nashik & Others
16-09-2021 Swapnil Subhashrao Versus Commissioner of Police Nagpur City & Others High Court of Judicature at Bombay
01-09-2021 D. Suyaraj Versus State rep.by the Inspector of Police, City Crime Branch Police Station, Coimbatore & Others High Court of Judicature at Madras
31-08-2021 Waghya @ Manoj Bhaiyalal Uke & Another Versus The State of Maharashtra, through P.S.O. Wardha (City), Tq. Dist. Wardha In the High Court of Bombay at Nagpur
30-08-2021 Sanjay Versus The Commissioner of Police Nagpur City & Others High Court of Judicature at Bombay
30-08-2021 Sunita Chandrashekhar Kapre Versus Amitabh Gupta Commissioner of Police Pune City & Others High Court of Judicature at Bombay
26-08-2021 N.R. City Ksreerolpadaka Sahakarana Sangham Ltd, Represented by its Secretary Versus Kerala State Human Rights Commission, Represented by its Registrar & Others High Court of Kerala
25-08-2021 Residents of “O” Block, Platinum City Welfare Association (Regd.,) Represented by its Joint Secretary, Shashidharayya Mathad Versus M/s. Sheriff Constructions A Partnership firm, Office at Sharif Centre, Bengaluru, Represented by its Managing Partner, Zialulla Sheriff & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
24-08-2021 Chotu Mohan Naidu Versus The Commissioner of Police Nashik City & Others High Court of Judicature at Bombay
13-08-2021 YENNES Infotech (P) Ltd., Rep. by its Director, Sales and Strategy S. Saiseshan Versus The Managing Director, eNoah Solution Pvt. Ltd., Elnet Software City, Chennai & Another High Court of Judicature at Madras
13-08-2021 M/s. CAG Hotels Private Limited, Rep.by its Managing Director, S.R. Palanisamy Versus The Commissioner, Coimbatore City Municipal Corporation, Coimbatore High Court of Judicature at Madras
12-08-2021 Balasaheb Barku Kolhe Versus Commissioner of Police Nashik City, Nashik & Others High Court of Judicature at Bombay
04-08-2021 Rammi Paramjeetsingh Rajput Versus The State of Maharashtra (Through Gangapur Police Station, Nashik City) & Others High Court of Judicature at Bombay
12-07-2021 Gramin Shikshan Prasarak Mandal Versus Nanded Waghala City Municipal Corporation, Nanded, through its Commissioner In the High Court of Bombay at Aurangabad
02-07-2021 Lucknow Omaxe City Residents & Allottees Association & Others State Of U.P. Thru. Prin. Secy., Housing & Urban Planning Devel High Court Of Judicature At Allahabad Lucknow Bench
16-06-2021 Multi Commodity Exchange of India Limited Versus India Infoline Commodities Limited Corporate Office at IIFL Centre, Kamala city, Senapati Bapat Marg, Lower Parel, Mumbai SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
10-06-2021 K. Ramesh Goud, Hyd Versus Inspector of Police, ACB, City Range I, Hyd High Court of for the State of Telangana
09-06-2021 IIFL Commodities Limited Corporate Office at IIFL Centre, Kamala city, Senapati Bapat Marg, Lower Parel, Mumbai Versus Multi Commodity Exchange of India Limited Exchange Square, Andheri (East), Mumbai SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
09-06-2021 Baldev Nair Versus Royal Garden City Enterprises Pvt. Ltd., (RGCEPL) & Another
08-06-2021 Balit Ram Versus The State of Chhattisgarh, Through Police Station City Kotwali, Raigarh (C.G.) High Court of Chhattisgarh
26-05-2021 M/s. Sun City Project Pvt. Ltd. Through its Director Varun Aggarwal, Haryana Versus The Jaipur Development Authority, through its Secretary, Jaipur High Court of Rajasthan Jaipur Bench
26-05-2021 The Commissioner, The Mangalore City Corporation Versus Metilda Celestine Madtha High Court of Karnataka
05-05-2021 Nirajkumar N. Rungta & Another Versus Commissioner of Wealth Tax Bombay City VII, Bombay & Others High Court of Judicature at Bombay
03-05-2021 Anupama Mahajan Versus Defence City Developers Pvt. Ltd Maharashtra State Consumer Disputes Redressal Commission Mumbai
29-04-2021 P. Navarathan Singh Lodha Versus The Senior Superintendent of Post Offices, Chennai City South Division, Chennai & Another High Court of Judicature at Madras
29-04-2021 Javedhusen @ Kavval Jahirmiya Chauhan Through Chauhan Vahedabanu Javedhusen Versus Commissioner of Police, Ahmedabad City & Others High Court of Gujarat At Ahmedabad
23-04-2021 Aurangabad Smart City Development Corporation Limited, through its Additional Chief Executive Officer & Another Versus The Maharashtra State Board of Waqf, through its Chief Executive Officer, Panchakki, Aurangabad In the High Court of Bombay at Aurangabad
16-04-2021 Kunj Bihari Nagar Versus Sahara Prima City Ltd Rajasthan State Consumer Disputes Redressal Commission Jaipur
09-04-2021 City Centre Properties Private Limited Versus Prasanta Kumar Mahapatra & Others High Court of Judicature at Calcutta
05-04-2021 Harish S. Naik Versus Corporation of City of Panaji through its Commissioner, having office at Panaji Goa & Others In the High Court of Bombay at Goa
01-04-2021 Kumar Kandhasamy & Others Versus The Commissioner of Police, Salem City Police Office, Salem & Others High Court of Judicature at Madras
30-03-2021 Bangalore City Co-Operative Housing Society Ltd., Represented by its Secretary, Bharathi Versus State of Karnataka, Represented by its Secretary Revenue Department, Bangalore & Others High Court of Karnataka
30-03-2021 K. Muraleedhara Kurup, Managing Partner Versus The President & Country Head, BMW India, DLF Cyber City, Guraon & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-03-2021 M/s. City Gold Logistics Limited & Others National Company Law Tribunal Ahmedabad
19-03-2021 Pravin Ganpat Kakad Versus The Commissioner of Police, Nashik City, Nashik & Others High Court of Judicature at Bombay
12-03-2021 M/s. Shriram City Union Finance Ltd., Represented by its Managing Director, R. Chandrasekar Versus The Principal Commissioner of GST and Central Excise, Chennai North Commissionerate, Chennai & Another High Court of Judicature at Madras
12-03-2021 City of Cape Town Metropolitan Municipality Versus Nu-Way Housing Developments (Pty) Ltd Supreme Court of Appeal of South Africa
08-03-2021 T.T.V. Dhinakaran Versus City Public Prosecutor, High Court Campus, Chennai High Court of Judicature at Madras
05-03-2021 M/s. S.L.K.K. Promotors Represented by its Managing Partner Rajeswari Versus State rep. by Vigilance & Anti Corruption, Chennai City III, Nandanam High Court of Judicature at Madras
05-03-2021 Sahara Prime City Limited (Sahara City Homes) & Another Versus Om Prakash Sharma National Consumer Disputes Redressal Commission NCDRC
05-03-2021 Bhiwandi Nizampur City Municipal Corporation Old Zakat Naka, Gokul Nagar, Bhiwandi, Dist. Thane Versus M/s. Antony Waste Handling Cell Pvt. Ltd. High Court of Judicature at Bombay
01-03-2021 Swastik Project Pvt. Ltd. Versus City Enclave Pvt. Ltd. & Others High Court of Judicature at Calcutta
24-02-2021 Shriram Versus State of Maharashtra, through P.S.O., P.S. Pusad (City), Tah. Pusad, District Yeotmal In the High Court of Bombay at Nagpur
11-02-2021 Rajendran Versus The State represented by the Inspector of Police Transport & Investigation Wing Salem City High Court of Judicature at Madras
03-02-2021 C. Damodharan Versus The Madurai City Municipal Corporation, Represented by The Assistant Commissioner(South Zone), Madurai & Another Before the Madurai Bench of Madras High Court
03-02-2021 Kolkata Metropolitan Development Authority Versus South City Projects (Kolkata) Ltd. & Another High Court of Judicature at Calcutta
03-02-2021 M/s. City Ultra Sound & Another Versus M/s. Emsons (Agencies) Pvt. Ltd., Pondicherry High Court of Judicature at Madras
01-02-2021 New India Assurance Co. Ltd., RG City Centre Local Shopping Center, Delhi Versus M/s. Yadav Builders, Punjab National Consumer Disputes Redressal Commission NCDRC
01-02-2021 New India Assurance Co. Ltd., RG City Centre Local Shopping Center, Delhi Versus M/s. Yadav Builders, Punjab National Consumer Disputes Redressal Commission NCDRC
28-01-2021 Kumar Builder & Others Versus Kumar City residents Co-Operative Housing Society Ltd. & Others High Court of Judicature at Bombay
27-01-2021 The Commissioner, Erode City Municipal Corporation, Erode District Versus K. Jayakanthan High Court of Judicature at Madras
27-01-2021 City Lifeline Travels Private Limited Versus Delhi Jal Board High Court of Delhi
25-01-2021 M.K. Rajesh & Another Versus State of Karnataka by Hassan City Police Station, Represented by the Learned State Public Prosecutor & Another High Court of Karnataka
21-01-2021 City Montessori School Through Founder Manager Versus Controlling Authority & Asst. Labour Commissioner & Others High Court Of Judicature At Allahabad Lucknow Bench
20-01-2021 Bushan Chimanlal Jain, Maharashtra Versus City & Industrial Development Corporation of Maharashtra Ltd (Cidco Ltd) National Consumer Disputes Redressal Commission NCDRC
11-01-2021 Tribunal On Its Own Motion In Matter Of Dumping Of Medical Wastes In Puzhal Lake News Item Published In Tamil Daily Newspaper Dinakaran , Chennai - City Supplement Dt 10 10 2017 Versus Government Of Tamil Nadu National Green Tribunal Southern Zone Chennai
07-01-2021 P. Muhammed Versus The State of Kerala, (Represented by Circle Inspector of Police, City Traffic, Kozhikode), Represented by The Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
06-01-2021 Harish Chander Tyagi Versus Sahara Prime City Ltd & Others Rajasthan State Consumer Disputes Redressal Commission Jaipur
04-01-2021 Suresh Kumar Ramsisaria Versus The Court of The City Civil Judge Bangalore (CCH 18), Rep. by its Registrar, Bangalore & Others High Court of Karnataka
22-12-2020 B.S. Yeddyurappa Versus State of Karnataka, Through Karnataka Lokayukta Police Bangalore City, Represented by its Special Public Prosecutor & Another High Court of Karnataka
16-12-2020 City & Industrial Development Corporation of Maharashtra Ltd. by and through its General Manager (Environment & Forest) Versus Government of India by and through the Ministry Environment & Others High Court of Judicature at Bombay
14-12-2020 M.K. Stalin, M.L.A., Treasurer, Dravida Munnetra Kazhagam, Chennai Versus City Public Prosecutor, City Civil Court Buildings, Chennai High Court of Judicature at Madras
11-12-2020 Suresh Versus The State of Maharashtra through its Police Station Officer, City Police Station, Chandrpur, Dist. Chandrapur & Another In the High Court of Bombay at Nagpur
09-12-2020 Sahara Prime City Ltd. Versus Maya Jaiswal & Another National Consumer Disputes Redressal Commission NCDRC
27-11-2020 H.B. Wajeed Khan Versus The Commissioner of Police Bangalore City & Others High Court of Karnataka
26-11-2020 Bokaro Ispat Kamgar Union Versus Presiding Officer, Labour Court, Bokaro Steel City & Others High Court of Jharkhand
20-11-2020 Ajjegowda @ Ajjanna @ Revolver Raja Versus State of Karnataka, Represented by Channarayapatna City Police High Court of Karnataka
11-11-2020 Jerry Paul Versus State of Karnataka by SHO, City Crime Branch Police Station, Represented by State Public Prosecutor, Bengaluru High Court of Karnataka
02-11-2020 Manoharan Versus The Commissioner, Thiruchirappalli City Corporation, Trichy & Another Before the Madurai Bench of Madras High Court
19-10-2020 P. Sundararao Versus Shriram City Union Finance Ltd., Rep. by its GPA holder, K. Vasu High Court of Andhra Pradesh
15-10-2020 R. Ramasubramanian & Others Versus City Public Prosecutor, Chennai High Court of Judicature at Madras
15-10-2020 Nalini Rajarathinam, Represented by her Power Agent/Father, S. Rajarathinam Versus The Registrar of Births & Deaths/The Commissioner, Tiruchirappalli City Municipal Corporation, Tiruchirappalli Before the Madurai Bench of Madras High Court
12-10-2020 Pioneer Packaging Versus City Union Bank Limited
23-09-2020 M. Mahshook Rahman Versus City Police Commissioner, Vazhuthacuad & Others High Court of Kerala
15-09-2020 Devaraj Versus The Hon'ble Registrar City Civil Court, Bengaluru High Court of Karnataka
04-09-2020 Natarajan Versus The State of Tamil Nadu, Rep by its Secretary to Govt. Dept. of Municipal Admin & Water Supply, City V, Chennai & Others High Court of Judicature at Madras
27-08-2020 Commissioner, Trichirappalli City Corporation, Trichirappalli Versus Akneswari Before the Madurai Bench of Madras High Court
25-08-2020 Sohil Sajidhusen Gulamhusen Sindhi Throu Friend Salim Abdulrahim Sindhi Versus Commissioner of Police, Vadodara City High Court of Gujarat At Ahmedabad
20-08-2020 M/s. Vantage Advertising Pvt. Ltd., Represented by its Authorised Signatory & Senior Operations Manager, A. Amalanathan Versus Coimbatore City Municipal Corporation, Represented by its Commissioner, Coimbatore & Another High Court of Judicature at Madras
05-08-2020 Farhan Hussain, Represented by his Father Dilwar Hussain Versus State by Thilak Park P.S., Tumkur City & Others High Court of Karnataka
24-07-2020 K.P.P. Panneer Chelvan & Another Versus State Rep. by the Inspector of Police, Chennai City-I Detachment, Vigilance and Anti Corruption, Chennai High Court of Judicature at Madras
20-07-2020 Ashok Kumar Srivastava Versus Sahara Prime City Ltd & Others Rajasthan State Consumer Disputes Redressal Commission Jaipur
09-07-2020 M/s Kalyan Toll Infrastructure Ltd., Madhya Pradesh Versus Bilaspur Smart City Limited, Bilaspur (CG) & Others High Court of Chhattisgarh
03-07-2020 Antony Waste Handling Cell Ltd. & Another Versus Bhiwandi Nizampur City Municipal Corporation & Another High Court of Judicature at Bombay
16-06-2020 Mr.X Versus The Inspector of Police, Thilagar Thidal Police Station, Madurai City & Another Before the Madurai Bench of Madras High Court
12-06-2020 Ventura Textiles Ltd. Versus Commissioner of Income Tax-Mumbai City-11 High Court of Judicature at Bombay
03-06-2020 Entertainment City Ltd. Versus Aspek Media Private Ltd. High Court of Delhi
01-06-2020 Vasu Versus M/s. Shriram City Union Finance Ltd., Chennai High Court of Judicature at Madras
27-05-2020 The City of Tshwane Metropolitan Municipality & Another Versus Moipone Fleet (PTY) Ltd Supreme Court of Appeal of South Africa
27-05-2020 The City of Tshwane & Another Versus Moipone Fleet (Pty) Ltd Supreme Court of Appeal of South Africa
26-05-2020 Venbey Holdings Private Ltd. Versus The City Centre Point High Court of Judicature at Madras
26-05-2020 Management of Bokaro Steel Plant, A Unit of Steel Authority of India Ltd., (Sail) Bokaro Steel City, District Bokaro, Through Its Constituted Attorney, P.S. Dwivedi Versus Presiding Officer, Bokaro & Others High Court of Jharkhand
21-05-2020 Mohammed Mujeeb Versus State by Electronic City Ps, Rep. by State Public Prosecutor High Court of Karnataka
20-05-2020 Thi Lan Anh Tran Trading As Hanoi Vietnam Café Versus City Rail Link Limited Court of Appeal of New Zealand
13-05-2020 Maharashtra Kamgar Sanghatana Versus City Industrial Development Corporation & Others High Court of Judicature at Bombay
16-03-2020 Selvakumar Versus State represented by, The Deputy Superintendent of Police, Thoothukudi City, Thoothukudi South PS, Thoothukudi & Others Before the Madurai Bench of Madras High Court
13-03-2020 Rajesh T. Shah & Others Versus The Tax Recovery Officer City - II Mumbai & Others High Court of Judicature at Bombay
13-03-2020 G. Gopalakrishnan & Others Versus State rep by the Inspector of Police, City Crime Branch, Madurai Before the Madurai Bench of Madras High Court
12-03-2020 State of Uttar Pradesh Versus High Court of Judicature at Allahabad through Registrar General Allahabad, U.P. (In Re: Banners on Roadside in The City of Lucknow) Supreme Court of India



Directors
DIN Name Since
08384334 MANISH PARASHAR 11-03-2019
07136229 SOURABH ARZARE 25-03-2015

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