K R T SYSTEMS PRIVATE LIMITED

Activity: Trading in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U52392TN2002PTC048704 		ROC
RoC-Chennai 		Incorporation Date
03-04-2002
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
048704 		Registration Date
03-04-2002 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 3,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
NO.29, MAHALAKSHMI NAGAR,WEST TAMBARAM, CHENNAI-45. CHENNAI-45. Chennai TN 600045 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K R T SYSTEMS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 09-10-2021 20:15
24-09-2021 PERS Enterprises Private Limited, Represented by its Authorised Signatory B. Anandakrishnan Versus Aavanor Systems Private Limited, Represented by its Managing Director M. Vennimalai High Court of Judicature at Madras
17-08-2021 M/s. Delphi-TVS Diesel Systems Limited, Represented by its Authorized Signatory, Sriram Seshadri, Tamil Nadu Versus ITO (OSD) / Secretary Dispute Resolution Panel - 2, Bangalore & Others High Court of Judicature at Madras
13-08-2021 S. Deepika & Another Versus M/s. Arasan Vinayan Systems, Through its Managing Director, Tuticorin & Another Before the Madurai Bench of Madras High Court
08-07-2021 M/s. S.S. Medical Systems, Uttar Pradesh Versus Dr. Vineeta Kochar National Consumer Disputes Redressal Commission NCDRC
17-06-2021 M/s. Criticam Medical Systems, Rep. by its, Anil Chhugani, Pondicherry Versus Additional Deputy Commercial Tax Officer – I, Pondicherry High Court of Judicature at Madras
15-06-2021 M/s. Edserv Soft Systems Limited, Rep., by Managing Director, Gita, Kodambakkam Versus The Assistant Commissioner (CT), Saligramam Assessment Circle, Ashok Nagar High Court of Judicature at Madras
01-06-2021 Glocal Healthcare Systems Pvt. Ltd., Represented by its Authorised Representative, Gautam Chowdhury, Kolkata Versus Major Paresh Singhal(Retd), Kolkata & Others High Court of Karnataka
30-03-2021 M/s. Vanvita Imaging Systems Pvt. Ltd Versus Chief Regional Manager National Insurance Co Ltd. High Court of Kerala
26-03-2021 Employees State Insurance Corporation, Rep. by its Regional Director, Chennai Versus M/s. Broadline Computer Systems, Rep. by its General Manager G.M. Panchatcharam, Chennai High Court of Judicature at Madras
26-02-2021 Mahle Filter Systems India Ltd. (Formerly Purolator India Ltd.) Versus Himachal Pradesh Urban Development Authority (HIMUDA) & Others High Court of Himachal Pradesh
17-02-2021 Principal Commissioner of Income Tax, Chennai Versus M/s. SRM Systems & Software P. Ltd., Chennai High Court of Judicature at Madras
16-02-2021 M/s. Freight Systems (India ) Private Limited, Represented by its National Head - Finace & Accounts, P. Vijaya Kumar, Chennai Versus The Deputy Commissioner of Income Tax, Corporate Circle -II (1), Chennai & Another High Court of Judicature at Madras
15-02-2021 Hydro Electrical Systems, Represented by its Proprietor Asha Raghavan Versus Tamil Nadu Water Supply & Drainage Board (Twad) & Others Before the Madurai Bench of Madras High Court
25-01-2021 Knowledge Podium Systems Pvt. Ltd. Versus S.M. Professional Services Pvt. Ltd. High Court of Delhi
25-01-2021 Knowledge Podium Systems Pvt. Ltd. Versus S.M. Professional Services Pvt. Ltd. High Court of Delhi
21-01-2021 NETAFIM Ltd. [previously known as Netafim (A.C.S.) Ltd.] Versus Jain Irrigation Systems Limited, Jalgaon & Another Intellectual Property Appellate Board
19-01-2021 Commissioner of Income Tax, Chennai Versus M/s. S R A Systems Ltd. High Court of Judicature at Madras
15-01-2021 Pr Commissioner of Income Tax Bangalore Versus EDS Electronics Data Systems India Pvt. Ltd., Bangalore High Court of Karnataka
08-12-2020 Dominant Systems Private Limited Versus Surjeet Singh High Court of Delhi
23-10-2020 Beryl Selvamani & Others Versus M/s. St. John Freight Systems Limited Rep. by Resolution Professional/Liquidator R. Venkatakrishnan C-98 & Others Before the Madurai Bench of Madras High Court
12-10-2020 Kay Logistics Private Limited Rep by its Managing Director Mr. Karunendra Jasti, Secunderabad & Another Versus Suri Green Ventilation Systems Private Limited Represented by its Authorized Representative Mr. S.P.A. Raja Mohamed, Chennai High Court of Judicature at Madras
01-10-2020 Ucal Fuel Systems Limited, Rep. by Its Authorized Signatory, Sathya Ananth Versus Micro and Small Enterprises Facilitation Council, Industries Commissioner and Director of Industries and Commerce, Guindy & Another High Court of Judicature at Madras
28-08-2020 M/s Urban Systems Versus The Union of India Rep. By The Secretary To The Govt of India, Min of Finance, Deptt of Revenue Central Board of Indirect Taxes And Customs, North Block, New Delhi & Others High Court of Gauhati
17-08-2020 T. Nagaiah Versus M/s. Jain Irrigation Systems Pvt Ltd., Through Its Chief Executive Officer, Maharashtra & Others National Consumer Disputes Redressal Commission NCDRC
24-07-2020 M/s. LA Providence Systems, Chennai Rep by its Partner A. Jeyarakash Versus The Regional Provident Fund Commissioner-I Employees Provident Fund Organization, Chennai High Court of Judicature at Madras
08-07-2020 Velankani Information Systems Limited, Represented by its Manging Director, Kiron D. Shah Versus Secretary, Ministry of Home Affairs Government of India, New Delhi & Others High Court of Karnataka
17-06-2020 Commissioner of Customs, Cochin Versus Konkan Storage Systems Kochi Pvt. Ltd., South End Reclamation, Mastyapuri, Willingdon Island High Court of Kerala
09-06-2020 M/s. Shakthi Concrete Industrial Ltd., rep. by its Managing Director & Another Versus M/s. HBL Power Systems Ltd., rep. by its Principal Officer & Others High Court of for the State of Telangana
03-06-2020 Motherson Sume Systems Ltd. Versus Presiding Officer, Labour Court & Another High Court of Judicature at Allahabad
18-03-2020 M/s. Comstar Automative Technologies Private Ltd., (Formerly known as Visteon Powertrain Control Systems India Private Limited) Keelakaranai Village, Malrosapuram Post, Maraimalai Nagar, Chengalpattu District V/S The Deputy Commissioner of Income Tax Company Circle - I (3), Chennai High Court of Judicature at Madras
17-03-2020 M/s. Asva Power Systems India Pvt. Ltd. Versus Commissioner, Directorate of Logistics & Another Supreme Court of India
13-03-2020 M/s. Inno-Tech Electronics Systems, Rep. by it's Proprietor – M. Ravichandran Versus The Commercial Tax Officer, Mylapore Assessment Circle, Chennai & Another High Court of Judicature at Madras
10-03-2020 Karnataka Vidyuth Karkhane Limited V/S Gemini Power Systems High Court Of Karnataka At Bengaluru
04-03-2020 In The Matter of: T. Johnson, of St. John Freight Systems Limited (Company under Insolvency) Majority Shareholder & Managing Director (Suspended) Versus St. John Freight Systems Limited Through R. Venkatakrishnan (Resolution Professional of St.John Freight Systems Limited) Partner of RVKS & Associates, Chartered Accountants, R.A. Puram, Chennai & Others National Company Law Appellate Tribunal
03-03-2020 M/s. Vedavaag Systems Ltd. & Another Versus Ricoh India Ltd. High Court of Delhi
20-02-2020 The Commissioner of Income Tax Chennai Versus M/s. Zylog Systems Limited, Chennai High Court of Judicature at Madras
17-02-2020 M/s. Ram E & I Systems Private Limited, Represented by its authorized signatory, R. Sivakumar, Chennai Versus State Tax Officer, Alwarpet Assessment Circle, Chennai High Court of Judicature at Madras
17-02-2020 Indo Lloyd Freight Systems Pvt. Ltd., Chennai, Represented by its Director, Sudarshan K. Aithal Versus Income Tax Officer, Nungambakkam, Chennai High Court of Judicature at Madras
14-02-2020 TEK Systems Global Services Pvt. Ltd. Versus Naveen Kumar Mamidala High Court of for the State of Telangana
03-02-2020 Maximus ARC Ltd. V/S IDS Business Systems Private Limited and Others. Debts Recovery Tribunal Hyderabad
29-01-2020 SBEC Systems (India) Ltd., New Delhi & Others Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
27-01-2020 Proteck Circuit & Systems (P) Ltd., Represented by its Manager (Accounts & Finance), Jude Christopher, Shollinganallur Versus The Assistant Commissioner (CT), Thiruvanmiyur Assessment Circle High Court of Judicature at Madras
13-01-2020 Visteon Automotive Systems Pvt. Ltd., Represented by its Deputy General Manager (Indirect Taxation), T.A. Bhaskaran, Guindy, Chennai Versus The Deputy Commissioner (CT) – IV (FAC), Large Taxpayers Unit, Egmore, Chennai High Court of Judicature at Madras
09-01-2020 Greenesol Power Systems Pvt. Ltd V/S C.C.E., Bangalore-II Customs Excise Service Tax Appellate Tribunal Regional Bench Bangalore
09-01-2020 Ajay Kumar Bishnoi, Former Managing Director, M/s. Tecpro Systems Ltd. Versus M/s. Tap Engineering, Rep. by Jawahar High Court of Judicature at Madras
07-01-2020 Raj Systems Pvt. Ltd. & Others Versus Mahanagar Co-op. Bank Ltd. & Others High Court of Judicature at Bombay
07-01-2020 Raj Systems Pvt. Ltd. and Others V/S Mahanagar Co-op. Bank Ltd. and Others. High Court of Judicature at Bombay
03-01-2020 Pacific Pipe Systems Pvt. Ltd. and Others. V/S Bank of India and Others. Debts Recovery Tribunal Ahmedabad
04-12-2019 M/s. Oriental Insurance Co. Ltd., Rep. By its Regional Manager, Chennai Versus M/s. Monotech Systems Ltd., Rep. By its Managing Director, Chennai High Court of Judicature at Madras
22-11-2019 BGR Energy Systems Limited, Represented by its Assistant Vice President Accounts, Chennai Versus The Additional Commissioner of GST & Central Excise, Office of the Principal Commissioner of CGST & Central Excise, Nungambakkam, Chennai & Another High Court of Judicature at Madras
21-11-2019 Strides Air Systems (P) Ltd., Rep. by its Director D. Anil Prabhu, Thiruvallur Versus The Authorised Officer, The State Bank of India, Stressed Assets Recovery Branch, Chennai & Others High Court of Judicature at Madras
26-09-2019 M/s. Thiru Rani Logistics Private Limited represented by C. Karthikeyan Versus M/s. Toshiba JSW Power Systems Private Limited, Chennai High Court of Judicature at Madras
25-09-2019 Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II High Court of for the State of Telangana
18-09-2019 M/s. Hanon Automative Systems India Private Limited, Chengalpattu, Rep. by its Manager - Finance Versus The Presiding Officer, Principal Labour Court, Chennai & Others High Court of Judicature at Madras
11-09-2019 Ankur Aeron Versus M/s. Nea-Asp Newzen Systems & Another National Consumer Disputes Redressal Commission NCDRC
28-08-2019 Suhas Janardan Chavan Proprietor of M/s. Suhas Hydro Systems & Others Versus Rajesh Housing Pvt. Ltd. & Others High Court of Judicature at Bombay
22-08-2019 Electronics & Controls Power Systems Private Limited, Rep. herein by its Managing Director, Rajaram Ramamurthy Versus WeP Peripherals Limited, Rep. herein by its Magaing Director, Ram Agarwal High Court of Karnataka
11-07-2019 Trackon Couriers Pvt. Ltd. Versus Surgitech Systems National Consumer Disputes Redressal Commission NCDRC
10-07-2019 Shristi Communication Network Versus Technobile Systems Pvt. Ltd. & Another High Court of Delhi
18-06-2019 The Principal General Manager (Telecom), Bharat Sanchar Nigam Limited, Tiruchirapalli & Another Versus India com limited formerly known as Sesa Seat Information Systems Ltd, Pune & Others High Court of Judicature at Madras
01-06-2019 Bharat Bhogilal Patel Versus Leitz Tooling Systems India Private Limited High Court of Judicature at Bombay
23-04-2019 M/s. Zylog Systems Limited Versus The Income Tax Officer High Court of Judicature at Madras
16-04-2019 M/s. Southern Cogen Systems Private Limited, Vellachery, Rep. by its Director B.S. Adisesh Versus M/s. Sree Venkateswara Engineering Corporation, Coimbatore, Rep. by its Managing Director, C.N. Sathyamurthy & Another High Court of Judicature at Madras
29-03-2019 Ulo Systems LLC, Noida Versus DCIT (International Taxation) Income Tax Appellate Tribunal Delhi
19-03-2019 CE Info Systems Pvt. Ltd. & Another Versus Gas Authority of India Ltd. High Court of Delhi
14-03-2019 M/s. Hanon Automotive Systems India Private Limited, (Previously known as M/s. Visteon Automotive Systems India Private Limited) Represented by its Authorised Signatory, B. Swaminathan Versus The Deputy Commissioner of Income Tax, Chennai & Another High Court of Judicature at Madras
28-02-2019 M/s. Freight Systems (India) Private Limited, Represented by its National Head - Finance & Accounts, P. Vijayakumar, Guindy Versus The Commissioner of Central Goods and Service Tax and Central Excise - Audit II Commissionerate, Chennai High Court of Judicature at Madras
20-02-2019 Kent RO Systems Ltd & Another Versus Naveen Mahajan & Another High Court of Delhi
15-02-2019 Principal Commissioner of Income Tax Versus Comverse Network Systems India Pvt. Ltd. Supreme Court of India
22-01-2019 M/s. Rane NSK Steering Systems (P) Ltd., Rep.by V. Sethuraman Versus The Assistant Commissioner of Central Excise (Now the Assistant Commissioner of CT & CE), Rajakilapakkam & Another High Court of Judicature at Madras
17-01-2019 Uber India Systems Pvt Ltd. Versus Joint Commissioner of Income Tax, (TDS), Range-2(3) & Others High Court of Judicature at Bombay
10-01-2019 ICS Systems Private Limited Versus Commissioner of Income Tax High Court of Delhi
04-01-2019 Commissioner of Income Tax, Chennai Versus Rane TRW Steering Systems Ltd. High Court of Judicature at Madras
03-12-2018 Principal Commissioner of Income Tax - 3 Versus M/s. E Smart Systems Pvt. Ltd. Supreme Court of India
03-12-2018 Principal Commissioner of Income Tax - 3 Versus M/s. E Smart Systems Pvt. Ltd. Supreme Court of India
26-10-2018 Commissioner of Income Tax Chennai III, Chennai Versus S.R.A. Systems Ltd. High Court of Judicature at Madras
16-10-2018 Deputy Commissioner of Income Tax Versus Chetas Control Systems Pvt Ltd Income Tax Appellate Tribunal Pune
27-09-2018 Rochem Separation Systems India Pvt. Ltd. Versus Union of India High Court of Judicature at Bombay
19-09-2018 Rani Suri V/S Swarantech Information Systems Pvt. Ltd. High Court of Delhi
19-09-2018 Zest Systems Pvt. Ltd V/S Center for Vocational and Entrepreneurship Studies and Others. High Court of Delhi
31-08-2018 M/s. Motherson Sumi Systems Ltd Versus Dcit, New Delhi Income Tax Appellate Tribunal Delhi
21-08-2018 M/s. Venktesh Irrigation Systems (P) Ltd. Versus The State of M.P. & Others High Court of Madhya Pradesh
20-07-2018 Sukam Power Systems Ltd V/S C.C.E., Delhi-III Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
18-07-2018 Mak Control & Systems (P) Ltd V/S Commissioner of Central Excise & ST Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
17-07-2018 One Mobikwik Systems Private Limited Versus Vipul Sharma & Others Union Territory Consumer Disputes Redressal Commission UT Chandigarh
17-07-2018 Tiebeam Technologies India Private Limited, (formerly Solix Systems Private Limited), Represented by its Director Prmelatha Gundavelli Versus The State of Telangana, represented by its Secretary, Revenue Department, Secretariat & Others In the High Court of Judicature at Hyderabad
16-07-2018 In Re : R. Systems International Limited National Company Law Appellate Tribunal
05-07-2018 M/s. BGR Energy Systems Limited, Andhra Pradesh, India, Chennai Versus P.S. Techcom Pvt. Ltd., (Division Vecaun Projects), Bangalore High Court of Judicature at Madras
05-07-2018 HBL Power Systems Ltd V/S CC, Visakhapatnam Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
02-07-2018 Pr. Commissioner of Income Tax & Another Versus Sunquest Information Systems (India) Private Limited High Court of Karnataka
21-06-2018 Yapp India Automotive Systems Pvt. Ltd. Versus CCE & ST, Pune I Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
21-06-2018 Yapp India Automotive Systems Pvt. Ltd V/S CCE & ST, Pune I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
20-06-2018 Acmefil Engineering Systems Pvt. Ltd. and Others V/S CCE-Ahmedabad-I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
31-05-2018 Knowledge Infrastructure Systems Private Limited and Others VS Additional Director General, Directorate of Revenue Intelligence, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
24-04-2018 Commissioner of Income Tax-VI Versus Virtual Soft Systems Ltd. Supreme Court of India
11-04-2018 Hanon Climate Systems India (P) Ltd V/S CCE & ST, Alwar Customs Excise Service Tax Appellate Tribunal New Delhi
10-04-2018 Viralimalai Rane TRW Steering Systems Private Limited, Pudukottai District Versus The Government of Tamil Nadu, Chennai & Another High Court of Judicature at Madras
02-04-2018 Quick Systems & Others Versus Commissioner of Customs (Airport & Aircargo) Chennai Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-03-2018 M/s. Herodex Power Systems Pvt.Ltd., Rep. by its Managing Director & Authorised Singatory, A. Vijayasenthilkumar & Another Versus The Chief Engineer/Civil/Transmission, TANTRANSCO, Chennai & Others High Court of Judicature at Madras
15-03-2018 DCS Ltd. (Formerly Delta Construction Systems Ltd.) Versus Ircon International Ltd. High Court of Delhi



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