K R G HOTELS LIMITED

Activity: Trading in Andhra Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U55101AP1988PLC008388 		ROC
RoC-Vijayawada 		Incorporation Date
10-03-1988
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
008388 		Registration Date
10-03-1988 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 165,00,000
Paid Up Capital
Rs. 62,00,000



Contact Information
E-Mail Address
hotelbhimas@gmail.com
Registered Address
NO.42, G.CAR STREET, A.P TIRUPATHI AP 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K R G HOTELS LIMITED

Last Checked Past / Closed Litigation On 01-06-2022 14:16
22-04-2022 Vistrat Real Estates Private Limited Versus Asian Hotels North Ltd. High Court of Delhi
21-02-2022 Greesh Kumar Bansal & Another Versus Asian Hotels (North) Limited High Court of Delhi
09-02-2022 APA Hotels Pvt. Limited, Represented by its Director Finance, M. Prabhakaran Versus The Tamil Nadu Generation and Distribution Corporation Ltd. (TANGEDCO), Rep. By its Chairman & Managing Director, Chennai & Others High Court of Judicature at Madras
31-01-2022 Sarovar Hotels Private Limited Represented by C.K. Cherian Director & Another Versus State of Kerala Represented by Public Prosecutor & Another High Court of Kerala
17-01-2022 M/s. YKM Entertainment & Hotels Private Limited & Others Versus State Bank of India, Rep. by its Deputy General Manager & Another High Court of for the State of Telangana
03-12-2021 M/s. Meritas Hotels Pvt. Ltd. Versus The State of Maharashtra through the Government Pleader, High Court, Mumbai & Others High Court of Judicature at Bombay
26-10-2021 Balakrishna Raja, Authorised Signatory BKR Hotels & Resorts Pvt. Ltd. & Adhiparasakthi Promoters & Property Developers, Chennai Versus S. Peter High Court of Judicature at Madras
20-10-2021 M/s. Ceebros Hotels Pvt.Ltd., Rep. by its Authorized Signatory/GM, R.V. Sundar Versus The State of Tamilnadu, Rep. by its Secretary, Commercial Taxes / Registration, Fort St.George, Chennai & Others High Court of Judicature at Madras
07-10-2021 M/s. Rajam Hotels P.Ltd., Rep. by its authorized signatory Mr. J. Joseph, Kodambakkam Versus The State of Tamil Nadu, Rep.by its Secretary, Chennai & Others High Court of Judicature at Madras
06-10-2021 Pandyan Hotels Limited, Represented by its Managing Director, Dr. G. Vasudevan Versus Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), Represented by its Chairman and Managing Director, Chennai & Another Before the Madurai Bench of Madras High Court
28-09-2021 M/s. Nitesh Residency Hotels Private Limited, Represented by its Managing Director, Bengaluru Versus The Archdiocese of Bangalore, Represented by the Archbishop of Bangalore High Court of Karnataka
23-09-2021 M/s. Karismaa Foundations Pvt. Ltd., Rep. by its Director, C. Rajesh Versus M/s. Olympia Tech Park (Chennai) Pvt. Ltd., (Respondent is substituted in place of M/s. Olympia Infratech Pvt. Ltd. M/s. Opaline Hotels Pvt. Ltd. based on the memo filed) High Court of Judicature at Madras
15-09-2021 Alok Kumar Lodha Versus Asian Hotels (North) Ltd., High Court of Delhi
15-09-2021 M/S. Nirvana Woods & Hotels Private Limited Versus State of Himachal Pradesh & Others High Court of Himachal Pradesh
27-08-2021 Narangs International Hotels Private Limited Versus Delhi International Airport Limited High Court of Delhi
13-08-2021 M/s. CAG Hotels Private Limited, Rep.by its Managing Director, S.R. Palanisamy Versus The Commissioner, Coimbatore City Municipal Corporation, Coimbatore High Court of Judicature at Madras
13-08-2021 Arunachalam Hotels Pvt. Ltd. Versus Tirumala Tirupathi Devastanams High Court of Andhra Pradesh
30-07-2021 EIH Limited, an existing company incorporated within the meaning of the Companies Act, 1956 and having its registered office at No.4, Calcutta & Another Versus Balaji Hotels and Enterprises Limited, a Company incorporated under the Companies Act;1956 and havings its registered office at 365 (old No.267), Chennai & Others High Court of Judicature at Madras
27-07-2021 APA HOTELS PVT LTD., Represented by its Group Finance Controller, S. Prabakaran Versus The State of Tamil Nadu, Represented by its Secretary, Home (Transport) Department, Chennai & Others High Court of Judicature at Madras
06-07-2021 T.M. Hotels Private Limited, Rep. by its Managing Director T. Murugesan Versus The Additional Commissioner of Central Excise, Office of the Commissioner of Central Excise High Court of Judicature at Madras
30-06-2021 The Secretary Tourism, Government of Goa, Secretariat Department of Tourism, Porvorim-Goa Versus The Indian Hotels Company Limited & Others In the High Court of Bombay at Goa
05-05-2021 Ramasamy Palaniappan Versus Radhakrishnan Dharmarajan, Resolution Professional M/s Appu Hotels Ltd., Chennai & Others National Company Law Appellate Tribunal
30-04-2021 K.N. Rajakumar, Suspended Director, Aruna Hotels Ltd., Chennai Versus V. Nagarajan, Resolution Professional, M/s. Aruna Hotels Limited, Chennai & Others National Company Law Appellate Tribunal
30-04-2021 Siddhivinayak Realties Pvt. Ltd. Versus V. Hotels Limited & Others High Court of Judicature at Bombay
09-03-2021 M/s. Cross Country Hotels Ltd. & Another Versus Bhupinder Kumar Malhotra & Others In the High Court of Bombay at Goa
03-03-2021 N. Subramanian Versus M/s. Aruna Hotels Ltd. & Another Supreme Court of India
03-03-2021 N. Subramanian Versus M/s. Aruna Hotels Ltd. & Another Supreme Court of India
03-03-2021 N. Subramanian Versus M/s. Aruna Hotels Ltd. & Another Supreme Court of India
24-02-2021 M/s. Sampark Hotels (P) Ltd., New Delhi Versus DCIT, Circle 7, New Delhi Income Tax Appellate Tribunal Delhi
23-02-2021 Le Waterina Resorts & Hotels Ltd., Kancepuram Dist Versus Securities & Exchange Board of India SEBI Bhawan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
23-02-2021 Cambay Sez Hotels Pvt. Ltd. Versus Board of Approval for Special Economic Zone High Court of Gujarat At Ahmedabad
16-02-2021 ACIT, New Delhi Versus ELEL Hotels & Investment Ltd., New Delhi Income Tax Appellate Tribunal Delhi
15-02-2021 M/s. RAS Adyar Hotels Pvt. Ltd. Rep. by its Chairman & Managing Director, Chennai Versus Deputy Commissioner of Income Tax, Corporate Circle - 5(1) Chennai, Chennai High Court of Judicature at Madras
10-02-2021 Le Waterina Resorts & Hotels Limited Versus Securities & Exchange Board of India SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
09-02-2021 OYO Hotels & Homes Pvt. Ltd. Versus Rajan Tewari & Another High Court of Delhi
05-02-2021 Seven Eleven Hotels Pvt. Ltd. & Others Versus The State of Maharashtra & Others Supreme Court of India
30-12-2020 M/s. Sarmani Hotels Pvt. Ltd., Rep. by its Managing Director, B.R. Ramakrishna Achar Versus B.S. Venkataramana Thantry High Court of Judicature at Madras
24-12-2020 Alok Kumar Lodha & Another Versus Asian Hotels (North) Limited & Another High Court of Delhi
14-12-2020 Fawzunissa Versus The Indian Hotels Co., Ltd., Represented by its Managing Director, Mumbai & Another High Court of Judicature at Madras
14-12-2020 Fawzunissa Versus The Indian Hotels Co., Ltd., Represented by its Managing Director, Mumbai & Another High Court of Judicature at Madras
19-11-2020 Brilltech Engineers Private Limited Versus Darrameks Hotels Developers Private Limited High Court of Delhi
06-11-2020 Anjana Hotels, Rep. by its Proprietor S. Rajapadmanaban & Others Versus The Commissioner of Prohibition & Excise, Chennai Before the Madurai Bench of Madras High Court
03-11-2020 Royal Orchid Associated Hotels Private Limited Versus Kesho Lal Goyal High Court of Delhi
03-11-2020 Pearl Hospitality & Events Pvt. Ltd. Versus OYO Hotels And Homes Pvt. Ltd. High Court of Delhi
13-10-2020 Royal Orchid Hotels Limited Versus Rock Reality Private Limited High Court of Karnataka
13-10-2020 Royal Orchid Hotels Limited, Represented herein by its Authorized Representative Amit Jaiswal, Bengaluru Versus Rock Reality Private Limited, Represented by One of its Directors LMR. Antony Paul, Pune High Court of Karnataka
25-08-2020 The Deputy General Manager, Small Industries Development Bank of India, Coimbatore & Another Versus M/s. Annamalai Hotels (Pvt.) Ltd., Rep.by its Managing Director, P. Velusamy, Coimbatore High Court of Judicature at Madras
10-06-2020 Blue Coast Infrastructure Development Pvt. Ltd. Versus Blue Coast Hotels Ltd. & Another High Court of Delhi
05-05-2020 In the matter of: M/s. Malabar Hotels Private Limited & Another National Company Law Tribunal Chennai
18-03-2020 Gwalior Hotels Pvt Ltd. Versus Union of India & Another High Court of Madhya Pradesh Bench at Gwailor
09-03-2020 Bharat Hotels Limited Versus State of Goa In the High Court of Bombay at Goa
25-02-2020 Amutha & Another Versus Thalappakatti Hotels Pvt. Ltd., Chennai & Another High Court of Judicature at Madras
25-02-2020 Amutha & Another Versus Thalappakatti Hotels Pvt. Ltd., Chennai & Another High Court of Judicature at Madras
19-02-2020 Edelweiss Asset Reconstruction, Represented by its Authorized Signatory, Mumbai V/S Empee Hotels Limited, Represented by its Executive Director, Chennai & Another High Court of Judicature at Madras
11-02-2020 Club India Resorts & Metro Hotels Private Limited, Rep. by its Director, Bodhee Satvikanath Raju Versus The Superintendent of Police, Dindigul & Others Before the Madurai Bench of Madras High Court
28-01-2020 Bhanumati Jaisukhbhai Bhuta & Another Versus Ivory Properties & Hotels Private Limited & Another High Court of Judicature at Bombay
13-01-2020 Vikramjit Singh Oberoi, Managing Director, EIH Associated Hotels Limited & Others Versus The Registrar of Companies, Tamil Nadu High Court of Judicature at Madras
02-01-2020 Palladian Hotels Private Limited Versus Hotel Horizon Private Limited High Court of Judicature at Bombay
19-12-2019 Sri Ramani Resorts & Hotels Pvt. Ltd., rep by its Managing Director Sri Ramani Residency, Alwarpet Versus State Bank of India, (Earlier State Bank of Travancore) rep by its Authorized Officer and Assistant General Manager, Stressed Assets Management Branch, Egmore High Court of Judicature at Madras
18-12-2019 Alchemist Asset Reconstruction Company Limited Versus Sima Hotels & Resorts Limited National Company Law Appellate Tribunal
17-12-2019 Manoramya Resorts & Hotels Pvt. Ltd. Versus Tinaben Behram Mehta High Court of Gujarat At Ahmedabad
11-12-2019 V. Hotels Ltd Versus Asset Reconstruction Co. (India) Ltd National Company Law Appellate Tribunal
11-11-2019 M/s. Boutique Hotels (India) Pvt Ltd. Versus State of Rajasthan, Through The Chief Secretary Government of Rajasthan High Court of Rajasthan Jaipur Bench
11-10-2019 M/s. Saptarishi Hotels Pvt. Ltd. & Another Versus National Institute of Tourism & Hospitality Management (NITHM) High Court of for the State of Telangana
24-09-2019 Fusion Foods & Hotels Pvt Ltd. Versus Union of India High Court of Andhra Pradesh
13-09-2019 Amit Kumar Dutta Versus The Taj Hotels Resorts & Palaces, The Indian Hotels Co. Pvt. Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
02-08-2019 Parameshwari Devi Versus Oriental Hotels Ltd., Owning Taj Coromandel Hotel, Represented by Direcotr (Operates) cum G.M., Chennai High Court of Judicature at Madras
29-07-2019 M/s. Arasa Hotels Pvt. Ltd. Versus The State of Maharashtra & Another High Court of Judicature at Bombay
16-07-2019 Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others High Court of for the State of Telangana
16-07-2019 Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others High Court of for the State of Telangana
02-07-2019 Datta Nagari Sahakari Patsanstha Maryadeet (Chinchwad) & Others Versus Tanwani Hotels Pvt. Ltd., Through his Director Amar Ramesh Tanwani & Others High Court of Judicature at Bombay
24-06-2019 Advani Hotels & Resorts India Ltd. & Another Versus The State of Goa, through its Chief Secretary, Secretariat & Another In the High Court of Bombay at Goa
19-06-2019 M/s. Jalan Intercontinental Hotels & Another Versus Kolkata Metropolitan Development Authority & Others High Court of Judicature at Calcutta
01-05-2019 In the application of V Hotels Limited Versus In the matter of Asset Reconstruction Company (India) Limited National Company Law Tribunal Mumbai
26-04-2019 Heartcup Coffee Avasi Hotels, rep. by its Director & Authorized Signatory M. Pavan Kumar Versus State of Telangana rep. by Principal Secretary, Municipal Administration & Urban Development Department & Another High Court of for the State of Telangana
12-04-2019 M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali High Court of Judicature at Madras
12-04-2019 M/s. BMD Hotels & Resorts Pvt. Ltd. Rep. By its Managing Director Nirmala Devi & Others Versus P. Murali High Court of Judicature at Madras
13-03-2019 Swagath Hotels Private Limited., rep. by Managing Director, M. Kishore Reddy Versus M/s. Hotel Swagath rep. by its Partner D. Ravinder High Court of for the State of Telangana
13-03-2019 Vikram Jairath & Another Versus Middleton Hotels Private Limited & Others High Court of Judicature at Calcutta
13-03-2019 Swagath Hotels Private Limited., rep. by Managing Director, M. Kishore Reddy Versus M/s. Hotel Swagath rep. by its Partner D. Ravinder High Court of for the State of Telangana
08-03-2019 Consolidated Construction Consortium Limited Versus Blue Horizon Hotels Private Limited High Court of Karnataka
07-03-2019 Damont Developers Pvt. Ltd. Through Its Authorised Signatory Versus Brys Hotels Pvt. Ltd. High Court of Delhi
26-02-2019 Sarla Tantia Versus Ramaanil Hotels & Resorts Pvt. Ltd. National Company Law Appellate Tribunal
18-02-2019 Pr. Commissioner of Income Tax Versus M/s. Lemon Tree Hotels Pvt. Ltd. Supreme Court of India
08-02-2019 Oriental Insurance Co. Ltd. & Others Versus ELEL Hotels and Investments Ltd. Supreme Court of India
29-01-2019 Dunlop India Ltd. Versus Bhartiya Hotels Pvt. Ltd. & Another High Court of Judicature at Calcutta
08-01-2019 Hotel Corporation of India Ltd. Versus BD & P Hotels (India) Pvt. Ltd. High Court of Judicature at Bombay
07-01-2019 Sunair Hotels Ltd. Versus Union of India & Another High Court of Delhi
07-01-2019 Vedic Resorts & Hotels Pvt. Ltd. Versus National Insurance Company Ltd. National Consumer Disputes Redressal Commission NCDRC
22-11-2018 M/s. Deccan Fun Island & Hotels Ltd., by its Director, H. Anraj Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Land & Revenue Department, Chennai High Court of Judicature at Madras
20-11-2018 Regania Hotels & Resorts P. Ltd. Versus Delhi Tourism & Transportation Development Corporation High Court of Delhi
01-10-2018 M/s. Novex Communications Pvt. Ltd., Represented by its local filed supervisor, Rokesh Parthiban Versus Radha Regent Hotels Private Limited, Represented by its Chairman & Managing Director, R. Srinivasan & Another High Court of Judicature at Madras
27-09-2018 Ferani Hotels Pvt. Ltd. Versus The State Information Commissioner Greater Mumbai & Others Supreme Court of India
27-09-2018 M/s. Golden Jubilee Hotels Limited & Another Versus M/s. EIH Ltd. & Another In the High Court of Judicature at Hyderabad
06-09-2018 Kerala Bar Hotels Association, Kochi, Represented by Its General Secretary Versus The District Registrar (General), Kottayam High Court of Kerala
06-09-2018 Commissioner of Income Tax Del Versus Bharat Hotels Ltd. High Court of Delhi
31-08-2018 Arka Hotels Private Limited Versus Asst Commissioner of Income Tax Income Tax Appellate Tribunal Hyderabad
23-08-2018 M/s. Lake Plaza Hotels Ltd., Rep. by its Managing Director Versus M/s. Sri Vamsi Krishna Constructions, Rep. by its Managing Partner G. Venkateswara Rao In the High Court of Judicature at Hyderabad
13-08-2018 The Acit, Cen-Circle-1 Versus M/s. Kanjirapally Hotels, Kottayam Income Tax Appellate Tribunal Cochin
10-08-2018 Aude Priya Donatelle Versus Neemrana Hotels Pvt Ltd. & Others National Company Law Appellate Tribunal



Directors
DIN Name Since
02757246 KUMARAPURAM GOPAL IYER HARI HARAN 11-12-2002
02770361 KUMARAPURAM GOPAL RANGANATHAN 10-03-1988
01949299 KUMARAPURAM GOPAL BALASUBRAMANIAM 10-03-1988
02757251 KUMARAPURAM GOPAL GANESH 10-03-1988

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