Some PAST Judgements / Case Laws similar to K P INDIA COMMERCE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 05-04-2021 10:40
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03-03-2021 |
M/s. Rain CII Carbon (Vizag) Limited, Rep., by its Authorized Signatory, V.P. Srikanth Versus Union of India (Through the Secretary) Ministry of Commerce and Industry, Government of India & Others |
High Court of Andhra Pradesh |
10-02-2021 |
The State of Karnataka, Rep. by The Secretary to Govt. Department of Industries & Commerce, Bangalore Versus Workmen of Mysore Lamp Works Ltd., Represented by the Mysore Lamp Staff & Employees Union (Regd.), Rep. by its President, Bangalore & Another |
High Court of Karnataka |
29-01-2021 |
M/s. SNA Stone Crusher Pvt. Ltd., Represented By It's Proprietor, S.N. Ananda Murthy, Bengaluru Versus The State Government of Karnataka Department of Commerce & Industries (MSME & MINES), Represented by it's Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
19-01-2021 |
M/s. L & T Hydrocarbon Engineering Limited, Represented by its Head-Finance & Accounts, P. Ganesan Versus Union of India, Department of Commerce, Ministry of Commerce & Industry & Others |
High Court of Judicature at Madras |
14-01-2021 |
JIS International Exports Pvt. Ltd., Represented by Managing Director, Dominic Sebastian Versus State of Kerala, Represented by Secretary to Industries & Commerce, Thiruvananthapuram & Others |
High Court of Kerala |
06-01-2021 |
Tamil Nadu Cashew Processors & Exporters Associated represented by its Secretary, M. Ramakrishnan Versus Union of India, Ministry of Commerce and Industry, Represented by its Secretary, New Delhi & Others |
High Court of Judicature at Madras |
05-01-2021 |
G.N. Chandrabalan, President, Chambers of Commerce and Theppa Committee, Thiruvarur Versus The Commissioner, Mannargudi Municipality, Thiruvarur |
High Court of Judicature at Madras |
04-01-2021 |
Modern Medical Institute Society Lalpur Through Its Present President Namely Shri Suresh Goel, Chhattisgarh & Others Versus State of Chhattisgarh Through Principal Secretary, Commerce And Industries Department, Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
14-12-2020 |
S. Mehaboobjohn Versus The Secretary to Government Department of Industries and Commerce, Government of Tamil Nadu, Chennai & Others |
Before the Madurai Bench of Madras High Court |
10-12-2020 |
Oriental Bank of Commerce, Mall Patiala Versus Mandhir Singh Anand |
National Consumer Disputes Redressal Commission NCDRC |
09-12-2020 |
M/s. Chaithanya Geo Surveys, Represented by its Managing Partner, Kali Prasad SB Versus State of Karnataka, Department of Commerce & Industries, (Mines, SSI & Textiles), Represented by its Secretary & Others |
High Court of Karnataka |
15-10-2020 |
M/s. Harihar Collections & Another Versus Union of India through the Secretary, Ministry of Commerce & Others |
High Court of Judicature at Bombay |
07-10-2020 |
M/s. Sri Amman Chemicals, Karur Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority Ministry of Commerce & Industry Department of Industrial Policy & Promotion Udyog Bhawan, New Delhi & Others |
High Court of Judicature at Madras |
01-10-2020 |
Bhilai Steel Plant Steel Authority of India Limited Through Its Chief Executive Officer, Chhattisgarh & Another Versus International Commerce Limited Through Its Managing Director Mr. Shri Kumar Lakhotiya, Chhattisgarh |
High Court of Chhattisgarh |
02-09-2020 |
M/s. Simplex Infrastructures Ltd., (Formerly Simplex Concrete Piles (India) Ltd.,), Rep. by its Authorised Signatory, Sandip Baran Das Versus The Union of India, Through Secretary, Ministry of Commerce, New Delhi & Others |
High Court of Judicature at Madras |
17-08-2020 |
K. Srinivas Murthy Versus State of Karnataka, Department of Commerce & Industries & Others |
High Court of Karnataka |
06-08-2020 |
Dinesh Shetty & Another Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
04-08-2020 |
R.V. Granites, rep. by its Managing Partner S. Padmavathi Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines.II) Department Amaravati & Others |
High Court of Andhra Pradesh |
28-07-2020 |
NSL Sugars Limited, Rep. by its Assistant General Manager (Liason) H.V. Amarnath Versus State of Karnataka, Rep. by its Secretary (Sugar) Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
16-07-2020 |
N.M. Chandrashekar Versus The State of Karnataka, by its Secretary Department of Commerce & Industries, Bangalore & Others |
High Court of Karnataka |
14-07-2020 |
M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
09-07-2020 |
M/s. Durga Fabrication Works, Represented by its Proprietor, Prakash Ramu Rathod Versus The State of Karnataka, Represented By Its Secretary, Department of Industries & Commerce, Bengaluru & Others |
High Court of Karnataka |
30-06-2020 |
The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others |
High Court of Judicature at Calcutta |
01-06-2020 |
Khaleed Pasha & Others Versus State of Karnataka, Represented by its Secretary Department of Commerce & Industries (MSME, Mines & Textile), Bangalore & Others |
High Court of Karnataka |
22-05-2020 |
Union of India, Ministry of Corporate Affairs, New Delhi Versus Oriental Bank of Commerce, Gurgaon |
National Company Law Appellate Tribunal |
05-05-2020 |
Mohamed Tanveer Versus The State of Karnataka by Addl. Chief Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
01-05-2020 |
Shri Ram College of Commerce Versus Sahil & Others |
High Court of Delhi |
19-03-2020 |
Oriental Bank of Commerce Versus Naveen Electrical & Others |
Debts Recovery Appellate Tribunal at Allahabad |
10-03-2020 |
National Company, Represented by its Managing Director, Dr. Arun A Raja Versus Joint Chief Controller of Explosives Ministry of Commerce and Industry, Petroleum & Explosives Safety Organization (PESO), (Formerly Department of Explosives), Egmore, Chennai & Others |
High Court of Judicature at Madras |
09-03-2020 |
B. Sumitha Versus Union of India, rep. by its Secretary, Department of Industries & Commerce, Chief Secretariat, Puducherry & Another |
High Court of Judicature at Madras |
17-02-2020 |
Union of India, Represented by The Secretary to Government, M/o.Commerce & Industry, Department of Industrial Policy and Promotion, Udyog Bhavan, New Delhi & Others Versus Rema Srinivasan Iyengar, Assistant Registrar of Trade Marks & GI, Chennai & Others |
High Court of Judicature at Madras |
14-02-2020 |
The Superintending Engineer, General Construction, TANTRANSCO Ltd., Tatabad, Coimbatore & Another Versus Micro Small Enterprises Facilitation Council and Director of Industries and Commerce, Represented by its Chairman, Guindy & Others |
High Court of Judicature at Madras |
05-02-2020 |
P. Krishnan Versus The Deputy Director of Industries and Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others |
High Court of Judicature at Madras |
05-02-2020 |
D. Vasantha Versus The State of Karnataka, Represented by its Secretary Commerce & Industries Department (MSME & Mines), Bengaluru & Others |
High Court of Karnataka |
05-02-2020 |
B.H. Srinivasa Murthy Versus State of Karnataka, Represented by its Principal Secretary, Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
31-01-2020 |
Sanjay Vithal Das Sampat Versus Government of India, Ministry of Commerce & Industry, Central Secretariat, New Delhi, Represented by Its Secretary & Others |
High Court of Kerala |
29-01-2020 |
Bhuma Infrastructure Pvt. Ltd. V/S Oriental Bank of Commerce |
Debts Recovery Tribunal Hyderabad |
03-01-2020 |
Oriental Bank of Commerce V/S Manik Malakar and Others. |
Debts Recovery Tribunal Kolkata |
03-01-2020 |
Ramjan Jute Bag and Others. V/S Oriental Bank of Commerce and Others. |
Debts Recovery Tribunal Kolkata |
19-12-2019 |
STC Ex.Exployees Welfare Association (Regd No.16 of 2007), Rep.by its President S. Krishnamurthy Versus The Union of India, Rep.by its Secretary, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Judicature at Madras |
19-12-2019 |
Rama Krishna & Another Versus The State of Andhra Pradesh Rep by its Principal Secretary Industries and Commerce Mines Department A P Secretariat Velagapudi Guntur District A.P. & Others |
High Court of Andhra Pradesh |
18-12-2019 |
P. Venu Versus The Union of India, Through The Secretary Department of Industrial Policy & Promotion, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
25-11-2019 |
The Manager (Administration and Personnel) Footwear Design and Development Institute Ministry of Commerce and Industry Government of India, Uttar Pradesh & Another Versus Dr. Kaushik Ghosh |
High Court of Judicature at Madras |
19-11-2019 |
M/s. J.K. Cement Limited, Represented by its Assistant Manager Sanjay Naik Versus The State of Karnataka, Represented by its Principal Secretary Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
12-11-2019 |
M/s. Sri Amman Chemicals, Rep. by its Partner P. Kumaresan Versus The Additional Secretary & Appellate Authority, Ministry of Commerce & Industry, Department of Industrial Policy & Promotion, New Delhi & Others |
High Court of Judicature at Madras |
04-11-2019 |
M/s. Sunvik Steels Pvt. Ltd., Represented by its Managing Director, Vivek Kejriwal Versus The State of Karnataka, Mines, SSI & Textiles, Department of Industries & Commerce, Bengaluru & Others |
High Court of Karnataka |
01-11-2019 |
Oriental Bank of Commerce Versus Assistant Pf Commissioner, Employees Provident Fund Organization |
High Court of Judicature at Madras |
30-10-2019 |
Shirdi Sai Pulses, rep., by its Proprietor, Sri Karumuri Prakash, Guntur District, Andhra Pradesh Versus The Union of India, Rep., by its Secretary, Ministry of Commerce and Industries, New Delhi & Others |
High Court of Andhra Pradesh |
24-10-2019 |
Paramount Tea Marketing (SI) Private Limited, Coimbatore Versus Tea Board of India, Represented by its Executive Director, Ministry of Commerce & Industry, Department of Commerce, Govt. of India, The Nilgiris |
High Court of Judicature at Madras |
01-10-2019 |
Oriental Bank of Commerce & Others Versus Janak Raj Sharma |
Supreme Court of India |
24-09-2019 |
M/s. Shin Ho Petrochemical (India) Ltd., Rep. by its Manager (Legal) A.Babu Prasad, Chennai Versus Union of India, Rep. by its Secretary, Ministry of Commerce, New Delhi & Others |
High Court of Judicature at Madras |
23-09-2019 |
M/s. Kawarlal & Co., Chennai, By its Proprietor K. Ramlal Jain Versus Joint Director General of Foreign Trade O/o. The Additional Director General of Foreign Trade, Ministry of Commerce & Industry, 'Kendriya Sadan", Koramangala, Bangalore & Others |
High Court of Judicature at Madras |
17-09-2019 |
M/s. Rajni Exports & Imports, Rep. By its Partner, Rajiv Naaram & Another Versus The Director General of Foreign Trade Ministry of Commerce & Industries, New Delhi & Others |
High Court of Judicature at Madras |
17-09-2019 |
Fabrica de Gas Carbonico Pvt. Ltd. Versus The Director, The Directorate of Industries, Trade & Commerce, Government of Goa & Another |
In the High Court of Bombay at Goa |
16-09-2019 |
M/s. Manali Petrochemical Limited, Represented by is Head (Accounts), E.N. Rangaswami, Chennai Versus The Addl. Director General of Foreign Trade, Ministry of Commerce & Industry, New Delhi & Another |
High Court of Judicature at Madras |
11-09-2019 |
D. Ramesh Versus State of Karnataka Commerce & Industries Department |
High Court of Karnataka |
28-08-2019 |
Esther Malini Victor (Dr.) Versus Oriental Bank of Commerce & Others |
National Company Law Appellate Tribunal |
05-08-2019 |
P. Krishnan Versus The Deputy Director of Industries & Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others |
High Court of Judicature at Madras |
01-08-2019 |
Sanjay Kumar Dwivedi & Another Versus Oriental Bank of Commerce & Another |
Debts Recovery Appellate Tribunal at Allahabad |
01-08-2019 |
Sharad Tiwari & Another Versus Oriental Bank of Commerce & Another |
Debts Recovery Appellate Tribunal at Allahabad |
01-08-2019 |
Alka Tiwari & Another Versus Oriental Bank Of Commerce & Another |
Debts Recovery Appellate Tribunal at Allahabad |
26-07-2019 |
B.R. Srinivas Versus The State of Karnataka, by its Principal Secretary Department Industries & Commerce, Bengaluru & Others |
High Court of Karnataka |
11-07-2019 |
Secretary, Ministry of Commerce & Others Versus M/s. Vinod & Company |
Supreme Court of India |
25-06-2019 |
M/s. Mohammed Faris & Co. Chalissery, Palakkad, a Partnership Firm, Represented by Its Mg. Partner, Ibrahim & Others Versus Union of India Represented by Its Secretary, Ministry of Commerce, New Delhi & Others |
High Court of Kerala |
24-06-2019 |
T.G. Subaramanian & Others Versus Industries Commissioner & the Director of Industries and Commerce, Chennai & Others |
High Court of Judicature at Madras |
15-06-2019 |
B.N. Nagendra Kumar & Others Versus The Additional Chief Secretary to Government, Commerce & Industry Department, Bengaluru & Others |
High Court of Karnataka |
31-05-2019 |
Darayus Nariman & Another Versus Oriental Bank Of Commerce & Others |
High Court of Delhi |
30-04-2019 |
Hanudev Investments Pvt. Ltd., Represented by its Director, Shobana Ravi, Chennai Versus Oriental Bank of Commerce, Chennai & Another |
High Court of Judicature at Madras |
05-04-2019 |
R. Mohandoss Versus The Government of Tamil Nadu, Rep. by its Principal Secretary, Department of Industries & Commerce, Chennai & Others |
Before the Madurai Bench of Madras High Court |
01-04-2019 |
Steel Authority of India Limited & Another Versus International Commerce Limited & Others |
High Court of Judicature at Calcutta |
06-03-2019 |
K. Thirumurugan Versus Additional Chief Secretary / Industries Commissioner and Director of Industries and Commerce, SIDCO Office Building, Guindy, Chennai & Another |
High Court of Judicature at Madras |
25-02-2019 |
Oriental Bank of Commerce Versus H.S. Traders & Another |
National Consumer Disputes Redressal Commission NCDRC |
14-02-2019 |
Dr. S. Lourdu Initha, Associate Professor, Department of Commerce, S.I.V.E.T. College, Chennai Versus S.I.V.E.T. College, Rep. by its Secretary, Velachery Main Road, Chennai & Others |
High Court of Judicature at Madras |
25-01-2019 |
International Commerce Limited & Another Versus Union of India & Others |
High Court of Judicature at Calcutta |
18-01-2019 |
S. Sreelekha Versus Union of India Rep. by the Secretary to Government, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Kerala |
11-01-2019 |
The Commissioner of Income Tax Versus Marhatta Chamber of Commerce Industries & Agriculture |
High Court of Judicature at Bombay |
10-01-2019 |
M/s. La Renon Health Care Pvt., Ltd, Gujarat Versus Union of India, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Judicature at Madras |
14-12-2018 |
Nirod Kumar Deka Versus Oriental Bank of Commerce & Others |
High Court of Gauhati |
06-12-2018 |
Nawab Ali Khan Versus Union of India, Through the Ministry of Commerce & Industry & Others |
High Court of Judicature at Bombay |
03-12-2018 |
Vynova Wilhelmshaven Gmbh Versus Designated Authority Directorate General of Anti-Dumping And Allied Duties, Department Of Commerce & Another |
High Court of Delhi |
15-11-2018 |
M/s. Bhavani Constructions Versus State of Andhra Pradesh, Industries and Commerce Department, Secretariat & Others |
High Court of Andhra Pradesh |
02-11-2018 |
Subhashchandra Keshavlal Pathak Versus R.D. Shah Arts & V D Shah Commerce College |
High Court of Gujarat At Ahmedabad |
31-10-2018 |
Bathula Krishna Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines) & Others |
In the High Court of Judicature at Hyderabad |
15-10-2018 |
Satish Kumar & Another Versus Oriental Bank of Commerce & Others |
Debts Recovery Appellate Tribunal at Delhi |
08-10-2018 |
Oriental Bank of Commerce Versus Satish Chand Goyal & Another |
Debts Recovery Appellate Tribunal at Delhi |
05-10-2018 |
S. Nallakannu Versus The Secretary, Ministry of Commerce & Industry, Government of India, New Delhi & Another |
High Court of Judicature at Madras |
21-09-2018 |
M/s. Shah Nanji Nagsi Exports Pvt. Ltd., through its Director Ashwin Versus Union of India, through the Secretary, Ministry of Commerce & Industry & Others |
In the High Court of Bombay at Nagpur |
17-09-2018 |
L. Dastagiri Reddy Versus Prl. Secy., Industries Commerce Mines I Dept. Hyderabad & Others |
In the High Court of Judicature at Hyderabad |
17-09-2018 |
K. Purushottam Reddy Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines-I) Dept. & Others |
In the High Court of Judicature at Hyderabad |
11-09-2018 |
K. Narasimhan Versus Oriental Bank of Commerce, Spencer Plaza Branch, Chennai & Others |
High Court of Judicature at Madras |
28-08-2018 |
Principal Secretary, Department of Commerce & Industries Versus M/s. Snowlion Automobile Pvt. Ltd. |
High Court of Sikkim |
14-08-2018 |
Simbus Technologies Private Limited, Bengaluru Versus Vector E-Commerce Private Limited, Bengaluru & Another |
High Court of Karnataka |
03-08-2018 |
Durga Dairy Farm & Others Versus Oriental Bank of Commerce & Others |
High Court of Uttarakhand |
01-08-2018 |
Tamil Nadu Chamber of Commerce & Industry Represented Thr. Its Hony. Secretary & Another Versus P. Mahendravel & Others |
Supreme Court of India |
30-07-2018 |
Oriental Bank of Commerce Versus Rajesh Kumar & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-07-2018 |
Vijender Kumar Singla V/S Oriental Bank of Commerce and Others. |
NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI) |
17-07-2018 |
Mohan Breweries and Distilleries Ltd., Represented by its Chief Financial Officer South India Film Chambers of Commerce Building Versus Tamil Nadu Cooperative Sugar Federation, Represented by the Managing Director |
High Court of Judicature at Madras |
13-07-2018 |
M/s. Premier Mills Pvt.Ltd., Rep. by its Managing Director K.V. Srinivasan Versus The Chairman, Board of Approvals, Ministry of Commerce & Industry, New Delhi & Others |
High Court of Judicature at Madras |
11-07-2018 |
International Commerce Limited Versus Government of India, Ministry of Steel, through its Secretary Udyog Bhawan, New Delhi & Others |
High Court of Chhattisgarh |
06-07-2018 |
Tuhin Kanti Chowdhury Versus The Bank Manager, Oriental Bank of Commerce |
West Bengal State Consumer Disputes Redressal Commission Kolkata |