K N LAND DEVELOPMENT AND LEASING LIMITEDActivity: Finance in Chandigarh.Strike Off |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U65921CH1991PLC011599 |
ROC RoC-Chandigarh |
Incorporation Date 27-08-1991 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 011599 |
Registration Date 27-08-1991 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 27-09-2013 |
Last Balance Sheet Date 31-03-2013 |
Financials |
Authorized Capital Rs. 50,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address nirajksehgal@yahoo.co.in |
Registered Address SCO NO3SECTOR 17 E CHANDIGARH U T Chandigarh CH 160017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to K N LAND DEVELOPMENT AND LEASING LIMITEDLast Checked Past / Closed Litigation On 08-02-2023 00:13
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for K N LAND DEVELOPMENT AND LEASING LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00129891 | HARVINDER SINGH CHOPRA | 27-08-1991 |
00644669 | VINOD DADA | 27-08-1991 |
00066896 | SHAKTI RANI SHARMA | 27-08-1991 |
India's most comprehensive litigation gathering and reporting.