Some PAST Judgements / Case Laws similar to K N INTERNATIONAL LIMITED
Last Checked Past / Closed Litigation On 04-03-2023 09:09
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10-02-2023 |
Luxembourg Brands S.A R.L & Another Versus G.M. Pens International Pvt. Ltd. |
High Court of Delhi |
03-02-2023 |
Zircon International Pvt. Ltd., Rep. by its Managing Director, Sheik Dawood, Chennai Versus Syed Hameed Bilal & Another |
High Court of Judicature at Madras |
27-01-2023 |
Airports Authority Of India, Rajiv Gandhi Bhawan, New Delhi Versus M/s. TDI International India Private Limited |
High Court of Delhi |
10-01-2023 |
Vaata Smart Limited (Formerly Vaata Infra Limited), Rep. by its Authorized Representative, V.R. Raghunathan, Chennai Versus Mysore Sales International Limited, Rep. by its Authorized Signatory, Bangalore |
High Court of Judicature at Madras |
09-01-2023 |
M/s. EPC International Pvt. Ltd. & Another Versus Union of India & Another |
High Court of Judicature at Calcutta |
04-01-2023 |
Jubilee Hills International Centre Hyderabad Versus Income Tax Officer, Hyderabad |
High Court of for the State of Telangana |
03-01-2023 |
Red Chilli International Sales Versus Income Tax Officer & Another |
Supreme Court of India |
30-11-2022 |
Bangalore International Airport Limited, Repsented by its Head – Legal & Company Secretary & Authorised Representative A.R. Rajaram, Bangalore Versus Karnataka Information Commission, Rep. by its Authorised Representative, Bangalore & Others |
High Court of Karnataka |
24-11-2022 |
P.K. Ratheesh & Another Versus Cochin International Airport Limited, Represented by its Managing Director, Ernakulam & Another |
High Court of Kerala |
18-11-2022 |
Ramesh Kymal & Another Versus The Deputy Commissioner of Income Tax, International Tax – 1(1), 121, Chennai & Another |
High Court of Judicature at Madras |
15-11-2022 |
Kerala State Electricity Board Ltd. & Another Versus Rubfila International Limited & Others |
Supreme Court of India |
01-11-2022 |
Hajara Mariyam Seyed Versus The Additional Commissioner of Customs (Adjudication – Air), Anna International Airport, Chennai & Others |
High Court of Judicature at Madras |
18-10-2022 |
Alcatraz International Impex Private Limited Versus Spring City International Limited & Another |
High Court of Judicature at Calcutta |
12-10-2022 |
GMR Hyderabad International Airport Limited & Others Versus Competition Commission of India & Another |
High Court of for the State of Telangana |
08-09-2022 |
M/S. Fashion Gate International by its Partner Dharmalingam, Tiruppur & Another Versus K. Chidambaram |
High Court of Judicature at Madras |
30-08-2022 |
International Seaport Dredging Private Limited, Represented by its Manager, Amedeo Peyron, Chennai Versus Deputy Commissioner of Income Tax, Chennnai |
High Court of Judicature at Madras |
24-08-2022 |
GK Developments Pvt Ltd., Represented by its Managing Director, Karthick Gunasekaran, Chennai Versus RIO International, Rep. by Managing Partner, Mallikarjunan, Chennai |
High Court of Judicature at Madras |
19-08-2022 |
Polygreen International DMCC & Others Versus MT Pamboor 2 (IMO 9914852) & Others |
High Court of Judicature at Bombay |
18-08-2022 |
M/s. Ceekay Tea Break Pvt. Ltd., Represented by its Managing Director, Akbar Ali Ahmed, Bengaluru Versus Bangalore International Airport Ltd., (A Company Incorporated Under The Companies Act), Duly Represented by its Assistant Vice President Commercial Development, Bengaluru |
High Court of Karnataka |
18-08-2022 |
M/s. ARS Energy Private Ltd, Rep by its Authorised Signatory, Chennai Versus M/s. K.I. International Ltd, Rep by its Authorised Signatory, V. Ravi, Tondiarpet, Chennai |
High Court of Judicature at Madras |
17-08-2022 |
Gomathy International Represented by its Partner, V.S. Velayutham Versus The Additional/Joint/Deputy/Assistant Commissioner of Income Tax/Income Tax Officer, Delhi & Another |
High Court of Judicature at Madras |
08-08-2022 |
Jaswant Singh Versus Kolkata West International City Pvt. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-08-2022 |
Indigo Airlines, Kozhikkode International Airport, Malappuram & Another Versus Nadeer Angadi Valappil Kizhakke Puthiya Valappil, Thikkodi |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
04-08-2022 |
Tata International Limited, Rep., by its Authorized Signatory Versus The State of Andhra Pradesh, Rep., by its Principal Secretary, Revenue Department & Others |
High Court of Andhra Pradesh |
02-08-2022 |
Anil Kaushal Versus M/s. Colliers International (India), Property Services Private Limited, Mumbai & Others |
National Company Law Appellate Tribunal |
02-08-2022 |
Dell International Services India Pvt. Ltd. Versus Analogics Tech India Ltd. |
High Court of for the State of Telangana |
01-08-2022 |
Jeen Bhavani International, Malad & Another Versus Commissioner of Customs, Nhava Sheva-III, Raigad |
Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
29-07-2022 |
National Petroleum Construction Company Versus Deputy Commissioner Of Income Tax, Circle 2(2), International Taxation, New Delhi & Another |
Supreme Court of India |
28-07-2022 |
The Special Deputy Collector and Land Acquisition Officer, International Airport, Shamshabad, Ranga Reddy District & Another Versus B. Narayan Swamy died per LRs B. Laxmamma & Others |
High Court of for the State of Telangana |
22-07-2022 |
Podar International School Through Principal Avinash Ojha Versus Fee Revision Committee |
High Court of Gujarat At Ahmedabad |
20-07-2022 |
International Society for Krishna Consciousness Bangalore (ISKCON) Versus International Society for Krishna Consciousness (ISKCON) & Others |
High Court of Judicature at Bombay |
18-07-2022 |
Greatship (India) Limited One International Centre Versus Assistant Commissioner Of Income Tax -5(1)(1) & Others |
High Court of Judicature at Bombay |
11-07-2022 |
Delhi International Airport Ltd. Versus Airport Economic Regulatory Authority of India & Others |
Supreme Court of India |
08-07-2022 |
Lindsay International Private Limited Versus IFGL Refractories Limited |
High Court of Judicature at Calcutta |
06-07-2022 |
Neilan International Co. Limited Versus Powerica Limited & Others |
Supreme Court of India |
16-06-2022 |
M/s. G.K.International Rep. by its Proprietor, Chennai Versus The Principal Commissioner of Customs Preventive Commissionerate, Chennai & Others |
High Court of Judicature at Madras |
14-06-2022 |
PPS International, U.P. Versus Punjab National Bank Through its Chief Manager, Noida & Another |
National Consumer Disputes Redressal Commission NCDRC |
07-06-2022 |
Ballyfabs International Limited & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
03-06-2022 |
Container Corporation of India Ltd. Versus M/s. Shivakriti International Ltd. & Another |
High Court of Delhi |
31-05-2022 |
Neena Singh Versus ITO, Ward-3(1)(2), International Taxation, New Delhi |
Income Tax Appellate Tribunal Delhi |
20-05-2022 |
Knit Pro International Versus The State of NCT of Delhi and Others. |
Supreme Court of India |
09-05-2022 |
Argentium International Pvt. Ltd & Others Versus UTM Engineering Pvt. Ltd., & Others |
National Company Law Tribunal New Delhi |
06-05-2022 |
M/s. BAG POLY International Pvt. Ltd., Haryana & Another Versus The Tamil Nadu Civil Supplies Corporation, Chennai & Others |
High Court of Judicature at Madras |
28-04-2022 |
M/s. International Stones India (p) Ltd., Rep. by its Manager, S. Prabakaran Versus The Tamil Nadu Generation, & Distribution Corporation Limited (TANGEDCO) Rep. by its Chairman & Managing Director, Chennai & Another |
High Court of Judicature at Madras |
22-04-2022 |
Ballyfabs International Limited Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-04-2022 |
M/S. Sabare International Limited, Represented by its Authorized Signatory, P. Govindasamy Versus The Joint Secretary (Revision Authority), Government of India, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
21-04-2022 |
Renaissance Services BV Versus Dy. Commissioner of Income Tax-International Tax Circle-4(1)(1) & Another |
High Court of Judicature at Bombay |
07-04-2022 |
Muhammed Hasheer Poolakkal Versus The United Arab Bank, UAE, Represented by Its Power of Attorney Holder, Prince Subramanian, Proprietor, Xtream International Management Consultancy, Ernakulam & Another |
High Court of Kerala |
06-04-2022 |
Cosco International Pvt. Ltd Versus Jagat Singh Dugar |
High Court of Delhi |
05-04-2022 |
Vifor (International) Ltd. & Another v/s Hetero Healthcare Limited And Others |
IN THE HIGH COURT OF DELHI AT NEW DELHI |
01-04-2022 |
M/s. Frost International Limited Versus M/s. Milan Developers And Builders (P) Limited & Another |
Supreme Court of India |
28-03-2022 |
P.G. Mathew (Advocate) Versus The Airport Director, Airport Authority of India, Calicut International Airport, Karipur |
High Court of Kerala |
28-03-2022 |
M/s. SARK Cosmetics Pvt. Limited., Rep. by its Director, K. Soundariya Versus M/s. UNIMAX International a partnership firm Rep. by its partner Paadyumma Reddy & Others |
High Court of Judicature at Madras |
23-03-2022 |
Tata Teleservices Limited Versus Commissioner of Income Tax, International Taxation-3 & Another |
High Court of Delhi |
15-03-2022 |
Gagan Omprakash Navani Versus Income Tax Officer International Tax Ward – 3(3)(1) |
High Court of Judicature at Bombay |
10-03-2022 |
M/s. Ess Gee International, Rep. by its Manager, New Delhi Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Chennai & Others |
High Court of Judicature at Madras |
09-03-2022 |
Techno International Polymers, Delhi & Another Versus M/s. Avani Textiles Ltd. Through Its Director, Punjab |
National Consumer Disputes Redressal Commission NCDRC |
07-03-2022 |
Commissioner Of Income Tax (International Taxation)-2 Versus Gracemac Corporation |
High Court of Delhi |
03-03-2022 |
International Air Transport Association (IATA), represented by its duly authorized Aviation Industry Analyst, Shri Vinay Gulshan Kakkar, Mumbai Versus Indrani Air Travels Pvt Ltd, Represented by its Director Shri Jai Prakash Sharma & Another |
High Court of Gauhati |
28-02-2022 |
Larsen & Toubro Limited Versus Girish Dave, Director of Income-tax (International Taxation) & Others |
High Court of Judicature at Bombay |
22-02-2022 |
Parle International Ltd Versus Commissioner of Central Excise Raigad |
Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
17-02-2022 |
Magotteaux International SA Rue A, Dumont, Belgium Versus The Dy. C.I.T, International Taxation, New Delhi |
Income Tax Appellate Tribunal Delhi |
09-02-2022 |
DCIT, International Taxation, New Delhi Circle 1(1)(1), Vs. Alcatel Lucent International, Route De Villejust, Nokia Paris, France |
Income Tax Appellate Tribunal Delhi |
09-02-2022 |
TDI International India (P) Ltd., rep. by Shri Praveen Bhan, COO, New Delhi Versus The Airport Director Airports Authority of India Chennai International Airport Chennai |
High Court of Judicature at Madras |
03-02-2022 |
M/s Bentley Nevada Inc. Corporate Trust Centre, City of Wilmington, USA Versus The Dy. C.I.T, International Taxation, New Delhi |
Income Tax Appellate Tribunal Delhi |
31-01-2022 |
M/s. Nagravision S.A., Gurugram Versus DCIT, International Taxation, New Delhi |
Income Tax Appellate Tribunal Delhi |
28-01-2022 |
M/s. Hindusthan Builders Versus Ircon International Limited |
High Court of Judicature at Calcutta |
24-01-2022 |
Sabre Asia Pacific Pvt. Ltd. 1 Paya Lebar Link, Singapore vs The Assistant Commissioner of Income-tax, International Tax Circle 4(2)(1), Mumbai |
Income Tax Appellate Tribunal Mumbai |
21-01-2022 |
Lindsay International Private Limited & Others Versus Laxmi Niwas Mittal & Others |
High Court of Judicature at Calcutta |
11-01-2022 |
M/s. Sedco Forex International Drilling INC v. Commissioner of Customs (Import), Mumbai |
Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
06-01-2022 |
M/S. R.K.G. International Ltd., New Delhi & Another Versus Bajaj Allianz General Insurance Co. Ltd., Through its Regional Manager, New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
05-01-2022 |
Expeditors International Washington Inc., Washington, USA Versus ACIT (International Taxation), Circle-1(2), New Delhi |
Income Tax Appellate Tribunal Delhi |
15-12-2021 |
M/s. New International House of Travels, Bangalore & Another Versus M/s. Sree Gokulam Chits & Finance Company Pvt. Ltd., Rep. by K. Satheesh Kumar |
High Court of Judicature at Madras |
10-12-2021 |
Country Vacations, International Holiday Club, Hyderabad, Rep. by its General Manager & Another Versus K. Chandrahasa Alva & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
09-12-2021 |
The British School Society Versus The British International School |
High Court of Delhi |
09-12-2021 |
M/s. International Nut Alliance LLC, Represented by its Authorised Signatory S. Anilkumar Versus M/s. Johns Cashew Company, Represented by its Proprietor Binu John |
High Court of Kerala |
29-11-2021 |
Osaka International Inc Through Its Proprietor R.B. Dubey Versus Heeramani Devi |
National Consumer Disputes Redressal Commission NCDRC |
23-11-2021 |
Mumbai International Airport Limited Versus Airport Economic Regulatory Authority of India & Another |
Telecom Disputes Settlement amp Appellate Tribunal New Delhi |
23-09-2021 |
M/s. Videocon Industries Ltd. (Formerly Known As Videocon International Ltd.) (Videocon Narmada Glass) Ahmednagar Versus Oriental Insurance Co. Ltd., Divisional Manager, Ahmednagar |
National Consumer Disputes Redressal Commission NCDRC |
22-09-2021 |
Darshan Jitendra Jhaveri Versus Commissioner of Income Tax (International Taxation) & Others |
High Court of Judicature at Bombay |
16-09-2021 |
Tapas Kumar Basak Versus Assistant Director of Income Tax, International Taxation-II & Others |
High Court of Judicature at Calcutta |
08-09-2021 |
M/s. Pyramid Saimira Productions International Limited, Rep by its Director, N. Narayanan & Others Versus M/s. Raajkamal Films International, Represented by its Partner, S. Chandrahasan & Others |
High Court of Judicature at Madras |
06-09-2021 |
M/s. Bhadra International (India) Pvt. Ltd, Rep.by its General Manager (Finance & Accounts) having its Branch Office at, Chennai Versus Airports Authority of India, Rep.by its Airport Director having office at Chennai International Airport, Chennai & Another |
High Court of Judicature at Madras |
01-09-2021 |
Cairn India Ltd., (Formerly Known as Cairn Energy India Private Limited), Rep.by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax-I, (International Taxation) Chennai |
High Court of Judicature at Madras |
31-08-2021 |
Dr. Sreedhar S Mayavan & Others Versus M/s. LifeCell International Private Limited, Represented by Authorised Signatory, D. Mahesh |
High Court of Judicature at Madras |
27-08-2021 |
Narangs International Hotels Private Limited Versus Delhi International Airport Limited |
High Court of Delhi |
25-08-2021 |
BLS International Services Limited Versus M/s. Digicall Global Private Limited |
High Court of Delhi |
23-08-2021 |
M/s. Al Qahir International, Represented by its Managing Partner, Shihad Versus The Commissioner of Customs, Tuticorin & Another |
Before the Madurai Bench of Madras High Court |
19-08-2021 |
A.M. Gopalan, Rep. by Power Agent V.C. Praveen Versus Eros International Media Limited, Mumbai |
High Court of Judicature at Madras |
19-08-2021 |
Cairn India Ltd., (Formerly known as Cairn Energy India Private Limited) Represented by its Authorised Signatory, Navin Jain Versus Deputy Director of Income Tax, (International Taxation) |
High Court of Judicature at Madras |
18-08-2021 |
Times Travel (UK) Ltd. Versus Pakistan International Airline Corporation |
United Kingdom Supreme Court |
12-08-2021 |
M/s. Jagdish International Pvt. Ltd. Versus Food Corporation of India & Another |
High Court of Madhya Pradesh |
10-08-2021 |
SRK International CBSE School (Affiliated to CBSE) Rep. by its Correspondent Versus The Central Board of Secondary Education, Rep. by its Secretary & Others |
High Court of Judicature at Madras |
10-08-2021 |
M/s. Cornerstone School of International Studies Pvt. Ltd. Rep. By its Managing Director, Christopher John Versus Union of India, Rep. by Secretary, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
05-08-2021 |
Ashish Patel Versus Edubridge International School Wadilal A Patel Marg, (through the Principal) & Others |
High Court of Judicature at Bombay |
02-08-2021 |
Tata International Ltd. Versus Regional Provident Fund Commissioner |
High Court of Madhya Pradesh Bench at Indore |
27-07-2021 |
P. Tanveer Ahmed & Another Versus The Authorised Officer, M/s. Bank of Baroda, International Business Branch, Chennai |
High Court of Judicature at Madras |
13-07-2021 |
Frost International Limited & Others Versus Punjab National Bank |
High Court of Delhi |
07-07-2021 |
M/s. International Maritime Academy, Rep. by its Managing Director, J. Senthil Kumar Versus The Korattur Panchayat Board, Rep. by its President, Poonamallee Panchayat Union |
High Court of Judicature at Madras |
05-07-2021 |
M/S. Delhi International Airport Ltd. Versus Ashwani Goel |
High Court of Delhi |