K N GURUSWAMY AND COMPANY PRIVATE LIMITED

Activity: Trading in Karnataka.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909KA1970PTC001887 		ROC
RoC-Bangalore 		Incorporation Date
24-04-1970
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		No of Members
6  
Registration Number
001887 		Registration Date
24-04-1970 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
13-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 20,00,000
Paid Up Capital
Rs. 16,17,000



Contact Information
E-Mail Address
knharikumar@gmail.com
Registered Address
NO 75 M G ROAD BANGALORE KA 560001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K N GURUSWAMY AND COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 20-01-2021 23:46
23-09-2020 Rajegowda @ Guruswamy & Another Versus State of Karnataka, Rep. by its State Public Prosecutor, Bangalore & Another High Court of Karnataka
15-09-2020 P. Guruswamy & Another Versus S. Raju High Court of Karnataka
05-09-2018 A. Guruswamy Naidu Versus M. Chengaiah & Another High Court of Andhra Pradesh
16-04-2018 N. Guruswamy Versus The State of Tamil Nadu, By the Secretary to the Government, Revenue Department, Fort St.George, Chennai & Others High Court of Judicature at Madras
05-04-2018 Guruswamy & Others Versus S. Aiyavoo (Died) & Others High Court of Judicature at Madras
04-10-2016 Mahadevamma Versus M.R. Guruswamy & Others High Court of Karnataka
03-02-2016 Guruswamy Naidu & Others Versus The Principal Commissioner & Commissioner of Land Reforms Chepauk & Others High Court of Judicature at Madras
10-03-2015 G. Guruswamy Versus State by Inspector of Police, CBI/ACB, Chennai at Sastri Bhavan, Haddows Road, Chennai High Court of Judicature at Madras
09-07-2014 S. Guruswamy Versus State by Inspector of Police CBI/ACB Chennai Haddows Road High Court of Judicature at Madras
19-03-2014 Guruswamy & Others Versus The Registrar of Societies & Others High Court of Karnataka
18-03-2014 Guruswamy Naidu & Others Versus P. Kanniappa Naidu (Died) & Others High Court of Judicature at Madras
27-11-2013 G. Guruswamy Versus Saikumar, I.A.S. & Others High Court of Judicature at Madras
03-06-2013 E.S.M. Erulappan Partner of the Firm E.S.M. Textiles Versus E.S.M. Guruswamy Trading As M/s. Shanti Textiles & Another Intellectual Property Appellate Board
28-07-2011 Bharat Petroleum Corporation Ltd., rep by its Chief Manager-HRS, P.K. Mallick Versus Petroleum Employees Union, rep by its General Secretary Guruswamy Buildings & Others High Court of Judicature at Madras
23-10-2010 M. Guruswamy Versus The Tamil Nadu Slum Clearance Board, Rep. by the Managing Director & Others High Court of Judicature at Madras
07-08-2009 Guruswamy & Another Versus P. Muthuswamy High Court of Judicature at Madras
24-07-2009 Union of India Rep. by its Chairman, Railway Board & Another Versus V. Guruswamy & Another High Court of Judicature at Madras
23-06-2009 S. Guruswamy Gounder & Others Versus Tamil Nadu Govt. rep. by District Collector & Others High Court of Judicature at Madras
27-05-2008 K. N. Guruswamy Oil Mills Limited Versus Tinna Agro Industries Limited High Court of Delhi
01-05-2008 Guruswamy Nadar Versus P. Lakshmi Ammal (D) through LRs. & Others Supreme Court of India
05-10-2007 M. Guruswamy Versus The Managing Director; Karnataka Power Transmission Corporation Limited & Others High Court of Karnataka
07-09-2007 Sushil Modi Versus Mohan Guruswamy High Court of Delhi
25-06-2007 Solaiswamy, S/o. Guruswamy Versus Siju Pullan, S/o. George & Another High Court of Kerala
24-07-2006 Sushil Kumar Modi Versus Mohan Guruswamy High Court of Delhi
09-08-2005 Geetha Guruswamy Versus Rohini Gardens Welfare Association rep. by its Secretary High Court of Judicature at Madras
07-07-2004 Vidhyawati Versus A. Guruswamy High Court of Judicature at Calcutta
28-03-2003 T. Guruswamy & Another Versus The Asst. Health Officer-I & Others High Court of Judicature at Madras
03-08-2001 N. S. C. Ltd. Versus Guruswamy & Another National Consumer Disputes Redressal Commission NCDRC
19-02-2001 Suyambulingam Higher Secondary School T.N. Puthukudi, Pullankuidl, Sivagiri Taluk, Tirunelveli represented by its Secretary, Guruswamy Pandian Versus The Director of Government Examinations, College Road, Madras & Another High Court of Judicature at Madras
19-10-2000 Guruswamy Nadar Versus P. Lakshmi Ammal (Died) and thirteen others High Court of Judicature at Madras
12-10-2000 Guruswamy M Versus Presiding Officer, Labour Court, Coimbatore and Others High Court of Judicature at Madras
23-03-2000 D. Guruswamy Versus State of T.N. and Others High Court of Judicature at Madras
12-01-2000 R. GURUSWAMY VERSUS BALAJI COTTON INDUSTRIES, HALAKUNDI, BELLARY DISTRICT High Court of Karnataka
10-02-1999 Ponnuswamy Versus L. Guruswamy High Court of Judicature at Madras
23-03-1995 State of Tamil Nadu and Others Versus K. Guruswamy Supreme Court of India
29-06-1994 Madras Ennore Foundry Limited, by Managing Director, Ennore, Madras Versus Ayyanar Aluminium Steel Rolling Mills, represented by Guruswamy Nadar, Tiruchirappalli High Court of Judicature at Madras
24-12-1993 Inayathullah Versus Guruswamy and others High Court of Judicature at Madras
04-12-1990 Messrs Meenakshi Industries Singanallur Coimbatore and Another Versus G. Guruswamy High Court of Judicature at Madras
31-08-1990 K. Guruswamy and Others Versus State of Tamil Nadu and Others High Court of Judicature at Madras
31-08-1990 K. GURUSWAMY VERSUS STATE OF T.N. High Court of Judicature at Madras
02-08-1988 Eswari Ammal & Others Versus C. Guruswamy Naidu High Court of Judicature at Madras
23-01-1987 Arukkani Ammal Versus Guruswamy High Court of Judicature at Madras
15-10-1986 N. A. V. Alagiri Raja and Company Versus N. Guruswamy and Others High Court of Judicature at Madras
19-09-1986 Tamil Nadu Atomic Power Employees Union, rep. by its Secretary R. Guruswamy Versus The Director General Services Organisation, Department of Atomic Energy & Others Central Administrative Tribunal Madras Bench
24-07-1984 Income Tax Officer v/s T.S. Guruswamy Income Tax Appellate Tribunal ITAT Madras
07-09-1983 S. Guruswamy v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Madras
20-06-1983 Commissioner of Income Tax, Tamil Nadu Versus K. S. M. Guruswamy Nadar and Sons High Court of Judicature at Madras
14-10-1982 K.J. Sivalingam Versus S. Guruswamy & Another High Court of Judicature at Madras
21-09-1981 Guruswamy and Another Versus State by Sub-Inspector of Police, Ettayapuram High Court of Judicature at Madras
27-05-1981 Hosali Press (P) Ltd Versus K. N. Guruswamy & Co. (P.) Ltd High Court of Karnataka
30-05-1979 First Gift Tax Officer v/s P.S.M.M. Guruswamy Nadar Income Tax Appellate Tribunal ITAT Madras
13-03-1979 T. Guruswamy Versus State High Court of Andhra Pradesh
30-11-1978 Guruswamy Versus State of Tamil Nadu Supreme Court of India
02-11-1976 N.P. Guruswamy Versus The Collector and Inspector of Panchayat, Coimbatore District, Coimbatore & Another High Court of Judicature at Madras
05-07-1971 DISTRICT PANCHAYAT OFFICER, CHITTOOR, ON BEHALF OF ITS ITBEPALLI PANCHAYAT VERSUS V. GURUSWAMY CHETTY High Court of Andhra Pradesh
24-03-1971 K.N. Guruswamy And Co. Versus State of Mysore High Court of Karnataka
26-09-1966 Messrs Guruswamy and Company Etc Versus State of Mysore and Others Supreme Court of India
05-11-1965 B. GURUSWAMY VERSUS K. KOTAYYA High Court of Andhra Pradesh
08-07-1964 GUNUPUDI SUBBA RAO AND CO., REPTD. BY PARTNER GADAMSETTI NARASIMHAM VERSUS BOGGARAPU GURUSWAMY High Court of Andhra Pradesh
27-08-1963 Commissioner of Income-tax, Mysore Versus K.N. Guruswamy High Court of Karnataka
20-08-1963 C. Lakshmiah Setty Versus Guruswamy Aradhya High Court of Karnataka
28-04-1958 Income Tax Officer, Bangalore Versus K. N. Guruswamy Supreme Court of India
14-03-1958 K.S.M. Guruswamy Nadar Versus Municipal Health Officer Coimbatore Municipality High Court of Judicature at Madras
22-03-1955 K.N. Guruswamy Versus Income-tax Officer, Special Circle, Bangalore High Court of Karnataka
24-05-1954 K.N. Guruswamy Versus State of Mysore and Others Supreme Court of India
19-09-1951 R. Guruswamy Naidu Versus Commissioner Of Income-Tax, Madras High Court of Judicature at Madras
19-09-1951 Rao Bahadur R. Guruswamy Naidu Udumalpet Versus Commissioner Of Income-Tax, Madras High Court of Judicature at Madras
21-01-1947 Guruswamy Mudaliar Versus Ayyanar, Thevar & Others High Court of Judicature at Madras
24-11-1939 K. N. Guruswamy Versus Official Liquidators, The Indo-carnatic Bank Limited High Court of Judicature at Madras
03-04-1919 M. Guruswamy Pantulu Versus Budhkaru Lall Khajanchee is the adopted son and Legal Representative of Rithcaru Lala Khajanchee & Others High Court of Judicature at Madras



Directors
DIN Name Since
00509397 KANEKAL NETTAKALLAPPA TILAK KUMAR 24-04-1970
00487956 KANEKAL NETTAKALLAPPA SHANTH KUMAR 16-10-1979
00857011 KANEKAL NETTAKALLAPPA HARI KUMAR 24-04-1970

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