Some PAST Judgements / Case Laws similar to K MOHAN (INDIA ) PRIVATE LIMITED
Last Checked Past / Closed Litigation On 16-04-2021 15:47
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22-03-2021 |
T. Chandrika Raj & Another Versus E. Mohan Rao |
High Court of Karnataka |
10-03-2021 |
Mohan Hosahally Ramakrishna Versus Securities & Exchange Board of India, SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
05-03-2021 |
Madan Mohan Singh Versus Ved Prakash Arya |
Supreme Court of India |
04-03-2021 |
B. Mohan Naidu Versus The Tahsildar, Chittoor & Others |
High Court of Andhra Pradesh |
11-02-2021 |
Prof. Man Mohan Singh Versus Union of India & Others |
High Court of Meghalaya |
05-02-2021 |
Mohan C. Lazarus Versus State rep.by the Inspector of Police, Ariyalur Police Station, Ariyalur & Another |
High Court of Judicature at Madras |
05-02-2021 |
A. Mohan Versus The Registrar General Madras High Court & Another |
High Court of Judicature at Madras |
04-02-2021 |
Mohan & Others Versus The Superintendent of Police, Akola, Dist. Akola & Others |
In the High Court of Bombay at Nagpur |
01-02-2021 |
Maneesh Mohan Versus State of Kerala, Rep. by The Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
01-02-2021 |
Madan Mohan Manocha Versus Central Pollution Control Board (CPCB) & Another |
Supreme Court of India |
01-02-2021 |
Chandra Mohan Andugula Versus Union of India Rep. by its Secretary Ministry of Education & Others |
High Court of for the State of Telangana |
29-01-2021 |
V.R. Industries Pvt. Ltd. Versus Mohan Meakin Ltd. & Another |
High Court of Delhi |
27-01-2021 |
Mohan Lal Meena Versus United India Insurance Company Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
25-01-2021 |
M/s. Sai Priya Estates Rep. By Its Managing Partner, Mr. N. Rama Mohan Reddy Versus VVL Sujatha |
National Consumer Disputes Redressal Commission NCDRC |
19-01-2021 |
Chekka Guru Murali Mohan & Another Versus The State of Andhra Pradesh through SHO, CID PS, AP, Mangalagiri, Guntur District, Rep. by Public Prosecutor, High Court of Andhra Pradesh & Another |
High Court of Andhra Pradesh |
18-01-2021 |
Poongothai Versus R. Mohan & Others |
High Court of Judicature at Madras |
18-01-2021 |
Palamangalam Venugopal Versus K. Mohan & Others |
High Court of Judicature at Madras |
18-01-2021 |
Mohan Abraham, Director, Centre for Continuing Education Kerala, Thiruvananthapuram Versus State of Kerala, Represented by The Principal Secretary to Government, Higher Education Department, Thiruvananthapuram & Others |
High Court of Kerala |
18-01-2021 |
Anil Kumar Versus Latha Mohan & Others |
High Court of Kerala |
08-01-2021 |
K. Krishna Mohan Versus State of Telangana |
High Court of for the State of Telangana |
08-01-2021 |
State of Uttarakhand, Through Principal Secretary, Education Department, Government of Uttarakhand, Dehradun & Others Versus Mohan Chandra Joshi |
High Court of Uttarakhand |
08-01-2021 |
Mohan C. Lazarus Versus The Regional Passport Officer, Regional Passport Office, Madurai |
Before the Madurai Bench of Madras High Court |
05-01-2021 |
P.S. Mohan & Others Versus M/s. Vectone India Mobile Services Private Limited, Rep by its Managing Director, Chennai |
High Court of Judicature at Madras |
04-01-2021 |
The Divisional Manager, M/s. The New India Insurance Company Limited, Vellore Versus N. Mohan & Another |
High Court of Judicature at Madras |
23-12-2020 |
Mohan Kumar Versus Syed Mohd Ali |
High Court of Karnataka Circuit Bench OF Kalaburagi |
16-12-2020 |
Dilip Mohan Desai Versus The State of Maharashtra Through the Principal Secretary of School Education |
High Court of Judicature at Bombay |
10-12-2020 |
Parkash Chand Mohan Lal & Another Versus Oriental Insurance Company Limited, New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-11-2020 |
M/s. Balamurugan Stores, Rep. by its Partner - N. Mohan Sah Versus The Assistant Commissioner (CT)(FAC), Vellore (South) Assessment Circle, Vellore & Another |
High Court of Judicature at Madras |
23-10-2020 |
B.N. Murali Mohan Versus S. Nagaraj |
High Court of Karnataka |
16-10-2020 |
G. Mohan Versus The Secretary to Government of Tamil Nadu, Tourism, Culture and Hindu Religious and Charitable Endowment Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
16-10-2020 |
S. Mohan Versus Vadivel |
High Court of Judicature at Madras |
15-10-2020 |
Daiichi Sankyo Company, Limited Versus Malvinder Mohan Singh & Others |
High Court of Delhi |
06-10-2020 |
A. Mohan & Others Versus The State of Tamil Naldu, Rep. by its Secretary to Govt., Rural Development and Panchayat Raj Department, Secretariat & Others |
Before the Madurai Bench of Madras High Court |
30-09-2020 |
The Principal Commissioner of CGST & Another Versus Arvind Mohan Sahay & Others |
High Court of Judicature at Calcutta |
29-09-2020 |
S. Mohan Versus P. Naveen Kumar |
High Court of Judicature at Madras |
24-09-2020 |
Mohan Versus State of Madhya Pradesh |
Supreme Court of India |
15-09-2020 |
Neethu Mohan Versus Vishnu Anilkumar & Another |
High Court of Kerala |
31-08-2020 |
T. Mohan Kumar Versus The State of Karnataka by the Station House Officer, Bengaluru |
High Court of Karnataka |
31-08-2020 |
The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore Versus P. Mohan Muthu Raman |
High Court of Judicature at Madras |
18-08-2020 |
Sri Nandhanam Educational & Social Welfare Trust Vellore District rep. by its Chairman, P.M.N. Mohan Krishnaa Versus The Reserve Bank of India, rep. by its General Manager, Banking Ombudsman, Chennai & Others |
High Court of Judicature at Madras |
10-08-2020 |
Malvinder Mohan Singh Versus State of NCT of Delhi & Another |
High Court of Delhi |
04-08-2020 |
PPC Mohan Rao & Others Versus The State of Andhra Pradesh, Rep. by the Station House Officer, Gopalapatnam PS, Visakhapatnam |
High Court of Andhra Pradesh |
04-08-2020 |
Regional Manager, Bajaj Allianz General Ins. Co. Ltd., New Delhi & Another Versus Capt. Bibhuti Mohan Jha |
National Consumer Disputes Redressal Commission NCDRC |
04-08-2020 |
Alangudi Village Panchayat, Rep. by its President, A.M. Mohan Versus The Secretary to Govt. of Tamil Nadu, Department of HR & CE, Chennai & Others |
High Court of Judicature at Madras |
23-07-2020 |
Dr. Shivinder Mohan Singh Versus Directorate of Enforcement |
High Court of Delhi |
16-07-2020 |
Mohan Shamrao Shinde Versus The State of Maharashtra, Through the Principal Secretary to Government of Maharashtra, Department of Higher & Technical Education, Mantralaya & Others |
High Court of Judicature at Bombay |
15-07-2020 |
Mohan Versus The State of Karnataka, Rep. by their Public Prosecutor, Bengaluru |
High Court of Karnataka |
09-07-2020 |
M. Alamelu Mangai & Others Versus P. Mohan & Another |
High Court of Judicature at Madras |
01-07-2020 |
Sony India Pvt. Ltd. Mohan Co Operative Industrial Estate, New Delhi & Others Versus Jose George |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
30-06-2020 |
Mohan Parshuram Bendrikar & Another Versus Ujwala Sambhaji Wagh & Others |
High Court of Judicature at Bombay |
29-06-2020 |
Mohan Lal Jain Versus Insolvency & Bankruptcy Board of India & Another |
High Court of Delhi |
16-06-2020 |
Jitendra Mohan Singh Versus State of U.P. Thru. Prin. Secy. Home & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
08-06-2020 |
S. Mohan Reddy Poultry Farm Versus State of Telangana & Others |
High Court of for the State of Telangana |
29-05-2020 |
Megha Engineering & Infrastructures Ltd., Rep. by its Vice President & Duly Authorized Signatory, TV. Sudheer Mohan Versus The State of Karnataka, Rep. by The Secretary to The Government, Bengaluru & Others |
High Court of Karnataka |
28-05-2020 |
Shivaraj URS Versus Union of India, Narcotic Control Bureau, Represented by Learned Special Public Prosecutor, K.N. Mohan |
High Court of Karnataka |
18-05-2020 |
Mohan Products Pvt. Ltd & Others Versus State Bank of India, Stressed Assets Recovery Branch, Raipur & Another |
High Court of Chhattisgarh |
15-05-2020 |
Malvinder Mohan Singh Versus State & Another |
High Court of Delhi |
11-05-2020 |
Shiv Lal (Since Deceased) Versus Mohan Lal |
High Court of Punjab and Haryana |
08-05-2020 |
Mohan Lal Versus State of NCT of Delhi |
Supreme Court of India |
30-04-2020 |
Mohan Versus The State of Maharashtra, Through : The Secretary, Public Works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
27-04-2020 |
Avinash Kishorchand Jaiswal & Another Versus Rammandi Deosthan, Pavnar, Wardha, through Secretary Mohan & Others |
In the High Court of Bombay at Nagpur |
24-04-2020 |
Paul Versus T. Mohan & Another |
Supreme Court of India |
17-04-2020 |
Chander Mohan Negi & Others Versus State of Himachal Pradesh & Others |
Supreme Court of India |
06-04-2020 |
Dr. Shivender Mohan Singh (In J.C.) Versus State of NCT of Delhi & Others |
High Court of Delhi |
20-03-2020 |
Mohan Gupta Versus State of M.P. |
High Court of Madhya Pradesh Bench at Gwailor |
17-03-2020 |
U.P. Avas Evam Vikas Parishad & Another Versus Mohan Swaroop Saxena |
National Consumer Disputes Redressal Commission NCDRC |
13-03-2020 |
M.G. Mohan Kumar & Others Versus American Road Technology & Solutions Private Limited, Bengalore |
National Company Law Tribunal Bengaluru |
11-03-2020 |
Kunja Mohan Deka Versus The Union of India, Represented by the Secretary to the Government of India, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
11-03-2020 |
G. Mohan & Others Versus G. Munusamy |
High Court of Judicature at Madras |
27-02-2020 |
Murali Mohan Raju Versus Fertilizers & Chemicals Travancore Ltd. |
High Court of Kerala |
27-02-2020 |
Rakesh Mohan Gadekar Versus State of Maharashtra Through its Secretary, Home Department (Special) Mantralaya & Another |
In the High Court of Bombay at Nagpur |
26-02-2020 |
M. Mohan Versus The Inspector of Police, Kancheepuram District & Another |
High Court of Judicature at Madras |
26-02-2020 |
Puridi Mohan Murali V/S M/s Aliens Developers Private Limited, Represented by its Managing Director & Others |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
24-02-2020 |
Natasha Kohli & Others Versus Mon Mohan Kohli & Others |
High Court of Delhi |
20-02-2020 |
Rup Mohan Roy Versus Raimohan Roy |
High Court of Tripura |
20-02-2020 |
K. Mohan Versus Rajavelu & Others |
High Court of Judicature at Madras |
17-02-2020 |
Lalitha Mohan & Another Versus Pratap K. Moturi |
High Court of Judicature at Madras |
12-02-2020 |
Economics Transport Organisation Ltd. Versus Mohan Investments & Properties Pvt. Ltd. & Another |
High Court of Delhi |
05-02-2020 |
Bontha Mohan Rao and Others. V/S Indian Overseas Bank and Others. |
Debts Recovery Tribunal Hyderabad |
04-02-2020 |
N. Mohan Versus State of Tamilnadu, Rep. by its Secretary, Forests Department, Chennai & Others |
High Court of Judicature at Madras |
03-02-2020 |
Devinder Mohan Thapa (Dr. (Prof)) Versus State of Meghalaya & Another |
High Court of Meghalaya |
31-01-2020 |
Rajiv Mohan Mishra Versus CPIO Jt. Commissioner (OSD) |
Central Information Commission |
29-01-2020 |
Max Bupa Health Insurance Co. Ltd. Mohan Co-operative Industrial Estate, New Delhi & Another Versus Reji Paul |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
27-01-2020 |
Goda Venkata Ratnam & Others Versus Tallapaka Murali Mohan Reddy & Others |
High Court of Andhra Pradesh |
22-01-2020 |
L. Mohan Rao Versus The Deputy Director of Tribal Welfare, I.T.D.A., Bhadrachalam, Khammam District & Others |
High Court of for the State of Telangana |
21-01-2020 |
Somireddy Chandra Mohan Reddy Versus State of Andhra Pradesh |
High Court of Andhra Pradesh |
21-01-2020 |
E. Mohammed Misraan Versus RRB Energy Limited, Represented by The Head Operations, GA – 1/B-1 Extension, Mohan Cooperative Industrial Estate, Mathura Road, New Delhi |
High Court of Judicature at Madras |
20-01-2020 |
Madan Mohan Pandey Versus Union of India |
High Court of Jharkhand |
17-01-2020 |
Mohan Vikram Singh Versus Raj Singh & Another |
High Court of Punjab and Haryana |
13-01-2020 |
Kamla A. Bharwani, (Since deceased) Through - LRs. & Others Versus Mohan D. Chulani & Others |
High Court of Judicature at Bombay |
09-01-2020 |
K. Mohan Versus The Commissioner of Treasuries & Accounts, Panagal Building, Saidapet, Chennai & Others |
High Court of Judicature at Madras |
07-01-2020 |
Minor A.S. Shriya Chithrubi & Another, Both are Represented by their Guardian & Maternal grandfather K. Natarajan, Tiruppur Versus A. Mohan & Others |
High Court of Judicature at Madras |
07-01-2020 |
Mohan & Others Versus State of Karnataka Mulbagal - Police, Represented by SPP, Bangalore |
High Court of Karnataka |
02-01-2020 |
Dr. R.T. Sababathy Mohan Versus Deputy Superintendent of Police, Vigilance & Anti Corruption, Tirunelveli |
Before the Madurai Bench of Madras High Court |
30-12-2019 |
Vipul Mohan Joshi Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
19-12-2019 |
The State of Maharashtra Versus Vijay Mohan @ Shivaji Kadam (Patil) & Another |
High Court of Judicature at Bombay |
13-12-2019 |
Smitha Mohan, Kulathumkarott, Veliyam, Kottarakkara Versus Managing Director, Zodiac Motors, Kottarakkara & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
13-12-2019 |
Shyam Madam Mohan Ruia & Others Versus Messer Holdings Limited & Others |
Supreme Court of India |
12-12-2019 |
Vaghri Mohan Devsi Versus State of Gujarat Through & Another |
High Court of Gujarat At Ahmedabad |
11-12-2019 |
P. Rama Mohan Versus State of Andhra Pradesh |
High Court of Andhra Pradesh |