K M TECHNOLOGIES PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U72200DL2006PTC150457 		ROC
RoC-Delhi 		Incorporation Date
01-07-2006
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
150457 		Registration Date
01-07-2006 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
mokulvasantvihar@yahoo.in
Registered Address
16-D Basant Lok, Vasant Vihar Delhi DL 110057 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K M TECHNOLOGIES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 27-02-2023 07:13
01-02-2023 63 Moons Technologies Limited, (Formerly known as Financial Technologies (India) Ltd. Rep. by its Authorized Signatory Mr.D. John Dheepak, Chennai Versus M/s. Wadhwan Global Capital Limited Mumbai & Others High Court of Judicature at Madras
17-01-2023 M/s. Kotak Mahindra Prime Ltd., Kochi Versus Morbits Technologies Pvt. Ltd., Rep. by Jose Kurian, Ernakulam & Others High Court of Kerala
09-01-2023 Pushpavalli Suresh Babhu Versus M/s. Sopos Technologies Pvt Ltd., Represented by its Director, Balamurugan, Chennai High Court of Judicature at Madras
03-01-2023 M/s. Advanced Mining Technologies Private Ltd. Versus The State of Telangana, rep. by its Principal Secretary, Industries and Commerce Department, Hyderabad & Others High Court of for the State of Telangana
14-10-2022 Diamond Entertainment Technologies Pvt. Ltd., Delhi & Others Versus Religare Finvest Limited Through Its Authorised Officer & Another High Court of Delhi
03-10-2022 M/S. HCL Technologies Limited, Represented by its Authorized Signatory, Patric Santhanam, Chennai Versus The Commissioner, Greater Chennai Corporation, Chennai & Others High Court of Judicature at Madras
16-09-2022 Suresh Paswan Versus M/s. Kla Construction Technologies Pvt. Ltd. & Others Supreme Court of India
15-09-2022 M/s. Rays Technologies India Pvt Ltd., Represented by Siva Prasad Palutla & Others Versus Indian Bank, Represented by its Chairman and Managing Director & Others High Court of for the State of Telangana
08-09-2022 M/s. KHEC Technologies (India) Pvt. Ltd., Chennai Versus Corporation of Chennai High Court of Judicature at Madras
07-09-2022 A-ID Systems (I) Pvt. Ltd., Chennai Versus M/s. Aartha Technologies Services, A Registered Firm, Represented by its partners, Chennai & Others High Court of Judicature at Madras
25-08-2022 Germanium Technologies Limited Versus Indian Oil Corporation Ltd. & Another High Court of Delhi
05-08-2022 Commissioner of Service Tax Delhi Versus Quick Heal Technologies Limited Supreme Court of India
04-08-2022 Northern Arc Capital Limited, Represented by its authorized signatory, Kamal Kumar, Chennai Versus Powerful Technologies Limited, New Delhi High Court of Judicature at Madras
22-07-2022 Neesa Technologies Pvt. Ltd., Ahmedabad Versus D.C.I.T., Central Circle - 2(2), Ahmedabad Income Tax Appellate Tribunal Ahmedabad
01-07-2022 M/s. Grand Technologies, Represented by its Partner S.Chitra Devi Versus The Assistant Commissioner of GST & CE, Puducherry Division III, Puducherry High Court of Judicature at Madras
27-06-2022 Spike Power Protection Systems & Technologies rep by its Proprietor Versus Tamil Nadu Generation and Distribution Corporation Limited, Represented by its Chairman cum Managing Director & Others High Court of Judicature at Madras
09-06-2022 Unimed Technologies Limited, Chennai, Rep. by its Constituted Attorney Srikant Nahata & Others Versus Cadila Healthcare Limited, Ahmedabad & Another High Court of Judicature at Madras
09-06-2022 M/s. Proklean Technologies P. Ltd., Represented by Mr. Vishwadeep Kuila, Chennai Versus M/s.Godrej Consumer Products Ltd Before the Madurai Bench of Madras High Court
08-06-2022 Netsweeper Inc., Rep. by its authorised signatory, N. Krishnan, Canada Versus Netsweeper Technologies Private Limited, Chennai & Others High Court of Judicature at Madras
06-06-2022 ASV Industrial Park LLP, Chennai, Represented by its designated Partner Bharat Kumar K Kamdar Versus M/s. Flextronics Technologies (India) Private Limited, Tamil Nadu High Court of Judicature at Madras
16-05-2022 GSM Technologies Pvt. Ltd. Versus Dr. Veena Anand High Court of Punjab and Haryana
05-05-2022 Manish Aggarwal & Another Versus RCI Industries & Technologies Ltd. High Court of Delhi
01-04-2022 Sporta Technologies Pvt. Ltd. & Another Versus Unfading OPC Private Limited High Court of Delhi
23-03-2022 Halonix Technologies Private Limited, Gautam Budh Nagar(UP), Rep. by its Constituted Attorney Shashwat Gaur Versus Cema Electric Lighting Products India Pvt. Ltd., Adyar High Court of Judicature at Madras
19-03-2022 M/s. Supertech Precast Technologies Pvt. Ltd. Thru. Auth. Officer Versus State of U.P. Thru. Prin. Secy. Infra & Industrial Devpt & Another High Court Of Judicature At Allahabad Lucknow Bench
16-03-2022 OLA Fleet Technologies Pvt Ltd., Represented by Snigdha Mehrotra Associate Direct Versus The Union of India, Through its Revenue Secretary, Department of Revenue, Ministry of Finance & Others High Court of for the State of Telangana
14-02-2022 D.C.I.T, Ahmedabad Versus Alpha Nippon Innovatives Ltd., (formerly known as Tim Engineering Technologies Pvt. Ltd.), Gujarat Income Tax Appellate Tribunal Ahmedabad
07-02-2022 Newgen Software Technologies Limited Versus Oxygen Business Park Private Limited High Court of Delhi
04-02-2022 Viprah Technologies Ltd., Rep. by its Managing Director, C.K. Anantha Subramanian, Coimbatore & Others Versus T. Ganesan & Others High Court of Judicature at Madras
01-02-2022 The Commissioner of Income Tax, Chennai Versus M/s. Comstar Automotive Technologies (P) Ltd. Chennai High Court of Judicature at Madras
01-02-2022 Yes Bank Limited Versus 63 Moons Technologies Ltd. & Others Supreme Court of India
24-01-2022 Amica Financial Technologies Pvt. Ltd., Rep. by its Authorised Signatory, Tressa Stalin, Mumbai Versus Hip Bar Pvt. Ltd., Chennai & Others High Court of Judicature at Madras
12-01-2022 M/s. Abhaya Kalpa Technologies Pvt. Ltd., Represented by its Managing Director, Karnataka & Another Versus Tripura Rural Livelihood Mission (TRLM), Represented by Chief Executive Officer, Tripura & Others High Court of Tripura
11-01-2022 Pondicherry University, Puducherry Versus Infoplus Technologies Pvt. Ltd., Chennai High Court of Judicature at Madras
06-01-2022 Hi Tec Point Technologies (P) Ltd. Hi Tech Complex, Himachal Pradesh Versus Union Of India Represented By Secretary (Finance), Ministry Of Finance, Department Of Revenue, North Block, New Delhi & Others High Court of Himachal Pradesh
30-11-2021 HCL Technologies Limited, Rep. by its Authorised Representative, Chennai Versus Tamil Nadu Electricity Board [O&M], Rep. by the Asst. Executive Engineer, Chennai & Others High Court of Judicature at Madras
25-10-2021 63 Moons Technologies Limited, Rep by its Authorised Signatory, John Dheepak Versus The Deputy / Assistant Commissioner of Income Tax- Initiating Officer, (Under Prohibition of Benami Property Transactions Act 1988), Nungambakkam High Court of Judicature at Madras
22-10-2021 M/s. Primus Analytics Limited, Represented by its Managing Director Amarnath Reddy Versus M/s. ABL Bio Technologies Limited, Represented by its Chairman and Managing Director, K.O. Issac & Another High Court of Judicature at Madras
06-10-2021 CAT Technologies Limited, Hyderabad & Others Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
28-09-2021 M/S Super Vending Technologies Village Nariyal, Solan Versus Shri Mukesh Sahni & Another High Court of Himachal Pradesh
23-09-2021 The Commissioner of Central Goods Versus M/s Ishaan Technologies & Services Tax, Shillong Pvt. Ltd. High Court of Meghalaya
16-09-2021 M/s. Auto Movers Versus Luminous Power Technologies Pvt. Ltd., High Court of Delhi
13-09-2021 KLA Const Technologies Pvt. Ltd. Versus The Embassy Of Islamic Republic Of Afghanistan High Court of Delhi
11-08-2021 M.M. Aqua Technologies Ltd. Versus Commissioner of Income Tax, Delhi-III Supreme Court of India
10-08-2021 Communication Components Antenna Inc. (Earlier Known As Ten Xc Wireless Inc) Versus Mobi Antenna Technologies (Shenzhen) Co. Ltd. & Others High Court of Delhi
02-08-2021 The Managing Director, State Industries Promotion Corporation of Tamil Nadu Limited., Chennai Versus M/s. Siemens Limited, [Formerly knownas M/s.Imetrex Technologies Limited], Chennai High Court of Judicature at Madras
14-07-2021 Avance Technologies Limited Versus BSE Limited & Another SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
18-06-2021 KLA Const Technologies Pvt. Ltd. & Another Versus The Embassy of Islamic Republic of Afghanistan & Another High Court of Delhi
18-06-2021 KLA Const Technologies Pvt. Ltd. & Another Versus The Embassy of Islamic Republic of Afghanistan & Another High Court of Delhi
31-05-2021 M/s. Sai Srinivasa Properties, & Technologies Pvt. Ltd., Represented by its Desisgnated Partner, N. Vivekananda Reddy, Bangalore Versus K.R. Swarnalatha & Others High Court of Karnataka
29-04-2021 Kapil Rajeshkumar Wadhwan Former Chairman and Managing Director, DHFL & Others Versus 63 Moons Technologies Ltd., (Formerly known as Financial Technologies (India) Ltd.,) Represented by its Authorised Signatory D. John Dheepak & Others High Court of Judicature at Madras
07-04-2021 M/s. Elogic Technologies Pvt. Ltd., Represented by its Managing Diretor, T.D. Prakash, Bengaluru Versus The Authorized Officer, M/s. Fullerton India Credit Company Limited, Bengaluru & Others High Court of Karnataka
26-03-2021 Diyora & Bhanderi Corporation & Others Versus Sarine Technologies Limited High Court of Gujarat At Ahmedabad
23-03-2021 Raksha Vigyan Karamchari Sahkari Awas Samiti Ltd Versus Proto Developers & Technologies Pvt. Ltd High Court of Delhi
02-03-2021 Dakshin Haryana Bijli Vitran Nigam Limited Versus M/s. Navigant Technologies Private Limited Supreme Court of India
02-03-2021 Dakshin Haryana Bijli Vitran Nigam Limited Versus M/s. Navigant Technologies Private Limited Supreme Court of India
02-03-2021 Dakshin Haryana Bijli Vitran Nigam Limited Versus M/s. Navigant Technologies Private Limited Supreme Court of India
26-02-2021 M/s. HCL Technologies Limited. Versus Madhya Pradesh Computerization of Police Society (MPCOPS) High Court of Madhya Pradesh
19-02-2021 M/s. Sabre Travel Technologies Private Limited, Represented by its Managing Director, Kulakada Jayakumar, Bengaluru & Others Versus State of Karnataka, Represented by The State Public Prosecutor, Benglauru & Another High Court of Karnataka
19-02-2021 M/s. Sabre Travel Technologies Private Limited, Represented by its Managing Director, Kulakada Jayakumar, Bengaluru & Others Versus State of Karnataka, Represented by The State Public Prosecutor, Benglauru & Another High Court of Karnataka
28-01-2021 Score Information Technologies Limited Versus GR Infra Projects Limited High Court of Delhi
27-01-2021 Vsk Technologies Private Limited & Others Versus Delhi Jal Board High Court of Delhi
04-01-2021 M/s. First Technologies (India) Pvt. Ltd., Puducherry Versus The Appellate Assistant Commissioner (CT), Commercial Taxes Department, Puducherry High Court of Judicature at Madras
19-11-2020 M/s. Mahathru Technologies, by its Proprietor, Holladagadde Giddegowda Pranitha, Bengaluru Versus M/s. Creative Infotech, Represented by its Proprietor, Dr. Mohit R. Hegde, Bengaluru High Court of Karnataka
16-11-2020 UMC Technologies Private Limited Versus Food Corporation Of India & Another Supreme Court of India
16-11-2020 UMC Technologies Private Limited Versus Food Corporation Of India & Another Supreme Court of India
03-11-2020 Steel Authority of India Limited (Sail) Versus Primetals Technologies India Private Limited (Formerly Known as Siemens Val Metals Technologies Pvt. Ltd. High Court of Delhi
12-10-2020 China Datang Technologies & Engineering Co. Ltd., Delhi Versus NLC India Limited, Chennai & Another High Court of Judicature at Madras
08-10-2020 S.P. Vijay, Managing Director, Torento Technologies Pvt. Ltd., Bengalu Versus State of Karnataka, Rep. by Madiwala Police Station, Bengaluru & Another High Court of Karnataka
31-08-2020 Urbanclap Technologies India Pvt Ltd, (Rep. by its Director) Chennai Versus State Tax Officer, Chennai & Others High Court of Judicature at Madras
26-08-2020 Huawei Technologies (UK) Co Ltd. & Another Versus Unwired Planet International Ltd. & Another United Kingdom Supreme Court
25-08-2020 Evergrwoing Investments & Consultants Private Limited Versus Tomorrowland Technologies Exports Limited & Another High Court of Delhi
20-08-2020 Commissioner of Income Tax, Chennai Versus M/s. Sankhya Technologies Pvt Ltd., Chennai. High Court of Judicature at Madras
20-07-2020 M/s. Luminous Power Technologies (P) Ltd. & Another Versus Kanwar Sain & Another National Consumer Disputes Redressal Commission NCDRC
10-07-2020 M/s. Sai Srinivasa Properties & Technologies Pvt. Ltd., Represent by its Director N. Vivekananda Reddy Versus Krishnappa & Others High Court of Karnataka
26-06-2020 Uber Technologies Inc. Versus Heller Supreme Court of Canada
24-06-2020 Prashna Electric Equipment Versus Innova Technologies National Consumer Disputes Redressal Commission NCDRC
18-06-2020 M/s. CSK Technologies, Hydrabad (Telangana) Versus South Eastern Coalfields Limited, Chhattisgarh & Another High Court of Chhattisgarh
17-06-2020 Oil & Natural Gas Corporation Ltd. Versus Planetcast Technologies Ltd. High Court of Delhi
17-06-2020 Oil & Natural Gas Corporation Ltd. Versus Planetcast Technologies Ltd. High Court of Delhi
10-06-2020 Director of Income-Tax, International Taxation Versus M/s. Sasken Communication Technologies Ltd. High Court of Karnataka
10-06-2020 Director of Income-Tax, International Taxation Versus M/s. Sasken Communication Technologies Ltd. High Court of Karnataka
09-06-2020 Swati Tiwari Versus Marquis Technologies Pvt. Ltd., Rep. by its Managing Director, Mumbai & Another High Court of Karnataka
05-06-2020 Quick Heal Technologies Limited Versus NCS Computech Private Limited & Another High Court of Judicature at Bombay
15-05-2020 Microvision Technologies Pvt. Ltd. Versus Union of India High Court of Judicature at Bombay
18-03-2020 M/s. Comstar Automative Technologies Private Ltd., (Formerly known as Visteon Powertrain Control Systems India Private Limited) Keelakaranai Village, Malrosapuram Post, Maraimalai Nagar, Chengalpattu District V/S The Deputy Commissioner of Income Tax Company Circle - I (3), Chennai High Court of Judicature at Madras
13-03-2020 Syrma Technology Private Limited, Chennai Versus Powerwave Technologies Sweden AD (in bankruptcy), Rep., by the Bankruptcy Administrator, Niklas Korling & Another High Court of Judicature at Madras
12-03-2020 Joshi Technologies International, Inc-India Projects Versus Union of India High Court of Gujarat At Ahmedabad
27-02-2020 Sporta Technologies Pvt. Ltd. & Another Versus Edream 11 Skill Power Private Limited High Court of Delhi
14-02-2020 SKF Technologies (India) Private Limited, Bangalore & Another National Company Law Tribunal Bengaluru
07-02-2020 Sterlite Technologies Ltd. Versus Aster (P) Ltd. High Court of for the State of Telangana
03-02-2020 Lakshmi Rauschenbach, Rep. by Power of Attorney Anand Sasidharan Versus Valuesource Technologies (P) Ltd, Rep. by its Director Christian Lippens & Another High Court of Judicature at Madras
31-01-2020 In Phase Power Technologies Private Limited V/S ABB India Limited Competition Commission of India
31-01-2020 Sarine Technologies Ltd. Through Authorised Signatory Prachi Bhardwaj Versus Diyora & Bhanderi Corporation Through Partner Dhaval Dahyabhai Diyora High Court of Gujarat At Ahmedabad
10-01-2020 M/s. Containe Technologies Private Limited Versus State of Himachal Pradesh & Another High Court of Himachal Pradesh
09-01-2020 M/s. Grant Thornton India LLP., New Delhi Versus 63 Moons Technologies Limited, Formerly Known as Financial Technologies (India) Ltd., Chennai & Another High Court of Judicature at Madras
09-01-2020 Quick Heal Technologies Limited V/S Commissioner of Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-01-2020 Sterlite Technologies Limited Versus Aster Private Limited High Court of for the State of Telangana
18-12-2019 M/s. Dyna Technologies Pvt. Ltd. Versus M/s. Crompton Greaves Ltd. Supreme Court of India
16-12-2019 M/s. Taranga Technologies, Andhra Pradesh Versus M/s. Neels Enterprises Pvt. Ltd., Represented by its Managing Director, Chennai High Court of Judicature at Madras



Directors
DIN Name Since
00081052 MOHINDER SINGH SAHNI 01-10-2019
00146740 MANINDER SINGH SAHNI 01-07-2006
00050951 KULBIR KAUR 01-07-2006

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