K J VARGHESE AND COMPANY PRIVATE LIMITED

Activity: Others in Karnataka.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999KA1967PTC001702 		ROC
RoC-Bangalore 		Incorporation Date
02-12-1967
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001702 		Registration Date
02-12-1967 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 3,50,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
40/1 MARGOSA ROADMALLESWARAM B'LORE 3 B'LORE 3 KA 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K J VARGHESE AND COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 02-04-2021 03:32
02-02-2021 M.P. Varghese, Assistant Professor in Mechanical Engineering, Model Engineering College, Thrikkakara, Ernakulam & Others Versus V.P. Devassia, Principal, Model Engineering College, Thrikkakara, Ernakulam & Another High Court of Kerala
01-02-2021 Varghese Versus State of Kerala, Represented by The Sub Inspector of Police, Kunnathunadu Police Station, Through The Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
11-01-2021 Kunjumon @ Varghese Versus State of Kerala, Represented by the Sub Inspector of Police, Through The Government Pleader, High Court of Kerala, Ernakulam High Court of Kerala
18-12-2020 P.O. Varghese & Others Versus The District Collector, Kochi & Others High Court of Kerala
27-11-2020 Varghese Versus State of Kerala Rep. by The Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
18-11-2020 K.V. Varghese @ Thankachan Kanjirakkakttu Versus State Election Commission, Kerala, Represented by Its Secretary, Corporation Office, Thiruvananthapuram & Another High Court of Kerala
05-11-2020 Biju K. Varghese Versus The Geologist, Mining & Geologist Department, District Office, Alappuzha & Others High Court of Kerala
30-10-2020 K.V. Varghese Versus State Election Commission, Kerala, Represented by Its Secretary, Corporation Office Complex, LMS Junction, Thiruvananthapuram & Another High Court of Kerala
23-10-2020 Michael Varghese Versus Hon'ble Shri. Pinarayi Vijayan, Chief Minister of Kerala & Others High Court of Kerala
16-10-2020 Roy V. Jacob & Another Versus A.V. Varghese & Others High Court of Kerala
24-09-2020 State of Kerala, Represented by The Assistant Labour Officer, Munnar, Through The Public Prosecutor, High Court of Kerala, Ernakulam Versus Annakutty Varghese, Proprietress, M/s. Misha Holiday Home, Munnar High Court of Kerala
14-09-2020 Dr. Varghese Perayil Versus The Election Commission of India, New Delhi, Rep. by Its Secretary & Others High Court of Kerala
06-08-2020 New India Assurance Company Ltd., Divisional Office, Kottayam, Rep. by The Manager Versus O.S. Varghese & Others High Court of Kerala
05-08-2020 M.P. Varghese Versus Annamma Yacob & Another High Court of Kerala
29-07-2020 Iype Varghese Versus The Revenue Divisional Officer, Idukki & Others High Court of Kerala
19-06-2020 K.S. Varghese & Others Versus St Peter's & Paul's Syrian Orthodox Church & Others Supreme Court of India
21-05-2020 K.C. Varghese @ Kunjunju Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
28-04-2020 Flemingo Travel Retail Limited, Having Registered Office at Turbhe, Navi Mumbai, Represented by Its Authorised Signatory Nixon Varghese Versus Kannur International Airport Limited, Mattannur, Represented by Its Managing Director & Another High Court of Kerala
23-03-2020 Beena Reji Versus Varghese George & Another High Court of Kerala
18-03-2020 Varghese Kurian & Another Versus State of Kerala Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Another High Court of Kerala
16-03-2020 Kalipilakkal Varghese & Another Versus State of Kerala, Represented by Circle Inspector of Police, Perinthalmanna Police Station High Court of Kerala
13-03-2020 Parappurathu Varghese Mathai & Others Versus Principal Commissioner of Income Tax-28 & Others High Court of Judicature at Bombay
27-01-2020 P.V. Sudhamol Versus Mariamma Varghese & Another High Court of Kerala
23-01-2020 Tata Consultancy Services Limited, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
23-01-2020 Tata Consultancy Services Limited, TCS Centre, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
13-01-2020 Kodanchery Service Co-Operative Bank Ltd., Represented by Its Secretary, Kozhikode & Others Versus Joshy Varghese & Others High Court of Kerala
08-01-2020 M.K. Varghese Cor Episcopa, Now Working as Vicar, St. Marys Orthodox Church, Koipally, Kayamkulam Versus State of Kerala Represented by The Public Prosecutor, High Court of Kerala, Kochi & Another High Court of Kerala
08-01-2020 St. Mary's Jacobite Syrian Orthodox Church, Thodupuzha Kara, Represented by Its Trustees, M.C. Shibu (2) Benny Elias & Others Versus Dr. Abraham Varghese & Others High Court of Kerala
03-12-2019 Mathew Varghese Versus Krishnan, Kuttanad & Others High Court of Kerala
15-11-2019 A.P. Varghese Versus The Chief Manager (Authorised Officer), Vijaya Bank, Ernakulam, Kochi & Others High Court of Kerala
04-11-2019 Subhi Varghese Versus State of Kerala High Court of Kerala
21-10-2019 George Varghese Versus S. Binu & Another National Consumer Disputes Redressal Commission NCDRC
16-10-2019 M/s. Crystal Apartments, CSI Commercial Centre, Baker Junction, Kottayam represented by its Managing Partner Binny Itty, Govindapuram kara, Kottayam Versus Saji Thomas Varghese, Chalukunnau, Kottayam rep. By Power of Attorney Holder & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-09-2019 P.G. Joshy Versus Jose Varghese, Proprietor, Nice Agencies, Ernakulam & Another High Court of Kerala
30-08-2019 Anil P. Varghese Versus Naji & Others High Court of Kerala
05-08-2019 Solaman Varghese Versus The District Geologist, Department of Mining & Geology, Alappuzha & Others High Court of Kerala
30-07-2019 Varghese Arackal Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam High Court of Kerala
23-07-2019 M/s. N.L. Technologies Pvt. Ltd., Ernakulam South, Represented by C.V. Varghese, Director, Irinjalakuda Versus Commissioner of Customs, Cochin High Court of Kerala
17-07-2019 Chettupuzha Varghese Johny Versus K.B. Menon Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-07-2019 Varghese Versus Mathrubhumi Printing & Publishing Co. (P) Ltd., Kozhikode, Represented by Managing Editor & Others High Court of Kerala
03-07-2019 The Kunnathunadu Taluk Primary Cooperative Agricultural & Rural Development Bank Ltd., Perumbavoor, Represented by Its Secretary M.K. Varghese Versus State of Kerala, Represented by Its Principal Secretary to Government, Co. Operative Department, Thiruvananthapuram & Others High Court of Kerala
28-06-2019 Jithin Varghese Prakash, Represented by the Power of Attorney Holder, Prakash Varghese Versus The Registrar of Marriage, Piravom Municipality High Court of Kerala
25-06-2019 Manesh Varghese Versus Sainulabudeen & Another High Court of Kerala
25-06-2019 Manesh Varghese Versus Sainulabudeen & Another High Court of Kerala
11-04-2019 Manoj Varghese & Others Versus Divya Susan Thomas @ Divya Susan Manoj High Court of Kerala
05-04-2019 Prasoon Prabhakaran Versus Henry Varghese Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
15-03-2019 Jose Varghese Versus State of Kerala, Represented By S.I. of Police High Court of Kerala
26-02-2019 C.J. Baby & Others Versus Fr. Jiju Varghese & Others Supreme Court of India
19-02-2019 T.K. Satheesh Lal Versus Baby Varghese & Others High Court of Kerala
04-02-2019 Baby Mol Varghese, Represented, by Power of Attorney Holder P.U. Davis & Another Versus P.S. Jacob, Represented by Power of Attorney Holder, P.S. Job & Others High Court of Kerala
29-01-2019 M/s. Priyanka Traders, represented by P/A holder Davis Kadavil & Others Versus P.J. Varghese & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
16-12-2018 Varghese Versus State of Kerala High Court of Kerala
16-12-2018 Varghese Versus State of Kerala Supreme Court of India
07-12-2018 The Bishop Jerome Trust, Through its Administrator, Fr. George Rebero Versus Siji Varghese & Another High Court of Kerala
14-11-2018 Basil Varghese, Ernakulam Versus The Authorised Officer, Standard Chartered Bank, Kochi & Others Debts Recovery Tribunal Ernakulam
16-10-2018 Kavitha, Ernakulam District, (Now In England & Is Represented by Mother & Power of Attorney Holder Lissy Varghese Versus State of Kerala, Represented by The Secretary, Department of Registration, Government of Kerala, Thiruvananthapuram High Court of Kerala
16-10-2018 P.M. Varghese, Partner, Manavatty Silk Centre, Ernakulam & Others Versus State of Kerala, Represented by Its Secretary, Thiruvananthapuram & Others High Court of Kerala
10-10-2018 M. Joy Varghese Versus The State of Kerala Rep. by the Secretary To Govt. of Kerala, Revenue Recovery Department, Trivandrum & Others High Court of Kerala
27-09-2018 Aju Varghese Versus The State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Others High Court of Kerala
12-09-2018 Varghese Versus The District Collector, Ernakulam & Others High Court of Kerala
12-09-2018 M/s. D Net Malayalam communications, Ashoka house, Kaloor, Kochi, Represented by its Proprietrix Versus Reji Varghese Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
31-08-2018 Kailashchandra Kedarmalji @ Kedarnath Agrawal Versus Kochaveedu Varghese Joseph & Another In the High Court of Bombay at Nagpur
20-07-2018 Proprietor, Marina Motors (India Pvt. Ltd.) Kerala & Others Versus K. Viji Varghese & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
12-07-2018 The Catholic Syrian Bank Ltd. Thrissur, Represented by P.K. Varghese, Authorized Officer & Chief Manager Versus M/s. Orma Marble World, Thrissur & Others High Court of Kerala
12-07-2018 IDBI Bank Limited, Rep. by its Authorised Officer, Shiju Varghese, Alavaipatti Branch Versus The District Collector/District Magistrate, Salem High Court of Judicature at Madras
06-07-2018 Ouseph Varghese & Others Versus K.K. Thampi & Another High Court of Kerala
20-06-2018 A.K. Varghese Versus State of Kerala, Represented by Principal Secretary to Government, Higher Education Department, Thiruvananthapuram & Others High Court of Kerala
06-06-2018 The Commercial Tax Officer-I, Wadakkancherry & Another Versus C.R. Varghese, M/s. Global Rubber Products, Kumblangad, Thrissur District High Court of Kerala
22-05-2018 FR. Sebastian Vadakkumpadan Versus Shine Varghese & Others High Court of Kerala
21-05-2018 Muralee Mohan Pillai Versus T.V. Varghese High Court of Kerala
16-04-2018 O.K. Varghese & Others Versus M/s. OFS Industries (P) Ltd. & Others High Court of Judicature at Bombay
11-04-2018 Varghese @ Varkey, C. No. 7226, Central Prison, Thiruvananthapuram Versus State of Kerala Represented by The DY.S.P. of Cherthala, Through The Public Prosecutor, High Court of Kerala at Ernakulam High Court of Kerala
04-04-2018 Siji & Others Versus Varghese & Others High Court of Kerala
02-04-2018 Sujith Mohandas Versus Fr.George Varghese @ Fr.Gee Varghese & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
27-03-2018 Varghese Versus Jewel Rock Hire Purchase Kuries (P) Limited, Thrissur & Others High Court of Kerala
21-03-2018 Sheba Sujan George & Others Versus Abraham Varghese & Others High Court of Kerala
06-03-2018 Shine Varghese Versus Station House Officer, Central Police Station, Ernakulam & Others High Court of Kerala
01-03-2018 B. Navakumar Versus IDBI Bank Ltd., Rep. by its Authorized Officer, Shiju Varghese, Trichy & Others High Court of Judicature at Madras
23-02-2018 Dr. Binu George Varghese, Director of Physical Education(Now Under Orders of Suspension), School of Physical Education & Sports Sciences, Mahatma Gandhi University, Kottayam) Versus Mahatma Gandhi University, Represented by Its Registrar High Court of Kerala
23-02-2018 K.R. Riya Versus V. Albin Varghese High Court of Kerala
22-02-2018 Joshy Varghese Versus Mar George Alancherry & Others High Court of Kerala
02-02-2018 Franjo T. Francis Versus Varghese Kuruvvila @ Sunny Kuruvila, Proprietor, Agl (Allied Gulf Linkage) International, Ernakulam High Court of Kerala
03-01-2018 Joy Alukkas Traders (India) Pvt Ltd. Versus Varghese Thomas High Court of Kerala
21-12-2017 Thresiamma Varghese & Others Versus State of Kerala, Represented by Additional Chief Secretary, Forest & Wildlife Department High Court of Kerala
18-12-2017 M.E. Varghese, Ranny Taluk Versus Rajesh & Others High Court of Kerala
14-12-2017 Jossy Varghese & Others Versus State of Kerala, Represented by Public Prosecutor & Others High Court of Kerala
05-12-2017 Antony Mathew Versus Jose Varghese High Court of Kerala
21-11-2017 Sam Joseph Versus Mathew Varghese High Court of Judicature at Madras
14-11-2017 M/S. St. George Electricals & Contractors, Represented by its Managing Partner Jaimon Varghese Versus The Intelligence Officer, Department of Commercial Taxes & Others High Court of Kerala
25-10-2017 Felix Varghese & Another Versus Jaya Sivaraman & Another High Court of Kerala
05-10-2017 K.V. Varghese, Ernakulam & Another Versus The Authorised Officer, Federal Bank, Ernakulam Debts Recovery Tribunal Ernakulam
08-08-2017 Sajan Varghese, Director, G.N. Infomedia Pvt. Ltd., New Delhi Versus Union of India, Represented by The Secretary, Ministry of Information and Broadcasting, New Delhi & Others High Court of Kerala
01-08-2017 Ex Subedar Paul Varghese, Kerala Versus Union Of India, Represented By Its Secretary Ministry Of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
24-07-2017 Rini Varghese Versus Vijuna High Court of Kerala
21-07-2017 State of Kerala, represented by Secretary To Government, Ministry of Transport & Another Versus C.P. Varghese High Court of Kerala
23-06-2017 Jaison Varghese Versus Chairman & Managing Director, Syndicate Bank, Karnataka State & Another Debts Recovery Tribunal Ernakulam
15-06-2017 Indira Gandhi Memorial General Marketing Society Ltd. (K-900) represented by its Secretary Shiny Philip Versus Roys Abraham, Maliekkal House, Managing Partner, M/s. Abraham Varghese & Company & Others High Court of Kerala
06-06-2017 EX No. 14589083 F NAIK (R/MECH) K. Gee Varghese, Cochin versus Union of India, Represented by its Secretary Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch
10-03-2017 John, Alappuzha District Versus Varghese, Alappuzha District High Court of Kerala
10-03-2017 Ex Nk Jaison Varghese No. 2602895 M Versus Union of India, Represented by its Secretary Ministry of Defence, South Block, New Delhi & Others Armed Forces Tribunal Regional Bench Koch



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