K G RUBBER (INDIA) PRIVATE LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Tamil Nadu.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U25199TN1987PTC014802 		ROC
RoC-Chennai 		Incorporation Date
01-09-1987
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
014802 		Registration Date
01-09-1987 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 5,00,000



Contact Information
E-Mail Address
kgrubberindia@yahoo.com
Registered Address
6 PRASANNA VINAYAGAR KOVIL ST.PALAYAMKOTTAI TRINELVELI-2 PALAYAMKOTTAI TRINELVELI-2 PALAYAMKOTTAI TRINELVELI-2 TN 627002 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K G RUBBER (INDIA) PRIVATE LIMITED

Last Checked Past / Closed Litigation On 13-06-2022 12:25
01-06-2022 S. Dhanalakshmi (Partner), IRC-Industrial Rubber Company, Tiruchirappalli, Tamilnadu Versus V.J. Sahal & Another High Court of Kerala
07-04-2022 S. Shanmukha Sundaram Pillai Versus The Meenachil Rubber Marketing & Processing Co-Operative Society, Represented by Its Managing Director, Kottayam & Others High Court of Kerala
19-01-2022 The Chadayamangalam Rubber Marketing Co-Operative Society Ltd., Represented by Its Secretary, Kollam Versus The District Labour Officer, Kollam & Another High Court of Kerala
20-10-2021 M/s. Sai Rubber Works Versus State of Madhya Pradesh & Others High Court of Madhya Pradesh Bench at Gwailor
30-06-2021 M/s. P.P. Rubber Products P. Ltd. Versus M/s. The New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
30-01-2021 P.P. Rubber Products Pvt. Ltd. Versus New India Assurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
17-08-2020 National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another National Consumer Disputes Redressal Commission NCDRC
11-06-2020 M/s. E.V. Mathai & Sons, Represented by Its Managing Partner, Rubber Dealer, Kothamangalam Versus State of Kerala, Represented by The Secretary, Commercial Taxes Department, Thiruvananthapuram High Court of Kerala
11-03-2020 Deputy Rubber Production Commissioner, Rubber Board Regional Office, Mannarkkad & Others Versus P.M. Manuel & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-02-2020 Brite Rubber Processor Pvt. Ltd. Versus The State of Tripura, Represented by the Principal Secretary to the Government of Tripura & Others High Court of Tripura
23-09-2019 M/s. Mahesh Valve Products Private Limited Versus Kapila Rubber Industries High Court of Judicature at Madras
29-07-2019 M/S Modi Rubber Ltd & Another Versus State of U.P. & Others High Court of Judicature at Allahabad
31-05-2019 Sribash Chandra Saha & Others Versus Rubber Board & Others High Court of Tripura
14-03-2019 The Commissioner of Income-tax-I, Coimbatore Versus M/s. The Nanco Rubber & Plastics Limited & Others High Court of Judicature at Madras
11-10-2018 G.S. Rawat, IFS, Principal Chief Conservator of Forests & Chairman, Arasu Rubber Corporation Limited, Chennai Versus The Union of India, Rep. by The Secretary to Government, M/o Environment & Forest, New Delhi & Others Central Administrative Tribunal Madras Bench
17-09-2018 M/s. Asian Rubber Works & Another Versus The Assistant Commissioner, R/South Ward, Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
04-07-2018 Jose Philip Versus The Thodupuzha Taluk Co-Operative Rubber Marketing Society No. E. 222, Represented by Its Managing Director, P.J. Emmanuel & Others High Court of Kerala
06-06-2018 The Commercial Tax Officer-I, Wadakkancherry & Another Versus C.R. Varghese, M/s. Global Rubber Products, Kumblangad, Thrissur District High Court of Kerala
24-05-2018 Competition Commission of India & Another Versus Oriental Rubber Industries Private Limited High Court of Delhi
21-05-2018 Tinna Rubber and Infrastructure Ltd V/S CC, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
12-03-2018 Meenachil Rubber Marketing & Processing Co-Operative Society Ltd. No. K 118, Represented by Managing Director, Kottayam & Another Versus The Choondachery Service Co-Operative Bank Ltd. No. 167, Represented by Its Secretary, Kottayam & Another High Court of Kerala
08-03-2018 Kanti Commercials Pvt. Ltd. Versus Belthangady Taluk Rubber Growers Marketing & Processing Co-Operative Society Limited National Company Law Appellate Tribunal
12-02-2018 Veekesy Rubber Industries Pvt. Ltd. Versus Deepak Gupta High Court of Delhi
31-01-2018 M/s. Star Rubber Industries, Kanpur Nagar & Another Versus Deputy Labour Commissioner, Kanpur Region & Others High Court of Judicature at Allahabad
14-12-2017 Zen Global Financial Services, Rep. by its Authorised Signatory Srinivasan, Chennai Versus P.N. Shivaprasad, Proprietor, M/s.Uma Rubber Industries, Mysore High Court of Judicature at Madras
09-10-2017 Flacon Tyres Ltd. Versus Belthangady Taluk Rubber Growers Marketing & Processing Co-op. Society Ltd. & Another National Company Law Appellate Tribunal
27-09-2017 Farseen Rubber Industries Ltd V/S Commissioner of Central Excise, Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
31-08-2017 M/s. Balaji Rubber Industries Private Limited & Others Versus S.K. Ganesan & Others National Company Law Tribunal Chennai
29-08-2017 P.M. Mathew, Former President, Kaduthuruthy Co-Operative Rubber Marketing & Processing Society Ltd. Versus State of Kerala, Represented by Public Prosecutor & Others High Court of Kerala
22-08-2017 N.K. Rubber Industries V/S Commissioner of Customs, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
14-07-2017 Jaswant Rubber (P) Ltd. and Others V/S CCE, Rohtak Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
05-07-2017 The Choondacherry Service Co-Operative Bank Ltd. No.K.167, Represented by its Secretary Versus The Meenachil Rubber Marketing & Processing Co-Operative Society Ltd., Represented By Managing Director, Pala & Others High Court of Kerala
14-06-2017 Muthalapuram Service Co-Operative Bank Ltd. represented by its Secretary, Saju Joseph Versus Kerala State Co-Operative Rubber Marketing Federation Ltd. & Another High Court of Kerala
08-06-2017 P.A. Abraham Versus M/s. Gokul Rubber & Tea Plantations Limited represented by its Deputy General Manager & Another High Court of Kerala
08-06-2017 P.A. Abraham Versus M/s. Gokul Rubber & Tea Plantations Limited represented by its Deputy General Manager & Another High Court of Kerala
03-05-2017 Tinna Rubber & Infrastructure Limited Versus Union of India & Another High Court of Delhi
06-04-2017 Speedways Rubber Factory V/S Commissioner of C. Ex., Jallandhar Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
05-04-2017 Commissioner of Customs, New Delhi V/S Indo Rubber & Plastic Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-04-2017 Kanta Rubber Pvt. Ltd V/S Commnr. of Cus., C. Ex. & S.T., Hyderabad-IV Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
21-02-2017 M.G.M. Rubber Company & Another Versus Union of India & Another High Court of Judicature at Calcutta
20-02-2017 Principal Commissioner of Income Tax Versus Woco Motherson Advanced Rubber Technologies Limited High Court of Gujarat At Ahmedabad
17-02-2017 Deewan Reclaim Rubber V/S Commissioner of C. Ex. Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
17-02-2017 Sarthi Rubber Industries Pvt. Ltd. and Others V/S CCE & ST and Others. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-02-2017 Tamil Nadu State Transport Corporation, Coimbatore Versus M/s. ELGI Rubber Company Ltd., Rep. by S.R. Venkatachalam, Coimbatore High Court of Judicature at Madras
01-02-2017 Pelicon Rubber V/S Commr. of C. Ex., Cus. & S.T., Hyderabad-II Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
11-01-2017 M/s. Shriram City Union Finance Limited rep. by its Authorised Signatory C. Subha Versus M/s. Super-Rubber & Engineering Co. Pvt. Ltd., Maharashtra & Another High Court of Judicature at Madras
25-07-2016 Noble Rubber Industries Versus State of Gujarat High Court of Gujarat At Ahmedabad
29-06-2016 M/s. Madura Coats Limited Versus M/s. Modi Rubber Ltd. & M/s. Modi Rubber Ltd. & Another Supreme Court of India
29-06-2016 M/s. Bombay Rubber Products & Services Private Limited & Others Versus ----- High Court of Judicature at Madras
20-05-2016 In re. Oriental Rubber Industries Ltd. Company Law Board Western Region Bench Mumbai
17-05-2016 Delta Rubber & Plastic Products & Others Versus Municipal Cooperative Bank Ltd. Supreme Court of India
22-04-2016 M/s. Rakesh Oswal Hosiery Mills Pvt. Ltd. Versus M/s. Jain Rubber & Foam Mills & Others High Court of Punjab and Haryana
07-04-2016 Gupta Rubber Industries & Others Versus Damodar Valley Corporation & Others High Court of Judicature at Allahabad
01-03-2016 The Thodupuzha Taluk Co-Operative Rubber Marketing Society Versus the Kerala Co-Operative Tribunal, Thiruvananthapuram & Others High Court of Kerala
05-01-2016 Tinna Rubber & Infrastructure Ltd. Versus Commissioner of Customs, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
01-10-2015 The Commissioner, Central Excise & Customs Versus Rishiroop Rubber (I) Ltd. High Court of Gujarat At Ahmedabad
16-09-2015 Commissioner of Central Excise & Customs Versus Rishiroop Rubber (I) Ltd. High Court of Gujarat At Ahmedabad
05-08-2015 State of Gujarat Versus Delta Rubber & Plastics Products High Court of Gujarat At Ahmedabad
05-08-2015 Elgi Rubber Co. Ltd. Versus Deputy Commissioner of Income-tax Income Tax Appellate Tribunal Chennai
19-07-2015 Hartex Rubber Limited Versus The Presiding Officer Labour Court-II & Another In the High Court of Judicature at Hyderabad
02-07-2015 N.K. Rajendra Mohan Versus Thirvamadi Rubber Co. Ltd & Others Supreme Court of India
30-06-2015 United Insurance Co. Ltd. Versus M/s. Nilambur Rubber Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
30-06-2015 M/s. Kwality Rubber Works & Others Versus Ibrahim Mohammadali Vora High Court of Judicature at Bombay
01-06-2015 T.T.K. PDL Employees Union, (Earlier London Rubber Company Employees Union), Rep. by its General Secretary, Pallavaram Versus Government of Tamil Nadu, Rep. by its Secretary, Labour and Employment Department, Fort St. George, Chennai & Others High Court of Judicature at Madras
29-04-2015 M/s. Asian Rubber Industries Versus Vakil & Others High Court of Delhi
27-04-2015 Commissioner of Central Excise, Meerut Versus M/s. Dewan Rubber Industries Ltd. & Others Supreme Court of India
21-04-2015 M/s. Sundaram Industries Limited, (Rubber Factory), Represented by its authorised signatory, Kochadai Versus The Department of Central Excise, Represented by Assistant Commissioner, Madurai Before the Madurai Bench of Madras High Court
06-04-2015 Rishiroop Rubber (International) Ltd. Versus State of Gujarat Supreme Court of India
27-03-2015 M/s. Bharat Rubber Re-Generating Company Limited Versus Jharkhand State Electricity Board & Others High Court of Jharkhand
27-03-2015 M/s. Vir Rubber Products P. Ltd. Versus Commissioner of Central Excise, Mumbai-III Supreme Court of India
27-03-2015 Kandhari Rubber Ltd. & Others Versus State Bank of India & Others Debts Recovery Appellate Tribunal at Delhi
19-03-2015 Modern Rubber Industries Versus Union of India Supreme Court of India
09-03-2015 The Managing Director Arasu Rubber Corporation Ltd., Nagercoil Versus P. Binu Jeyakumar & Others Before the Madurai Bench of Madras High Court
04-03-2015 M.P. Shalini Versus The Chairman, Rubber Road & Others High Court of Kerala
04-02-2015 Fona Rubber Pvt. Ltd. Versus Eastern Chemical Industries High Court of Judicature at Calcutta
05-01-2015 Commissioner of Income Tax Del-Iii Versus Unipatch Rubber Ltd. High Court of Delhi
16-12-2014 M/s. Govind Rubber Ltd. Versus M/s. Louids Dreyfus Commodities Asia Pvt. Ltd. Supreme Court of India
09-12-2014 M/s. Zenith Rubber Pvt. Limited Versus Commissioner of Central Excise & S.T., Ahmedabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
21-10-2014 The Commissioner of Income Tax Versus M/s. Chennupati Tyre & Rubber Products In the High Court of Judicature at Hyderabad
06-10-2014 M/s. Jonson Rubber Ind Ltd. Versus M/s. Shree Conveyor System Pvt. Ltd. High Court of Delhi
27-08-2014 Jaybharat Rubber Industries Versus G.I.D.C. & Others High Court of Gujarat At Ahmedabad
21-07-2014 The Velimalai Rubber Co. Ltd. represented by its Managing Director, A. Jacob Versus Assistant Commissioner Of Income Tax Kottayam & Others High Court of Kerala
16-06-2014 V. Kunhambu Nair Versus Thresiamma, Officer-in-charge, Rubber Marketing Co-operative Federation, Ulikal Branch, Iritty, Ullikal & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
20-05-2014 United India Insurance Company Ltd. Branch Office Serampur Versus Oriental Rubber Works A Partnership Firm & Another National Consumer Disputes Redressal Commission NCDRC
16-04-2014 Hindustan Rubber Factory, Karnataka Versus Commissioner of Central Excise, Customs & Service Tax - Belgaum Karnataka Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
01-04-2014 Zakir Hussain Abdul Gaffar Deshmukh Versus Mazhuvanoor Rubber Products Mini Industrial Estate & Others National Consumer Disputes Redressal Commission NCDRC
28-02-2014 Union of India & Another Versus Panihati Rubber Limited & Another High Court of Judicature at Calcutta
18-02-2014 Rishiroop Rubber (International) Ltd. Versus State of Gujarat High Court of Gujarat At Ahmedabad
06-02-2014 The Rubber Board Versus Rosin Constructions High Court of Kerala
29-11-2013 M/s. Paragon Rubber Industries & Others Versus M/s. Pragathi Rubber Mills & Others Supreme Court of India
26-11-2013 Kerala Rubber Foot Wear Manufacturers & Exporters Association, represented by its President & Others Versus The State of Kerala, represented by The Secretary & Others High Court of Kerala
18-11-2013 Mazhuvanoor Rubber Products & Others Versus Zakir Hussain Abdul Gaffar Deshmukh Maharshtra State Consumer Disputes Redressal Commission Aurangabad
04-09-2013 In Re : Thirumbadi Rubber Co. Ltd. High Court of Kerala
04-07-2013 Modi Rubber Ltd. Versus Ramesh Malik & Another High Court of Delhi
07-06-2013 M/s. Hari Rubber Private Ltd. Versus M/s. Honda Rubber Private Limited Intellectual Property Appellate Board
07-05-2013 United India Insurance Co. Ltd. Versus Oriental Rubber Works, West Bengal National Consumer Disputes Redressal Commission NCDRC
21-03-2013 Goodyear India Ltd., rep. by its Zonal Manager, A. Baburaj Versus Nortan Intec Rubber (P) Ltd. & Another High Court of Judicature at Madras
27-02-2013 Director of Income Tax (International Taxation) Versus Goodyear Tire & Rubber Company High Court of Delhi
04-02-2013 M/s. Louis Dreyfus Commodities Asia Pte Ltd. Versus M/s. Govind Rubber Limited High Court of Judicature at Bombay
31-01-2013 The Kerala State Co-Operative Rubber Marketng Federation Limited, represented by its Managing Director Versus K.J. Cheriachan & Another High Court of Kerala



Directors
DIN Name Since
01843840 KANTHIMATHINATHAN SANKAR 21-09-1987
01843808 KANTHIMATHINATHA GOPALA KRISHNAN 21-09-1987

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