K. F. MILKFOODS PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Punjab.Active |
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CIN U15203PB2007PTC031493 |
ROC RoC-Chandigarh |
Incorporation Date 03-12-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 50 |
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Registration Number 031493 |
Registration Date 03-12-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 500,00,000 |
Paid Up Capital Rs. 499,00,000 |
Contact Information |
E-Mail Address kfmilkfoods@gmail.com |
Registered Address VILLAGE FAZALPUR POST OFFICE PATTAR KALAN JALANDHAR PB 144806 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to K. F. MILKFOODS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-03-2023 09:35
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10-07-2003 | Gurpreet Singh Versus Harman Milkfoods Limited & Others | Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
Directors |
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DIN | Name | Since |
01331535 | NAVDEEP SINGH SAHOTA | 03-12-2007 |
00105969 | VIVEK OHRI | 31-03-2019 |
01331936 | SAMARDEEP SINGH | 03-12-2007 |
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