K F BIOTECH PRIVATE LIMITED

Activity: Agriculture and Allied Activities in Punjab.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U01119PB2004PTC027531 		ROC
RoC-Chandigarh 		Incorporation Date
28-09-2004
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
027531 		Registration Date
28-09-2004 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 100,00,000



Contact Information
E-Mail Address
kfgroupreport@yahoo.com
Registered Address
KAPOOR COLD STORAGENEAR LAMBA PIND CHOWK OLD HOSHIARPUR ROAD JALANDHAR PB 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K F BIOTECH PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-09-2023 14:42
24-08-2022 Rishi Sharma Director Haustus Biotech Private Limited Versus Bilal Ahmad Rather, Drugs Inspector High Court of Jammu and Kashmir
21-06-2022 M/s. V. Kare Biotech, H.P. Through its Partner Gurcharan Singh Kapoor, Punbjab & Others Versus Hemant Aggarwal & Another High Court of Himachal Pradesh
28-03-2022 M/s. HLL Biotech Limited, Rep. by its Chief Executive Officer, Kanchipuram Versus The Chairman, Micro and Small Enterprises Facilitation Council, Tamilnadu & Another High Court of Judicature at Madras
25-03-2022 Novartis AG and Others V/S Windlas Biotech Pvt. Ltd. and Others With Novartis AG and Others V/S Chhabra Healthcare Solutions Private Limited with Novartis AG and Others V/S Eris Lifesciences Limited High Court of Delhi
20-04-2021 Cutis Biotech Sole Proprietorship concern Through its sole proprietor Archana Ashish Kabra Versus Serum Institute of India Pvt. Ltd. High Court of Judicature at Bombay
20-04-2021 Cutis Biotech Sole Proprietorship concern Through its sole proprietor Archana Ashish Kabra Versus Serum Institute of India Pvt. Ltd. High Court of Judicature at Bombay
26-03-2021 Indus Biotech Private Limited Versus Kotak India Venture (Offshore) Fund (Earlier Known As Kotak India Venture Limited) & Others Supreme Court of India
26-03-2021 Indus Biotech Private Limited Versus Kotak India Venture (Offshore) Fund (Earlier Known As Kotak India Venture Limited) & Others Supreme Court of India
26-03-2021 Indus Biotech Private Limited Versus Kotak India Venture (Offshore) Fund (Earlier Known As Kotak India Venture Limited) & Others Supreme Court of India
19-03-2021 Rhonpal Biotech Pvt. Ltd. Versus New Delhi Municipal Council & Another High Court of Delhi
08-10-2020 M/s. Wizard Biotech Pvt. Ltd., Mumbai Versus New India Assurance Co. Ltd. Through Its Manager, Mumbai National Consumer Disputes Redressal Commission NCDRC
08-10-2020 M/s. Wizard Biotech Pvt. Ltd., Mumbai Versus New India Assurance Co. Ltd. Through Its Manager, Mumbai National Consumer Disputes Redressal Commission NCDRC
25-09-2020 Rhonpal Biotech Pvt. Ltd. Versus New Delhi Municipal Council & Others High Court of Delhi
23-07-2020 Nuziveedu Seeds Ltd. & Others Versus Mahyco Monsanto Biotech (India) Pvt. Ltd. High Court of Judicature at Bombay
09-06-2020 Indus Biotech Private Limited & Another Versus Kotak India Venture Fund-I & Another National Company Law Tribunal Mumbai
18-03-2020 Union of India Versus Bharat Biotech International Ltd. & Others High Court of Delhi
06-02-2020 M/s. Obsurge Biotech Ltd. Versus Union of India & Another High Court of Delhi
18-07-2019 Oriental Insurance Company Ltd. Versus Candor Biotech Limited & Another National Consumer Disputes Redressal Commission NCDRC
24-06-2019 Commissioner of Central Excise, Dehradun & Another Versus M/s. Badriwas Biotech Pvt. Ltd. Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi
18-12-2018 Mahyco Monsanto Biotech (India) Private Ltd. & Another Versus Competition Commission of India & Others High Court of Delhi
29-10-2018 Indo French Laboratories Ltd, Represented by its Director Ianthy Fernandez Versus M/s. Swiss Garnier Biotech, Himachal Pradesh High Court of Judicature at Madras
03-09-2018 Dcit Corporate Circle 4(1) Versus Mediclone Biotech Pvt. Limited Income Tax Appellate Tribunal Chennai
05-07-2018 M/s. SBS Biotech (Unit II) & Others Versus M/s. Samphire Food & Pharma (P) Ltd & Another High Court of Delhi
05-07-2018 M/s. SBS Biotech (Unit II) & Others Versus M/s. Samphire Food & Pharma (P) Ltd & Another High Court of Delhi
13-03-2018 M/s. Marion Biotech Pvt. Ltd. Versus Volkswagen Groupsales India Pvt. Ltd. & Others Delhi State Consumer Disputes Redressal Commission New Delhi
29-01-2018 P. Rama Mohana Rao Versus M/s. Vijaya Adithya Agro Biotech Pvt. Ltd. & Another In the High Court of Judicature at Hyderabad
19-01-2018 Sri Biotech Laboratories India Limited Versus Angothu Babu & Others Telangana State Consumer Disputes Redressal Commission Hyderabad
17-01-2018 United Biotech Private Limited Versus Orchid Chemicals & Pharmaceuticals Limited & Others Supreme Court of India
23-11-2017 M/s. Soul Jewels & Others Versus M/s. Hanjer Biotech Energies P. Ltd. & Others Supreme Court of India
11-08-2017 Wanbury Ltd V/S Panacea Biotech Ltd. NATIONAL COMPANY LAW APPELLATE TRIBUNAL (NEW DELHI)
18-04-2017 Wanbury Ltd V/S Panacea Biotech Ltd. National Company Law Tribunal Chandigarh
24-08-2016 Dhananjay Singh & Others Versus Manager, Sheel Biotech Ltd. & Another National Consumer Disputes Redressal Commission NCDRC
24-02-2016 Yeturu Biotech Ltd., Hyderabad & Others Versus Canara Bank, Industrial Finance Branch, Hyderabad In the High Court of Judicature at Hyderabad
31-08-2015 Income-tax Officer, Ward 1(2), Ahmedabad Versus Biotech Ophthalmic (P.) Ltd. Income Tax Appellate Tribunal Ahmedabad
18-08-2015 Obsurge Biotech Ltd. Versus Goodman Gilman's Life High Court of Delhi
18-08-2015 Obsurge Biotech Ltd. Versus Goodman Gilman's Life High Court of Delhi
05-02-2015 Punjab Agriculture University Through Its Registrar Ludhiana Punjab & Another Versus M/s. Saveer Biotech Ltd., Through its Manager & Another National Consumer Disputes Redressal Commission NCDRC
24-09-2014 Health Biotech Limited & Others Versus State of Haryana & Another High Court of Punjab and Haryana
12-09-2014 Commissioner of Income-tax-IV Versus Faith Biotech (P.) Ltd. High Court of Delhi
21-07-2014 KDL Biotech Ltd. & Others Versus Commissioner of Customs (Export Promotion), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-04-2014 Yeturu Biotech Ltd. Represented by its Managing Director Versus National Insurance Company Limited Represented by its Branch Manager & Another National Consumer Disputes Redressal Commission NCDRC
12-03-2014 Shaik Imam Saheb Versus M/s. K. F. Biotech (P) Ltd, Bangalore, Rep. by its Managing Director & Another Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
30-12-2013 Candor Biotech Limited Versus Oriental Insurance Co. ltd. & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
08-04-2013 Lupin Limited Versus McClin Biotech High Court of Judicature at Bombay
26-03-2013 Sterling Biotech Ltd. Versus Union of India High Court of Gujarat At Ahmedabad
25-03-2013 Vittal Mallya Scientific Research Foundation rep. by its Hon.Secretary K. Chandra Shekar Versus Indus Biotech Private Limited High Court of Judicature at Madras
25-02-2013 Godrej Consumer Products Limited Versus Alchemy Biotech Private Limited High Court of Judicature at Bombay
13-02-2013 M/s. Advanced Biotech Products (P) Ltd., Represented by its Director S. Thirunavukarasu Versus The Managing Director, Tamil Nadu Medical Services Corporation Ltd., Egmore & Another High Court of Judicature at Madras
14-12-2012 Panacea Biotech Ltd. Versus Commissioner of Trade &Taxes & Others High Court of Delhi
07-09-2012 Income-Tax Officer Versus Pods Biotech Pvt. Ltd. Income Tax Appellate Tribunal ITAT Bangalore Bench
03-09-2012 Bharat Biotech International Ltd. Versus Municipal Corporation of Gr.Mumbai & Others High Court of Judicature at Bombay
27-08-2012 M/s.Associated Biotech & Others Versus The State Government of A.P. rep. by Asst. Director, Incharge Drugs Inspector, Mahabubnagar District, Rep. by its Public Prosecutor High Court of Andhra Pradesh
18-05-2012 M/s. Macleods Pharmaceuticals Ltd Versus Interpharma Biotech Pvt. Ltd & Another Intellectual Property Appellate Board
18-05-2012 United Biotech Pvt. Ltd Versus Orchid Chemicals & Pharmaceuticals Ltd & Others High Court of Delhi
08-02-2012 In The Matter Of Emami Biotech Limited & Another Versus In The Matter Of Itp Limited & Another High Court of Judicature at Calcutta
03-02-2012 Jhawar Biotech Pvt Ltd. & Others Versus Commissioner of Central Excise, Mumbai I Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
26-08-2011 In the Matter of: M/s Sunjay Biotech Solution Private Limited, Mumbai Versus M/s. Navdeep Bioceuticals, Hiltop Industrial Estate, District Solan Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
18-07-2011 Coromandel International Limited, rep. by B. Gopala Krishna Versus Chemcel Biotech Limited Auto Nagar, Vijayawada High Court of Andhra Pradesh
04-07-2011 United Biotech Pvt. Ltd. Versus Orchid Chemicals and Pharmaceuticals Ltd. & Others High Court of Delhi
24-06-2011 Bharat Biotech International Ltd. Versus State Of M. P. & Others High Court of Madhya Pradesh
25-02-2011 Bharat Biotech International Limited, rep by its Authorized Signatory Versus The Government of Tamilnadu, represented by its Principal Secretary, Chennai & Others High Court of Judicature at Madras
10-12-2010 Zakini Biotech Pvt.Ltd., Versus The Government of Karnataka Department of horticulture lalbagh Bangalore & & Others High Court of Karnataka
02-12-2010 Bharat Biotech International Ltd. Versus Directorate of Medical, Education & Research & Others High Court of Judicature at Bombay
08-10-2010 Schering Corporation & Another Versus Messrs. United Biotech (P) Ltd. & Another High Court of Judicature at Bombay
16-09-2010 Leaf Biotech Pvt. Ltd. Versus The Municipal Corporation High Court of Judicature at Bombay
30-07-2010 M/s Ruby Biotech Pvt. Ltd. Versus Commissioner of Central Excise, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
30-07-2010 M/s Sai Madhav Biotech Versus The Assistant Commissioner (CT) (LTU)., (Int)., Office of Deputy Commissioner (CT)., Warangal Division & Another High Court of Andhra Pradesh
29-01-2010 Scan Biotek India & Another Versus Scan Biotech India High Court of Delhi
09-07-2009 All India Crop Biotech Association of India Versus State of Gujarat High Court of Gujarat At Ahmedabad
07-05-2009 Genom Biotech Private Limited & Others Versus Director of Income Tax-1 & Others High Court of Judicature at Bombay
25-11-2008 M/s. Orchid Chemicals & Pharmaceuticals Limited & Another Versus M/s. United Biotech Pvt. Ltd. & Another High Court of Judicature at Madras
14-10-2008 Orchid Chemicals & Pharmaceuticals Ltd. Versus United Biotech Pvt. Ltd. & Another. Intellectual Property Appellate Board
16-06-2008 Bonanza Biotech Ltd. Versus Securities and Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
13-05-2008 S.N. Harish and Savitha Harish Versus Pods Biotech Private Limited, Ramesh P. Gowda, B. Chandrashekar and Ramya Gowda Company Law Board Additional Principal Bench Chennai
13-03-2008 M/s. Medicamen Biotech Ltd. & Another Versus Rubina Bose, Drug Inspector Supreme Court of India
07-01-2008 Pratham Biotech Pvt. Ltd. Versus Sayed Javed Sayed Amir & Another National Consumer Disputes Redressal Commission NCDRC
03-07-2007 Obsurge Biotech Ltd. Versus East West Pharma Intellectual Property Appellate Board
23-08-2006 Bonanza Biotech Ltd. Versus Securities & Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
19-05-2006 Medicamen Biotech Limited Versus Rubina Bose High Court of Judicature at Calcutta
27-10-2005 Ranbaxy Laboratories Limited Versus Indkus Biotech (P) Ltd. High Court of Judicature at Bombay
02-05-2005 Schering Corporation & Another Versus United Biotech (P) Limited & Another High Court of Judicature at Bombay
04-03-2005 Bonanza Biotech Ltd. Versus Union of India High Court of Madhya Pradesh
24-01-2005 Origin Agrostar Ltd. (formerly DSQ Biotech Ltd.) Versus Securities & Exchange Board of India SEBI Securities Exchange Board of India Securities Appellate Tribunal
22-07-2004 Indo Biotech Foods Ltd. versus Securities & Exchange Board of india SEBI Securities Exchange Board of India Securities Appellate Tribunal
18-06-2004 In The Matter Of Companies Act, 1956, In The Matter Of Sections 391 To 394 Of The Companies Act, 1956, In The Matter Of New Quest Corporation Private Limited Versus In The Matter Of Scheme Of Amalgamation Of Best Bllt Biotech Limited With New Quest Corporation Private Limited And Other Respective Members And Creditors. New Quest Corporation Private Limited High Court of Judicature at Bombay
27-10-2003 M/s. Vensa Biotech Limited Versus Bodda Rambabu High Court of Andhra Pradesh
10-12-2002 BHARAT BIOTECH INTERNATIONAL LIMITED, HYDERABAD VERSUS A.P. HEALTH AND MEDICAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION, HYDERABAD High Court of Andhra Pradesh
09-05-2001 Joy Ibrahim & Another Versus Sai Biotech Limited Monopolies and Restrictive Trade Practices Commission New Delhi
27-09-2000 Fermentapharma Biotech Versus Commissioner Of Central Excise & Customs Supreme Court of India
21-01-2000 Ali Jawad Ameerhasan Rizvi Versus Indo-French Biotech Enterprises Limited and Others Supreme Court of India
05-08-1999 Ali Jawad Ameerhasan Rizvi & Others Versus Indo French Biotech Enterprises Ltd. & Others High Court of Judicature at Bombay
16-06-1998 Ali Jaswad Ammerhasan Rizvi & Ors Versus Indo French Biotech Enterprises Ltd. and Others High Court of Judicature at Bombay
12-08-1988 Indian Biotech Company Private Limited Versus Assam State Co-Op.Marketing And Consumersfederation Limited High Court of Delhi



Directors
DIN Name Since
01331535 NAVDEEP SINGH SAHOTA 31-10-2005
01331936 SAMARDEEP SINGH 31-10-2005

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