Some PAST Judgements / Case Laws similar to K E C FORGINGS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 05-07-2022 02:25
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29-01-2020 |
M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria & Others V/S The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi & Others |
High Court of Jharkhand |
07-01-2020 |
Bank of India Versus Mascot (India) Tools & Forgings Pvt. Ltd. & Others |
Debts Recovery Appellate Tribunal at Allahabad |
08-03-2019 |
Kamal Kumar Bhuwalka, Managing Director, M/s. Bhuwalka Castings & Forgings Pvt. Ltd (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E.-Bangalore |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
08-03-2019 |
Kamal Kumar Bhuwalka, Managing Director M/S Bhuwalka Castings & Forgings Pvt. Ltd. (Formerly Known As M/s. Bhuwalka Steel Industries Ltd) & Others Versus C.C.E. Bangalore |
Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
19-09-2018 |
Cosmos Forgings Limited Versus Dcit, Circle-2(3), Hyderabad |
Income Tax Appellate Tribunal Hyderabad |
02-05-2018 |
Ramkrishna Forgings Ltd V/S Commr. of Central Excise & S. Tax, Jamshedpur |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
15-09-2017 |
Echjay Forgings Pvt. Ltd V/S Commissioner of Central Exicse |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
21-08-2017 |
Blue Stamping & Forgings Ltd. and Others V/S C.C.E., Delhi-IV |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
19-04-2017 |
M.M. Forgings Ltd V/S Commissioner of Central Excise, Trichy |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
22-03-2017 |
Ahmednagar Forgings Ltd V/S Commissioner of C. Ex., Pune-III |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
01-09-2016 |
M/s. Apten Forgings Private Ltd., & Another Versus Genshipping Pacific Line Pte. Ltd., Singapore |
High Court of Judicature at Madras |
31-08-2016 |
Dashrath Ramlal Garandwal & Others Versus M/s. Ahmednagar Forgings Ltd. & Others |
In the High Court of Bombay at Aurangabad |
01-12-2015 |
Dashrath Ramlal Garandwal & Others Versus Ahmednagar Forgings Limited & Others |
In the High Court of Bombay at Aurangabad |
26-06-2015 |
The Commissioner of Central Excise & Service Tax Tiruchirapalli Versus M/s. M.M. Forgings Ltd. Pudukottai & Another |
High Court of Judicature at Madras |
19-06-2015 |
Assistant Commissioner of Income-tax, Company Circle- IV (3), Chennai Versus M.M. Forgings Ltd. |
Income Tax Appellate Tribunal Chennai |
26-08-2013 |
ATM Forgings Versus Commissioner of Income-tax -II, Jalandhar |
High Court of Punjab and Haryana |
28-03-2013 |
Engineering & General Workers Union represented by General Secretary Versus The Management of Apten Forgings represented by its Head of the Department & plant Incharge |
High Court of Karnataka |
10-10-2012 |
Commissioner of Income-tax-III, Ludhiana Versus Preet Forgings (P.) Ltd. |
High Court of Punjab and Haryana |
23-04-2012 |
Asian Steels Versus Shree Bihari Forgings (P) Ltd. |
High Court of Delhi |
28-02-2012 |
Echjay Forgings Pvt. Ltd. Versus Commissioner of Central Excise, Raigad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
12-12-2011 |
Kakkar Steel Forgings &Another V/S State Bank of India & Others. |
Debt Recovery Appellate Tribunal At Delhi |
09-09-2011 |
CCE, Trichy Versus M/s. M.M. Forgings Ltd. |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
05-05-2011 |
M/s. Vijayakumar Forgings, Rep. by its Proprietor R.Ramanathan Versus N. Subramanian |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
11-01-2011 |
M/s. M.M. Forgings Limited Guindy House Versus The Additional Commissioner of Income-tax Company Range-IV, Chennai |
High Court of Judicature at Madras |
14-12-2010 |
CCE, Madurai Versus M/s. M.M. Forgings |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
03-12-2010 |
Commr. Central Excise Versus Raja Forgings and Gears Ltd. |
High Court of Himachal Pradesh |
15-11-2010 |
Kakkar Steel Forgings Versus Bhushan Metallics Ltd. |
High Court of Punjab and Haryana |
23-03-2010 |
Commissioner of Central Excise, Aurangabad Versus Prachi Forgings Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
04-02-2010 |
Genshipping Pacific Line Pte Ltd.Singapore, Rep. By its Local Steamer Agents, Chennai Versus M/s. Apten Forgings Private Limited, Rep. By its Subrogee/Power Agent Bangalore & Others |
High Court of Judicature at Madras |
11-01-2010 |
Agarwal Mittal Concast P. Ltd. Versus Official Liquidator Of Jalan Forgings Ltd. (In Liquidation) & Others |
High Court of Gujarat At Ahmedabad |
16-10-2009 |
M/s. M.M. Forgings Ltd. Versus Commissioner of Central Excise, Trichy |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
07-10-2009 |
J K Forgings Versus Essar Construction India Ltd & Others |
High Court of Delhi |
12-06-2009 |
Echjay Forgings Ltd. Versus Asstt.Commissioner of Income Tax 10(3) & Another |
High Court of Judicature at Bombay |
15-05-2009 |
M.M.Forgings Ltd. Versus Commissioner of Central Excise, Trichy |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
27-04-2009 |
M/s. Chaudhary & Sons (Forgings) P. Ltd. Versus Asset Sales Committee & Others
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High Court of Delhi |
23-03-2009 |
T.R. Sachdeva Versus M/s. Gujral Tools & Forgings
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Supreme Court of India |
05-01-2009 |
Steel and Industrial Forgings Ltd Versus The Deputy Commissioner of Income Tax Special Range
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High Court of Kerala |
27-06-2008 |
M/s. Royal Forgings (Pvt.) Ltd., Versus The Special Commissioner and Commissioner of Commercial Taxes & Another
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Before the Madurai Bench of Madras High Court |
23-06-2008 |
M/s. Chendur Forgings (P) Ltd. Versus M/s. Bhandari Interstate Carriers
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High Court of Judicature at Madras |
16-10-2007 |
Echjay Industries Private Limited Versus Echjay Forgings Private Limited
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High Court of Judicature at Bombay |
17-08-2007 |
Sivaramakrishna Forgings Pvt. Ltd. Versus CCE Chennai
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
02-11-2006 |
Bhilai Castings and Forgings (P) Ltd Versus M.P.Electricity Board |
High Court of Madhya Pradesh |
19-09-2006 |
Nagin M. Doshi Versus Echjay Forgings (P.) Ltd. |
Company Law Board Principal Bench New Delhi |
03-10-2005 |
Shree Ambay Forgings Pvt. Ltd. Versus Union of India & Others
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In the High Court of Bombay at Goa |
22-03-2005 |
Patheja Forgings and Auto Parts Mfg. Ltd. and Another V/S I.F.C.I. Ltd. and Others. |
Debt Recovery Appellate Tribunal At Mumbai |
23-12-2004 |
Indusind Bank Ltd. Versus Deva Tools & Forgings |
Debts Recovery Appealate Tribunal at Delhi |
23-12-2004 |
Indusind Bank Limited v/s Deva Tools and Forgings |
Debt Recovery Appellate Tribunal At Delhi |
04-11-2004 |
Mahesh Agriculture Implements and Forgings Ltd. Versus Member, Industrial Court, Nagpur & Others |
In the High Court of Bombay at Nagpur |
03-11-2004 |
Bank of Baroda v/s Precision Forgings and Others |
Debt Recovery Appellate Tribunal At Allahabad |
20-10-2004 |
Dr. S. Mangalam Srinivasan Versus Mani Forgings (P.) Ltd. |
Company Law Board Southern Region Bench Chennai |
15-10-2003 |
Hindustan Malleables and Forgings Ltd. Versus Union of India |
High Court of Jharkhand |
22-11-2002 |
Metal Forgings & Anr. versus Union of India & Ors.
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Supreme Court of India |
09-07-2002 |
Commissioner of Income-Tax Versus Ajay Forgings (P.)Ltd |
High Court of Judicature at Calcutta |
15-04-2002 |
Vinodchandra H. Doshi & Another Versus Echjay Forgings Pvt. Ltd. & Others
|
High Court of Judicature at Bombay |
23-10-2001 |
Vishnukumar Varshney Versus Dynamatic Forgings India Ltd. |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
14-06-2001 |
Sudarshan Khaitan & Another Versus Patheja Forgings Auto Parts and Manufacturers Ltd. & Another
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High Court of Judicature at Bombay |
14-06-2001 |
Sudarshan Khaitan & Another Versus Patheja Forgings Auto Parts and Manufacturers & Another
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High Court of Judicature at Bombay |
18-04-2001 |
K.V.R. FORGINGS LIMITED VERSUS COMMISSIONER OF CENTRAL EXCISE
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High Court of Andhra Pradesh |
08-02-2001 |
Commissioner of Income Tax, Mumbai City-VI Versus Echjay Forgings Pvt. Ltd.
|
High Court of Judicature at Bombay |
26-09-2000 |
Smt. Sulochana Nathany Versus Hindustan Malleables & Forgings Ltd. |
Company Law Board Eastern Region Bench Calcutta |
24-07-2000 |
Patheja Bros. Forgings & Stamping & Another Versus I.C.I.C.I. Ltd. & Others |
High Court of Judicature at Madras |
24-07-2000 |
M/s. Patheja Bros. Forgings & Stamping and another Versus I.C.I.C.I. and others
|
Supreme Court of India |
24-07-2000 |
M/s. Patheja Bros. Forgings & Stamping & Another Versus I.C.I.C.I. Ltd. & Others |
Supreme Court of India |
03-03-2000 |
I.C.I.C.I. Limited Versus Patheja Brothers Forgings & Stampings Limited & others
|
High Court of Judicature at Bombay |
17-08-1999 |
Faridabad Forgings Private Limited Versus Commissioner of Central Excise |
High Court of Delhi |
10-06-1999 |
Bombay Forgings Ltd. Versus Prem Singh K. Sonar
|
High Court of Judicature at Bombay |
13-05-1999 |
Darshan Forgings (P) Ltd (In Liquidation) Versus Punjab Financial Corporation |
High Court of Punjab and Haryana |
10-03-1999 |
Faridabad Forgings Private Limited Versus Bank Of Baroda |
Monopolies and Restrictive Trade Practices Commission New Delhi |
23-10-1998 |
Metal Forgings Private Limited Veersus Municipal Corporation of Delhi |
High Court of Delhi |
13-07-1998 |
In the matter of M/s Patheja Forgings & Auto Parts Manufacturers Ltd. (Company) MCS Ltd. (Petitioner)
|
High Court of Judicature at Bombay |
29-08-1997 |
Wall Groser Forgings Versus Murli Dhar |
High Court of Delhi |
01-07-1997 |
BHANDARI FORGINGS, BANGALORE VERSUS REGIONAL PROVIDENT FUND COMMISSIONER, BANGALORE
|
High Court of Karnataka |
13-06-1996 |
Hindusthan Forgings Versus Board of Trustees for the Port of Calcutta |
High Court of Judicature at Calcutta |
16-05-1996 |
The Manager, State Bank of Patiala Versus Samrat Forgings Limited & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
27-02-1996 |
Alloy Steel Forgings (P) Ltd. Versus Cegat |
High Court of Judicature at Allahabad |
12-02-1996 |
Garg Forgings and Castings Ltd. Versus Steel Strips Ltd. |
High Court of Punjab and Haryana |
10-02-1995 |
Alloy Steel Forgings (P) Ltd. Versus Asstt. Collector, C. Ex. |
High Court of Judicature at Allahabad |
03-02-1995 |
METAL FORGINGS PRIVATE LIMITED., NEW DELHI VERSUS ALLAHABAD BANK |
High Court of Delhi |
01-12-1994 |
Super Forgings and Steels (Sales) Pvt. Ltd. Versus Thyabally Rasuljee (dead) through L.Rs.
|
Supreme Court of India |
22-04-1994 |
BOMBAY FORGINGS PVT. LTD. VERSUS ASSOCIATION OF ENGINEERING WORKERS
|
High Court of Judicature at Bombay |
13-10-1993 |
Sanjay Forging And Steel Industries Versus Bombay Forgings Pvt. Ltd.
|
High Court of Judicature at Bombay |
03-11-1992 |
Devendra Kumar Jain Versus Polar Forgings and Tools Limited
|
High Court of Delhi |
02-09-1992 |
Asstt. Collector of Cus. Versus Hindustan Malleable and Forgings Ltd. |
High Court of Judicature at Calcutta |
20-03-1992 |
Hindusthan Malleables and Forgings Ltd. Versus Asstt. Collr. of Cus. |
High Court of Judicature at Calcutta |
18-12-1991 |
Hindusthan Malleables and Forgings Ltd. Versus Union of India |
High Court of Bihar |
02-07-1991 |
Chandur Forgings Versus State of Tamil Nadu
|
High Court of Judicature at Madras |
28-03-1990 |
Madras Forgings and Allied Industries (C.B.C.) Ltd. Versus Suresh Chandra |
High Court of Judicature at Calcutta |
02-03-1989 |
Hindustan Steel Forgings Versus Commissioner Of Income-Tax |
High Court of Punjab and Haryana |
13-10-1987 |
Quality Steels And Forgings Limited Versus Gujarat Electricity Board |
High Court of Gujarat At Ahmedabad |
12-08-1987 |
Metal Forgings Private Limited, New Delhi Versus Union of India |
High Court of Delhi |
03-03-1987 |
Padmasarathy Cylinders and Forgings (P) Ltd., Bangalore Versus A.P. Industrial Development Corporation Ltd. |
High Court of Andhra Pradesh |
20-03-1986 |
M/s. Indo-keniyan Industrial Enterprises Versus M/s. Metal Forgings (P) Limited
|
High Court of Delhi |
31-03-1983 |
M/s. Arawali Forgings Limited, Bhiwadi Versus State of Rajasthan |
High Court of Rajasthan Jaipur Bench |
11-09-1979 |
Hindustan Steel Forgings Versus Commissioner Of Income-Tax |
High Court of Punjab and Haryana |
11-01-1979 |
METAL FORGINGS PRIVATE LIMITED. ,NEW DELHI VERSUS CENTRALA HANDLU ZARANIZZNEGO, POLAND
|
High Court of Delhi |
10-07-1978 |
Hindustan Malleables and Forgings Ltd. Versus Indian Furnace Co. Ltd |
High Court of Bihar |