K C R SHIPPING COMPANY LIMITED

Activity: Manufacturing (Machinery & Equipments) in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U35111TN1983PLC009801 		ROC
RoC-Chennai 		Incorporation Date
17-01-1983
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
009801 		Registration Date
17-01-1983 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 7,000



Contact Information
E-Mail Address
NA
Registered Address
VANGUARD HOUSE, 48, II LINEBEACH, CHENNAI Chennai TN 600001 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K C R SHIPPING COMPANY LIMITED

Last Checked Past / Closed Litigation On 27-12-2020 20:49
29-10-2020 Perunthalaivar Kamarajar Institute of Maritime Science and Engineering,Represented by its Chief Executive Officer, Chidambaram Versus The Director General of Shipping & Another High Court of Judicature at Madras
16-10-2020 V. Selvaraj Versus Union of India, Represented by Secretary Ministry of Shipping, New Delhi & Another High Court of Judicature at Madras
16-10-2020 M/s. Shree Mallikarjun Shipping Pvt. Ltd. Karwar & Others Versus Central Bureau of Investigation Anti Corruption Branch, Bengaluru High Court of Karnataka
14-09-2020 Tuticorin Stevedores' Association, Rep.by its Secretary, Tuticorin Versus The Government of India, Rep.by its Secretary, Ministry of Shipping, New Delhi & Others Before the Madurai Bench of Madras High Court
05-08-2020 Shagang Shipping Company Ltd (in liquidation) Versus HNA Group Company Ltd. United Kingdom Supreme Court
29-05-2020 Diamond Transport Corporation Versus Sea Wings Shipping Willingdon & Others High Court of Kerala
19-05-2020 Raj Shipping Agencies & Others V/s. Barge Madhwa & Others High Court of Judicature at Bombay
15-05-2020 Jawaharlal Nehru Port Trust & Another Versus Seatrans Shipping Ltd. & Another High Court of Judicature at Bombay
28-04-2020 M/s. Lots Shipping Company Limited, Kochi, Represented by Its Managing Director, Philip Mathews Versus Cochin Port Trust Board of Trustees, Kochi High Court of Kerala
28-04-2020 Marrapu Sankara Rao Versus Government of India, Ministry of Shipping, New Delhi High Court of Andhra Pradesh
11-03-2020 R. Sethuraman @ Sai Sedhuram Versus The Directorate General of Shipping, Ministry of Shipping, Government of India, Mumbai & Others High Court of Judicature at Madras
05-03-2020 M/s. Essar Shipping Limited Versus Commissioner of Income-tax, City III, Mumbai High Court of Judicature at Bombay
02-03-2020 The Principal Commissioner of Customs, Chennai-VII Commissionerate, Chennai V/S M/s. Sea Queen Shipping Services (P) Ltd., Adyar, Chennai High Court of Judicature at Madras
28-02-2020 Pacific World Shipping PTE Ltd., Singapore Versus Dadi Impex Pvt. Ltd., Through Corporate Debtor Anandprakash Choudhari & Manju Choudhari & Others National Company Law Appellate Tribunal
28-02-2020 Pacific World Shipping PTE Ltd., Singapore Versus Dadi Impex Pvt. Ltd. Through Mr. Anandprakash Choudhari, Mumbai & Others National Company Law Appellate Tribunal
18-02-2020 Antikeros Shipping Corporation Versus Adani Enterprises Limited High Court of Judicature at Bombay
03-01-2020 Omsai Shipping and Clearing Agency and Others V/S The Commissioner of Customs (Port), Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
20-12-2019 Global United Shipping India Private Limited, (formerly known as Jalhansa Enterprises Pvt. Ltd.), Represented by its Director, Prem Kumar Menon, Chennai Versus Traffic Manager, Chennai Port Trust, Chennai High Court of Judicature at Madras
09-12-2019 Rainbow Ace Shipping S.A. Panama Versus Lufeng Shipping Co. Ltd. High Court of Judicature at Bombay
04-12-2019 Great Eastern Shipping Co. Ltd. Versus State of Karnataka & Others Supreme Court of India
15-10-2019 Global United Shipping India (P) Ltd., Rajiv Gandhi Salai (OMR) Mettukuppam Versus Assistant Commissioner of Customs (Refund), Chennai Customs House, Rajaji Salai, Chennai High Court of Judicature at Madras
27-09-2019 V.B. Padode & Another Versus M/s. Indus Cruising & Shipping (P) Ltd., Through Amarjeet Vidyarthi High Court of Judicature at Bombay
26-09-2019 Govt. of India, Ministry of Shipping, Road & Highways, Department of Road Transport & Highways Versus M/s Jaiswal Ashoka Infrastructure Pvt. Ltd. & Another In the High Court of Bombay at Nagpur
06-09-2019 Elektrans Shipping Pte Ltd. Versus Pierre D'silva & Another National Company Law Appellate Tribunal
21-08-2019 Tamil Nadu Nugarvor Padukappu Kuzhu, Rep. by its Secretary G. Aravind Kumar Versus The Secretary, Ministry of Road Transport Highways and Shipping, Government of India, New Delhi & Others High Court of Judicature at Madras
21-08-2019 Commissioner of Customs (Preventive), West Bengal Versus Sohom Shipping Pvt. Ltd. & Another High Court of Judicature at Calcutta
14-08-2019 M/s. Marine Officers' Training Academy, Rep. by its Director, Puducherry Versus The Directorate General of Shipping, Rep. by its Director, Mumbai High Court of Judicature at Madras
09-08-2019 Pratibha Shipping Company Limited (In Liquidation), Owner of MT Pratibha Cauvery, Through Official Liquidator of the Hon'ble Bombay High Court, Owners & Parties interested in the Vessel M.T. Pratibha Cauvery Presently berthed at the Port of Chennai & is represented herein by its Master Versus Praxis Energy Agents S.A., Rep. herein by its Power of Attorney Agent Ravindra Kumbhar & Others High Court of Judicature at Madras
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
30-07-2019 M/s. Inter-Ocean Shipping (I) Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, Ministry of Finance, (Department of Revenue), New Delhi & Others High Court of Judicature at Madras
23-07-2019 Indian Shipping and Logistics Facility Pvt. Ltd., Rep.by its Director, Periyanayagapuram, Tuticorin Versus V.O.Chidambaranar Port Trust, Rep.by its Chairman, Administrative Office, Harbour Estate, Tuticorin & Another Before the Madurai Bench of Madras High Court
12-06-2019 Sveriges Angfartygs Assurans Forening (The Swedish Club) & Others Versus Connect Shipping Inc & Another United Kingdom Supreme Court
28-05-2019 K.K. Braroo & Others Versus Union of India, Through Secretary, Ministry of Shipping, New Delhi & Another Central Administrative Tribunal Principal Bench New Delhi
30-04-2019 M/s. Green Port Shipping Agencies, Represented by its Partner S. Avudaiammal, Tuticorin Versus The Commissioner of Customs, Tuticorin & Another Before the Madurai Bench of Madras High Court
15-04-2019 M/s. Diamond Shipping Agencies, Rep. by its Managing Director Versus The Employees Provident Fund Appellate Tribunal, New Delhi & Another Before the Madurai Bench of Madras High Court
22-03-2019 Adani Enterprises Limited Versus Antikeros Shipping Corporation High Court of Judicature at Bombay
19-03-2019 MSC Mediterranean Shipping Company S A & Another Versus BRG Iron & Steel Company Private Limited & Others High Court of Judicature at Calcutta
14-03-2019 In the Matter of: M/s. Trans Asian Shipping Services Pvt. Ltd Versus M/s. Sandhhya Shipping Services Private Limited National Company Law Tribunal Chennai
28-02-2019 Steel Authority of India Ltd. Versus M/s. Seaspray Shipping Co. Ltd. High Court of Delhi
15-02-2019 Essar Shipping Ltd. Versus The Board of Trustees for the Port of Calcutta Supreme Court of India
21-12-2018 M/s. MSC Mediterranean Shipping Co SA Geneva, A company incorporated under the laws of Switzerland & carrying on business at Chemin Bieu, 12-14, 1208 Geneve, Switzerland, Rep. by is Power of Attorney, A. Umai Balan & Others Versus Chloride Alloys (India) Limited, A company incorporated under the Companies Act, 1956, & carrying on business Inter-alia, Kolar District, Represented by its Director Supriya Coomer & Others High Court of Judicature at Madras
18-12-2018 Shahi Shipping Ltd. Versus Oil and Natural Gas Corporation Limited High Court of Judicature at Bombay
22-11-2018 M/s. Carewell Shipping Pvt. Ltd, Rep by its Director-Cum-Chairman, Chennai Versus Commissioner of Customs, Chennai VIII Commissionerate, Chennai & Others High Court of Judicature at Madras
22-11-2018 Harsiddh Shipping Agency Versus Union of India High Court of Judicature at Bombay
20-11-2018 C.S. Dillikumar Versus Poompuhar Shipping Corporation Ltd., Rep. by its Chairman & Managing Director, Chennai & Others High Court of Judicature at Madras
20-11-2018 C.S. Dillikumar Versus Poompuhar Shipping Corporation Ltd., Rep. by its Chairman & Managing Director, Chennai High Court of Judicature at Madras
14-11-2018 P.E.C. Limited Versus Austbulk Shipping SDN BHD Supreme Court of India
31-10-2018 The Commissioner of Customs (General) Versus Alankar Shipping & Clearing P. Ltd. High Court of Judicature at Bombay
29-10-2018 Caravel Shipping Services Pvt. Ltd. Versus Premier Sea Foods Exim Pvt. Ltd. Supreme Court of India
05-10-2018 T.A. Abdul Azeez Union of India, Represented by Its Secretary to Government, Ministry of Shipping, Government of India, New Delhi & Others High Court of Kerala
04-10-2018 The Commissioner of Income Tax, Cochin Versus Norasia Lines (Malta) Ltd., Agent Trans Asian Shipping Services Ltd. High Court of Kerala
19-09-2018 M/s Trans Asian Shipping Services (Pvt.) Ltd. Versus M/s Beacon Shipping Lines Ltd. Represented by Mr. Mohammed S. Aslam Managing Director & Others Supreme Court of India
10-09-2018 M/s. Shree Mallikarjuna Shipping Pvt. Ltd, (SMSPL), Represented by its Managing Director Satish Krishna Sail Versus The Under Secretary Department of PWD (Port & Inland Water Transport) & Others High Court of Karnataka
05-09-2018 M/s. Tbas Construction Supreme Infrastructure India Ltd. Indian Erecters Engineering Contractors Consortium, Represented by T.U. Ajimon Versus Union of India, Represented by Secretary, Ministry of Shipping, Transport Bhavan, New Delhi & Others High Court of Kerala
31-08-2018 Archochart Trading & Shipping Versus Income Tax Officer Income Tax Appellate Tribunal Hyderabad
23-08-2018 Damani Shipping Pvt Ltd. Versus Hindustan Zinc Ltd Company High Court of Rajasthan
09-08-2018 Sangrur Agro Ltd. Versus Fairmaces Shipping & Transport Services Pvt. Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
02-08-2018 Naresh Nath Mookerjee Shipping Versus ITO(Tds), Ward - 58(4), Kolkata Income Tax Appellate Tribunal Kolkata
11-07-2018 Union of India, Represented by Secretary, Government of India, Ministry of Shipping, Department of Lighthouses & Lightships, New Delhi & Others Versus S. Santhosh Kumar & Another Central Administrative Tribunal Ernakulam Bench
09-07-2018 Pranil Shipping V/S C.C., Mundra Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
21-06-2018 Dan Bunkering Limited V/S PFS Shipping India Limited High Court of Judicature at Bombay
08-06-2018 CCE, CC-Visakhapatnam V/S R.E. Shipping Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
12-04-2018 Meenava Thanthai K.R. Selvaraj Kumar Meenavar Nala Sangam, Rep. By its President M.R. Thiyagarajan Versus The Secretary to Government, Union of India, Ministry of Shipping, New Delhi & Others High Court of Judicature at Madras
11-04-2018 M/s. Raj Brothers Shipping Pvt. Ltd., by its Director M. Thirumala Thiagarajan Versus The Commissioner of Customs, Chennai VII Commissionerate, Chennai High Court of Judicature at Madras
28-03-2018 GAC Shipping (India) Pvt Ltd Versus Chennai Port Trust, Rep by its Chairman, Chennai High Court of Judicature at Madras
28-03-2018 Atlantic Shipping P Ltd, Chennai Versus Chennai Port Trust, Rep by its Chairman, Chennai High Court of Judicature at Madras
13-03-2018 Indianocean Shipping Pvt. Ltd., Rep. by its Head of Insurance & Legal, Anil T. Saigal Versus The Kamarajar Port Limited, Ennore, Rep. by its Chairman & Others High Court of Judicature at Madras
21-02-2018 M/s. Transworld Shipping Services Pvt. Ltd., Chennai Versus The Government of India, Rep. by the Joint Secretary, New Delhi & Others High Court of Judicature at Madras
13-02-2018 Indianocean Shipping Pvt. Ltd., Represented by its Head of Insurance & Legal Anil T. Saigal Versus The Kamarajar Port Limited, Ennore, Rep. by its Chairman & Others High Court of Judicature at Madras
08-02-2018 Pacific Gulf Shipping (Singapore) Pte. Ltd. Versus S.R.K. Chemicals Limited & Another High Court of Judicature at Bombay
08-02-2018 Swayam Shipping Services Pvt. Ltd V/S Commissioner of Central Excise & Service Tax, Rajkot Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
31-01-2018 Rasesh Shipping Services & Another Versus R.V. Akademik Boris Petrov & Another High Court of Judicature at Bombay
17-01-2018 Sinica Graeca Shipping Limited & Another Versus M.T. CHEMROAD MEGA (IMO 9228318) & Others High Court of Judicature at Bombay
04-01-2018 Bhavani Shipping Services (I) Pvt. Ltd. and Others V/S The Commissioner of Customs, Tuticorin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
18-12-2017 CCE, Tirunelveli V/S Diamond Shipping Agencies Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
07-12-2017 M/s. Green Port Shipping Agencies, Represented by it Partner S. Avudaiammal, Tuticorin Versus The Commissioner of Customs, Tuticorin Before the Madurai Bench of Madras High Court
07-12-2017 M/s. Mediterannean Shipping Company SA, Geneva ? Switzerland, Rep by Power of Attorney Agents, Krishnakumar & A. Umai Balan Versus Chennai Container Terminal Pvt. Ltd. & Others High Court of Judicature at Madras
16-11-2017 Coastal Marine Construction & Engineering Limited & Another Versus The Shipping Corporation of India & Others High Court of Judicature at Bombay
15-11-2017 C.C.E., C. & S.T., Visakhapatnam-II V/S Sai Teja Shipping Services Customs Excise Service Tax Appellate Tribunal Regional Bench Hyderabad
14-11-2017 M/s. Anil & Co., Through Its Partner, Arvind Shash, Maharashtra Versus Shipping Corporation of India, Maharashtra National Consumer Disputes Redressal Commission NCDRC
14-11-2017 LSI Logistic Shipping International S.A. Incorporated under the law of Luxemburg Versus RRC International Freight Services Limited High Court of Judicature at Bombay
10-11-2017 Sohom Shipping Pvt. Ltd V/S Commr. of Customs (Preventive), Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
30-10-2017 K.V. Prabhakaran, Proprietor, M/s. Sowparnika Shipping Services, Chennai Versus The Commissioner of Customs, Chennai IV Commissionerate High Court of Judicature at Madras
24-10-2017 Commissioner of Customs Mangalore-Cus V/S Atlantic Shipping Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
24-10-2017 Srivalli Shipping & Transport V/S CCE, C & ST, Visakhapatnam-I Customs Excise Service Tax Appellate Tribunal Regional Bench, Hyderabad
20-09-2017 Bansal Shipping Pvt. Ltd. and Others V/S Commissioner of Customs, Jamnagar Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
15-09-2017 Molight Shipping Services P. Ltd V/S Commissioner of Central Excise, Chennai Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
15-09-2017 Arcadia Shipping and Trading Company V/S Commissioner of Customs Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
07-09-2017 Vikas Shipping Corporation & Another Versus Union of India & Others High Court of Gujarat At Ahmedabad
05-09-2017 C. Chandrasekar Versus Union of India, Ministry of Shipping rep. By the Secretary to Government, Transport Bhavan & Others High Court of Judicature at Madras
01-09-2017 Pacific Gulf Shipping (Singapore) Pte. Ltd. Versus S.R.K. Chemicals Ltd. & Another High Court of Judicature at Bombay
18-08-2017 Five Star Shipping Agency Pvt. Ltd. Versus Regional Provident Fund Commissioner-I High Court of Judicature at Calcutta
08-08-2017 Assobhai Bhanji and sons v/s Great Circle Shipping Pvt. Ltd. High Court of Judicature at Bombay
07-08-2017 Sri Ganesh Shipping Agency V/S Commr. of C. Ex. & S.T., Mangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
04-08-2017 Maharashtra Heavy Vehicle and Interstate Container Operators Association & Others Versus Union of India, Through the Secretary, Ministry of Shipping, Department of Transport & Others High Court of Judicature at Bombay
07-07-2017 Diamond Shipping Agencies (P) Ltd V/S Commissioner of Central Excise, Tirunelveli Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
28-06-2017 Fulton Shipping Inc of Panama Versus Globalia Business Travel S.A.U. (formerly TravelPlan S.A.U.) of Spain United Kingdom Supreme Court
16-06-2017 Far Shipping (Singapore) Pte. Ltd. Versus Income-Tax Officer, International Taxation, Nellore Income Tax Appellate Tribunal Hyderabad
13-06-2017 The Great Eastern Shipping Co. Ltd V/S Commissioner of Customs, Cochin Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
09-06-2017 M/s. Oil and Natural Gas Corporation Ltd. Versus M/s. Interocean Shipping (India) Pvt. Ltd. High Court of Judicature at Bombay



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