Some PAST Judgements / Case Laws similar to K C PAUL & CO PVT LTD
Last Checked Past / Closed Litigation On 15-04-2021 02:38
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08-03-2021 |
The New India Assurance Co. Ltd., Div. Office, Thrissur, Represented by Its Administrative Officer, Ernakulam Versus Daisy Paul, Injalakkuda & Another |
High Court of Kerala |
26-02-2021 |
Namita Paul Versus Food Corporation of India, Represented by its Managing Director, New Delhi & Others |
High Court of Tripura |
10-02-2021 |
Prince Paul John Versus State of Kerala, Rep. by The Secretary to Government, Department of Industries, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
02-02-2021 |
Merly Paul, Represented by Power of Attorney Holder C.P. Paul & Others Versus State of Kerala, Represented by Secretary Revenue Department, Thiruvananthapuram & Others |
High Court of Kerala |
23-12-2020 |
Atkinson Samuel Paul Versus Rajini Paul |
High Court of Judicature at Madras |
18-11-2020 |
Don Paul & Another Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
11-11-2020 |
E.P. Paul @ Roy Versus State of Kerala, Represented by The Circle Inspector of Police, Thiruvalla Police Station Through The Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
02-11-2020 |
DCB Bank Ltd Versus Ram Paul Bajaj |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
09-10-2020 |
Vivek Thambuswamy & Another Versus Maria @ Sijo Paul |
High Court of Judicature at Madras |
08-10-2020 |
Jade Residential Limited Versus Murray Paul & Another |
Court of Appeal of New Zealand |
28-09-2020 |
M/s. Tata Aig General Insurance Co. Ltd., Maharashtra Versus T. Paul Raj |
National Consumer Disputes Redressal Commission NCDRC |
26-08-2020 |
Inigo Irudayaraj Versus Paul Robin & Others |
High Court of Judicature at Madras |
27-07-2020 |
R. Paul Murugan Versus The District Educational Officer, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
16-07-2020 |
Savita Kapila, Legal Heir of Late Mohinder Paul Kapila Versus Assistant Commissioner of Income Tax, Circle 43(1) Delhi |
High Court of Delhi |
11-06-2020 |
Kartick Paul Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
03-06-2020 |
Sri Rupam Paul Versus State of Assam & Another |
High Court of Gauhati |
30-04-2020 |
Rakhi Paul Versus Sri Amit Paul |
High Court of Gauhati |
24-04-2020 |
Paul Versus T. Mohan & Another |
Supreme Court of India |
20-03-2020 |
Balwinder Paul Versus State of HP |
High Court of Himachal Pradesh |
16-03-2020 |
M/s. Paul Sales Pvt. Ltd. Versus M/s. Hari Darshan Sevashram Pvt. Ltd. |
High Court of Delhi |
06-03-2020 |
Myra Muriel Paul Versus Income Tax Officer, Ward-2(2) |
In the High Court of Bombay at Goa |
05-03-2020 |
Assistant Secretary, Electricity Department, Thrissur & Another Versus Tiju Paul |
National Consumer Disputes Redressal Commission NCDRC |
02-03-2020 |
Suma Wilson, Represented by The Power of Attorney holder, T.O. Paul Versus State of Kerala, Represented by The Chief Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
20-02-2020 |
P. Peter Paul Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Education Department, Chennai & Others |
High Court of Judicature at Madras |
11-02-2020 |
Fr. Biju Varkey & Others Versus Fr. Thomas Paul Ramban & Others |
High Court of Kerala |
10-02-2020 |
Ramprasad Sadhukhan Versus Prova Paul |
High Court of Judicature at Calcutta |
07-02-2020 |
Bharti Axa General Insurance Co. Ltd. Versus Priya Paul & Another |
Supreme Court of India |
06-02-2020 |
M/s. Tratou Consultants & Others Versus Chitra Paul |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
29-01-2020 |
Max Bupa Health Insurance Co. Ltd. Mohan Co-operative Industrial Estate, New Delhi & Another Versus Reji Paul |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-01-2020 |
Paul Versus State of Kerala |
Supreme Court of India |
06-12-2019 |
Circle Co-Operative Union Alwaye, Office of Assistant Registrar (General), Alwaye, Represented by Its Secretary Versus Joy Paul & Others |
High Court of Kerala |
03-12-2019 |
Fr. Thomas Paul Ramban Versus The District Collector, Ernakulam & Others |
High Court of Kerala |
02-12-2019 |
Karnataka State Agro Corn Products Ltd., by its Managing Director Versus M/s. Kerala Agro Seeds, Represented by its Proprietor, Martin Paul |
High Court of Karnataka |
18-11-2019 |
Sandeep Mehta, Director, Jain Housing & Constructions Limited, Chennai & Another Versus Rani Paul, Represented by her husband G. Paul Vijayarajan |
High Court of Judicature at Madras |
05-11-2019 |
George Paul Versus The Union of India, Ministry of Communications, Rep. by the Secretary, Department of Telecommunication, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
04-11-2019 |
Elizabeth Paul Versus Paul Ithappiri |
High Court of Kerala |
04-11-2019 |
P. Paul Petrock & Others Versus The Collector, Tiruvallur & Others |
High Court of Judicature at Madras |
01-11-2019 |
Subhashish Paul, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
01-11-2019 |
T. Keerthi Paul Versus The District Collector, Coimbatore & Others |
High Court of Judicature at Madras |
17-10-2019 |
Bandana Paul Versus Swarup Ganguly |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-10-2019 |
Mohinder Kaur Versus Sant Paul Singh |
Supreme Court of India |
27-09-2019 |
Ajay Kr. Paul, Indusind Bank, Baruipur & Another Versus Subrata Chatterjee |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
23-09-2019 |
Bina Paul & Others Versus Samyabrata Paul @ Bacchu Paul & Others |
High Court of Gauhati |
20-09-2019 |
The Municipal Commissioner, Kolkata Municipal Corporation & Others Versus Tapan Kumar Paul alias Tapan Paul & Others |
High Court of Judicature at Calcutta |
17-09-2019 |
M.A. Bhimji (Deceased) Versus Paul Compas & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-08-2019 |
Paul Joseph Shirole & Another Versus The State of Maharashtra |
High Court of Judicature at Bombay |
20-08-2019 |
The Oriental Insurance Co.Ltd., Trichy V/S Anandh Paul & Others |
High Court of Judicature at Madras |
09-08-2019 |
The State of Tripura Represented by its Home Secretary, Government of Tripura Versus Anupam Paul |
High Court of Tripura |
05-08-2019 |
Paul Mani & Others Versus The Special Deputy Collector & Competent Authority (Salo), NHDP, Thrissur & Another |
High Court of Kerala |
30-07-2019 |
Zenith Drugs & Allied Agencies Pvt. Ltd. Represented By Its Managing Director, Shri Uday Krishna Paul Versus M/s. Nicholas Piramal India Ltd. |
Supreme Court of India |
29-07-2019 |
Shantanu D. Paul & Another Versus M/s. Millenium India Construction & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
26-07-2019 |
P.R. Ratheesh & Another Versus T.A. Alphonsa, represented by Power of Attorney Holder Geo Paul |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
26-07-2019 |
Mathew P. Paul, Member No. 1037, Kottayam District Police Co-Operative Society Ltd., Kottayam & Others Versus The State Co-Operative Election Commission, Thiruvananthapuram, Represented by its Additional Registrar/Secretary & Others |
High Court of Kerala |
19-07-2019 |
Jugal Krishna Paul Versus Anup Biswas |
National Consumer Disputes Redressal Commission NCDRC |
18-07-2019 |
Sijo Paul & Another Versus The Secretary, Regional Transport Authority, Idukki |
High Court of Kerala |
02-07-2019 |
Kerala Automobile Dealers Association, Kochi, Represented by Its President John K. Paul & Another Versus State of Kerala, Represented by Its Secretary to Motor Vehicles Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
25-06-2019 |
Nicholas Paul Alfred Reekie Versus Attorney-General (For the Secretary of Justice) |
Court of Appeal of New Zealand |
07-06-2019 |
Paul & Another Versus State of Kerala, Rep. by Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
04-06-2019 |
Oriental Insurance Company Ltd. Versus Santana Paul & Another |
High Court of Meghalaya |
24-05-2019 |
Goutam Banerjee Versus Anil Paul |
High Court of Judicature at Calcutta |
15-05-2019 |
Food Corporation of India & Others Versus Abhijit Paul & Another |
High Court of Tripura |
15-05-2019 |
Dilip Paul Versus The Union of India & Others |
High Court of Gauhati |
14-05-2019 |
Sucharita Chakraborty (Paul) Versus Shibu Prasad Paul |
High Court of Tripura |
07-05-2019 |
Don Paul & Another Versus Tisa Don & Another |
High Court of Kerala |
29-04-2019 |
Khitish Paul @ Khitish Chandra Pal Versus Mohhamad Faruk & Others |
High Court of Tripura |
26-04-2019 |
Manab Paul Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-04-2019 |
Hamish Paul Doig & Another Versus Tower Insurance Limited |
Court of Appeal of New Zealand |
11-04-2019 |
Paul Marie Josephine Versus Louise Victorine Esperance Lafontaine |
High Court of Judicature at Madras |
09-04-2019 |
ICICI Bank Ltd. Versus Mrinal Kanti Paul |
National Consumer Disputes Redressal Commission NCDRC |
19-03-2019 |
Pravash Paul Versus West Bengal State Electricity Distribution Company Limited & Others |
High Court of Judicature at Calcutta |
07-03-2019 |
Jaiprakash Rabidas Versus Subal Paul |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
01-03-2019 |
Monoj Kumar Singh & Another Versus Ramesh Paul |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
28-02-2019 |
Dr. Akhil Chandra Paul & Another Versus Anjana Mitra Mazumdar |
Assam State Consumer Disputes Redressal Commission Gauhati |
21-02-2019 |
Pinaj Kumar Paul Versus Amardeep Ghosh & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
21-02-2019 |
Urvashi Aggarwal Versus Inder Paul Aggarwal |
High Court of Delhi |
18-02-2019 |
A. Saroja Versus C. Deiva Paul Sudar |
Before the Madurai Bench of Madras High Court |
14-02-2019 |
Renji K. Paul & Another Versus Revenue Divisional Officer (Rdo), Muvattupuzha & Others |
High Court of Kerala |
12-02-2019 |
Narinder Paul Kaushik Versus Government of NCT of Delhi & Another |
High Court of Delhi |
08-02-2019 |
Dipayan Paul & Chanchal Paul Jv & Another Versus The State of Assam & Others |
High Court of Gauhati |
07-02-2019 |
Laxmi Bala Paul Versus Batakrishna Paul & Others |
High Court of Tripura |
04-02-2019 |
A. Paul Rodrigues Versus Dolphy Saldanha & Another |
High Court of Karnataka |
01-02-2019 |
Gopal Chandra Paul Versus State of Assam |
High Court of Gauhati |
23-01-2019 |
M/s. Greenpeace Luxury Homes, LLP, Rep. by its Designated Partner, Paul Rathna Kumar Earnarst Versus V. Anantha Narayanan & Others |
High Court of Judicature at Madras |
04-01-2019 |
Jacob Alexander Versus Anish Paul |
Before the Madurai Bench of Madras High Court |
21-12-2018 |
Basudeb Paul Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
19-12-2018 |
The Refugee Appeal Board of South Africa & Others Versus Paul Joseph Mutombo Mukungubila |
Supreme Court of Appeal of South Africa |
18-12-2018 |
Johnson Kuriakose Versus Fr. Thomas Paul Ramban & Others |
High Court of Kerala |
06-12-2018 |
The Chairman V.O. Chidambaranar Port Trust & Others Versus Capt. Paul Nadar Bennet Singh |
Supreme Court of India |
03-12-2018 |
Mohd. Sabir Parvez Versus Quinn Finance Unlimited Company, through its Authorized rep., Paul Me Gowan & Others |
High Court of Andhra Pradesh |
30-11-2018 |
James Paul Versus Shashikumar & Others |
High Court of Judicature at Madras |
15-11-2018 |
The Director of School Education, Chennai & Others Versus R. Paul Andrews & Others |
High Court of Judicature at Madras |
22-10-2018 |
M. Paul Perinbam Versus The Secretary, Government of Tamil Nadu, Tamil Development, Information & Public Relations Department, Chennai & Others |
High Court of Judicature at Madras |
09-10-2018 |
Thomas K. Paul & Others Versus Managing Director, M/s Lakeshore Hospital and Research Centre Ltd., Nettoor & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
03-10-2018 |
Sunny Paul Versus State of NCT of Delhi & Others |
High Court of Delhi |
28-09-2018 |
The Chairman & Managing Director, Indian Bank, Chennai & Another Versus R.K. Shankar, Rep. By Tamil Nadu Consumer Protection Organization, Rep. by Its President Paul Parnabas, Chennai |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
26-09-2018 |
Neeru Batra Versus Jaswinder Paul Batra, USA & Others |
High Court of Judicature at Bombay |
26-09-2018 |
Vasu Versus William Paul & Another |
High Court of Judicature at Madras |
25-09-2018 |
Paul Sundaram Versus Thaynesmarry @ Thaynes & Another |
Before the Madurai Bench of Madras High Court |
25-09-2018 |
Anjan Paul Versus Debabrata Bhadury & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-09-2018 |
Unilever Plc & Another Versus Anoy Paul & Others |
High Court of Judicature at Calcutta |