Some PAST Judgements / Case Laws similar to K & Y CONSTRUCTIONS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 06-09-2023 19:58
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| 24-08-2023 |
M/s. Dee-Tech Projects Pvt. Ltd., rep. by its Director S. Sivaraman, Chennai Versus M/s. Subaya Constructions Co. Ltd., rep. by its Director S. Meenakshi, Chennai & Another |
High Court of Judicature at Madras |
| 17-08-2023 |
M/s. Dasapalla Constructions, Visakhapatnam, rep. by its Managing Partner, Vemulapalli Koteshwar & Others Versus The Union of India, rep. by its Joint Secretary, Ministry of Defence, South Block New Delhi & Others |
High Court of Andhra Pradesh |
| 01-08-2023 |
National Projects Constructions Corporation Ltd., Versus M/s. Interstate Construction |
High Court of Delhi |
| 26-07-2023 |
Mudhit Madanlal Gupta Versus Supreme Constructions and Developers Pvt. Ltd |
National Company Law Appellate Tribunal |
| 24-07-2023 |
M/s. S V E C Constructions Limited, Rep. by its Managing Director, Hyderabad Versus Jacob Thomas |
High Court of Karnataka |
| 03-07-2023 |
Balaji Constructions, partnership firm, Kolhapur Versus Dattatraya Bapurao Ghadage & Another |
High Court of Judicature at Bombay |
| 07-06-2023 |
M/s. Sri Sri Housing Constructions, (Builders and Developers) Rep by its Managing Partners Sama Narasimha Reddy & Others Versus Kanuri Annapuran & Others |
High Court of for the State of Telangana |
| 09-05-2023 |
M/s. Shree Vishnu Constructions Versus The Engineer In Chief Military Engineering Service & Others |
Supreme Court of India |
| 04-05-2023 |
M/s. Aditi Constructions Mumbai Versus Deputy Commissioner of Income Tax, Central Circle – 1 (3) Mumbai & Others |
High Court of Judicature at Bombay |
| 03-05-2023 |
National Highways Authority Of India Versus Progressive Constructions Limited |
High Court of Delhi |
| 27-04-2023 |
Mecon Ltd., Mecon Limited, Vivekananda Path, Jharkhand Versus Mycon Constructions Ltd. M/s. The Mysore Construction Company (MCC) Industry House, Rep.by its authorized signatory Shantanu Kalpani Bangalore & Others |
High Court of Judicature at Madras |
| 25-04-2023 |
M/s. Deens Constructions, Represented by its Managing Partner, Shahul Hameed, Ernakulam Versus State of Kerala, Represented by The Secretary to the Government, Public Works Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 06-04-2023 |
Yogesh Kumar Sareen Versus Selene Constructions Ltd., New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
| 29-03-2023 |
Madeeha Constructions & Developers Pvt. Ltd. Versus Anantara Management & Technical Services LLP & Others |
High Court of Judicature at Bombay |
| 24-03-2023 |
P. Ramakrishnan & Others Versus M/s. Madha Constructions & Properties Pvt. Ltd., Rep by its Managing Director, & Others |
High Court of Judicature at Madras |
| 20-03-2023 |
T. Oommen Panicker (*Died), Top Constructions, Kollam & Another Versus The Government of Kerala, Represented by Its Secretary, Industries (A) Department, Thiruvananthapuram & Others |
High Court of Kerala |
| 20-03-2023 |
Branch Manager, Oriental Insurance Co. Ltd., Anaparthy & Another Versus M/s. Nagarjuna Constructions Company Limited Rep. By Its Power of Attorney Holder, Rajamundry |
National Consumer Disputes Redressal Commission NCDRC |
| 03-03-2023 |
Satish Lalji Jaiswal & Others Versus Proview Constructions Ltd., Delhi |
National Consumer Disputes Redressal Commission NCDRC |
| 02-03-2023 |
M/s. Sri Rama Constructions (formerly known as Rohini Constructions), A regd. Partnership Firm, S-4, Harshini Residency, Hyderabad, rep. by its Managing Partner G. Venkata Sri Rama Raju Versus M/s. Max Infra (I) Limited, rep. by its Authorized Signature & Managing Director K.V. Pradeep & Another |
High Court of for the State of Telangana |
| 01-03-2023 |
M/s. Sumathi Constructions Represented by its Proprietor R. Chandrakannan Versus The Government of Tamil Nadu Represented by Principal Secretary to Government Industries Department Chennai & Others |
High Court of Judicature at Madras |
| 28-02-2023 |
P. Natarajan & Another M/s. Raja Housing & Constructions, Bangalore, Rep.by its Partners R.J. Suchindra & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 27-02-2023 |
RAAG Constructions, Kerala & Others Versus M/s. HDB Financial Services Ltd., Mumbai |
High Court of Judicature at Madras |
| 24-02-2023 |
M/s. Kiran Krishna Real Estate & Constructions (P) Limited, Visakhapatnam Versus P.V.A. Prasad |
High Court of Andhra Pradesh |
| 23-02-2023 |
Public Works Department, State of Tamil Nadu, Rep.by the Superintending Engineer, Chennai Versus M/s. East Coast Constructions & Industries Ltd., Chennai, Represented by its Director |
High Court of Judicature at Madras |
| 20-02-2023 |
Maruthi Constructions, Rep. by its Managing Partner, Bhagam Thrivikramu, Vijayawada Versus Government of Andhra Pradesh, Rep. by its Principal Secretary, Guntur & Others |
High Court of Andhra Pradesh |
| 10-02-2023 |
M/s. Sunil Constructions, Hyderabad, Rep. by its Managing Partner B. Sunil Chandra Reddy Versus Dega Madhavi & Others |
High Court of for the State of Telangana |
| 10-02-2023 |
M/s. Victory Constructions rep. by its Managing Partners (a regd. Partnership firm) C. Mohan Reddy and N. Surender Rao Versus A. Shyamala Devi (died) as per Lrs., C. Pradeep Kumar & Others |
High Court of for the State of Telangana |
| 08-02-2023 |
M/s. Kris Heavy Engineering and Constructions Sdn Bhd, Chennai Versus Puncak Niaga Holdings Berhad, Chennai & Others |
High Court of Judicature at Madras |
| 03-02-2023 |
M/s. Akshara Constructions Versus The State of Telangana, Rep. by its Special Chief Secretary, Municipal Administration & Urban Development Department, Hyderabad & Others. |
High Court of for the State of Telangana |
| 27-01-2023 |
M/s. GPNR Constructions, Rep by its Managing Partner, G. Padmanabha Reddy, Bengaluru Versus Union of India, Rep by the General Manager, Hubbali & Others |
High Court of Karnataka |
| 23-01-2023 |
Bagmane Developers Pvt Ltd. (Formerly known as Bagmane Constructions Pvt Ltd.) & Another Versus Future Sector Land Developers LLP & Others |
High Court of Judicature at Bombay |
| 20-01-2023 |
M/s. Aruna Constructions, Rep. by its Proprietor S. Veera Reddy, Now represents by its General Power of Attorney, S. Kumaragurunath, Tiruchirapalli Versus Ravuri Venkataswamy |
High Court of Andhra Pradesh |
| 13-01-2023 |
Dr. George Easow Versus Managing Director, M/S. Selene Constructions Limited, New Delhi & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 05-01-2023 |
K. Sreedhar Versus M/s. Raus Constructions Pvt. Ltd. & Others |
Supreme Court of India |
| 30-12-2022 |
M/s. Aisha Constructions Versus J & K Cricket Association & Another |
High Court of Jammu and Kashmir |
| 27-12-2022 |
Yella Sunanda & Another Versus M/s. Sri Dharani Constructions & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 20-12-2022 |
M/s. Sugam Constructions (P) Ltd., Represented by its Authorized Representative Varun Patel, New Delhi Versus Union of India Through Secretary, Ministry Of Railways, New Delhi & Others |
High Court of Madhya Pradesh Bench at Gwailor |
| 06-12-2022 |
The State of Maharashtra, Through the Chief Engineer (Special Projects), Public Works Department & Another Versus Bharat Constructions |
High Court of Judicature at Bombay |
| 22-11-2022 |
M/s. Skilled Constructions Company Ltd., Kochi, Represented By Its Authorised Signatory, By Adv. Sunil Jacob Jose & Others Versus Union of India, Represented By Its Secretary, Ministry of Housing & Urban Affairs, Smart Cities Mission, New Delhi & Others |
High Court of Kerala |
| 19-11-2022 |
Sue Sonia Rajkumar & Another Versus Chowriappa Constructions Private Limited, Bangalore Represented by its Director Ashok Chowriappa & Others |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
| 10-11-2022 |
Chennai Metropolitan Water Supply & Sewerage Board, Chennai Versus M/s. Tecton Engineering and Constructions LLC, Chennai |
High Court of Judicature at Madras |
| 28-10-2022 |
M/s. Dharamdas Tirathdas Constructions Pvt. Through its Director Dharamdas Hassanandani, Indore Versus Union of India Through Executive Engineer, Indore & Another |
High Court of Madhya Pradesh Bench at Indore |
| 13-10-2022 |
The Union of India Rep. by the General Manager, Southern Railway, Chennai & Others Versus M/s. R.K. Constructions, Rep. by its Managing Partner, Kumar,Salem |
High Court of Judicature at Madras |
| 06-10-2022 |
Shaikh Mohammed Versus GOGO Constructions, A partnership firm, Goa & Others |
In the High Court of Bombay at Goa |
| 21-09-2022 |
Progressive Constructions Limited Represented by K. Bhaskara Rao Versus Joint Commissioner of Income Tax, Special Range 3, Hyderabad |
High Court of for the State of Telangana |
| 15-09-2022 |
M/S. Gharpure Engineering & Constructions, Private Limited, rep. by its Authorised signatory, A. Sathyamurti, Pune Versus Chief Executive Officer, Office of Wellington Cantonment Board, Ministry of Defence, Govt. of India, Nilgiris |
High Court of Judicature at Madras |
| 15-09-2022 |
L. Dharmichand & Others Versus Vaibhav B. Kamdar, Director & CEO, ASV Constructions Pvt. Ltd, Chennai & Others |
High Court of Judicature at Madras |
| 13-09-2022 |
Barath Buildings Constructions India Pvt Ltd, Rep. by its Director Bharath Vummidi, Chennai Versus G. Saminathan & Another |
High Court of Judicature at Madras |
| 12-09-2022 |
Chief Executive Officer, Ministry of Defence, Government of India, Nilgiris, Versus M/S. Gharpure Engineering & Constructions Private Limited, Represented by its Authorised signatory, A. Sathyamurti & Another |
High Court of Judicature at Madras |
| 01-09-2022 |
Rama Constructions Versus Astabandhav Co-Operative Housing Society Limited & Others |
High Court of Judicature at Calcutta |
| 17-08-2022 |
G.G. Constructions Pvt. Ltd. Versus Bikramjit Singh & Others |
High Court of Delhi |
| 08-08-2022 |
Manohar Infrastructure & Constructions Pvt. Limited, Chandigarh & Others Versus Brig. B.S. Taunque (Retd.) & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 05-08-2022 |
M/s. Dalapathi Constructions, Rep. by its Partner Dalapathirao Venkata Nagaraju Versus The State of Andhra Pradesh, rep. by its Special Chief Secretary, Industries and Commerce (Micro and Small Enterprises Department (MSME), Secretariat & Others |
High Court of Andhra Pradesh |
| 02-08-2022 |
M/s Jain Housing & Constructions Ltd., (Presently M/s Jain Housing) Rep.by its Managing Director, Thiru.Sandeep Mehta, Chennai & Others Versus The Tamil Nadu Pollution Control Board, Rep.by its District Environment Engineer, Kancheepuram |
High Court of Judicature at Madras |
| 02-08-2022 |
NR Constructions Limited, Rep by its VP Finance-Vaikuntanathan Versus M/s. Super Hitech Engineers and Contractors & Others |
High Court of for the State of Telangana |
| 01-08-2022 |
Nuclear Fuel Complex Government of India, Deparment of Atomic Energy, Tuticorin Versus M/s. URC Constructions Private Ltd. & Another |
High Court of Judicature at Madras |
| 28-07-2022 |
M/s. Birla Institute of Management (BIMTECH) Versus Fiberfill Interiors & Constructions |
High Court of Orissa |
| 19-07-2022 |
Orchid Infrastructure Developers (P). Ltd. Versus Five Star Constructions Pvt. Ltd. |
High Court of Delhi |
| 07-07-2022 |
Nehru Nagar Ratnadeep Co. op. Hsg. Soc. Ltd. Versus S.D. Bhalerao Constructions |
High Court of Judicature at Bombay |
| 30-06-2022 |
The Union of India, Represented by the General Manager Rail Nilayam, Central Railway Secunderabad & Others Versus M/s. Divya Constructions, Hyderabad500072 & Others |
High Court of for the State of Telangana |
| 23-06-2022 |
M/s. Surya Sri Constructions, Rep. by its Proprietor, Chennai Versus State Tax Officer, Perambur Assessment Circle, Chennai |
High Court of Judicature at Madras |
| 22-06-2022 |
SS Constructions & Another Versus Telangana State Industrial Infrastructure Corporation Ltd., Medchal-Siddipet Zone & Others |
High Court of for the State of Telangana |
| 16-06-2022 |
M/s. Priya Constructions, Rep. by its Proprietor V.S. Ramakrishnan Chennai Versus The Commissioner of GST @ Central Excise, Chennai South Commissionerate, Chennai & Another |
High Court of Judicature at Madras |
| 09-06-2022 |
G. Elumalai, Proprietor, M/s. GRP Constructions, Chennai Versus Raichand Daga & Another |
High Court of Judicature at Madras |
| 31-05-2022 |
S.K. Rai Engineers and Contractors Jaildar Market and Others V/S S.C. Jain Constructions Company Pvt. Ltd |
In the High Court of Punjab and Haryana at Chandigarh |
| 19-05-2022 |
M/s Shree Vishnu Constructions Versus The Engineer in Chief, Military Engineering Service & Others |
Supreme Court of India |
| 19-05-2022 |
Amalendu Jana Versus M/s. Brick-Box Constructions Pvt. Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
| 18-05-2022 |
BBR (India) Private Limited Versus S.P. Singla Constructions Private Limited |
Supreme Court of India |
| 29-04-2022 |
M/s. Om Sai RK Constructions Pvt. Ltd. Versus M/s Forsight Infractech Pvt. Ltd. |
High Court of Madhya Pradesh Bench at Gwailor |
| 26-04-2022 |
M/s Adarsh Constructions, Hyderabad & Another Versus Qamaarunnissa Begum, Hyderabad & Another |
High Court of for the State of Telangana |
| 21-04-2022 |
M/s. S.K. Constructions Co. Versus The Municipal Commissioner |
High Court of Judicature at Bombay |
| 21-04-2022 |
M/s. Shree Vishnu Constructions Versus The Engineer In Chief Military Engineering Service & Others |
Supreme Court of India |
| 20-04-2022 |
Satya Constructions, Represented by its Proprietor, R. Satheesh, Bengaluru Versus State of Karnataka, Department Of Urban Development, Represented by its Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
| 19-04-2022 |
Tripura Real Estate Constructions Limited, Tripura & Others Versus Subal Chandra Das & Another |
High Court of Tripura |
| 13-04-2022 |
M/S Awadh Constructions Versus M/S Amar-preet Shuttering |
High Court of Delhi |
| 13-04-2022 |
Anuj Biswas and Others V/S Kapstone Constructions Pvt. Ltd. and Others |
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI |
| 07-04-2022 |
M/s. Alliance Palm Developers & Constructions Pvt. Ltd., Bangalore & Others Versus Venkata Bhanukiran Desi Raju |
National Consumer Disputes Redressal Commission NCDRC |
| 05-04-2022 |
M/s. Ganiga Earth Movers & Sand Supplies, Represented By Its Proprietor, Preeta Jayaram Sapaliiga, Dakshina Kannada Versus M/s. DBM Geotechnics & Constructions Pvt. Ltd., Represented by its Managng Director, Mumbai & Others |
High Court of Karnataka |
| 04-04-2022 |
M/s. K.P.R. Constructions Rep. by its Power Agent B. Chandra Sekhar Reddy Versus The Union of India Rep by the General Manager Southern Railway, Chennai & Others |
High Court of Judicature at Madras |
| 29-03-2022 |
M & T Constructions, Represented by Its Managing Partner, Manoj Krishna, Kottayam Versus State of Kerala, Represented by Its Secretary to Government, Department of Public Works, Thiruvananthapuram & Others |
High Court of Kerala |
| 11-03-2022 |
M/s. Rohini Constructions Versus The State of Maharashtra Through the Secretary for Public Works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 03-03-2022 |
K. Nambirajan Versus The Divisional Engineer, (Constructions & Maintenance), Thoothukudi & Another |
Before the Madurai Bench of Madras High Court |
| 22-02-2022 |
SPSK Constructions, & Others Versus The Banking Ombudsman, Reserve Bank of India, Chennai & Others |
High Court of Judicature at Madras |
| 18-02-2022 |
M/s. Shanta Sriram Constructions Pvt. Ltd., rep. by its Managing Director, M. Narsaiah Versus The State of Telangana, rep. by its Principal Secretary, Revenue Department, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
| 11-02-2022 |
Coxswain Projects & Estates Pvt. Ltd., Represented by its Managing Director & Another Versus M/s. NJ Constructions, Proprietor N. Justin & Another |
High Court of Kerala |
| 04-02-2022 |
Mutha Constructions Versus Strategic Brand Solutions (I) Private |
Supreme Court of India |
| 27-01-2022 |
M/s. Pride Constructions, represented by its Managing Partner M. Ramamurthy Reddy Versus Deputy Assistant Commissioner STGST Nellore 2 Circle Nellore Division Nellore & Others |
High Court of Andhra Pradesh |
| 27-01-2022 |
Ragya Bee (died) & Others Versus M/s. P.S.R. Constructions, Rep. by its Partner Sri Patel Srinivas Reddy & Another |
High Court of for the State of Telangana |
| 20-01-2022 |
Evam Constructions Pvt. Ltd. Versus WEI Grow Hotel Concepts Pvt. Ltd. Kylin & Others |
High Court of Delhi |
| 20-01-2022 |
Sakthi Constructions, Rep. by its Partner V.R. Nachimuthu Versus The Commercial Tax Officer, Coimbatore & Others |
High Court of Judicature at Madras |
| 18-01-2022 |
The ACIT, Chennai Versus M/s. Vairam Constructions, Chennai |
Income Tax Appellate Tribunal Chennai |
| 11-01-2022 |
M/s. P. Rayin Constructions Company (P) Ltd., Rep. By its Managing Director P. Rahim, Nilgiris & Another Versus The Executive Officer, Nilgiris |
High Court of Judicature at Madras |
| 27-12-2021 |
M/s Parihar Constructions, through its partner Shri Darwan Singh Parihar, Bageshwar Versus M/s Dalip Singh Adhikari & Others |
High Court of Uttarakhand |
| 22-12-2021 |
ALS Constructions, Rep. by its Proprietor, Bala Abraham, Chennai & Another Versus The Project Director, Tsunami Projects Implementation Units, Chennai & Others |
High Court of Judicature at Madras |
| 16-12-2021 |
IL & FS Engineering & Constructions Company Limited Versus M/s. Bhargavarama Constructions & Others |
Supreme Court of India |
| 15-12-2021 |
S.P. Singla Constructions Pvt. Ltd., through its Authorized Representative, A.K. Mirchandani, New Delhi Versus Union of India, through Secretary, Ministry of Railways, New Delhi & Another |
High Court of Judicature at Patna |
| 07-12-2021 |
Manohar Infrastructure & Constructions Private Limited & Others Versus Sanjeev Kumar Sharma & Others |
Supreme Court of India |
| 02-12-2021 |
Union of India rep by The Chief Engineer Chennai Zone, Chennai & Another Versus M/s. Amulya Constructions rep.by its Partner, Bangalore |
High Court of Judicature at Madras |
| 23-11-2021 |
M/S. Vijayadeepa Constructions Rep by its Partner V. Loganathan, Coimbatore Versus The Tamil Nadu Sales Tax Appellate Tribunal (Addl. Bench), Coimbatore & Another |
High Court of Judicature at Madras |
| 22-11-2021 |
Vipul Sehgal Versus M/s. Manohar Infrastructure & Constructions Pvt. Limited & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
