K 4 P ASSOCIATION

Activity: Agriculture and Allied Activities in Kerala.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U01407KL2014NPL037090 		ROC
RoC-Ernakulam 		Incorporation Date
13-08-2014
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
037090 		Registration Date
13-08-2014 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
No.11/255, Keezhmad Panchayat Thottumugham Kara, Aluva Taluk, Aluva East Village Aluva KL 683105 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to K 4 P ASSOCIATION

Last Checked Past / Closed Litigation On 25-03-2021 19:43
09-03-2021 All India Jawahar Navodaya Vidyalaya, Staff Nurse Association (Regd.), New Delhi, Through its President, Raj Bala & Another Versus Union of India through the Secretary, Ministry of HRD, Department of School Education & Literacy, Govt. of India, New Delhi & Others Central Administrative Tribunal Principal Bench New Delhi
04-03-2021 K. Sambasiva Sarma Versus Kerala Cricket Association (Kca), Thycaud, Represented by Its Secretary, Sreejith V. Nair & Another High Court of Kerala
03-03-2021 Jharkhand State Non-Formal Employees Association, Ranchi Through its President Vidyapati Upadhyay & Others Versus State of Jharkhand through the Chief Secretary, Govt.of Jharkhand, Ranchi & Others High Court of Jharkhand
12-02-2021 The International Association For Protection of Intellectual Property (India Group) Versus Union of India Supreme Court of India
05-02-2021 Association of Diplomat of National Board of Doctors Versus Government of West Bengal & Others High Court of Judicature at Calcutta
04-02-2021 The Union of India, Rep. by the Chief Secretary to Government, Government of Pondicherry & Others Versus M/s. Cricket Association of Pondicherry (Reg. No. 178 of 2003), Rep. by its Honorary Secretary V. Chandran High Court of Judicature at Madras
02-02-2021 Welfare Association 'Y' block Anna Nagar, Rep. by its President K. Selvamani Versus State of Tamilnadu rep. by Secretary, Housing and Urban Development Dept., Chennai & Others High Court of Judicature at Madras
01-02-2021 Church of South India Trust Association, Represented by its Honorary Treasurer, C. Robert Bruce & Another Versus The Union of India, represented by the Secretary to the Government, Ministry of Corporate Affairs, New Delhi & Others High Court of Judicature at Madras
27-01-2021 Santhosh Karunakaran, Former Ranji Trophy Cricketer & Member, District Cricket Association, Thiruvananthapuram Versus Ombudsman Cum Ethics Officer, Kerala Cricket Association, Represented by Secretary, Jawaharlal Nehru Internationl Stadium, Ernakulam & Another High Court of Kerala
27-01-2021 Dr. Jacob Groves Daniel Versus Service Association of Seventh Day Adventist Pvt. Limited High Court of Judicature at Madras
25-01-2021 Netaji Subash Place Traders Welfare Association (Regd) Through its President Versus Delhi Development Authority Through its Vice Chairman & Others High Court of Delhi
22-01-2021 Tamil Nadu Tourism Development Corporation Limited rep. by its General Manager, Chennai & Others Versus Tamil Nadu Tourism Development Corporation-s Retired Officers and Staff Welfare Association represented by its President A. Muthukumarasamy & Another High Court of Judicature at Madras
22-01-2021 Parklands Apartments Association, Rep. by its Secretary, Chennai & Others Versus The Headmaster, Madras Christian College Higher Secondary School, Chennai High Court of Judicature at Madras
19-01-2021 Young Men's Christian Association, Rep. by its President, Nilgiris Versus The District Collector of Nilgiris at Uthagamandalam & Others High Court of Judicature at Madras
19-01-2021 Indian Railways Mobile Caterers Association (IRMCA), Having its Administrative Off, Rep by its President, S.B. Agarwal Versus Union of India, Ministry of Railways, Through its Secretary, New Delhi & Another High Court of Judicature at Madras
06-01-2021 M. Selvi & Others Versus Anna University Staff Quarters Association, Rep.by its Secretary, Gandhi Mandapam Road, Chennai & Others High Court of Judicature at Madras
04-01-2021 All Omni Bus Owners and Opearators Association, Rep. by its President & Others Versus The Joint Commissioner, Rep. by its Chief Secretary, Puducherry & Others High Court of Judicature at Madras
24-12-2020 Indian Agro & Recycled Paper Mills Association Versus Tafcon Projects (India) Pvt. Ltd. (Tafcon) & Others High Court of Delhi
18-12-2020 S. Siby Rajesh Versus The Chennai Refle Club Rep. by its Secretary, “Affiliated to National Rifle Association of India”, Chennai & Others High Court of Judicature at Madras
18-12-2020 Table Tennis Federation of India (TTFI) Rep.by its Secretary General M.P. Singh Versus Tamil Nadu Table Tennis Association (TNTTA) CIN U92413TN2003NPL052120 Rep.by its Hon. Secretary A.V. Vidyasagar & Others High Court of Judicature at Madras
01-12-2020 Incorporated Chit Funds Association Rep. by its Secretary A. Chitrarasu Versus State of Tamil Nadu Rep. by its Secretary, Department of Finance & Others High Court of Judicature at Madras
27-11-2020 Madras Bar Association Versus Union of India & Another Supreme Court of India
25-11-2020 Krishi Shikshan Association Raipur, Through - the Secretary, Chhattisgarh Versus State of Chhattisgarh, through- The Secretary, Agriculture Department, District Raipur, Chhattisgarh & Others High Court of Chhattisgarh
20-11-2020 The Dean, I.K. Gujral Punjab Technical University, Distt. Kapurthala, Punjab Versus Sikkim Students Welfare Association of Chandigarh, Through its President, Mr. Karma Gyatso Bhutia, East Sikkim & Others High Court of Sikkim
18-11-2020 Ashok Arora Versus Supreme Court Bar Association (Regd.) & Another High Court of Delhi
16-11-2020 All Assam Graduate Nurses Association Rep. By Its General Secretary Smti. Junu Sarma & Another Versus The State of Assam Rep. By The Principal Secretary To The Govt. of Assam, Health And Family Welfare (A) Dispur, Ghy-6, Assam & Others High Court of Gauhati
12-11-2020 Federation of all Maharashtra Petrol Dealers Association & Others Versus The Union of India & Others High Court of Judicature at Bombay
09-11-2020 Karmaveerar Kamarajar Section Writers Progresssive Association, Rep. by its President A. Rajaguru, Versus The Chief Electoral Officer & Principal Secretary to Government, Chennai & Others High Court of Judicature at Madras
05-11-2020 The State Transport and Transport Corporations Retired Employees' Welfare Association, rep., by its Secretary, Chennai Versus The Management of Tamil Nadu State Transport Corporation (Kumbakonam) Ltd., Karaikudi Region, rep., by its Managing Director, Karaikudi Before the Madurai Bench of Madras High Court
04-11-2020 CUSB Alumni Association through its Convenor Vivek Raj Aaryan @ Aaryan, Bihar Versus Central University of South Bihar through its Registrar, Central University of South Bihar & Others High Court of Judicature at Patna
27-10-2020 K.B. Renandranadhan, President, Trichur Bar Association Versus State of Kerala, Represented by Its Secretary, Law Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
23-10-2020 Hospitals' Association, Nagpur, through the President, Dr. Ashok Arbat & Another Versus Government of Maharashtra, through the Principal Secretary, Public Health Department & Another In the High Court of Bombay at Nagpur
15-10-2020 Parsvnath Exotica Ghaziabad Flat Buyers Association Versus Parsvnath Developers Ltd. National Consumer Disputes Redressal Commission NCDRC
08-10-2020 Tamil Nadu Oil and Seeds Association, Rep. by its President, Chennai Versus The Central Board of Customs and Excise, Rep. by its Senior Analysts (DBK), Govt. of India, Ministry of Finance, Department of Revenue, New Delhi & Others High Court of Judicature at Madras
14-09-2020 Tuticorin Stevedores' Association, Rep.by its Secretary, Tuticorin Versus The Government of India, Rep.by its Secretary, Ministry of Shipping, New Delhi & Others Before the Madurai Bench of Madras High Court
14-09-2020 Avinashi Town People Welfare Development Association, Rep. by its President P. Vijay Anand Versus The Secretary to Government, Municipal Administration and Water Supply Department, Chennai & Others High Court of Judicature at Madras
02-09-2020 All India Union Bank Officer, Staff Association Rep. by its General Secretary, AIBOA, Chennai Versus Brajeshwar Sharma, The Chief General Manager(HR) Union Bank of India, Mumbai High Court of Judicature at Madras
24-08-2020 Independent Schools Association Versus State of Himachal Pradesh & Another High Court of Himachal Pradesh
13-08-2020 Ayush Medical Association Through Member Dr. Mahendra Kumar Sao, (Central Council), Chhattisgarh & Another Versus State of Chhattisgarh & Others High Court of Chhattisgarh
05-08-2020 The Management of Namakkal Taluk Lorry Owners Association, Namakkal, Represented by its President Versus The Assistant Commissioner of Labour, Salem & Others High Court of Judicature at Madras
31-07-2020 Attorney General of British Columbia Versus Provincial Court Judges' Association of British Columbia Supreme Court of Canada
19-06-2020 M/s. Healthcare Reforms Doctors Association Versus The Special Chief Secretary to Government Health Medical & Family Welfare Department Secretariat Hyderabad & Another High Court of for the State of Telangana
17-06-2020 Dr. K.M. Senthamizhselvan, State President, Ayush Medical Welfare Association, Thiruvannamalai Versus The Government of Tamil Nadu, Represented by its Principal Secretary, Department of Health & Family Welfare, Chennai & Others High Court of Judicature at Madras
12-06-2020 Tamil Nadu Electricity Consumers' Association (TECA) Represented by its Secretary C.B. Senthil Kumar, Coimbatore & Others Versus Tamil Nadu Generation & Distribution Corporation Limited (TANEDCO), Represented by its Chairman & Managing Director, Chennai & Others High Court of Judicature at Madras
05-06-2020 The Salem District Lorry Owners Association rep.by its President V. Chennakesavan Versus The Inspector of Factories, Salem & Another High Court of Judicature at Madras
02-06-2020 Citizens Legal Right Association, Rep. by Its President, Joshy Kalluveettil & Another Versus Union of India, Through Its Secretary, Ministry of External Affairs, New Delhi & Others High Court of Kerala
02-06-2020 Indian Overseas Bank Officers' Association, Reg No: 321/MDS, Rep by its Joint General Secretary, R. Muthukumar Versus Union of India, Represented by its Secretary to Government, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
22-05-2020 Independent Schools' Association Chandigarh (Regd.) & Others Versus State of Punjab & Others High Court of Punjab and Haryana
21-05-2020 Intellectual Property Attorneys Association (Ipaa) & Another Versus The Controller General of Patents, Designs & Trade Marks & Another High Court of Delhi
14-05-2020 All Odisha Lawyers Association Versus Odisha State Bar Council & Another High Court of Orissa
01-05-2020 Telecom Colony Residents Welfare Association Versus The State of Andhra Pradesh High Court of Andhra Pradesh
30-04-2020 United Nurses Association, Through Its State President Shoby Joseph, Thrissur Versus Union Of India, Represented By The Secretary, New Delhi & Another High Court of Kerala
29-04-2020 Christian Medical College Vellore Association Versus Union Of India & Others Supreme Court of India
23-04-2020 M/s. Amarprakash TRC Residents Association (ATRCRA), Rep by its Secretary, K. Santhosh Kumar Versus The Inspector General of Registration, Santhome, Chennai & Others High Court of Judicature at Madras
22-04-2020 West U.P. Sugar Mills Association & Others Versus The State of Uttar Pradesh & Others Supreme Court of India
16-04-2020 The High Court of Meghalaya Bar Association & Another Versus The Union of India & Others High Court of Meghalaya
15-04-2020 United Nurses Association Through Its President Versus Union of India & Others Supreme Court of India
08-04-2020 G. Mohanakrishnan, President, Madras High Court Advocates Association, Member, Bar Council of Tamil Nadu & Puducheery, Chennai Versus The Chief Secretary, Government of Tamil Nadu, Chennai & Others High Court of Judicature at Madras
01-04-2020 Kerala High Court Advocates' Association Versus State of Kerala & Others High Court of Kerala
01-04-2020 The Kerala High Court Advocates' Association, Represented by its Secretary, Ernakulam Versus The State of Kerala, Represented by the Chief Secretary to Government of Kerala, Secretariat, Thiruvananthapuram & Others High Court of Kerala
24-03-2020 Skylark Mansions Pvt. Ltd., Represented by the Director Saleem Sheriff Versus M/s. Skylark Ithaca Buyers Welfare Association, Represented by its Joint Secretary Sachin Gangadharswamy High Court of Karnataka
23-03-2020 Kerala Bottled Water Manufacturers Association (KBWA), Represented by Its President, Eastern Corporate Office, Kohi & Another Versus State of Kerala, Represented by Secretary, Environment Department, Secretariat, Thiruvananthapuram & Another High Court of Kerala
19-03-2020 Shillong Municipal Employees Association Versus State of Meghalaya & Others High Court of Meghalaya
18-03-2020 All India Petroleum Dealers Association (Regd.) And Another V/S Union of India Through its Secretary And Others High Court of Delhi
17-03-2020 Advocate E. Shanavas Khan & Others Versus The Kollam Bar Association, A Company Limited by Guarantee, Represented by Its Secretary, Kollam & Others High Court of Kerala
16-03-2020 The Substitute Assistant Teacher's Association, New Salem Tamenglong Versus State of Manipur High Court of Manipur
13-03-2020 Tamil Nadu Hdpe Knitted Fabrics Manufacturess Association & Others Versus V.K.A. Polymers Pvt Ltd., Rep. by its Director, Karuppannan & Another Before the Madurai Bench of Madras High Court
11-03-2020 Chennai Hoardings Association, rep. by its President K.C. Chandrasekaran, Ambattur Versus The Secretary to Government of Tamil Nadu, Municipal Administration Department, Chennai & Others High Court of Judicature at Madras
11-03-2020 J&K High Court Bar Association Versus Union of India & Others High Court of Jammu and Kashmir
05-03-2020 The Tamil Nadu Dr.MGR Medical University, Rep by its Registrar, Chennai Versus The Doctors Welfare Association of Tamil Nadu, Rep by its General Secretary, Dr. K. Srinivasan & Others High Court of Judicature at Madras
04-03-2020 Internet & Mobile Association of India V/S Reserve Bank of India Supreme Court of India
03-03-2020 Bhanot House Flat Owners/Occupants Association Versus Bhanot Construction & Housing Limited Through Its Directors Delhi State Consumer Disputes Redressal Commission New Delhi
28-02-2020 District Bar Association, Dehradun through its Secretary Versus Ishwar Shandilya Supreme Court of India
28-02-2020 All India Judges Association V/S Union of India And Others Supreme Court of India
25-02-2020 Tirunelveli Diocese Trust Association, Palayamkottai, Tirunelveli & Others Versus R. Jayakumar Thomas Jayaraj @ R. Jeyakumar Jayaraj & Others High Court of Judicature at Madras
24-02-2020 Tamil Nadu Retitred Revenue Officer's Association, Represented by its President A. Raju Versus The Secretary to Government, Finance Department, Chennai & Another High Court of Judicature at Madras
19-02-2020 The National Textile Corporation Ltd. & Another Versus Modified voluntary Retirement Scheme of 2002 of Azam Jahi Mill Workers Association & Others High Court of for the State of Telangana
19-02-2020 Parsvnath Villas & Floors Buyers Association, Delhi V/S Parsvnath Developers Limited, Delhi National Consumer Disputes Redressal Commission NCDRC
19-02-2020 Rajiv Nagar Residential Welfare Association, Represented by its President, M. Ramaswamy, Thiruvallur Versus The District Collector, Thiruvallur & Others High Court of Judicature at Madras
19-02-2020 Agra Diocesan Trust Association Versus Anil David & Others Supreme Court of India
18-02-2020 Raj Nagar Extension N H 58 Developers Association & Another Versus State of U.P. & Another High Court of Judicature at Allahabad
18-02-2020 Biomass Power Producers Association, Tamil Nadu Sigapi Achi Building, Chennai V/S Tamil Nadu Electricity Regulatory Commission 19-A, Chennai And Others Appellate Tribunal for Electricity Appellate Jurisdiction
14-02-2020 Union of India Through Secretary Versus Association of Unified Telecom Service Providers of India Supreme Court of India
13-02-2020 Jugesh Aspal Versus Association of India Universities & Others High Court of Delhi
12-02-2020 Mather Nagar Residents Association, Ernakulam, Represented by Its President Junaith Naina & Another Versus The District Collector, Ernakulam & Others High Court of Kerala
11-02-2020 Tamilnadu Pondy Plastic Association, Rep By Its President G. Sanaran Versus The Government of Tamil Nadu Rep By Principal Secretary to Government Environment & Forest (EC-2) Department Chennai High Court of Judicature at Madras
10-02-2020 J&K High Court Bar Association Versus Union of India & Others High Court of Jammu and Kashmir
10-02-2020 Kantaru Rajeevaru Versus Indian Young Lawyers Association Thr. Its General Secretary Ms. Bhakti Pasrija & Others Supreme Court of India
07-02-2020 Sporty Solutionz Pvt. Ltd. Through its Chief Executive Officer Ashish Chadha V/S Badminton Association of India Through its President & Another High Court of Delhi
06-02-2020 Meghalaya & Greater Shillong Progressive Hawkers & Street Vendors Association (M&GSPH&SVA) Versus State of Meghalaya & Others High Court of Meghalaya
06-02-2020 Assam Plywood Manufacturers Association Informant Panchajanya Bhawan Guwahati V/S Assam Petrochemicals Ltd., Guwahati Competition Commission of India
04-02-2020 Flat Buyers Association Winter Hills – 77, Gurgaon Versus Umang Realtech Pvt. Ltd., through IRP & Others National Company Law Appellate Tribunal
04-02-2020 The Indian Medical Association, Chhattisgarh & Others Versus State of Chhattisgarh & Others High Court of Chhattisgarh
04-02-2020 Mettupatti Boyar Kal Ottarkal Kal Udaippor Welfare Association, Rep. by its President R. Murugan Versus The Secretary to Government, Mines & Minerals, Secretariat, Chennai & Others High Court of Judicature at Madras
03-02-2020 M/s. Adinath Srinivasa Foundations LLP, Rep. by Managing Partner, Chennai Versus The Secretary, Serene Kshetra Owners Association, Rep. by its Secretary Shekar Murthy High Court of Judicature at Madras
30-01-2020 M/s. Oil & Natural Gas Corporation Limited Versus President, Oil Field Employees Association & Others High Court of Judicature at Bombay
30-01-2020 NR Raghuram & Co, Rep by its Proprietor N. Raghuraman Versus Indian Banks' Association, World Trade Centre, Mumbai & Others High Court of Judicature at Madras
28-01-2020 The Nilamangai Nagar Welfare Association, (Rego.No.81/80) Rep. By its Secretary K.Sankararama Sarma, Chennai Versus State of Tamil Nadu, Rep. By its Secretary, Housing and Urban Development (UDSRI) Dept., Chennai & Others High Court of Judicature at Madras
24-01-2020 South Indian Artistes' Association, Rep. by its General Secretary, T. Nagar Versus The Registrar of Societies, South Chennai, District Registrar (Admin), Guindy Industrial Estate, Guindy & Others High Court of Judicature at Madras
24-01-2020 Union of India & Others Versus All India BSNL Pensioners Welfare Association & Others High Court of Delhi



Directors
DIN Name Since
05352411 SIVANKUTTY KALATHIL ABHILASH 13-08-2014
05352455 FRANCIS MUNDAKKAL 13-08-2014

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