Judicial Commissioners Courts (Declaration As High Courts) Act, 1950

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w w w . L a w y e r S e r v i c e s . i n

Section 1   [ View Judgements ]

Short title and commencement


(1) This Act may be called the Judicial Commissioner's Courts (Declaration as High Courts) Act, 1950.



(2) It shall be deemed to have come into force on the 26th day of January, 1950.



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