w w w . L a w y e r S e r v i c e s . i n
Jayanta Dey & Others v/s The Union of India Through the Secretary to the Government of India, Revenue Department, Ministry of Finance, New Delhi & Others
Company & Directors' Information:- V L S FINANCE LIMITED [Active] CIN = L65910DL1986PLC023129
Company & Directors' Information:- L R N FINANCE LIMITED [Active] CIN = U65921TN1992PLC089288
Company & Directors' Information:- J J FINANCE CORPORATION LTD [Active] CIN = L65921WB1982PLC035092
Company & Directors' Information:- G T P FINANCE LIMITED [Active] CIN = U65921TZ1991PLC003149
Company & Directors' Information:- S R K FINANCE PRIVATE LIMITED [Active] CIN = U65910UP1994PTC016038
Company & Directors' Information:- J R D FINANCE LTD [Active] CIN = U65999WB1993PLC058107
Company & Directors' Information:- C K G FINANCE PRIVATE LIMITED [Active] CIN = U65910KL1996PTC010147
Company & Directors' Information:- L N FINANCE LTD [Active] CIN = U65923WB1991PLC052876
Company & Directors' Information:- R K FINANCE LTD [Active] CIN = L65921WB1983PLC035896
Company & Directors' Information:- J S M FINANCE PVT LTD [Active] CIN = U74140MP1995PTC009542
Company & Directors' Information:- UNION FINANCE LIMITED [Strike Off] CIN = U65910GJ1994PLC023717
Company & Directors' Information:- L N FINANCE PVT LTD [Active] CIN = U65929AS1992PTC003766
Company & Directors' Information:- N B A FINANCE LIMITED [Strike Off] CIN = U74899DL1993PLC052393
Company & Directors' Information:- T P D FINANCE LIMITED [Strike Off] CIN = U67120RJ1994PLC008051
Company & Directors' Information:- DEY ' S COLD STORAGE PRIVATE LIMITED [Active] CIN = U63022AS2001PTC006453
Company & Directors' Information:- J V FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC067873
Company & Directors' Information:- L C J FINANCE PVT. LTD. [Active] CIN = U65921WB1995PTC068809
Company & Directors' Information:- H L T FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921DL1996PTC078128
Company & Directors' Information:- R N C P FINANCE LTD. [Dissolved] CIN = U67120WB1995PLC072339
Company & Directors' Information:- M M V R FINANCE LIMITED [Active] CIN = U65921TZ1997PLC007705
Company & Directors' Information:- D B FINANCE PRIVATE LIMITED [Active] CIN = U65191TN1989PTC016705
Company & Directors' Information:- C H P FINANCE PVT LTD [Active] CIN = U65921PB1992PTC012788
Company & Directors' Information:- S L B P FINANCE PRIVATE LIMITED [Active] CIN = U74899DL1990PTC041694
Company & Directors' Information:- R S FINANCE PVT LTD [Active] CIN = U65191WB1988PTC044144
Company & Directors' Information:- C D R FINANCE LIMITED [Strike Off] CIN = U65910TG1995PLC022237
Company & Directors' Information:- B DEY (INDIA) PVT LTD [Active] CIN = U50300WB1951PTC020173
Company & Directors' Information:- K V L FINANCE LIMITED [Strike Off] CIN = U65191TN1989PLC016715
Company & Directors' Information:- S C DEY & CO PVT LTD [Active] CIN = U15209WB1989PTC047623
Company & Directors' Information:- V L G FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910AP1997PTC027952
Company & Directors' Information:- E M S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921TZ1986PTC001789
Company & Directors' Information:- T D M FINANCE COMPANY PRIVATE LIMITED [Active] CIN = U65923KL1997PTC011601
Company & Directors' Information:- S. F. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018702
Company & Directors' Information:- R D P FINANCE PRIVATE LIMITED [Active] CIN = U65929DL1997PTC089092
Company & Directors' Information:- S R K C FINANCE LIMITED [Amalgamated] CIN = U65999TZ1989PLC002445
Company & Directors' Information:- R K N FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1997PTC038377
Company & Directors' Information:- V V A FINANCE LTD [Active] CIN = U65993WB1984PLC037171
Company & Directors' Information:- Y B FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921CH1996PTC017745
Company & Directors' Information:- M S R FINANCE PVT LTD [Strike Off] CIN = U65191TN1989PTC016789
Company & Directors' Information:- C R N FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1994PTC062802
Company & Directors' Information:- Y AND K FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC019837
Company & Directors' Information:- D S K FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010317
Company & Directors' Information:- G B V FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65110UP1988PTC010219
Company & Directors' Information:- M .R .S . FINANCE LIMITED [Strike Off] CIN = U65929DL1995PLC067184
Company & Directors' Information:- P R K FINANCE P LTD [Strike Off] CIN = U65191TN1995PTC033478
Company & Directors' Information:- B L DEY PVT LTD [Active] CIN = U51909WB1943PTC011302
Company & Directors' Information:- W S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65192UP1996PTC020243
Company & Directors' Information:- S R B FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010045
Company & Directors' Information:- P V FINANCE PRIVATE LIMITED [Strike Off] CIN = U65993DL1987PTC027270
Company & Directors' Information:- B B P FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018183
Company & Directors' Information:- NEW INDIA FINANCE LTD. [Strike Off] CIN = U65999WB1991PLC051652
Company & Directors' Information:- A E FINANCE PRIVATE LIMITED [Active] CIN = U65999TZ1990PTC002905
Company & Directors' Information:- L R FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65910UP1988PTC009758
Company & Directors' Information:- S B M FINANCE LIMITED [Strike Off] CIN = U65921PB1994PLC014374
Company & Directors' Information:- D AND O FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1993PTC054788
Company & Directors' Information:- H R P FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921PB1995PTC015715
Company & Directors' Information:- P T R FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1989PTC016795
Company & Directors' Information:- DEY & CO PVT LTD [Strike Off] CIN = U27209WB1948PTC017442
Company & Directors' Information:- H S B FINANCE PVT LTD [Strike Off] CIN = U67120RJ1996PTC012119
Company & Directors' Information:- DEY & CO LTD [Strike Off] CIN = U51900WB1948PLC020916
Company & Directors' Information:- NEW K K FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921UP1974PTC003887
Company & Directors' Information:- M. J. S. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1971PTC003049
Company & Directors' Information:- A R FINANCE PVT LTD [Strike Off] CIN = U65921PB1989PTC009778
Company & Directors' Information:- K G FINANCE LIMITED [Strike Off] CIN = U65910TZ1982PLC001219
Company & Directors' Information:- H S N FINANCE PVT LTD [Strike Off] CIN = U67120PB1993PTC013900
Company & Directors' Information:- S M DEY & CO PVT LTD [Strike Off] CIN = U51909WB1957PTC023482
Company & Directors' Information:- L R N FINANCE LIMITED [Active] CIN = U65921TN1992PLC089288
Company & Directors' Information:- J J FINANCE CORPORATION LTD [Active] CIN = L65921WB1982PLC035092
Company & Directors' Information:- G T P FINANCE LIMITED [Active] CIN = U65921TZ1991PLC003149
Company & Directors' Information:- S R K FINANCE PRIVATE LIMITED [Active] CIN = U65910UP1994PTC016038
Company & Directors' Information:- J R D FINANCE LTD [Active] CIN = U65999WB1993PLC058107
Company & Directors' Information:- C K G FINANCE PRIVATE LIMITED [Active] CIN = U65910KL1996PTC010147
Company & Directors' Information:- L N FINANCE LTD [Active] CIN = U65923WB1991PLC052876
Company & Directors' Information:- R K FINANCE LTD [Active] CIN = L65921WB1983PLC035896
Company & Directors' Information:- J S M FINANCE PVT LTD [Active] CIN = U74140MP1995PTC009542
Company & Directors' Information:- UNION FINANCE LIMITED [Strike Off] CIN = U65910GJ1994PLC023717
Company & Directors' Information:- L N FINANCE PVT LTD [Active] CIN = U65929AS1992PTC003766
Company & Directors' Information:- N B A FINANCE LIMITED [Strike Off] CIN = U74899DL1993PLC052393
Company & Directors' Information:- T P D FINANCE LIMITED [Strike Off] CIN = U67120RJ1994PLC008051
Company & Directors' Information:- DEY ' S COLD STORAGE PRIVATE LIMITED [Active] CIN = U63022AS2001PTC006453
Company & Directors' Information:- J V FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC067873
Company & Directors' Information:- L C J FINANCE PVT. LTD. [Active] CIN = U65921WB1995PTC068809
Company & Directors' Information:- H L T FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921DL1996PTC078128
Company & Directors' Information:- R N C P FINANCE LTD. [Dissolved] CIN = U67120WB1995PLC072339
Company & Directors' Information:- M M V R FINANCE LIMITED [Active] CIN = U65921TZ1997PLC007705
Company & Directors' Information:- D B FINANCE PRIVATE LIMITED [Active] CIN = U65191TN1989PTC016705
Company & Directors' Information:- C H P FINANCE PVT LTD [Active] CIN = U65921PB1992PTC012788
Company & Directors' Information:- S L B P FINANCE PRIVATE LIMITED [Active] CIN = U74899DL1990PTC041694
Company & Directors' Information:- R S FINANCE PVT LTD [Active] CIN = U65191WB1988PTC044144
Company & Directors' Information:- C D R FINANCE LIMITED [Strike Off] CIN = U65910TG1995PLC022237
Company & Directors' Information:- B DEY (INDIA) PVT LTD [Active] CIN = U50300WB1951PTC020173
Company & Directors' Information:- K V L FINANCE LIMITED [Strike Off] CIN = U65191TN1989PLC016715
Company & Directors' Information:- S C DEY & CO PVT LTD [Active] CIN = U15209WB1989PTC047623
Company & Directors' Information:- V L G FINANCE PRIVATE LIMITED [Strike Off] CIN = U65910AP1997PTC027952
Company & Directors' Information:- E M S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921TZ1986PTC001789
Company & Directors' Information:- T D M FINANCE COMPANY PRIVATE LIMITED [Active] CIN = U65923KL1997PTC011601
Company & Directors' Information:- S. F. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018702
Company & Directors' Information:- R D P FINANCE PRIVATE LIMITED [Active] CIN = U65929DL1997PTC089092
Company & Directors' Information:- S R K C FINANCE LIMITED [Amalgamated] CIN = U65999TZ1989PLC002445
Company & Directors' Information:- R K N FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1997PTC038377
Company & Directors' Information:- V V A FINANCE LTD [Active] CIN = U65993WB1984PLC037171
Company & Directors' Information:- Y B FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921CH1996PTC017745
Company & Directors' Information:- M S R FINANCE PVT LTD [Strike Off] CIN = U65191TN1989PTC016789
Company & Directors' Information:- C R N FINANCE PRIVATE LIMITED [Strike Off] CIN = U74899DL1994PTC062802
Company & Directors' Information:- Y AND K FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1985PTC019837
Company & Directors' Information:- D S K FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010317
Company & Directors' Information:- G B V FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65110UP1988PTC010219
Company & Directors' Information:- M .R .S . FINANCE LIMITED [Strike Off] CIN = U65929DL1995PLC067184
Company & Directors' Information:- P R K FINANCE P LTD [Strike Off] CIN = U65191TN1995PTC033478
Company & Directors' Information:- B L DEY PVT LTD [Active] CIN = U51909WB1943PTC011302
Company & Directors' Information:- W S FINANCE PRIVATE LIMITED [Strike Off] CIN = U65192UP1996PTC020243
Company & Directors' Information:- S R B FINANCE LIMITED [Strike Off] CIN = U65910UP1988PLC010045
Company & Directors' Information:- P V FINANCE PRIVATE LIMITED [Strike Off] CIN = U65993DL1987PTC027270
Company & Directors' Information:- B B P FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1996PTC018183
Company & Directors' Information:- NEW INDIA FINANCE LTD. [Strike Off] CIN = U65999WB1991PLC051652
Company & Directors' Information:- A E FINANCE PRIVATE LIMITED [Active] CIN = U65999TZ1990PTC002905
Company & Directors' Information:- L R FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65910UP1988PTC009758
Company & Directors' Information:- S B M FINANCE LIMITED [Strike Off] CIN = U65921PB1994PLC014374
Company & Directors' Information:- D AND O FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1993PTC054788
Company & Directors' Information:- H R P FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921PB1995PTC015715
Company & Directors' Information:- P T R FINANCE PRIVATE LIMITED [Strike Off] CIN = U65191TN1989PTC016795
Company & Directors' Information:- DEY & CO PVT LTD [Strike Off] CIN = U27209WB1948PTC017442
Company & Directors' Information:- H S B FINANCE PVT LTD [Strike Off] CIN = U67120RJ1996PTC012119
Company & Directors' Information:- DEY & CO LTD [Strike Off] CIN = U51900WB1948PLC020916
Company & Directors' Information:- NEW K K FINANCE PRIVATE LIMITED [Strike Off] CIN = U65921UP1974PTC003887
Company & Directors' Information:- M. J. S. FINANCE COMPANY PRIVATE LIMITED [Strike Off] CIN = U65921PB1971PTC003049
Company & Directors' Information:- A R FINANCE PVT LTD [Strike Off] CIN = U65921PB1989PTC009778
Company & Directors' Information:- K G FINANCE LIMITED [Strike Off] CIN = U65910TZ1982PLC001219
Company & Directors' Information:- H S N FINANCE PVT LTD [Strike Off] CIN = U67120PB1993PTC013900
Company & Directors' Information:- S M DEY & CO PVT LTD [Strike Off] CIN = U51909WB1957PTC023482
Original Application No. 040/00215 of 2016
Decided On, 20 February 2020
At, Central Administrative Tribunal Guwahati Bench Guwahati
By, THE HONOURABLE MRS. MANJULA DAS
By, JUDICIAL MEMBER & THE HONOURABLE MR. N. NEIHSIAL
By, ADMINISTRATIVE MEMBER
For the Applicants: M. Chanda, S. Choudhury, U. Dutta, Advocates. For the Respondents: S.K. Ghose, Addl. C.G.S.C., A. Ahmed, Advocate.
Judgment Text
Oral Order:
Manjula Das, Judicial Member.
1. At the outset, prayer for grant of permission under Section 4(5) (a) of the CAT (Procedure) Rules, 1987 to move this application jointly is allowed as they are seeking similar relief from the same respondents.
2. This O.A. has been filed by the applicants against the draft seniority list dated 23.02.2016 prepared as per the decision of the Hon’ble Apex Court in the case of N.R. Parmar Vs Union of India & Ors.
3. while the matter was taken up for hearing Sri S.K. Ghosh, learned Addl. CGSC appearing on behalf of the respondents placed a decision of the Hon’ble Apex Court in Civil Appeal No. 8833-8835 of 2019 in the case of k. Meghachandra Singh & Ors. Vs. Ningam Siro & Ors. Dated 19.11.2019 and submitted that after the decision of this present case vide order dated 08.11.2017, the decision of N.R. Parmar Vs. Union of India & Ors. Case has not in force. As Such, the case of the applicants is become infructuous.
4. On the Other hand, Sri M. Chanda, learned counsel for the applicants as well as Sri A. Ahmed, learned counsel for the private respondents No.9 and 10 submitted that in pursuance of the latest decision of the Hon’ble Apex Court in the case of K. Meghachandra Singh & Ors. (Supra), the draft seniority list which is prepared on the basis of N.R .Parmar case is wrong. They further submitted that this matter may be remanded back to the department for preparation of afresh seniority list in light of the latest decision of Hon’ble Apex Court in case of K. Meghachandra singh & Ors.(Supra).
5. Keeping in view of the above, by accepting the prayer mad by both the counsel, we remand back the matter to the department to prepare afresh seniority list in the gr
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ade of inspector in the light of latest decision of the Hon’ble Apex Court in case of K. Meghachandra singh & Ors. (Supra) at earliest. 6. O.A. stands disposed of. No order as to costs.