Some PAST Judgements / Case Laws similar to JYOTI LIMITED
Last Checked Past / Closed Litigation On 27-03-2021 12:47
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02-03-2021 |
Jyoti Sankar Bera & Others Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
23-02-2021 |
Subhra Jyoti Sardar Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
12-02-2021 |
Ramesh Yeshwantrao Versus Jeevan Jyoti Gramin Shikshan and Samaj Sudhar Samiti, through its President Hasan Sardarkhan Pathan & Another |
In the High Court of Bombay at Nagpur |
09-02-2021 |
Renuka Sanskritik Kala Kendra, Through Its Proprietor Jyoti Motambai Pawar & Another Versus The State of Maharashtra, Through The Additional District Magistrate, Dist. Ahmednagar & Others |
In the High Court of Bombay at Aurangabad |
12-01-2021 |
Sandeep Kumar Minj Versus Jyoti Barwa |
High Court of Chhattisgarh |
14-07-2020 |
Jyoti Bhardwaj Versus TDI Infrastructure Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
19-06-2020 |
Jyoti & Another Versus Trilok Singh Chouhan |
Supreme Court of India |
09-06-2020 |
Jyoti Jaiswal & Others Versus Union of India & Others |
High Court of Delhi |
02-06-2020 |
Hari Om Gupta & Another Versus Jyoti Bhatia |
High Court of Judicature at Allahabad |
13-02-2020 |
Jyoti Sawhney Versus State Govt of NCT of Delhi & Others |
High Court of Delhi |
10-02-2020 |
Rajasthan Housing Board Through Secretary Jyoti Nagar Jaipur Rajasthan & Another Versus V.V. Harit |
National Consumer Disputes Redressal Commission NCDRC |
05-02-2020 |
Parsvnath Developers Limited, Through Its Authorised Signatory, Delhi & Others Versus Jyoti Sood @ Jyotish Lata Sood & Others |
National Consumer Disputes Redressal Commission NCDRC |
07-01-2020 |
Jyoti Agrawal & Another Versus Indu Bai & Another |
High Court of Chhattisgarh |
03-01-2020 |
IFFCO Tokio General Insurance Co. Ltd. Versus Jyoti Ajay Avatade & Others |
High Court of Judicature at Bombay |
10-12-2019 |
Jyoti Soni & Another Versus Vijaya Bank |
National Consumer Disputes Redressal Commission NCDRC |
07-11-2019 |
The New India Assurance Company Ltd., Through its Authorized Official & Divisional Manager Versus Jyoti Ganesh Gavhane & Others |
In the High Court of Bombay at Aurangabad |
25-10-2019 |
Jyoti Prakash Ganguly Versus Samrat Ghosh & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
14-10-2019 |
Jyoti & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
04-10-2019 |
Anuj Chaturvedi V/S Jyoti |
Supreme Court of India |
04-10-2019 |
Jawahar Jyoti Co-operative Housing Society Ltd. Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
05-09-2019 |
Jyoti Zaverchand Gala Versus Vilas Chandrakant Gaonkar |
National Consumer Disputes Redressal Commission NCDRC |
04-09-2019 |
Jyoti & Another Versus The State of Haryana & Others |
High Court of Punjab and Haryana |
09-07-2019 |
Jyoti Deepak Chavan & Others Versus Election Commissioner State Election Commission, Maharashtra State & Others |
High Court of Judicature at Bombay |
15-05-2019 |
Jyoti Taide Versus Sunil Dambare & Another |
High Court of Chhattisgarh |
08-05-2019 |
Jyoti Surekha Gahlon (Retd.) V/S Jarnail Singh Bajwa And Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
04-05-2019 |
New India Assurance Company Ltd. Versus Jyoti & Others |
High Court of Madhya Pradesh |
16-04-2019 |
Jyoti Manohar Shetye Versus Ahsok Jagannath Powar & Others |
High Court of Judicature at Bombay |
08-03-2019 |
Dhruba Jyoti Borah Versus Umesh Prasad |
High Court of Gauhati |
15-02-2019 |
Jyoti Raj Versus State of Bihar & Another |
High Court of Judicature at Patna |
07-02-2019 |
Smti Jyoti Dutta Versus The State of Assam & Others |
High Court of Gauhati |
10-01-2019 |
Jyoti Versus Neeraj Kumar Saini |
High Court of Punjab and Haryana |
30-11-2018 |
Abhishek Sharma & Another Versus Jyoti Makhija |
High Court of Delhi |
15-11-2018 |
Ashu Dhiman Versus Jyoti Dhiman |
High Court of Uttarakhand |
31-07-2018 |
Dr. Debo Jyoti Saikia Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Health & Family Welfare & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
18-07-2018 |
Jyoti Samajik Sewa Sanstha & Others Versus Govt of NCT of Delhi & Another |
High Court of Delhi |
04-06-2018 |
Balu Jyoti Chambar @ Mane & Another Versus Lagamanna Birasidda Pujari |
High Court of Karnataka Circuit Bench At Dharwad |
16-05-2018 |
Jyoti Prakash V/S Internal Appellate Committee and Others. |
High Court of Orissa At Cuttack |
11-05-2018 |
Shyamsunder Versus Jyoti |
High Court of Rajasthan Jodhpur Bench |
19-04-2018 |
Jyoti Kumar Malviya Versus Indian Farmers Fer. Co-Op. Ltd. & Others |
Supreme Court of India |
19-04-2018 |
Jyoti & Others Versus The State of Maharashtra, Through its Secretary, Revenue & Forest Department & Others |
In the High Court of Bombay at Nagpur |
16-04-2018 |
Ashok Kavatada Versus Jyoti Prakash Thakrani |
High Court of Rajasthan Jodhpur Bench |
19-03-2018 |
Jyoti Gupta Versus Kewalsons & Others |
High Court of Delhi |
19-03-2018 |
Jyoti Gupta Versus Kewalsons & Others |
High Court of Delhi |
12-02-2018 |
Pankaj Jyoti Borah Versus State of Assam |
High Court of Gauhati |
01-02-2018 |
Union of India & Others Versus Sabyasachi Jyoti & Others |
Supreme Court of India |
01-02-2018 |
Ram Jyoti Devi & Another Versus Ram Bilas Sahni & Others |
High Court of Judicature at Patna |
11-01-2018 |
Jyoti Malhan & Another Versus Omaxe Limited |
National Consumer Disputes Redressal Commission NCDRC |
03-01-2018 |
Jyoti Puri Versus Pawan Gandhi |
High Court of Delhi |
11-12-2017 |
Power Grid Corporation of India Ltd. Versus Jyoti Structures Ltd |
High Court of Delhi |
28-11-2017 |
Ajay Rohit Versus Jyoti Rohit & Another |
High Court of Madhya Pradesh |
28-09-2017 |
Jyoti Khajuria Versus State |
High Court of Jammu and Kashmir |
26-09-2017 |
Jyoti Chadha Versus Karan Chadha |
High Court of Delhi |
13-09-2017 |
Som Kumar Bahidar Versus Jyoti |
High Court of Chhattisgarh |
04-09-2017 |
Jyoti Nagar Grah Nirman Sahakari Sanstha Maryadit Trhough President Sany Versus Baljeet Singh |
High Court of Madhya Pradesh Bench at Indore |
16-08-2017 |
Jyoti Versus The Chairman, Co-Ordination Committee/School Committee, Secondary & Higher Secondary Education, Municipal Council & Others |
In the High Court of Bombay at Aurangabad |
28-07-2017 |
G. Sekhar Versus K. Prasanna Jyoti Rao |
High Court of Judicature at Calcutta |
21-06-2017 |
Jyoti Enterprises V/S CCE, Meerut |
Customs Excise Service Tax Appellate Tribunal New Delhi |
05-06-2017 |
Jyoti Achar & Another Versus Aliens Developers Private Limited |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
20-04-2017 |
Jyoti Sharma & Another Versus Assistant Commissioner, Devasthan (II) & Others |
High Court of Rajasthan Jaipur Bench |
06-04-2017 |
Tilak Raj Versus Jyoti Sethi |
High Court of Jammu and Kashmir |
30-03-2017 |
Kanchan Jyoti Agro Industries Jaipur (KJAI) Versus Rajasthan Co-operative Dairy Federation Limited & Others |
High Court of Rajasthan Jaipur Bench |
17-02-2017 |
Jyoti Sharma Versus Haryana Staff Selection Commission & Others |
High Court of Punjab and Haryana |
16-02-2017 |
Jyoti Prabha Bayan Versus The Union of India, rep. by the Secretary to the Govt. of India & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
10-02-2017 |
Jyoti Ceramic Industries Pvt. Ltd V/S Collector of C. Ex. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
09-02-2017 |
Jyoti Sarup Mittal V/S CCE |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
07-02-2017 |
Rano Devi Versus Jiwan Jyoti Hospital, Through its Chairman & Others |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
24-01-2017 |
Jyoti & Another Versus Shrawan Wamanrao Umathe (Dead) Through L.Rs. & Others |
In the High Court of Bombay at Nagpur |
20-01-2017 |
Vijaya Arvind Kurne & Another Versus Jyoti Pramod Nigudkar & Others |
High Court of Judicature at Bombay |
11-01-2017 |
Rupali @ Jyoti & Others Versus The State of Maharashtra Through its Principal Secretary, Home Department & Others |
In the High Court of Bombay at Aurangabad |
09-01-2017 |
Jyoti Versus Konkan Railway Corporation Ltd., Rep. By its Managing Director & Another |
High Court of Karnataka Circuit Bench At Dharwad |
19-12-2016 |
Dr. Jyoti Vajpayee Versus Commissioner of Income Tax-II |
High Court of Judicature at Allahabad |
02-12-2016 |
Jotsna @ Jyoti & Another Versus Lakhpat Rai |
High Court of Delhi |
30-11-2016 |
Jyoti Versus State of U.P. |
High Court of Judicature at Allahabad |
08-11-2016 |
Dinesh Kumar Versus Jyoti Prakash & Others |
High Court of Himachal Pradesh |
07-10-2016 |
Jyoti Thakur Versus Indian Oil Corporation Ltd. & Others |
High Court of Himachal Pradesh |
26-09-2016 |
Jyoti Prakash Ganguly Versus Sukesh Ranjan Ghosh & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
02-09-2016 |
Jyoti & Others Versus Yogesh Aggarwal |
High Court of Delhi |
31-08-2016 |
Jyoti Swaroop Versus Indian Oil Corporation Ltd. & Others
|
High Court of Rajasthan Jaipur Bench |
11-07-2016 |
Jeevan Jyoti Sharma Versus State of Goa, Through the Chief Secretary State of Goa Secretariat & Others |
In the High Court of Bombay at Goa |
30-06-2016 |
Jyoti Prova Mullick & Others (Since deceased, represented by her legal heirs & representatives) Versus Gouri Sankar Sarda @ Sar (Since deceased, represented by his legal heir & representative) |
High Court of Judicature at Calcutta |
27-06-2016 |
The Union of India through Chief Personnel Officer, East Central Railway, Hajipur & Others Versus Sudhanshu Jyoti & Others |
High Court of Judicature at Patna |
17-06-2016 |
Dr. Ashok Kumar Basu Versus Jyoti Prokash Chakraborty |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
16-05-2016 |
Jyoti Sawroop Arora Versus The Competition Commission of India & Others |
High Court of Delhi |
05-05-2016 |
Jyoti Pratapsingh Chadel & Others Versus Collector, Nanded & Others |
In the High Court of Bombay at Aurangabad |
29-04-2016 |
Goreti Xess Versus Jyoti Xaxa & Another |
High Court of Orissa |
18-03-2016 |
Sudhir Mohan Shetty Versus Jyoti Devadas Varma |
High Court of Karnataka Circuit Bench At Dharwad |
18-03-2016 |
Jai Kishan Sharma Versus Rajasthan Housing Board through its Secretary, Jyoti Nagar, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
11-03-2016 |
Jyoti Pandey & Others Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
10-03-2016 |
M/s Tata Aig General Insurance Company Ltd. Versus Jyoti Sachdev |
Delhi State Consumer Disputes Redressal Commission New Delhi |
09-03-2016 |
Dr Debo Jyoti Saikia Versus The Union of India, rep. by the Secretary & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
08-03-2016 |
Dy. Director of Education (Secondary) & Others Versus Jyoti Yadav & Another |
High Court of Judicature at Allahabad |
04-03-2016 |
M/s Lakshmi Vatika Ltd. & Others Versus Prakher Jyoti |
Delhi State Consumer Disputes Redressal Commission New Delhi |
26-02-2016 |
State of Rajasthan & Another Versus M/s. Deep Jyoti Company & Another |
Supreme Court of India |
10-02-2016 |
Naresh Sharma Versus Jyoti Sharma |
High Court of Madhya Pradesh |
04-02-2016 |
Asset Reconstruction Company (India) Ltd. Versus Jyoti Overseas Ltd. |
High Court of Madhya Pradesh Bench at Indore |
04-02-2016 |
Ashim Jyoti Sengupta Versus Branch Manager, State Bank of India & Another |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
12-01-2016 |
Jyoti Sharma Versus Rajinder Kumar Sharma |
Supreme Court of India |
11-01-2016 |
Jyoti Versus State of Madhya Pradesh & Another |
High Court of Madhya Pradesh Bench at Gwailor |
07-12-2015 |
Chairman, Rajasthan Housing Board, Jyoti Nagar, Jaipur & Others Versus Ramnagar Grah Nirman Sehkari Samiti Limited & Others
|
High Court of Rajasthan Jaipur Bench |
01-12-2015 |
Jyoti Enterprises Versus Commissioner of Central Excise & Service Tax |
High Court of Judicature at Allahabad |