JUHU HOTEL PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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CIN U55101MH1959PTC011520 |
ROC RoC-Mumbai |
Incorporation Date 17-11-1959 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 011520 |
Registration Date 17-11-1959 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 24-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 24,10,000 |
Paid Up Capital Rs. 19,91,000 |
Contact Information |
E-Mail Address booking@juhuhotel.com |
Registered Address JUHU BEACH JUHU TARA ROAD MUMBAI MH 400049 IN |
TradeMarksTotal 2 marks found. |
RAZZBERRY RHINOCEROS, Class 43, Objected |
RAZZBERRY LOGO, Class 43, Refused |
Some PAST Judgements / Case Laws similar to JUHU HOTEL PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-02-2023 18:35
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23-02-2016 | Jacob now known as Prajakata Albuquerque Versus Centaur Hotel Juhu Beach & Another | High Court of Judicature at Bombay |
Directors |
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DIN | Name | Since |
00129891 | HARVINDER SINGH CHOPRA | 25-01-2008 |
00965846 | VANDIT BHANOT | 21-05-2012 |
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