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JSW Steel Ltd. (Formerly M/s. J.V. Steel Ltd.) v/s Sandur Manganese & Iron Ores Ltd.& Others

    Review Petition (C) No.106 of 2012 in Civil Appeal No. 7944 of 2010 With Review Petition (C) Nos.107, 108 of 2012 in Civil Appeal No. 7944 of 2010 With Review Petition (C) Nos. 655-662 of 2011 in Civil Appeal Nos. 7945-7946 & 7948-7953 of 2010 With Review Petition (C) Nos. 1642-1645 of 2011 in Civil Appeal Nos. 7955, 7957, 7960 & 7961 of 2010
    Decided On, 23 April 2013
    At, Supreme Court of India
    By, THE HONOURABLE MR. JUSTICE P. SATHASIVAM & THE HONOURABLE MR. JUSTICE H.L. DATTU
   


Judgment Text
1) All the above review petitions are taken on board.

2) On going through the grounds raised in the review petitions and in view of the reasons stated in Sandur Manganese & Iron Ores Ltd. vs. State of Karnataka & Others 2010 (13) SCC 1, the review petitioners have not made out a case for reviewing our earlier order, consequently, a

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