JOT AGRO PROCESSORS PRIVATE LIMITEDActivity: Manufacturing (Food stuffs) in Punjab.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U15203PB1998PTC021427 |
ROC RoC-Chandigarh |
Incorporation Date 25-05-1998 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 021427 |
Registration Date 25-05-1998 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 60,00,000 |
Paid Up Capital Rs. 55,60,370 |
Contact Information |
E-Mail Address ravinderca8@gmail.com |
Registered Address SHOP NO. 19, GOLE DIGGI OPPOSITE BAND BOX DRYCLEANERS, THE MALL ROAD BHATINDA PB 151005 IN |
TradeMarksTotal 2 marks found. |
MAZAA PURE GHEE (LOGO), Class 29, Refused |
JAP NOOR (LABEL), Class 29, Abandoned |
Some PAST Judgements / Case Laws similar to JOT AGRO PROCESSORS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 27-09-2023 05:57
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for JOT AGRO PROCESSORS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
01315284 | AJAY KUMAR GARG | 15-06-2009 |
00503141 | RAVINDER GARG | 15-06-2009 |
India's most comprehensive litigation gathering and reporting.
Get Litigation Report