Some PAST Judgements / Case Laws similar to JOHNSON & JOHNSON PRIVATE LIMITED
Last Checked Past / Closed Litigation On 18-01-2021 13:39
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17-12-2020 |
Jackson Johnson Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
24-11-2020 |
Senior General Manager H & R Johnson India Pvt Ltd. Mumbai & Another Versus Prajuwal Biswas |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
23-10-2020 |
K.J. Johnson @ Johny Vypin Versus Cochin Corporation |
High Court of Kerala |
15-09-2020 |
Soossan Johnson Versus S. Manoj & Others |
High Court of Kerala |
04-03-2020 |
In The Matter of: T. Johnson, of St. John Freight Systems Limited (Company under Insolvency) Majority Shareholder & Managing Director (Suspended) Versus St. John Freight Systems Limited Through R. Venkatakrishnan (Resolution Professional of St.John Freight Systems Limited) Partner of RVKS & Associates, Chartered Accountants, R.A. Puram, Chennai & Others |
National Company Law Appellate Tribunal |
03-03-2020 |
Deepak Chandrakant Jhaveri & Others Versus Johnson Dye Works Pvt. Ltd. & Others |
Supreme Court of India |
02-03-2020 |
Jose Versus Johnson |
Supreme Court of India |
18-02-2020 |
Johnson Francis Versus T.T. Kuruvilla & Another |
High Court of Kerala |
30-01-2020 |
Gnanadhas Versus Johnson |
Before the Madurai Bench of Madras High Court |
25-09-2019 |
Deputy Commissioner & Special Land Acquisition Officer Versus M/s. S.V. Global Mill Limited, Represented by its Authorised Signatory & Manager, K. Johnson |
High Court of Karnataka |
16-08-2019 |
Johnson & Others Versus Annie & Another |
High Court of Kerala |
15-07-2019 |
Lincon Sassandra Vaz & Another Versus Johnson Marcelino Pereira & Others |
In the High Court of Bombay at Goa |
03-06-2019 |
Mani, Proprietor, Sooraj Gas Indane Distributor Versus K.D. Johnson & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
29-05-2019 |
Shani Johnson Versus Kochi Corporation, Represented by Its Secretary & Another |
High Court of Kerala |
19-03-2019 |
International Consolidated Business Pty Ltd. Versus S.C. Johnson & Son Inc |
Court of Appeal of New Zealand |
15-03-2019 |
K. Johnson Versus The Principal Secretary to Government, Revenue Department, Fort St. George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
14-03-2019 |
Johnson Gilbert & Another Versus The Sub-Collector And Secretary, Nehru Trophy Boat Race Society, Revenue Divisional Officer, Alappuzha & Another |
High Court of Kerala |
27-02-2019 |
N.A. Johnson Versus Cherthala Municipality, Represented by Its Secretary & Others |
High Court of Kerala |
09-01-2019 |
Xavier Thomas Versus K.P. Johnson & Others |
High Court of Kerala |
21-12-2018 |
M/s.H& R, Johnson India (P) Ltd. & Others Versus K.P. Fuhad, Kelothupanchara, Frsana Villa, Kurichiyil.P.O., Thalassery |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
19-12-2018 |
Lakshadweep Development Corporation Ltd. Kochi, Represented by Its Financial Consultant Lijo Johnson Versus Additional Commissioner of Income Tax (TDS), Kochi & Another |
High Court of Kerala |
18-12-2018 |
Johnson Kuriakose Versus Fr. Thomas Paul Ramban & Others |
High Court of Kerala |
06-12-2018 |
Johnson Samuvelraj & Another Versus Arputhaanthoniammal |
Before the Madurai Bench of Madras High Court |
05-12-2018 |
S. Johnson Versus Kerala State Road Transport Corporation, Represented by The Managing Director, KSRTC, Thiruvananthapuram & Others |
High Court of Kerala |
22-11-2018 |
Royce Versus Jiji C. Johnson |
High Court of Kerala |
26-09-2018 |
Johnson & Johnson Versus Alkem Laboratories Ltd. |
Intellectual Property Appellate Board |
17-09-2018 |
Kinuani Feza Johnson Versus DRI |
High Court of Delhi |
14-09-2018 |
Johnson Versus M. Raheem P. Kabeer (died) & Others |
Before the Madurai Bench of Madras High Court |
10-07-2018 |
Henry Johnson Versus M. Grena Janet |
High Court of Judicature at Madras |
05-07-2018 |
P. Johnson Versus State of Tamil Nadu, Rep. by its Principal Secretary to Government, Higher Education Department & Others |
High Court of Judicature at Madras |
17-05-2018 |
Johnson Johnson Private Limited, Through its Authorized Signatory Divakar Govil Versus State of Rajasthan, Medical, Health Family Welfare, Government of Rajasthan, Secretariat, Jaipur & Others |
High Court of Rajasthan Jaipur Bench |
04-05-2018 |
David Johnson Versus The State of Goa, Through the Learned Public Prosecutor & Another |
In the High Court of Bombay at Goa |
21-03-2018 |
Dryden & Others Versus Johnson Matthey Plc |
United Kingdom Supreme Court |
13-02-2018 |
K. Johnson Versus The District Elementary Educational Officer, Office of the District Elementary Educational Officer, Karur District & Others |
Before the Madurai Bench of Madras High Court |
29-01-2018 |
J. Abraham Johnson Versus J. Sudaroli & Another |
Before the Madurai Bench of Madras High Court |
08-12-2017 |
SC Johnson Products Private Limited Versus Assistant Commissioner of Income Tax |
High Court of Delhi |
06-10-2017 |
Johnson Versus The Superintendent of Police, Virudhunagar & Others |
Before the Madurai Bench of Madras High Court |
19-09-2017 |
A.S. George (died), Yesu Maduram & Others Versus M. Johnson |
High Court of Judicature at Madras |
18-09-2017 |
Johnson, Kottayam District Versus The State of Kerala, Represented by The Public Prosecutor, High Court |
High Court of Kerala |
03-08-2017 |
M/s. Tata Johnson Controls Automotive Limited & Others Versus The State of Maharashtra |
High Court of Judicature at Bombay |
23-06-2017 |
Manikuttan Versus Johnson John & Another |
High Court of Kerala |
08-06-2017 |
A. Johnson Versus G. Archibald Devasahayam |
High Court of Judicature at Madras |
03-04-2017 |
K. Johnson David Versus A. Kandasamy |
Before the Madurai Bench of Madras High Court |
03-04-2017 |
The Commissioner of Income Tax (Large Tax Payer Unit) Versus M/s. Johnson & Johnson Ltd. |
High Court of Judicature at Bombay |
07-03-2017 |
The Commissioner of Income Tax Versus M/s. Johnson & Johnson Ltd. |
High Court of Judicature at Bombay |
06-03-2017 |
Kanjirappally Housing Co-Operative Society represented by its Administrator Versus E.A. Johnson |
High Court of Kerala |
01-02-2017 |
Soosai Mariyayee Versus Johnson |
Before the Madurai Bench of Madras High Court |
01-02-2017 |
K.J. Johnson Versus Princi Johnson & Others |
High Court of Judicature at Madras |
30-01-2017 |
Johnson & Smith Co. & Others Versus Karnataka State Drugs Logistics & Warehousing Society, Bangalore |
High Court of Karnataka |
10-01-2017 |
Kerala Bus Transport Association represented by its President, Johnson Padamadan & Others Versus Government of Kerala, represented by Secretary To Government & Others |
High Court of Kerala |
04-01-2017 |
M.V. Johnson Versus Registrar of Birth & Death Corporation of Thrissur |
High Court of Kerala |
02-12-2016 |
Johnson P. John Versus The Principal, Kendriya Vidyalaya No.1, Uppal, Hyderabad, Telengana State & Another |
Central Administrative Tribunal Ernakulam Bench |
23-11-2016 |
S. Mohan & Another Versus Johnson Selvaraj & Others |
Before the Madurai Bench of Madras High Court |
19-10-2016 |
M/s. Johnson & Johnson Pvt. Ltd. Versus Commissioner, CE&ST(LTU), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
19-10-2016 |
R (on the application of Johnson) Versus Secretary of State for the Home Department |
United Kingdom Supreme Court |
19-09-2016 |
Johnson @ Jesu Jhonson Versus State rep by The Inspector of Police, Tuticorin District |
Before the Madurai Bench of Madras High Court |
15-09-2016 |
R. Johnson Versus S. Yesudhas & Others |
Before the Madurai Bench of Madras High Court |
09-09-2016 |
Johnson And Johnson Ltd. Versus Gajendra Singh Rawat |
High Court of Delhi |
31-08-2016 |
D. Gabriel Johnson Versus The District Educational Officer, Tenkasi Educational District, & Others |
Before the Madurai Bench of Madras High Court |
02-08-2016 |
Lourdes Society Snehanjali Girls Hostel & Another Versus M/s. H & R Johnson (India) Ltd. & Others |
Supreme Court of India |
08-06-2016 |
M. Johnson Versus E. Pushpavalli |
High Court of Judicature at Madras |
20-04-2016 |
Tony Johnson Versus The Queen |
Court of Appeal of New Zealand |
28-03-2016 |
The National Insurance Company Limited, Rep. by its Branch Manager Versus F. Johnson & Others |
Before the Madurai Bench of Madras High Court |
17-02-2016 |
J. Vasantha Versus Johnson |
Before the Madurai Bench of Madras High Court |
17-02-2016 |
Soosaimariyayee, rep by her Power Holder Vasantha Versus Johnson |
Before the Madurai Bench of Madras High Court |
17-02-2016 |
Soosaimariyayee Versus Johnson, S/o.P.S. Sathianesan |
High Court of Judicature at Madras |
17-02-2016 |
J. Vasantha Versus Johnson |
Before the Madurai Bench of Madras High Court |
29-01-2016 |
Zenith Enterprises represented by its Proprietor Johnson Keishing Versus Food Corporation of India represented by the Deputy General Manager (Region) & Others |
High Court of Manipur |
22-01-2016 |
Michel Johnson & Another Versus The Assistant Commissioner of Land Reforms, Coimbatore & Others |
High Court of Judicature at Madras |
22-12-2015 |
K. Johnson Versus The Superintendent of Police, Kanyakumari District & Others |
Before the Madurai Bench of Madras High Court |
17-12-2015 |
V. Johnson Versus G. Syril Rose |
Before the Madurai Bench of Madras High Court |
20-11-2015 |
Johnson & Johnson Ltd. Versus Weights & Measures Department & Another |
High Court of Delhi |
30-10-2015 |
Johnson Matthey India (P.) Ltd. Versus Deputy Commissioner of Income-tax |
High Court of Delhi |
02-09-2015 |
Jeyashankar @ Johnson Versus State represented by The Inspector of Police Thalamuthu Nagar Police Station Tuticorin |
Before the Madurai Bench of Madras High Court |
28-07-2015 |
Selvaraj Johnson Rodrigo Versus C.B.I (ACB), Mumbai & Another |
High Court of Judicature at Bombay |
13-07-2015 |
F.M. Anthoni Versus R. Johnson & Others |
Before the Madurai Bench of Madras High Court |
04-06-2015 |
Roy & Others Versus Johnson Enterprises, Chalakudy, R/by Managing Partner |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
08-04-2015 |
A. Johnson Versus The District Revenue Officer, Kanyakumari District |
Before the Madurai Bench of Madras High Court |
12-03-2015 |
Johnson Samuvelraj Versus The General Manager, Tamil Nadu State Transport Corporation, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
10-03-2015 |
Johnson & Johnson Employees' Union Versus The Commissioner, Employees Provident Fund Organisation & Others |
High Court of Judicature at Bombay |
27-02-2015 |
Johnson & Johnson Versus Lupin Limited & Another |
High Court of Delhi |
02-02-2015 |
P. Johnson Versus The Superintendent of Police, Dindigul & Another |
Before the Madurai Bench of Madras High Court |
23-12-2014 |
Lupin V/S Johnson and Johnson |
High Court of Judicature at Bombay |
23-12-2014 |
Commissioner of Income-tax -II Versus Johnson Matthey India (P.) Ltd. |
High Court of Delhi |
09-12-2014 |
M/s Johnson & Johnson Ltd. Versus Shreem Enterpraises, represented by its Partners & Another |
Before the Madurai Bench of Madras High Court |
31-10-2014 |
Johnson & Johnson Ltd. Versus Additional Commissioner of Income-tax, LTU |
Income Tax Appellate Tribunal Mumbai |
30-10-2014 |
Adam Mark Johnson Versus The Queen |
Court of Appeal of New Zealand |
14-10-2014 |
M/s. Johnson & Johnson Ltd. & Others Versus State of Andhra Pradesh, represented by Public Prosecutor, High Court of A.P. & Another |
In the High Court of Judicature at Hyderabad |
25-09-2014 |
Johnson Versus The District Collector, Kanyakumari District & Another |
Before the Madurai Bench of Madras High Court |
17-07-2014 |
J.M. Johnson & Another Versus Y.S. Thomas Reddy & Others |
In the High Court of Judicature at Hyderabad |
07-07-2014 |
M/s. Maersk India Pvt. Ltd., rep by its Associate Officer, Douglas Johnson Versus The Chairman, Cochin Port Trust & Others |
High Court of Kerala |
30-06-2014 |
Eurotherm India Pvt. Ltd. Versus Johnson Lifts Pvt. Ltd. |
High Court of Judicature at Madras |
23-04-2014 |
D. Johnson Versus The District Collector, Tuticorin & Another |
Before the Madurai Bench of Madras High Court |
04-04-2014 |
M/s. Sree Balaji Engineering Works & Another Versus R. Stephon Johnson & Others |
Before the Madurai Bench of Madras High Court |
12-03-2014 |
The Director, M/s. Shriram Transport Finance Company Ltd. & Another Versus Y. Johnson Prabakaran |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
05-02-2014 |
Usha Johnson Versus The Commissioner of Income Tax |
High Court of Kerala |
18-12-2013 |
Ross Wayne Johnson & Others Versus Auckland Council |
Court of Appeal of New Zealand |
05-12-2013 |
M/s. Surbhi Constructions Surbhi Promoters & Developers, Versus Sanjay Johnson Soanes Versus Sanjay Johnson Soanes |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
25-10-2013 |
V.V. Titanium Pigments Pvt., Ltd., rep. by V. Subramanian Versus Johnson & Others |
High Court of Judicature at Madras |
19-09-2013 |
Johnson & Johnson Limited Versus State of Maharashtra & Others |
High Court of Judicature at Bombay |