DIN: 00027674

JITENDRA MOHANDAS VIRWANI

Companies Associated
CIN Company Name Status
U70200KA2008PTC047822 TRAFALGAR ESTATE & PROPERTIES PRIVATE LIMITED Active
AAF-6154 SPORTHORSE STUDBOOK (INDIA) LLP Active
AAZ-2725 KANJ REALTY VENTURES LLP Active
U51102KA2004PTC034295 WILDFLOWER ESTATE AND RESORTS PRIVATE LIMITED Active
U85110KA1994PTC016331 EMBASSY FINVEST PRIVATE LIMITED Amalgamated
U70102KA2000PTC027477 MANYATA PROMOTERS PRIVATE LIMITED Active
U85110KA1995PTC017630 EMBASSY SHELTERS PRIVATE LIMITED Active
U85110KA1994PTC016281 GOLF LINK-EMBASSY BUSINESS PARK MANAGEMENT SERVICES PRIVATE LIMITED Active
AAD-1666 SALTIRE ESTATE AND RESORTS LLP
U85110KA1985PTC007260 EMBASSY LEASING PRIVATE LIMITED Amalgamated
U80103KA2007PTC042502 EMBASSY KNOWLEDGE INFRASTRUCTURE PROJECTS PRIVATE LIMITED Active
U70101KA1999PTC024690 EMBASSY MANAGEMENT CONSULTANTS PRIVATE LIMITED Amalgamated
U85110KA1995PTC017562 NARPAT HOLDINGS PRIVATE LIMITED. Amalgamated
AAC-1121 JVNSR REALTY SERVICES LLP Active
U85110KA1994PTC016011 EMBASSY REALTORS PRIVATE LIMITED Amalgamated
AAH-1406 EMBASSY CITYSCAPE LLP
U70200KA2011PTC057054 SUMMIT DEVELOPMENTS PRIVATE LIMITED Active
U70101KA2007PTC041383 PUNE-DYNASTY PROJECTS PRIVATE LIMTIED Active
U85110KA1996PTC020897 EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED Active
AAG-2031 EMBASSY BUILDCON LLP
U45309KA2000PTC028147 GOLFLINKS SOFTWARE PARK PRIVATE LIMITED Active
U65993KA2008PTC045095 JV HOLDING PRIVATE LIMITED Active
U60231KA2009PTC050991 EMBASSY INDUSTRIAL PARKS PRIVATE LIMITED Active
U70100KA2014PTC073362 EMBASSY OFFICE PARKS MANAGEMENT SERVICES PRIVATE LIMITED Active
U85110KA1995PTC018227 EMBASSY HOME INVESTMENTS PRIVATE LIMITED Amalgamated
AAG-2576 AAG-2576
U85110KA1995PTC018887 EMBASSY SERVICES PRIVATE LIMITED Active
U70102KA2007PTC041347 PUNE-EMBASSY PROJECTS PRIVATE LIMTIED Amalgamated
U85110KA1995PTC018596 DSRK HOLDINGS PRIVATE LIMITED Amalgamated


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