Some PAST Judgements / Case Laws similar to JINDAL (INDIA) LIMITED
Last Checked Past / Closed Litigation On 01-07-2022 10:34
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13-05-2022 |
Nirmal Jindal Versus Shyam Sunder Tyagi & Others |
High Court of Delhi |
29-04-2022 |
Waqf Board, Rajasthan Versus Jindal Saw Limited & Others |
Supreme Court of India |
08-03-2022 |
M/s. Jindal Cables Versus Commissioner, Central Tax Goods & Service Tax |
Customs Excise amp Service Tax Appellate Tribunal Principal Bench New Delhi |
25-02-2022 |
Manisha Jain Versus Rajeev Jindal |
Supreme Court of India |
16-02-2022 |
Jindal Export & Import (P) Ltd., New Delhi Versus DCIT, New Delhi |
Income Tax Appellate Tribunal Delhi |
03-01-2022 |
Jindal Stainless (Hisar) Ltd. Versus Sourabh Jinal & Others |
High Court of Delhi |
08-11-2021 |
HUDA Now HSVP & Another Versus Rajesh Jindal |
National Consumer Disputes Redressal Commission NCDRC |
29-09-2021 |
Jindal Saw Limited, Through Its Authorized Representative Ramesh Chandra, Rajasthan Versus State Of Rajasthan, Through Secretary Mines, Jaipur & Others |
High Court of Rajasthan Jodhpur Bench |
09-07-2021 |
Jindal Aluminum Ltd., Represented by its Executive Director, B.D. Garg, Bengaluru & Another Versus The Government of Karnataka Department of Commerce, Represented by Principal Secretary Department of Commerce & Industry, Bengaluru & Others |
High Court of Karnataka |
01-07-2021 |
Pradeep Kumar Jindal & Others Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
06-04-2021 |
Jindal Rectifiers Versus Jindal Power & Another |
High Court of Punjab and Haryana |
15-03-2021 |
Arun Kumar Jagatramka Versus Jindal Steel and Power Ltd. & Another |
Supreme Court of India |
15-03-2021 |
Arun Kumar Jagatramka Versus Jindal Steel and Power Ltd. & Another |
Supreme Court of India |
24-02-2021 |
R.G. Residency Pvt. Ltd. & Others Versus Sakshi Jindal & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-12-2020 |
Meera Jindal Versus Naveen Jindal & Others |
High Court of Punjab and Haryana |
26-11-2020 |
Noy Vallesina Engineering Spa, (Now Known As Noy Ambiente S.P.A) Versus Jindal Drugs Limited & Others |
Supreme Court of India |
26-11-2020 |
Noy Vallesina Engineering Spa, (Now Known As Noy Ambiente S.P.A) Versus Jindal Drugs Limited & Others |
Supreme Court of India |
02-11-2020 |
M/s. Jindal Steel & Power Limited & Another Versus State of Orissa & Others |
High Court of Orissa |
01-07-2020 |
Ram Avatar Jindal Versus Manav Bharti School, Masoorie & Angels Hills Dehradun & Others |
High Court of Uttarakhand |
29-06-2020 |
Anil Jindal Versus State of Haryana |
High Court of Punjab and Haryana |
25-06-2020 |
Richa Jindal Versus Punam Goyal & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
10-06-2020 |
Shree Ganesh Rolling Mills (India) Ltd. Versus Jindal Rolling Mill Ltd. |
High Court of Delhi |
10-06-2020 |
Shree Ganesh Rolling Mills (India) Ltd. Versus Jindal Rolling Mill Ltd. |
High Court of Delhi |
04-06-2020 |
Jindal Steel & Power Ltd. Versus State Trading Corporation of India Ltd. & Others |
High Court of Delhi |
04-06-2020 |
Jindal Steel & Power Ltd. Versus State Trading Corporation of India Ltd. & Others |
High Court of Delhi |
05-05-2020 |
V4 Infrastructure Pvt Ltd. Versus Jindal Biochem Pvt Ltd. |
High Court of Delhi |
29-04-2020 |
Jindal Steel & Power Limited Versus State Tradings Corporation Of India Limited & Others |
High Court of Delhi |
06-03-2020 |
Jagdish Kumar Jindal Versus State Bank of Patiala & Others |
High Court of Punjab and Haryana |
02-03-2020 |
Sony India Pvt. Ltd. & Another Versus Bajrang Kumar Jindal |
Haryana State Consumer Disputes Redressal Commission Panchkula |
12-02-2020 |
Richa Jindal Versus Pec University of Technology & Another |
High Court of Punjab and Haryana |
06-02-2020 |
Mahender Pal Jindal & Others Versus State of Haryana & Another |
High Court of Punjab and Haryana |
05-02-2020 |
Power Max (India) Pvt. Ltd. Versus Jindal Urban Waste Management (Guntur) Ltd & Another |
High Court of Delhi |
05-02-2020 |
Jindal Cotex Limited & Others Versus Securities and Exchange Board of India, SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
04-02-2020 |
Pradyuman Overseas Ltd. Versus Sanjeev Jindal |
High Court of Delhi |
30-01-2020 |
State of Odisha & Others Versus M/s. Jindal Steel & Power Ltd. & Others |
Supreme Court of India |
24-01-2020 |
Emaar Mgf Land Ltd. & Another Versus Narinder Kumar Jindal |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2020 |
Shapoorji Pallonji & Co. Pvt. Ltd. Versus Jindal India Thermal Power Limited |
High Court of Delhi |
21-01-2020 |
Jindal Steel & Power Limited, Raigarh & Another Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
21-01-2020 |
Chandrakalabai Versus M/s. Jindal Transport & Others |
High Court of Judicature at Bombay |
14-01-2020 |
JSW Paints Private Limited Jindal Mansion Mumbai Versus Asian Paints Limited 6A, Shantinagar, Santacruz (E), Mumbai |
Competition Commission of India |
23-12-2019 |
Jindal Stainless Limited Versus Moorgate Industries India Pvt. Ltd. |
High Court of Delhi |
03-12-2019 |
M/s.TDI Infrastructure Ltd. & Others Versus Aashisha Jindal |
National Consumer Disputes Redressal Commission NCDRC |
24-10-2019 |
Jindal Steel & Power Limited Versus Arun Kumar Jagatramka |
National Company Law Appellate Tribunal |
10-10-2019 |
United India Insurance Company Limited Versus Sonu Jindal |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
18-09-2019 |
In the Matter of Sachin Jindal Versus State |
High Court of Delhi |
30-08-2019 |
Neeraj Jindal Versus Manju |
High Court of Punjab and Haryana |
16-07-2019 |
Jindal Saw Limited & Another Versus Aperam Stainless Services & Solutions Precision Sas & Others |
High Court of Delhi |
17-06-2019 |
M/s. Onyx Designs, Rep. by its Proprietor Anshul Jindal, Bangalore Versus The Assistant Commissioner of Commercial Taxes, Bangalore & Another |
High Court of Karnataka |
25-04-2019 |
Suman Jindal & Another Versus M/s. Adarsh Developers |
Supreme Court of India |
09-04-2019 |
Suresh Jindal & Another Versus Usha Jindal & Others |
High Court of Punjab and Haryana |
09-04-2019 |
Commissioner of Central Excise & Customs, Bangalore Versus M/s. Jsw Steel Ltd. (Formerly Known As Jindal Vijayanagar Steel Ltd.) |
Supreme Court of India |
25-03-2019 |
The Principal Commissioner of Income Tax Central - 3 Versus Bhavi Chand Jindal |
Supreme Court of India |
06-02-2019 |
Jindal Stainless (Hisar) Limited Versus Union of India |
High Court of Delhi |
29-01-2019 |
Jindal India Thermal Power Limited Through it's Director, New Delhi Versus Central Electricity Regulatory Commission Through it's Secretary & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
24-01-2019 |
Jindal Dyechem Industries Pvt. Ltd. Versus Multi Commodity Exchange of India Limited |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
20-09-2018 |
Jindal Poly Film Ltd. Versus Designated Authority & Another |
High Court of Delhi |
18-09-2018 |
Randhiraj Thakur Versus Jindal Saxena Financial Services Pvt. Ltd. & Another |
National Company Law Appellate Tribunal |
13-09-2018 |
Pr. Commissioner of Income Tax Versus Bhavi Chand Jindal |
High Court of Delhi |
30-08-2018 |
Rajesh Jindal Versus M/s. Emaar MGF Land Ltd. & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
28-08-2018 |
Hargovind Sharma Versus N.C. Jindal Public School & Others |
High Court of Delhi |
03-08-2018 |
M/s. Jindal Saw Ltd Versus The Income Tax Officer, Tds-4 |
Income Tax Appellate Tribunal Rajkot |
12-07-2018 |
Jindal Paddings Pvt. Ltd. Versus Balraj Aggarwal |
Intellectual Property Appellate Board |
22-06-2018 |
Jindal Steel & Power Ltd V/S Commissioner, Customs & Central Excise, Noida |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
20-06-2018 |
M/s. Jindal Steel & Power Ltd. Versus CCE, Raipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
08-06-2018 |
CCE, Jammu & Kashmir V/S Jindal Drugs Limited |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
23-05-2018 |
Alka Jindal Versus AIMS Sanya Developers Pvt. Ltd. |
High Court of Delhi |
17-05-2018 |
Commissioner, Central Excise, Customs & Service Tax Bilaspur, Chhattisgarh & Another Versus M/s Jindal Steel & Power Ltd. Chhattisgarh |
High Court of Chhattisgarh |
17-04-2018 |
Sushil Kumar Gupta Versus Jindal Charitable Trust |
High Court of Delhi |
12-04-2018 |
Roshan Lal Jindal, Atish Kumar & Another Versus Surender Kumar Gupta |
High Court of Delhi |
21-03-2018 |
Anil Banarasidas Jindal Died through legal heirs & Others Versus The State of Maharashtra Through its Secretary Urban Development Department & Others |
In the High Court of Bombay at Aurangabad |
19-03-2018 |
V4 Infrastructure Private Ltd. Versus Jindal Biochem Private Ltd. |
High Court of Delhi |
19-03-2018 |
V4 Infrastructure Private Ltd. Versus Jindal Biochem Private Ltd. |
High Court of Delhi |
28-02-2018 |
Jindal Steel & Power Ltd V/S Commissioner of Central Excise & ST, Raipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
13-02-2018 |
Jindal Water Infrastructure Limited V/S CCE & ST, Rohtak |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
12-02-2018 |
The Oriental Insurance Co. Ltd Versus Khajan Chand Jindal & Others |
High Court of Chhattisgarh |
30-01-2018 |
Anil Jindal Versus State (NCT) of Delhi & Others |
High Court of Delhi |
29-01-2018 |
Commissioner of Gift Tax Versus M/s. Jindal Equipment Leasing |
High Court of Delhi |
12-01-2018 |
HDB Financial Services Limited Versus Atul Jindal |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
24-11-2017 |
Jindal Steel & Power Limited, Through its Authorised Signatory (Indrapreet Singh, Manager ? CMG at Jindal Steel & Power Limited, Raigarh (C.G.) & Others Versus State of Chhattisgarh, Through Collector, Naya Raipur & Others |
High Court of Chhattisgarh |
30-10-2017 |
Jindal Steel & Power Ltd V/S Commissioner of Central Excise, Raipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
27-10-2017 |
Jindal Saw Ltd V/S Commissioner of Central Excise and Service Tax |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
09-10-2017 |
CST, Delhi-I V/S Jindal Nickel & Alloys Limited and Others. |
Customs Excise Service Tax Appellate Tribunal New Delhi |
09-10-2017 |
Jindal Stainless Steel Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
15-09-2017 |
Dr. Uday Chand Jindal Versus M/s. Galgotia Publications Pvt. Ltd. |
High Court of Delhi |
21-08-2017 |
Jindal Steel & Power Ltd V/S CCE, Raipur |
Customs Excise Service Tax Appellate Tribunal New Delhi |
16-08-2017 |
Jindal Steel & Power Ltd V/S CCE, Raipur |
Customs Excise Service Tax Appellate Tribunal New Delhi |
28-07-2017 |
Jindal Saw Ltd V/S C.C., Ahmedabad |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
24-05-2017 |
Mehar Wing Services Private Limited Versus M/s. Jindal Restaurant |
High Court of Delhi |
02-05-2017 |
Dr. Soniya Jindal Versus State of Rajasthan Through PP |
High Court of Rajasthan Jaipur Bench |
17-04-2017 |
Jindal Drugs Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
29-03-2017 |
M/s. Meena Devi Jindal Medical Institute & Research Centre Versus Lt. Governor, Delhi & Others |
Supreme Court of India |
02-03-2017 |
Neelam Jindal & Another Versus Unitech Limited, through its Chairman having its Marketing Office & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
22-02-2017 |
Jindal Steel & Power Ltd V/S CCE, Raipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
22-02-2017 |
Jindal Steel & Power Ltd V/S CCE, Raipur |
Customs Excise Service Tax Appellate Tribunal New Delhi |
21-02-2017 |
Sushil Kumar Jindal Versus Aasia Begums |
Supreme Court of India |
20-02-2017 |
Jawahar Lal Jindal Versus M/s. Puma Realtors Pvt. Ltd. |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
08-02-2017 |
Jindal Steel & Power Ltd V/S CCE, Raipur |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
07-02-2017 |
Jindal Exports Ltd V/S Commissioner of Customs (EP), Nhava Sheva |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
01-02-2017 |
M/s. Gujarat Nre Coke Limited & Another Versus M/s. Jindal Steel And Power Limited |
High Court of Delhi |
24-01-2017 |
Jindal Steel & Power Limited & Another Versus Union of India & Others |
High Court of Delhi |