JHA MANAGEMENT PRIVATE LIMITEDActivity: Business Services in Delhi.Dormant under section 455 |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74999DL2016PTC307249 |
ROC RoC-Delhi |
Incorporation Date 18-10-2016 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 307249 |
Registration Date 18-10-2016 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address ad.adityajha@gmail.com |
Registered Address RZ-32,JAIN COLONY, PART-III UTTAM NAGAR NEW DELHI West Delhi DL 110059 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to JHA MANAGEMENT PRIVATE LIMITEDLast Checked Past / Closed Litigation On 22-06-2022 02:48
|
||
02-03-2020 | Management of H.V. Axle Ltd. Telco. Versus C.S. Jha | High Court of Jharkhand |
25-02-2020 | Proprietor, Gandhi Institute of Management & TechnologyProprietor Sarbani Das Versus Alok Kumar Jha | National Consumer Disputes Redressal Commission NCDRC |
21-12-2016 | The Proprietor, Sarbani Das Gandhi Institute of Management & Technology & Another Versus Alok Kumar Jha | West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-02-1962 | Dr.Chandra Kala Jha Versus Management of Sone Valley Portland Cement Co. Ltd. | High Court of Bihar |
Directors |
||
DIN | Name | Since |
07614699 | SHANTI NATH JHA | 18-10-2016 |
07372240 | ADITYA NATH JHA | 18-10-2016 |
India's most comprehensive litigation gathering and reporting.